Referred Judgements :-

STATE OF M.P. VS. PATTU @ PRATAP SINGH [REFERRED TO]
CHABBI LAL AND ANR. VS. STATE OF M.P [REFERRED TO]
RAM SHANKAR SINGH OTHERS VS. STATE OF UTTAR PRADESH [REFERRED TO]
NAGINDRA BALA MITRA VS. SUNIL CHANDRA ROY [REFERRED TO]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
MAKAN JIVAN VS. STATE OF GUJARAT [REFERRED TO]
BIR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
PIARA SINGH VS. STATE OF PUNJAB [REFERRED TO]
LAKSHMAN PRASAD VS. STATE OF BIHAR [REFERRED TO]
AMAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
MEHARAJ SINGH L NK KALU VS. STATE OF UTTAR PRADESH [REFERRED TO]
SATBIR STATE OF HARYANA VS. SURATSINGH:SURAT SINGH [REFERRED TO]
PANCHHI NATIONAL COMMISSION FOR WOMEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
LEELA RAM VS. STATE OF HARYANA [REFERRED TO]
THANEDAR SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. BACCHUDAS ALIAS BALRAM [REFERRED TO]
RAMESH BABURAO DEVASKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
AQEEL AHMAD VS. STATE OF U P [REFERRED TO]
POOR SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
DATA RAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUBAL GHORAI VS. STATE OF WEST BENGAL [REFERRED TO]
RATTIRAM VS. STATE OF M. P. THROUGH INSPECTOR OF POLICE [REFERRED TO]
MURALIDHAR @ GIDDA VS. STATE OF KARNATAKA [REFERRED TO]
JAYANT VERMA AND OTHERS VS. UNION OF INDIA [REFERRED TO]
MENOKA MALIK AND OTHERS VS. STATE OF WEST BENGAL AND OTHERS [REFERRED TO]
DIGAMBER VAISHNAV AND ANOTHER VS. STATE OF CHHATTISGARH [REFERRED TO]