Referred Judgements :-

ITTYAVIRA MATHAI VS. VARKEY VARKEY [RELIED ON]

Cited Judgements :-

SURTYOMAL VS. CHANDABAI [LAWS(MPH)-2004-5-11] [REFERRED TO]
PREMARAJAN K VS. STATE OF KERALA [LAWS(KER)-2007-12-35] [REFERRED TO]
SUNIL RASTOGI S/O SURESH CHAND RASTOGI VS. JAG PAR SECURITIES LTD [LAWS(NCD)-2015-1-45] [REFERRED TO]
SANCHATINI SAVINGS AND INVESTMENT I LTD VS. MADHUSUDAN GHOSE [LAWS(MPH)-1985-8-21] [REFERRED TO]
C. H. MADHAVA RAO VS. SOUTH [LAWS(MAD)-2023-7-116] [REFERRED TO]
ASHOK KUMAR KAPUR VS. ASHOK KHANNA [LAWS(SC)-2007-3-125] [REFERRED TO]
SUSMITA MUKHERJEE VS. DIPALI MUKHERJEE [LAWS(CAL)-2020-1-6] [REFERRED TO]
APOLLO ZIPPER INDIA LTD VS. W NEWMAN & CO LIMITED [LAWS(CAL)-2015-10-128] [REFERRED]
SUSHANTA MALIK VS. SREI EQUIPMENT FINANCE LIMITED AND ORS. [LAWS(CAL)-2015-9-72] [REFERRED TO]
SUSHANTA MALIK VS. SREI EQUIPMENT FINANCE LIMITED AND ORS. [LAWS(CAL)-2015-9-72] [REFERRED TO]
SYMPHONY COMFORTS SYSTEMS LIMITED VS. PRADIP NANDLAL DHOOT [LAWS(GJH)-2000-7-39] [REFERRED]
GOURI PRASAD GOENKA VS. STATE BANK OF INDIA [LAWS(CAL)-2021-6-14] [REFERRED TO]
P. THIRUMALAI VS. M.P. KOTTAMALAI AMMAL [LAWS(MAD)-1974-12-13] [REFERRED TO]
STATE BANK OF INDIA VS. A.P. STATE COMMISSION [LAWS(APH)-2017-9-27] [REFERRED TO]
BHAKTANJANEYA SWAMY VARI DEVALAYAM TRUST VS. TO WHOM SO EVER IT MAY CONCERN [LAWS(APH)-2012-3-28] [REFERRED TO]
CHANDRA SHEKHAR GUPTA VS. S.R.G.P. CORPORATION LIMITED [LAWS(ALL)-2019-11-34] [REFERRED TO]
DATTA NAGARI SAHAKARI PATSANSTHA VS. TANWANI HOTELS [LAWS(BOM)-2019-7-11] [REFERRED TO]
R RAGHUPATHY VS. NIL [LAWS(MAD)-2003-3-230] [REFERRED TO]
MOHAMMED SHAFI VS. PALLATH MOHAMMED HAJI [LAWS(KER)-1986-8-45] [REFERRED TO]
ASHOKE KUMAR DAW VS. GOBINDA CHANDRA DEV [LAWS(CAL)-1984-7-21] [REFERRED TO]
SUPRATIK GHOSH VS. PASARI HOUSING DEVELOPMENT PVT LTD [LAWS(CAL)-2000-1-35] [REFERRED TO]
SANKAR NATH MULLICK VS. LAKSHMI SONA DATTA [LAWS(CAL)-2004-6-30] [DISTING USED (PARA 17)]
AURANGJEB ALAM ALIAS GUDDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-39] [REFERRED TO]
SINGHAL ENTERPRISES PRIVATE LTD VS. PARMANAND AGARWAL [LAWS(CAL)-2011-1-93] [REFERRED TO]
SANJAY KILACHAND VS. SURESH TULSIDAS KILACHAND [LAWS(BOM)-2009-6-168] [REFERRED TO]
ANTRIX CORPORATION LTD VS. DEVAS MULTIMEDIA PVT LTD [LAWS(DLH)-2018-5-556] [REFERRED TO]
ARATI RANI PAUL VS. BALAI CHANDRA PAUL [LAWS(CAL)-1971-8-3] [REFERRED TO]
PARBATI SHANKAR SEAL VS. SUBAL CHARAN SEAL [LAWS(CAL)-1979-9-14] [REFERRED TO]
MOHD MAHMUDUL HASAN VS. STATE OF BIHAR [LAWS(PAT)-1997-10-54] [REFERRED TO]
PRADYUMNA PATTNAIK VS. STATE OF ODISHA [LAWS(ORI)-2022-11-110] [REFERRED TO]
STATE OF ORISSA VS. KUBERA PRADHAN [LAWS(ORI)-1976-2-4] [REFERRED TO]
VISHNOO KUMAR BUDHAN VS. LILADHAR HARI RAM AGARWAL [LAWS(MPH)-1993-11-26] [REFERRED TO :]
AKHILESH VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2020-2-20] [REFERRED TO]
BEGUM SABIHA SULTAN VS. NAWAB MOHD MANSUR ALI KHAN [LAWS(SC)-2007-4-111] [REFERRED TO]
SABITA BANERJEE VS. MAHENDRA YASHWANT BAL [LAWS(CAL)-2015-5-83] [REFERRED TO]
MUFFAKHAM JAH VS. PRINCE MUKARRAM JAH [LAWS(APH)-1993-7-31] [REFERRED TO]
JAISWAL COALCO VS. FATEHGANJ CO OPERATIVE MARKETING SOCIETY LTD [LAWS(CAL)-1974-8-13] [REFERRED TO]
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL VS. RABINDRA CHANDRA CHAMARIA [LAWS(CAL)-1990-3-38] [REFERRED TO]
MEHTA SURAYA VS. UNITED INVESTMENT CORPORATION [LAWS(CAL)-2002-2-15] [REFERRED TO]
SARASWAT TRADING AGENCY AWARDHOLDER VS. UNION OF INDIA [LAWS(CAL)-2004-3-30] [REFERRED TO]
KURELLA NAGA DURVA VUDAYA BHASKARAN RAO VS. GALLA JANIKAMMA ALIAS MACHARAMMA [LAWS(APH)-2009-9-12] [REFERRED TO]
MOLOY KUMAR DAS VS. KRISHNA CHANDRA ADHIKARI [LAWS(CAL)-2011-7-85] [REFERRED TO]
ASMA LATEEF VS. SHABBIR AHMAD [LAWS(SC)-2024-1-31] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. STATE OF BIHAR [LAWS(PAT)-2024-10-1] [REFERRED TO]
M/S INDIAN FARMERS FERTILIZER CO-OPERATIVE LIMITED VS. M/S BHADRA PRODUCTS [LAWS(SC)-2018-1-29] [REFERRED TO]
CHURCH OF SOUTH INDIA TRUST ASSOCIATION VS. TELUGU CHURCH COUNCIL [LAWS(SC)-1996-1-162] [RELIED ON]
LIFE INSURANCE CORPORATION OF INDIA VS. INDIA AUTOMOBILES AND CO [LAWS(SC)-1990-8-34] [REFERRED TO]
MUHURTAAM EVENT MANAGEMENT PVT LTD VS. T.K.S.VILLALAN [LAWS(MAD)-2020-12-421] [REFERRED TO]
RAJEEV MAHESHWARI VS. INDU KOCHAR [LAWS(CAL)-2014-11-12] [REFERRED TO]
INDRANI CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-9-153] [REFERRED TO]
I K MERCHANTS LTD VS. INDRA PRAKASH KARNANI [LAWS(CAL)-1973-1-11] [REFERRED TO]
MOTI MAHAL THEATRE VS. BHARATI CINEMA PVT. LTD. [LAWS(CAL)-1973-12-26] [REFERRED TO]
RATHINDRA NATH MITRA VS. ANGURBALA MULLICK [LAWS(CAL)-1975-12-16] [REFERRED TO]
PRABHAKAR RAMCHANDRA BHAVE VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-1977-2-15] [REFERRED TO]
T S B K SHRAMAN MAHARAJ VS. MAYAPUR SRICHAITANYA MATH [LAWS(CAL)-1984-11-10] [REFERRED TO]
VINAY KUMAR VIJAY KUMAR GANODIA VS. CANTON CARPENTARY WORKS (P) LTD. AND OTHERS [LAWS(CAL)-1990-5-66] [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS CO LTD VS. RAMJIDAS SHRIRAM [LAWS(CAL)-1981-8-12] [REFERRED TO]
EASTERN CHEMICAL INDUSTRIES VS. FONA RUBBER PVT LTD [LAWS(CAL)-2011-12-20] [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. DILIP KUMAR JAIN [LAWS(CAL)-2010-3-53] [REFERRED TO]
COURT ON ITS ON OWN MOTION VS. KULDEEP KAPOOR [LAWS(DLH)-2006-9-157] [REFERRED TO]
U.M. RAMESH RAO VS. UNION BANK OF INDIA (FORMERLY CORPORATION BANK) [LAWS(KAR)-2021-1-11] [REFERRED TO]
JARNAIL SINGH VS. FINANCIAL COMMISSIONER [LAWS(P&H)-1976-8-48] [REFERRED]
NUSLI NEVILLE WADIA VS. IVORY PROPERTIES [LAWS(SC)-2019-10-22] [REFERRED TO]
R SATHYAMURTHY VS. R RUKMANI [LAWS(MAD)-1989-3-74] [REFERRED TO]
SHALAN W/O NARAYAN DAPPAL VS. SONUBAI [LAWS(BOM)-2009-1-236] [REFERRED]
COMMISSIONER OF CUSTOM VS. STANDARD INDUSTRIES LTD [LAWS(BOM)-2007-2-93] [REFERRED TO]
KRISHNA YESHWANT NARALE VS. LAKKAWWA W/O WAMAN KAMBLE [LAWS(BOM)-1997-3-81] [REFERRED TO]
RAJINDER KUMAR SHARMA VS. JYOTI SHARMA [LAWS(J&K)-2009-3-9] [REFERRED TO]
SHRI JAICHANDLAL ASHOK KUMAR & CO. PVT. LTD. VS. NAWAB YOSSUF & ANR. [LAWS(CAL)-2017-2-76] [REFERRED TO]
HASAN BIN MUBARAK VS. CHIEF JUDGE CITY CIVIL COURT HYD [LAWS(APH)-1998-4-38] [REFERRED TO]
MAN SINGH VS. A [LAWS(DLH)-1974-2-16] [REFERRED TO]
RISHI PAL AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2018-3-442] [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU VS. SUNIL KUMAR SHARMA [LAWS(KAR)-2024-1-120] [REFERRED TO]
CAETANO SOUZA (SINCE DECEASED) VS. SHRI AUGUSTO SOUZA [LAWS(BOM)-2016-7-93] [REFERRED TO]
MANUEL MENDES VS. SHANTIDEVI RAMCHANDRA HALWAI [LAWS(BOM)-1995-2-107] [REFERRED TO]
STATE VS. MAN SINGH AND ORS. [LAWS(DLH)-1974-2-21] [REFERRED TO]
B RATANSINGH VS. P G SEKAR [LAWS(MAD)-2014-6-294] [REFERRED TO]
SHRI SHIV CHAND TYAGI VS. ADDL. COMMISSIONER MEERUT [LAWS(ALL)-2017-5-259] [REFERRED TO]
L NARAYANAN VS. NIL [LAWS(MAD)-2004-8-8] [REFERRED TO]
KURELLA NAGA DRUVA VUDAYA BHASKARA RAO VS. GULLA JANIKAMMA ALIAS MACHARAMMA [LAWS(APH)-2006-9-110] [RERERRED TO]
SRS INVESTMENTS BENGAL TIGER LTD VS. RAHUL TODI AND OTHERS [LAWS(CAL)-2019-3-70] [REFERRED TO]
BANSAL ENTERPRISES VS. BANK OF BARODA [LAWS(CAL)-2021-1-4] [REFERRED TO]
ABDUL TAIYAB ABBASBHAI MALIK VS. UNION OF INDIA [LAWS(MPH)-1976-8-3] [REFERRED TO]
J RAMAMURTHY VS. ENDAS [LAWS(MAD)-1992-9-41] [REFERRED TO]
UNION OF INDIA VS. GANPAT L KACHHAVA [LAWS(GJH)-2006-5-5] [REFERRED TO]
KRISHNA INVESTMENT CO LTD VS. PARAMESHWARI DEVI LOHIA [LAWS(CAL)-1985-5-12] [RELIED ON]
VYSYA BANK LIMITED VS. SHANKARLAL EXPORT PRIVATE LIMITED [LAWS(CAL)-2000-9-40] [REFERRED]
BIBHUTI BHUSAN DUTTA VS. SAMARENDRA NATH MISRA [LAWS(CAL)-2002-6-8] [REFERRED TO]
MRIGAN MAITY VS. DARIDRA BANDHAB BHANDAR [LAWS(CAL)-2011-9-75] [REFERRED TO]
HOMOEOPATHIC EDUCATION SOCIETY VS. PURUSHOTTAM ANANT KELKAR [LAWS(BOM)-1981-3-46] [REFERRED TO]
FOUNDATION OVERSEAS LTD VS. PUNJAB NATIONAL BANK LTD [LAWS(CAL)-1977-4-15] [REFERRED TO]
CENTRAL BANK OF INDIA VS. ANIL PURANMAL BANSAL AND ORS. [LAWS(BOM)-2015-3-286] [REFERRED TO]
Ramakrishna Math VS. State of Jharkhand [LAWS(JHAR)-2003-4-61] [REFERRED TO]
GTP GRANITES LTD VS. AURORA TRADING LTD [LAWS(CL)-2002-8-12] [REFERRED TO]
FORESHORE CO-OPERATIVE HOUSING SOCIETY LIMITED VS. PRAVEEN D DESAI [LAWS(SC)-2015-4-8] [REFERRED TO]
SHALAN NARAYAN DAPPAL VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [LAWS(BOM)-2009-1-61] [REFERRED TO]
AJAY VERMA VS. UNION OF INDIA [LAWS(ALL)-2022-2-143] [REFERRED TO]
GOPAL MEHER VS. DALA BARIHA [LAWS(ORI)-1982-10-4] [REFERRED TO]
M. GOVINDRAJULU VS. M. JAYARAMAN [LAWS(MAD)-1976-2-43] [REFERRED TO]
UNION OF INDIA VS. GANPAT L KACHHAVA [LAWS(GJH)-2006-4-40] [REFERRED TO]
ADDITIONAL REGISTRAR OF ASSURANCE II, KOLKATA VS. RAJESH NATHANY [LAWS(CAL)-2020-1-124] [REFERRED TO]
GPT INFRA PROJECTS LIMITED VS. MIKI WIRE WORKS PVT. LTD. [LAWS(CAL)-2023-3-30] [REFERRED TO]
SAI KRISHNA GENERAL STORES SECUNDARABAD VS. B SAI ANAND PRASAD [LAWS(APH)-2003-9-37] [REFERRED TO]
M/S. BORGANG TEA COMPANY PVT. LTD. & ANR. VS. STATE OF ASSAM & ORS. [LAWS(GAU)-2009-6-72] [REFERRED TO]
Hindusthan Magcobar Chemicals LTD VS. O P Rajgarhia [LAWS(CAL)-2001-4-37] [REFERRED TO]
UNION OF INDIA VS. LALJEE BROTHERS [LAWS(BOM)-1983-8-7] [REFERRED 11.]
MOHANLAL ARORA VS. KAILASH FINANCIERS CALCUTTA PVT LTD [LAWS(CAL)-1975-3-12] [REFERRED TO]
ANDHRA ASSOCIATION BUILDING TRUST VS. DEBA PROSAD ROY & OTHERS [LAWS(CAL)-1976-7-47] [REFERRED TO]
PRAYAG DEB GANGULY VS. RAMA ROY [LAWS(CAL)-1976-8-1] [REFERRED TO]
SUNIL MUKHERJEE VS. UNION OF INDIA [LAWS(CAL)-1977-6-18] [REFERRED TO]
DEVAS MULTIMEDIA PRIVATE LIMITED VS. ANTRIX CORPORATION LIMITED [LAWS(DLH)-2017-2-186] [REFERRED TO]
SUNIL TANDON VS. UNION OF INDIA [LAWS(DLH)-2021-10-143] [REFERRED TO]
BGR MINING AND INFRA LIMITED VS. NTPC LIMITED [LAWS(DLH)-2022-9-137] [REFERRED TO]
RAMESHWAR PRASAD VERMA VS. SEETAMANI DEVI KUSHWAHA [LAWS(ALL)-2019-1-325] [REFERRED TO]
N SRIRAMAN VS. UNION OF INDIA UOI [LAWS(KAR)-2004-3-56] [REFERRED TO]
EXECUTIVE OFFICER ARTHANARESWARAR TEMPLE VS. R SATHYAMOORTHY [LAWS(SC)-1999-2-51] [REFERRED]
PIYUSH COLONISERS LIMITED VS. NARENDER AGGARWAL AND ANOTHER [LAWS(P&H)-2012-2-185] [REFERRED TO]
KEDAR NATH VS. MOHANI DEVI [LAWS(DLH)-1973-10-2] [REFERRED]
EUROTHERM INDIA PVT LTD. VS. JOHNSON LIFTS PVT LTD. [LAWS(MAD)-2014-6-309] [REFERRED TO]
DINESH CHANDRA BORAH VS. LILY BORAH [LAWS(GAU)-2020-3-62] [REFERRED TO]
SHIRISH FINANCE AND INVESTMENT PVT VS. M SREENIVASULU REDDY [LAWS(BOM)-2001-9-50] [REFERRED TO]
I.D. SHARMA AND ANOTHER VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-1981-11-12] [REFERRED TO]
WEST BENGAL FINANCIAL CORPORATION VS. GLUCO SERIES PRIVATE LTD [LAWS(CAL)-1972-6-10] [REFERRED TO]
BISWANATH KUNDU VS. BIMALA DAS [LAWS(CAL)-1978-7-36] [REFERRED TO]
SABITA RAJESH NARANG VS. SANDEEP GOPAL RAHEJA [LAWS(BOM)-2023-4-250] [REFERRED TO]
SHAIKH HABIBULLAH VS. SULTAN KHAN [LAWS(CAL)-2000-8-13] [REFERRED]
LAKSHMI JAISWAL VS. SANJAY JAISWAL & ORS. [LAWS(CAL)-2000-8-69] [REFERRED TO]
ROYAL PALMS INDIA PVT LTD VS. BHARAT SHANTILAL SHAH [LAWS(BOM)-2009-1-90] [REFERRED TO]
HARSH VARDHAN LODHA VS. NAWAL KISHORE KEJRIWAL [LAWS(CAL)-2012-12-36] [REFERRED TO]
RAVI KANT JAJODIA & ORS VS. MAHARAJ KUMAR SADAY CHAND MAHATAB & ORS [LAWS(CAL)-2018-12-77] [REFERRED TO]
EMBASSY PROPERTY DEVELOPMENTS PVT. LTD. VS. STATE OF KARNATAKA [LAWS(SC)-2019-12-5] [REFERRED TO]
THE PRADESH1YA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LIMITED (PICUP) VS. C.M. JAIN, EX-M.D. LA NEDICAL DEVISES LIMITED AND ORS. [LAWS(P&H)-2010-5-294] [REFERRED TO]
SISIR KUMAR CHANDRA VS. MONORAMA CHANDRA [LAWS(CAL)-1972-1-16] [REFERRED TO]
DIPANKAR CHOWDHURI VS. ASHOK KUMAR ROY & ORS [LAWS(CAL)-1998-1-45] [REFERRED TO]
NAND LAL RATHI VS. A T GOOYEE ENTERORISES [LAWS(CAL)-2011-9-156] [REFERRED TO]