JUDGEMENT
T. Ravindran, J. -
(1.)Challenge in this second appeal is made to the judgment and decree dated 27.02.2008 passed in A.S.No.71 of 2007 on the file of the Principal District Court, Salem, reversing the judgment and decree dated 14.10.2006 passed in O.S.No.891 of 1995 on the file of the Principal Subordinate Court, Salem.
(2.)For the sake of convenience, the parties are referred to as per their rankings in the trial court.
(3.)The third defendant in O.S.No.891 of 1995 is the appellant in this second appeal.
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.