KIRAN S/O ASHOK KOLAKAR Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, DHARWAD BENCH, AT DHARWAD, THROUGH KHANAPUR POLICE STATION
LAWS(KAR)-2018-10-48
HIGH COURT OF KARNATAKA
Decided on October 04,2018

Kiran S/O Ashok Kolakar Appellant
VERSUS
State Of Karnataka By State Public Prosecutor, High Court Of Karnataka, Dharwad Bench, At Dharwad, Through Khanapur Police Station Respondents


Referred Judgements :-

STATE OF NCT OF DELHI VS. SANJAY [REFERRED TO]


JUDGEMENT

K. S. Mudagal, J. - (1.)Sri.Praveen K.Uppar learned HCGP accepts notice for the respondent. With consent of both parties, the matters are taken up for final disposal.
(2.)Though, all these cases arise out of different Crime numbers of different pol ice stations and pending before different Courts, since issue involved in the cases is only question of law and the same is common in all these cases, they are taken up together for disposal by this common order.
(3.)The respondent police in all these cases registered criminal cases against the respective petitioners general ly for the of fences punishable under Sections 4, 4(1A), 21, 42 read with Section 22 of the Mines and Minerals (Development and Regulation) Act, 1957 (for short 'MMDR Act') and under Rules 3, 32 and 44 of the Karnataka Minor Mineral Concessions Rules, 1994 (for short 'Rules') and Section 379 of the Indian Penal Code, 1860 (for short 'IPC'), etc. For the purpose of brevity and convenience, the particulars of the Crime number, police station, name of the complainant and his designation are set out in the tabular column below:

Sl.No.

Case Number

Crime Number

Police Station

Complainant's name and designation

1

Crl.P. No.101460/2018

226 of 2018

Khanapur P.S.

S.H.Hosmani, PSI

2

Crl.P. No.101506/2018

73 of 2018

Kottur P.S.

Mahabaleshwar S. Tahasildar [Kottur]

3

Crl.P. No.101507/2018

120 of 2018

Kudachi P.S.

H.D.Bhojannawar, PSI

4

Crl.P. No.101508/2018

124 of 2018

Kudachi P.S.

D.S. Gondhali, ASI

5

Crl.P. No.101543/2018

312 of 2018

Athani P.S.

M.S.Patil, ASI

6

Crl.P. No.101588/2018

162 of 2018

Kagwad P.S.

B.S. Talwar, PSI

7

Crl.P. No.101636/2018

29 of 2018

Ankalagi P.S.

Prakash Rathod, PSI

8

Crl.P. No.101637/2018

31 of 2018

Ankalagi P.S.

Prakash Rathod, PSI

9

Crl.P. No.101638/2018

46 of 2018

Ankalagi P.S.

S.T.Koravi, ASI




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