Referred Judgements :-

PATTIPATI VENKAIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ANIL KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
BODH RAJ VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF PUNJAB VS. DALJIT SINGH [REFERRED TO]
RAM UDGAR SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF M P VS. PALTAN MALLAH [REFERRED TO]
STATE OF U P VS. SATISH [REFERRED TO]
REDDY SAMPATH KUMAR VS. STATE OF A P [REFERRED TO]

Cited Judgements :-

BUDH SINGH VS. STATE OF M P [LAWS(SC)-2007-5-158] [RELIED ON]
UJJAGAR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2007-12-90] [REFERRED TO]
MAHARASHTRA GENERAL KAMGAR UNION VS. INDIAN GUM INDUSTRIES LTD [LAWS(SC)-2008-1-76] [REFERRED TO]
ARUN BHAKTA VS. STATE OF WEST BENGAL [LAWS(SC)-2008-12-175] [REFERRED TO]
RAMJEE RAI VS. STATE OF BIHAR [LAWS(SC)-2006-8-44] [REFERRED TO]
STATE OF MAHARASHTRA VS. DIGAMBAR S/O BABURAO DASRE [LAWS(BOM)-2021-12-145] [REFERRED TO]
VIKRAM RAM PAL VS. STATE NCT OF DELHI [LAWS(DLH)-2006-12-41] [REFERRED TO]
SUMAN AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-128] [REFERRED TO]
BISAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-1-347] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALKRISHNA MAHADEO LAD [LAWS(BOM)-2013-12-145] [REFERRED TO]
ARVIND ALIAS CHHOTU VS. STATE [LAWS(DLH)-2009-8-172] [REFERRED TO]
MOHD RAHIS KHAN VS. STATE [LAWS(DLH)-2009-9-80] [REFERRED TO]
MOHD SHAHID ALAM VS. STATE [LAWS(DLH)-2010-1-441] [REFERRED]
ANEESH @ ANU VS. STATE OF KERALA [LAWS(KER)-2019-6-8] [REFERRED TO]
KAILASH DHAKAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-8-31] [REFERRED TO]
RAJAN TIWARI VS. STATE OF BIHAR [LAWS(PAT)-2014-7-18] [REFERRED TO]
IN REFERENCE (SUO MOTO) VS. YOGESH NATH [LAWS(MPH)-2021-9-86] [REFERRED TO]
KOMAL TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-61] [REFERRED TO]
DHANANJAY KUMAR SHUKLA VS. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE [LAWS(JHAR)-2013-9-4] [REFERRED TO]
SUNIL @ RAGHU VS. STATE [LAWS(DLH)-2018-2-113] [REFERRED TO]
BAI VS. STATE OF ORISSA [LAWS(ORI)-2022-1-120] [REFERRED TO]
KISANBABA DEOBABA GIRI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-4] [REFERRED TO]
STATE OF MAHARASHTRA VS. ARJUN LAXMAN JOGADIYA ALIAS ABDUL REHMAN SHAIKH [LAWS(BOM)-2006-8-191] [REFERRED TO]
NEMIECHAND VS. STATE OF U P [LAWS(ALL)-2018-9-70] [REFERRED TO]
PAHALWAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-13] [REFERRED TO]
BRIJLAL SAHU VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2011-11-32] [REFERRED]
BOLWARAM VS. STATE OF M.P. [LAWS(CHH)-2013-7-37] [REFERRED TO]
PARDESHI PAHARIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-4-87] [REFERRED TO]
PANCHRAM VS. STATE OF M.P [LAWS(CHH)-2012-5-23] [REFERRED TO]
JAGDISH NIRALA S/O KHOLBAHARA NIRALA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-120] [REFERRED TO]
POORAN VS. STATE OF MP [LAWS(MPH)-2007-7-41] [REFERRED TO]
SUBODH SARKAR VS. STATE OF ASSAM [LAWS(GAU)-2011-2-43] [REFERRED TO]
RAMESH SABBAR VS. STATE OF ASSAM [LAWS(GAU)-2011-9-61] [REFERRED TO]
RAMESH RONGPI ALIAS RAHANG VS. STATE OF ASSAM [LAWS(GAU)-2008-3-25] [REFERRED TO]
BIMAL KAPALI VS. STATE OF TRIPURA [LAWS(GAU)-2008-8-54] [REFERRED TO]
TARANJIT SINGH @ BADAL VS. STATE OF H P [LAWS(HPH)-2016-9-262] [REFERRED]
SURENDRA KUMAR VERMA VS. STATE U.P. [LAWS(ALL)-2015-12-6] [REFERRED TO]
BALBEER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-219] [REFERRED TO]
SHAKIL @ BHOLA AND ORS. (MOHD.) VS. STATE [LAWS(DLH)-2012-9-549] [REFERRED TO]
MOHD. SHAHID KHAN @ RAJA VS. STATE [LAWS(DLH)-2014-3-350] [REFERRED TO]
JEYASANKER ALIAS SANKAR VS. STATE REPRESENTED BY INSPECTOR OF POLICE [LAWS(MAD)-2012-2-468] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GAURAV SHARMA AND ORS. [LAWS(HPH)-2015-9-82] [REFERRED TO]
SUSHIL KUMAR VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-7-146] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. HUKAM CHAND @ HUKKA [LAWS(HPH)-2012-4-122] [REFERRED]
MAJOR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-150] [REFERRED TO]
TARA CHAND AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-96] [REFERRED TO]
SHIV KUMAR YADAV VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-4-95] [REFERRED TO]
KRISHNA KANTA ROY VS. STATE OF TRIPURA [LAWS(GAU)-2010-7-14] [REFERRED TO]
RUMAN BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2012-12-12] [REFERRED TO]
DHALAI RAM REANG VS. STATE OF TRIPURA [LAWS(GAU)-2008-11-7] [REFERRED TO]
RAT CHAND BAHADUR MAGAR VS. STATE OF ASSAM [LAWS(GAU)-2014-8-13] [REFERRED TO]
AZGAR ALI AND ORS. VS. THE STATE OF ASSAM [LAWS(GAU)-2015-10-26] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHWANI KUMAR & OTHERS [LAWS(HPH)-2017-9-1] [REFERRED TO]
ANEESHKUMAR VS. STATE OF KERALA [LAWS(KER)-2020-1-202] [REFERRED TO]
SATPAL ALIAS SATTA VS. STATE OF PUNJAB [LAWS(P&H)-2013-4-605] [REFERRED]
DEVENDRA PATHAK AND ORS. VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2008-2-139] [REFERRED TO]
MAHESH CHANDER VS. STATE [LAWS(DLH)-2010-4-127] [REFERRED TO]
PREM PAL VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2018-10-241] [REFERRED TO]
AMBEDKAR VS. STATE [LAWS(MAD)-2008-2-245] [REFERRED TO]
SENTHIL VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2010-11-216] [REFERRED TO]
STATE OF WEST BENGAL VS. BIMAL SARDAR [LAWS(CAL)-2015-7-105] [REFERRED TO]
STATE OF WEST BENGAL VS. KIRITI PAL [LAWS(CAL)-2012-6-40] [REFERRED TO]
STATE OF WEST BENGAL VS. SAGAR DAS @ GADAI [LAWS(CAL)-2013-5-5] [REFERRED TO]
TUCHI @ BUDHRAM @ MOHAN PANDO S/O LATE MARTU PANDO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-123] [REFERRED TO]
BAL GOVIND VS. STATE OF U.P. [LAWS(ALL)-2021-11-66] [REFERRED TO]
UMA SHANKER AND ANOTHER VS. THE STATE [LAWS(ALL)-2016-5-218] [REFERRED TO]
INDAR VS. STATE [LAWS(ALL)-2020-11-99] [REFERRED TO]
DEBASHISH BANERJEE VS. STATE OF BIHAR [LAWS(PAT)-2018-7-294] [REFERRED TO]
LALAN SHARMA AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-7-144] [REFERRED TO]
MOHD AZAD ALIAS SAMIN VS. STATE OF WEST BENGAL [LAWS(SC)-2008-11-31] [REFERRED TO]
LALAN PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2024-4-76] [REFERRED TO]
GULSHAN VS. STATE OF HARYANA [LAWS(P&H)-2008-2-75] [REFERRED TO]
T. RAJA S/O THANKAMONY VS. STATE OF KERALA [LAWS(KER)-2009-11-150] [REFERRED TO]
GURJI MANIYA RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-344] [REFERRED TO]
SADABHAI SABURABHAI GARASIA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-49] [REFERRED TO]
RAJESH VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-40] [REFERRED TO]
EKNATH VITTHAL WAKLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-1] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-9-184] [REFERRED TO]
GANPAT SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(SC)-2017-9-17] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DURGU RAM AND ORS. [LAWS(HPH)-2015-5-26] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALBIR KUMAR @ GAGI [LAWS(HPH)-2012-4-125] [REFERRED]
SAT PRAKASH AND ORS. VS. STATE (GNCT OF DELHI) AND ORS. [LAWS(DLH)-2015-4-254] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DHARAM CHAND [LAWS(HPH)-2011-12-47] [REFERRED TO]
STATE VS. SANJAY @ KHALLU [LAWS(DLH)-2013-8-356] [REFERRED TO]
MOINUDDIN VS. STATE [LAWS(DLH)-2013-9-123] [REFERRED TO]
MUKESH KUMAR ALIAS PILWA ALIAS CHAHU VS. STATE [LAWS(DLH)-2012-2-211] [REFERRED TO]
LAKHAN SINGH ALIAS PAPPU VS. STATE OF NCT OF DELHI [LAWS(DLH)-2011-9-241] [REFERRED TO]
STATE OF WEST BENGAL VS. SHYAMAL SAHA & PROSANTA @ KABU [LAWS(CAL)-2008-3-103] [REFERRED TO]
GOPAL NEOGI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-1-7] [REFERRED TO]
RAVINDER SINGH VS. STATE (NCT) OF DELHI [LAWS(DLH)-2012-3-757] [REFERRED TO]
NITIN VERMA VS. STATE [LAWS(DLH)-2013-9-509] [REFERRED TO]
SALIM HUSSAIN VS. STATE [LAWS(DLH)-2015-4-131] [REFERRED TO]
WAKAR CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-26] [REFERRED]
VINOD KUMAR AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2015-9-53] [REFERRED TO]
TAKKI MOHD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-85] [REFERRED TO]
RAKESH KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-4-22] [REFERRED TO]
TEK CHAND VS. STATE OF H.P. [LAWS(HPH)-2013-11-47] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DIWAKAR RAJ ALIAS PALAS, SON OF SH. KHIROD PATHAK [LAWS(HPH)-2012-2-13] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DAULAT RAM SON OF SHRI DEVNU RAM, RESIDENT OF VILLAGE BAMTA, P.O. & TEHSIL CHOPAL, DISTT. SHIMLA, H.P., [LAWS(HPH)-2012-3-233] [REFERRED TO]
MOHAMMED IKLAKH VS. STATE OF C.G. [LAWS(CHH)-2012-6-48] [REFERRED TO]
JAGAN NATH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-10-319] [REFERRED TO]
MAINA VS. STATE [LAWS(ALL)-2017-11-375] [REFERRED TO]
IMRAN VS. STATE OF U.P. [LAWS(ALL)-2017-2-11] [REFERRED TO]
BHUWAN @ SONU VS. STATE OF U P [LAWS(ALL)-2018-5-15] [REFERRED TO]
NANDE @ TAPESHWARI PRASAD VS. STATE OF U P [LAWS(ALL)-2017-8-475] [REFERRED TO]
MAHESH VS. STATE OF U P [LAWS(ALL)-2017-9-258] [REFERRED TO]
VIDYA SAGAR DWIVEDI VS. STATE OF U.P. [LAWS(ALL)-2020-2-157] [REFERRED TO]
NAZIL VS. STATE OF U.P. [LAWS(ALL)-2021-12-41] [REFERRED TO]
BILLAL HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2008-1-2] [REFERRED TO]
RAFIQUE HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2008-9-103] [REFERRED TO]
PREM BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-80] [REFERRED TO]
MONIUL HAQUE VS. STATE OF ASSAM [LAWS(GAU)-2013-5-102] [REFERRED TO]
ILAPURAM NARAYANA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-11-39] [REFERRED TO]
BORGAM RAJENDER VS. STATE OF A P [LAWS(APH)-2013-4-120] [REFERRED TO]
SUBASH SAMAL VS. STATE OF ORISSA [LAWS(ORI)-2010-1-26] [REFERRED TO]
CHINTA DEVI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-7-33] [REFERRED TO]
ULAGALANTHAPERUMAL SELVAMONY AND ORS VS. STATE [LAWS(MAD)-2010-12-475] [REFERRED]
BISAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-9-272] [REFERRED TO]
AJAY VS. STATE OF DELHI [LAWS(DLH)-2006-11-239] [REFERRED TO]
BABAN TUKARAM KAPSE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-2-78] [REFERRED TO]
STATE OF MAHARASHTRA VS. KAMLAKAR TANAJI SHINDE [LAWS(BOM)-2010-9-26] [REFERRED TO]
PALANIAMMAL VS. STATE [LAWS(MAD)-2019-3-728] [REFERRED TO]
RAJU @ RANTHU @ RAJU VS. STATE [LAWS(DLH)-2011-11-227] [REFERRED TO]
MAHESHKUMAR LAXMANBHAI BARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-166] [REFERRED TO]
AFSAR KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-1-1] [REFERRED TO]
MUNSHILAL VS. STATE OF M P [LAWS(MPH)-2018-5-104] [REFERRED TO]
YUVARAJ AMBAR MOHITE VS. STATE OF MAHARASHTRA [LAWS(SC)-2006-10-58] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2008-1-268] [REFERRED TO]
STATE OF M P VS. SHANKARLAL [LAWS(MPH)-2009-11-56] [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(SC)-2009-4-227] [REFERRED TO]
DASHOK KISAN BHIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-363] [REFERRED]
GATTI RAM ALIAS MANI RAM VS. STATE OF M P [LAWS(MPH)-2007-5-19] [REFERRED TO]
MOKAM SINGH S/O SHRI SHIV DAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-109] [REFERRED TO]
MOHAN LAL @ KALU SON OF HARI RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-5] [REFERRED TO]
STATE OF UTTARAKHAND VS. SARDAR PARWAN SINGH [LAWS(UTN)-2019-11-154] [REFERRED TO]
DULAR MUNDA, MAJOR OF AGE VS. STATE OF GOA [LAWS(BOM)-2020-1-190] [REFERRED TO]
SACHIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-2-42] [REFERRED TO]
DARA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-8-167] [REFERRED TO]
SONU AKHTAR KHAN VS. STATE OF BIHAR [LAWS(PAT)-2022-8-10] [REFERRED TO]
RAJAN VS. STATE OF KERALA [LAWS(KER)-2015-6-57] [REFERRED TO]
JAGROOP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2012-7-42] [REFERRED TO]
MAJENDRAN LANGESWARAN VS. STATE (NCT OF DELHI) [LAWS(SC)-2013-7-9] [REFERRED TO]
VENKATESAN VS. STATE OF TAMIL NADU [LAWS(SC)-2008-5-92] [REFERRED TO]
RAVINDRA REDDY VS. SHAIK MASTHAN [LAWS(SC)-2008-8-37] [REFERRED TO]
SURESH CHANDRA TIWARI VS. STATE OF UTTARAKHAND [LAWS(SC)-2024-11-73] [REFERRED TO]
PALANIAMMAL VS. STATE [LAWS(MAD)-2008-3-234] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MAN SINGH & OTHERS [LAWS(HPH)-2016-5-366] [REFERRED TO]
MD. ALI RAJA VS. STATE OF ASSAM [LAWS(GAU)-2009-12-59] [REFERRED TO]
BOLLIKONDA VENKANNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2018-2-24] [REFERRED TO]
RAJESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-9-26] [REFERRED TO]
ANIL KUMAR VS. STATE [LAWS(DLH)-2011-3-15] [REFERRED TO]
RAM CHANDER ALIAS GANJU VS. STATE OF DELHI [LAWS(DLH)-2011-5-264] [REFERRED TO]
TILLU SAHU VS. THE STATE (GOVT. OF NCT) DELHI [LAWS(DLH)-2009-2-259] [REFERRED TO]
MANGESH GURUDEO JUMNAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-120] [REFERRED TO]
NANKUN VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2010-1-4] [REFERRED TO]
JETHU VS. STATE OF M P [LAWS(CHH)-2010-10-11] [REFERRED TO]
EK RAM VS. STATE OF U P [LAWS(ALL)-2013-12-82] [REFERRED TO]
STATE OF U.P. VS. HANIFA KHURSHEED [LAWS(ALL)-2014-4-350] [REFERRED TO]
RAM PRASAD @ PARSADDU VS. STATE OF U P [LAWS(ALL)-2017-8-446] [REFERRED TO]
SMT. SARMAN VS. STATE OF U.P. [LAWS(ALL)-2017-3-195] [REFERRED TO]
SHEO NATH AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-267] [REFERRED TO]
NANHEY @ RAJPATI MISHRA VS. STATE OF U P [LAWS(ALL)-2017-10-268] [REFERRED TO]
MAHEY ALAM VS. STATE [LAWS(ALL)-2020-3-22] [REFERRED TO]
CHANDAN VS. STATE OF U. P. [LAWS(ALL)-2022-12-141] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MOHINDER KAUR @ NIMMO [LAWS(HPH)-2012-7-135] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NEELAM KUMAR SON OF SHRI BISHAN DASS [LAWS(HPH)-2012-8-63] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALBIR SINGH [LAWS(HPH)-2012-3-123] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJINDER ALIAS JAGDISH [LAWS(HPH)-2012-4-81] [REFERRED TO]
YOGESH SHARMA VS. STATE [LAWS(DLH)-2015-3-431] [REFERRED TO]
YOGESH KUMAR @ BUNTY VS. STATE [LAWS(DLH)-2014-4-235] [REFERRED TO]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2015-2-15] [REFERRED TO]
STATE OF WEST BENGAL VS. CHANDANA MONDAL [LAWS(CAL)-2006-5-41] [REFERRED TO]
MUNILAL THAKUR AND INDRAJIT SHOW ALIAS SIKKA VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-12-44] [REFERRED TO]
RAZUDDIN ALIAS RAJU VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2012-4-142] [REFERRED TO]
NARENDER SINGH VS. STATE [LAWS(DLH)-2013-4-231] [REFERRED TO]
CHELLATHURAI VS. STATE REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-2-556] [REFERRED TO]
RANJITHKUMAR VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2012-3-185] [REFERRED TO]
RASHPAL SINGH AND OTHERS VS. RIMPI AND OTHERS [LAWS(HPH)-2015-9-163] [REFERRED]
OM PRAKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-37] [REFERRED TO]
SIMRAN PAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-35] [REFERRED TO]
MILAN DEBNATH VS. STATE OF TRIPURA [LAWS(GAU)-2010-4-45] [REFERRED TO]
BISWAJIT BHOWMICK VS. STATE OF ASSAM [LAWS(GAU)-2012-12-6] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GHANDHI RAM [LAWS(HPH)-2022-11-116] [REFERRED TO]
GODUGUNURI SIVA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2012-12-72] [REFERRED TO]
DUSASAN PANDA VS. STATE OF ORISSA [LAWS(ORI)-2009-8-47] [REFERRED TO]
STATE (GNCT) OF DELHI VS. AKHLAQ [LAWS(DLH)-2011-11-169] [REFERRED TO]
BHURYA ALIAS GULAB ALIAS FAJITYA KALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-2-20] [REFERRED TO]
STATE OF DELHI VS. BAL KISHAN ALIAS BALI [LAWS(DLH)-2006-6-54] [REFERRED TO]
SURESH BHAGWAN JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-4-155] [REFERRED TO]
ONKAR GOVIND BADWE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-10-267] [REFERRED TO]
PHOOL CHAND VS. STATE [LAWS(DLH)-2016-5-2] [REFERRED TO]
KULDEEP SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2017-8-211] [REFERRED TO]
Abdul Alif @ Gudu VS. State of Orissa [LAWS(ORI)-2013-8-59] [REFERRED TO]
NAWAL SINGH VS. STATE OF U P [LAWS(ALL)-2007-11-111] [REFERRED TO]
JAI PAL SINGH AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-270] [REFERRED TO]
CHATTAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2008-8-67] [REFERRED TO]
HATTI SINGH VS. STATE OF HARYANA [LAWS(SC)-2007-4-54] [REFERRED TO]
KRISHNAT MADHUKAR KADAM VS. STATE OF KERALA [LAWS(KER)-2009-11-139] [REFERRED TO]
SANJAY EKNATH JADHAV VS. STATE OF KERALA [LAWS(KER)-2024-1-137] [REFERRED TO]
SANJAY DEEVAN VS. STATE OF M P [LAWS(MPH)-2010-7-33] [REFERRED TO]
JHUNTHA RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-192] [REFERRED TO]
SHIV SHANKER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-7-29] [REFERRED TO]
RAM KISHAN VS. STATE OF RAJSTHAN [LAWS(RAJ)-2013-9-85] [REFERRED TO]
NAKHIA VS. STATE OF ODISHA [LAWS(ORI)-2021-12-11] [REFERRED TO]
C VENKATESH VS. INSPECTOR OF POLICE MUNNEERPALLAM POLICE STATION [LAWS(MAD)-2012-3-275] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VIRENDER KUMAR [LAWS(HPH)-2014-6-60] [REFERRED TO]
SUKHDEV SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-52] [REFERRED TO]
DEEPAK BAHADUR SON OF KARAN BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-10-129] [REFERRED]
MD SHAKEEL VS. THE STATE NCT OF DELHI [LAWS(DLH)-2016-1-369] [REFERRED TO]
OMAR ALI MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-10-29] [REFERRED TO]
MOHD. SHAKIL @ BHOLA VS. DEVRAJ @ DEVOO [LAWS(DLH)-2012-9-254] [REFERRED TO]
DHAN TRIPURA VS. STATE OF ASSAM [LAWS(GAU)-2012-9-35] [REFERRED TO]
JAGAT BORO VS. STATE OF ASSAM [LAWS(GAU)-2013-7-38] [REFERRED TO]
JITENDER KUMAR VS. STATE OF H P [LAWS(HPH)-2016-9-264] [REFERRED]
RATAN DAS ALIAS CHANDA VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-5-1] [REFERRED TO]
RASHID ALAM ALIAS GABBAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-8-63] [REFERRED TO]
ROSHAN LAL VS. STATE OF H.P. [LAWS(HPH)-2015-4-28] [REFERRED TO]
DIVESH VAIDYA AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2016-1-12] [REFERRED TO]
RAJIV SHARMA AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-63] [REFERRED TO]
ASHOK AND ORS. VS. STATE [LAWS(DLH)-2015-8-63] [REFERRED TO]
PARMINDER KAUR VS. STATE [LAWS(DLH)-2014-8-13] [REFERRED TO]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
SHIVAJI PANDURANG CHIKANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-2-73] [REFERRED TO]
SUBHASH CHAUHAN VS. STATE OF U.P. [LAWS(ALL)-2020-1-15] [REFERRED TO]
SHEO KUMAR @ BAGGAR VS. STATE OF U P [LAWS(ALL)-2017-9-267] [REFERRED TO]
MONTU @ PRASHANT VS. STATE OF U P [LAWS(ALL)-2018-2-323] [REFERRED TO]
SANTOSH KUMAR SHUKLA VS. STATE OF U P [LAWS(ALL)-2017-8-438] [REFERRED TO]
NAND RAM VS. STATE [LAWS(ALL)-2018-5-566] [REFERRED TO]
SANTOSH SINGH @ BALLU VS. STATE OF C.G. [LAWS(CHH)-2012-10-57] [REFERRED TO]
AMBUJ KUMAR BHADRO AND ORS. VS. STATE OF C.G. [LAWS(CHH)-2015-11-22] [REFERRED TO]
KAUSHAL @ DIAMOND VS. STATE OF C.G. [LAWS(CHH)-2024-1-153] [REFERRED TO]
MOHD. ASHRAF VS. STATE [LAWS(DLH)-2018-3-116] [REFERRED TO]
RAVI KAPOOR VS. STATE [LAWS(DLH)-2018-10-135] [REFERRED TO]
STATE VS. SURENDER @ SUNDER [LAWS(DLH)-2016-2-369] [REFERRED TO]
LAM PRABHUDAS VS. STATE OF ANDRA PRADESH [LAWS(APH)-2009-1-11] [REFERRED TO]
UMESH MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-7-22] [REFERRED TO]
SHANKAR KISANRAO KHADE VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-4-95] [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [LAWS(SC)-2007-3-22] [REFERRED TO]
STATE OF U P VS. RAM BALAK [LAWS(SC)-2008-10-119] [REFERRED TO]
MOHAN TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-9-26] [REFERRED TO]
BALTHU AJAY KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2024-4-63] [REFERRED TO]
AMBAJI @ NANA HANMANT PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-7-174] [REFERRED TO]
HARIVADAN BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2009-4-74] [REFERRED TO]
RAJU ALIAS GYANBHADUR JAGAT SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2007-2-185] [REFERRED TO]
STATE OF WEST BENGAL VS. RAKESH SINGH [LAWS(CAL)-2015-6-99] [REFERRED TO]
SHER SINGH VS. STATE OF U P [LAWS(ALL)-2008-5-168] [REFERRED TO]
MONIKA BAGCHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-9-95] [REFERRED TO]
AYUB KHAN AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2014-8-439] [REFERRED]
MADHU SONKAR VS. STATE OF M P [LAWS(MPH)-2008-5-6] [REFERRED TO]
SURESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-5-80] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABASAHEB MARUTI KAMBLE [LAWS(BOM)-2014-7-280] [REFERRED TO]
DHARMENDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-7-12] [REFERRED TO]
DNYANESHWAR @ BANDU @ LAKHYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-15] [REFERRED TO]
MAJENDERAN LANGESWARAN VS. STATE [LAWS(DLH)-2008-7-243] [REFERRED TO]
PRAVEEN KHARI VS. THE STATE(GOVT OF NCT) DELHI [LAWS(DLH)-2016-2-356] [REFERRED TO]
M. SIVA PRASAD VS. STATE OF ORISSA [LAWS(ORI)-2018-5-100] [REFERRED TO]
HARDAYAL SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2013-2-90] [REFERRED TO]
RAM CHARAN AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-4-10] [REFERRED TO]
ANGANA VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-9-242] [REFERRED TO]
GAYA PRASAD AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-297] [REFERRED TO]
GENDKUNWAR BAI VS. STATE OF M P [LAWS(CHH)-2011-7-81] [REFERRED TO]
ROHIT KUMAR VS. STATE OF C.G. [LAWS(CHH)-2012-11-50] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-80] [REFERRED TO]
GURJANT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-97] [REFERRED TO]
MAHAVIR KUMAR VS. STATE [LAWS(DLH)-2014-5-443] [REFERRED TO]
STATE OF HP VS. BHAGAT RAM [LAWS(HPH)-2010-7-36] [REFERRED TO]
VISHAL SON OF SH. SHIV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-17] [REFERRED TO]
AZGAR ALI (MD.) AND ORS. VS. STATE OF ASSAM [LAWS(GAU)-2015-12-32] [REFERRED TO]
SAFIQUDDIN MAZUMDAR VS. ALIMUDDIN BARLASKAR [LAWS(GAU)-2006-12-10] [REFERRED TO]
SWAPAN CH DEY VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-15] [REFERRED TO]
SIRIMA NARASIMHA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2009-7-101] [REFERRED TO]
D KRISHNA VS. STATE OF A P [LAWS(APH)-2006-10-55] [REFERRED TO]
SMT. SUMAN WD/O CHINTAMAN DHABEKAR, AGED 36 YEARS VS. THE STATE OF MAHARASHTRA, THROUGH P.S.O. KUHI, DISTT. NAGPUR [LAWS(BOM)-2015-8-415] [REFERRED TO]
LALA RAM ALIAS JITENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-8-12] [REFERRED TO]
CHHOTU KUMAR SON OF KISHAN LAL VS. STATE OF HARYANA [LAWS(P&H)-2012-8-38] [REFERRED TO]
ANOOP KUMAR KONKDE VS. STATE [LAWS(DLH)-2011-5-210] [REFERRED TO]
RAHISA VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2011-3-235] [REFERRED TO]
STATE G N C T OF DELHI VS. SANJAY [LAWS(DLH)-2011-2-360] [REFERRED TO]
SUKHPAL @ SONU VS. STATE [LAWS(DLH)-2011-11-312] [REFERRED TO]
ANAND VS. STATE OF UTTARANCHAL [LAWS(UTN)-2012-7-104] [REFERRED TO]
GOUR MANI ROY VS. STATE OF TRIPURA [LAWS(TRIP)-2014-4-20] [REFERRED TO]
LAKHMAN KESUR KANDORIA (AHIR) VS. STATE OF GUJARAT [LAWS(GJH)-2015-1-75] [REFERRED TO]
STATE VS. MOHINDER PAL AND ORS. [LAWS(J&K)-2016-3-20] [REFERRED TO]
SHIVAJI ALIAS DADYA SHANKAR ALHAT VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-9-20] [REFERRED TO]
STATE OF GOA VS. PANDURANG MOHITE [LAWS(SC)-2008-12-181] [REFERRED TO]
SATTATIYA ALIAS SATISH RAJANNA KARTALLA VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-1-86] [REFERRED TO]
VITHAL EKNATH ADLINGE VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-2-21] [REFERRED TO]
KUSUMA ANKAMA RAO VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2008-7-40] [REFERRED TO]
KARAKKATTU MUHAMMED BASHEER VS. STATE OF KERALA [LAWS(SC)-2024-11-8] [REFERRED TO]
SURESH JALLI @ GEDU SURIA VS. STATE OF ORISSA [LAWS(ORI)-2013-7-13] [REFERRED TO]
VIKRAM KUMAR @ BITTU & ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2018-6-302] [REFERRED TO]
SANJAY GURUDAS GADEKAR VS. STATE [LAWS(BOM)-2009-12-75] [REFERRED TO]
HONGRO NGOTAN VS. STATE OF AP [LAWS(GAU)-2024-4-172] [REFERRED TO]
AKHILESH VISHWAKARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-126] [REFERRED TO]
STATE OF ORISSA VS. ARDHU CHENDREYA [LAWS(ORI)-2010-10-10] [REFERRED TO]
KAILASH KOIRY @ KAILASH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2015-2-65] [REFERRED TO]
SHAMBHU PRASAD PODDAR @ HARICHANDRA PODDAR VS. SANJAY PODDAR [LAWS(PAT)-2013-9-35] [REFERRED TO]
DANNY ALIAS HARPALSING VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-11-160] [REFERRED TO]
MANIVEL VS. STATE OF TAMIL NADU [LAWS(SC)-2008-8-27] [REFERRED TO]
PREMITH VS. STATE OF KERALA [LAWS(KER)-2021-9-145] [REFERRED TO]
LADU LAL VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-73] [REFERRED TO]
SWAIMADHOPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-7-259] [REFERRED TO]
RAJKAPOOR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-7-407] [REFERRED TO]
NAZIR PATHYEKHANVAR VS. STATE OF GOA, THROUGH QUEPEM POLICE STATION, QUEPEM, GOA [LAWS(BOM)-2019-9-22] [REFERRED TO]
VAIBHAV JAIN VS. STATE OF U.P. [LAWS(ALL)-2020-9-19] [REFERRED TO]
SUKHEY AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-3-2] [REFERRED TO]
MAHENDRA VS. STATE OF U.P. [LAWS(ALL)-2018-8-285] [REFERRED TO]
LEDU RAM VS. STATE OF C.G. [LAWS(CHH)-2013-8-38] [REFERRED TO]
SUBHASH CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2022-4-144] [REFERRED TO]
VIRENDRA BADHAI VS. STATE OF U.P. [LAWS(ALL)-2014-11-281] [REFERRED TO]
AJAY PETER TOPANNU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-1-78] [REFERRED TO]
AMIT KUMAR AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-7-24] [REFERRED TO]
NASIB CHAND VS. STATE OF H.P. [LAWS(HPH)-2015-4-34] [REFERRED TO]
UTTAM RAJBANGSHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-4-60] [REFERRED TO]
ASHWANI @ SONU VS. STATE( NCT OF DELHI) [LAWS(DLH)-2013-5-441] [REFERRED TO]
ANIL KUMAR VS. STATE [LAWS(DLH)-2014-12-19] [REFERRED TO]
DEVENDER KUMAR VS. STATE [LAWS(DLH)-2011-7-407] [REFERRED TO]
LAXMAN @ JANGA VS. STATE [LAWS(DLH)-2013-1-13] [REFERRED TO]
PINTOO BISWAS AND ORS. VS. STATE [LAWS(DLH)-2015-12-222] [REFERRED TO]
JOGESHWAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-127] [REFERRED TO]
RAVI KUMAR @ SONU VS. STATE [LAWS(DLH)-2013-5-153] [REFERRED TO]
SHAHNAWAJ @ SONU VS. STATE (NCT) OF DELHI [LAWS(DLH)-2013-9-280] [REFERRED TO]
PARDEEP SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-11] [REFERRED TO]
VIPAN KUMAR AND ORS. VS. THE STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-43] [REFERRED TO]
KARAMJIT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-24] [REFERRED TO]
SHIVAPPA ALIAS SIVANATHAN VS. STATE [LAWS(MAD)-2009-4-272] [REFERRED TO]
Anil Kumar Tiwary @ Anil Tiwary VS. State of Jharkhand [LAWS(JHAR)-2013-2-133] [REFERRED TO]
SANJAY SAHA @ SANJU VS. STATE [LAWS(DLH)-2018-7-20] [REFERRED TO]
RAJEEV OHLAN VS. STATE(NCT OF DELHI) [LAWS(DLH)-2016-5-302] [REFERRED TO]
PRAMOD KUMAR JAISWAL VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2017-9-125] [REFERRED TO]
ANWAR AND ORS. VS. STATE [LAWS(DLH)-2016-2-255] [REFERRED TO]
KOKI PRABHAKAR REDDY VS. STATE OF A P [LAWS(APH)-2006-8-97] [REFERRED TO]
GUMMALA CHINA PULLAIAH S/O CHINNA ANKANNA VS. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECU [LAWS(APH)-2018-2-41] [REFERRED TO]
ABDUL KARIM VS. STATE OF ASSAM [LAWS(GAU)-2014-5-86] [REFERRED TO]
CHINTU MALHOTRA VS. THE STATE [LAWS(DLH)-2009-5-319] [REFERRED TO]
PRAVIN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-236] [REFERRED TO]
WILFRED ROZARIO FERNANDES VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-12-34] [REFERRED TO]
ASHIQ AHMED @ RAJU AND ORS VS. STATE AND ORS [LAWS(DLH)-2011-10-282] [REFERRED]
TAJU KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-10-28] [REFERRED TO]
SANTOSH ALIAS SURENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-49] [REFERRED TO]
BABLU MALLICK VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-11-34] [REFERRED TO]