JUDGEMENT
B. Chandra Kumar, J. -
(1.)ALL these appeals are connected and dealing with one and the same dispute and therefore they are being disposed of by this common judgment.
(2.)SA No. 467 of 2004 is filed against the judgment and decree dated 23.12.2003 passed in AS No. 112 of 2002 by the II Additional district Judge, Ranga Reddy District, confirming the judgment and decree dated 30.06.2000 passed in OS No. 608 of 1992 by the Principal Senior Civil judge, Ranga Reddy District.
Sa No. 475 of 2004 is filed against the judgment and decree dated 23.12.2003 passed in AS No. 74 of 2002 by the II Additional district Judge, Ranga Reddy District, confirming the judgment and decree dated 30.06.2000 passed in OS No. 101 of 1990 by the Principal Senior Civil judge, Ranga Reddy District.
(3.)SA No. 468 of 2004 is filed against the judgment and decree dated 23.12.2003 passed in AS No. 72 of 2002 by the II Additional district Judge, Ranga Reddy District, confirming the judgment and decree dated 30.06.2000 passed in OS No. 646 of 1991 by the Principal Senior Civil judge, Ranga Reddy District.
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