Referred Judgements :-

STATE OF MAHARASHTRA STREE ATYACHAR VIRODHI PARISHAD MAHARASHTRA STATE VS. CHANDRA PRAKASH KEWAL CHAND JAIN:CHANDRA PRAKASH KEWAL CHAND JAIN POLICE SUB INSPECTOR POLICE STATION SITABULDI NAGPUR TEHSIL AND DISTRICT NAGPUR [APPLIED]

Cited Judgements :-

GOPALAKRISHNA LAKANIDHI VS. UNION OF INDIA [LAWS(APH)-2001-3-89] [REFERRED TO]
SK KALO @ RABIAL & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-9-195] [REFERRED TO]
SATISH @ CHATTISH & ORS VS. STATE OF U.P. [LAWS(ALL)-2019-4-293] [REFERRED TO]
SUDHANGSHU PRAMANICK VS. STATE OF W B [LAWS(CAL)-2005-6-5] [REFERRED TO]
KAMAL MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-9-52] [REFERRED TO]
GULAB SINGH VS. STATE OF U P [LAWS(ALL)-2009-1-74] [REFERRED TO]
RAMJI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-529] [REFERRED TO]
RAJINDER KUMAR SHARMA VS. STATE [LAWS(DLH)-1996-4-27] [REFERRED =IV (1995) CCR 10 (SC). 5.]
SANJIV VS. STATE OF DELHI [LAWS(DLH)-2005-1-48] [RELIED 0N]
STATE VS. PANDURANG GAONKAR [LAWS(BOM)-2010-7-107] [REFERRED TO]
DURGESH JHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-8-247] [REFERRED TO]
RAGHU NATH VS. STATE NCT OF DELHI [LAWS(DLH)-2010-2-245] [REFERRED TO]
PARTIES NAMESSTATE VS. DADASAHEB RANE [LAWS(BOM)-2006-11-246] [REFERRED]
RAMESH YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-5-72] [REFERRED TO]
STATE OF U.P. VS. PHOOL SINGH [LAWS(ALL)-2022-3-8] [REFERRED TO]
VIJAY RANGLAL CHORASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2009-1-96] [REFERRED TO]
SOUBAM NAOBA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-5-1] [REFERRED TO]
BRINDAWAN SINGH NET RAM SINGH VS. STATE OF M P [LAWS(MPH)-1998-5-5] [REFERRED TO]
JITENDRA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-24] [REFERRED TO]
GANESH BABU @ GANESH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-688] [REFERRED TO]
BALJIT SNGH VS. RANGAR BREWERIES LTD. [LAWS(HPH)-2024-1-6] [REFERRED TO]
AMEER CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2001-11-34] [REFERRED TO]
STATE OF H.P. VS. DILWAR SINGH [LAWS(HPH)-2001-7-9] [REFERRED TO]
VIJANDER SINGH VS. STATE OF H.P. [LAWS(HPH)-1999-1-9] [REFERRED]
SURENDRAN M. @ KALYANI SURENDRAN VS. STATE [LAWS(KER)-2021-3-16] [REFERRED TO]
LAKHIRAM HEMBRAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-2-7] [REFERRED TO]
NARENDRABHAI DHIRAJLAL KACHA VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-29] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MOHIT AND OTHERS [LAWS(HPH)-2017-9-46] [REFERRED TO]
SAHID UDDIN VS. STATE OF ASSAM [LAWS(GAU)-2014-9-77] [REFERRED TO]
HARI MADHAB @ MADHAB TRIPURA VS. STATE OF TRIPURA [LAWS(GAU)-2012-6-103] [REFERRED TO]
BABAR ALI VS. STATE OF ASSAM [LAWS(GAU)-2005-4-17] [REFERRED TO]
SANCHA HANG LIMBOO, SON OF AITA MAN LIMBOO VS. STATE OF SIKKIM [LAWS(SIK)-2018-2-2] [REFERRED TO]
S RAMAKRISHNA VS. STATE [LAWS(SC)-2008-10-71] [REFERRED TO]
BIRAJIT SINHA AND ORS. VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-9-1] [REFERRED TO]
YOGDAMBER SINGH ALIAS DABBU VS. STATE OF UTTARANCHAL [LAWS(UTN)-2005-7-99] [REFERRED TO]
MAHESH CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-2-104] [REFERRED TO]
D.SUBRAMANIAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-7-483] [REFERRED TO]
STATE VS. CHANDRA PAL SINGH [LAWS(RAJ)-1997-5-19] [REFERRED TO]
HARBANS SINGH ALIAS GAGGAR VS. STATE OF PUNJAB [LAWS(P&H)-2010-4-296] [REFERRED]
MD. ASHIQUE MISTRI VS. STATE OF BIHAR [LAWS(PAT)-2017-8-134] [REFERRED TO]
MAHESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-3-22] [REFERRED TO]
RANJEET SINGH VS. STATE OF H.P. [LAWS(HPH)-2024-10-6] [REFERRED TO]
MD. SHAJAN ALI VS. STATE OF NAGALAND [LAWS(GAU)-2017-4-51] [REFERRED TO]
MOUNESH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-219] [REFERRED TO]
ALIYAR VS. STATE OF KERALA [LAWS(KER)-2003-11-152] [REFERRED TO]
SONU @ ASHUTOSH TIWARI VS. STATE [LAWS(DLH)-2019-12-91] [REFERRED TO]
KUNHALI VS. STATE OF KERALA [LAWS(KER)-2012-11-415] [REFERRED TO]
ANDU SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-1-151] [REFERRED TO]
TUFANI VS. STATE OF U.P. [LAWS(ALL)-2012-12-36] [REFERRED TO]
MUNNA VS. STATE OF U.P. [LAWS(ALL)-2020-1-111] [REFERRED TO]
BOPPANA BEERAIAH VS. STATE [LAWS(APH)-2016-5-5] [REFERRED TO]
RAJA SHARNAPPA ZINGE ANDOTHERS VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-3-46] [REFERRED TO]
SHAMBUNATH DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-3-88] [REFERRED TO]
UDAI SHANKAR KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2013-3-274] [REFERRED TO]
DULESHWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-2-53] [REFERRED]
BABA JODHPURI ALIAS JYOTI SWARUP ANAND VS. STATE [LAWS(ALL)-2005-9-166] [REFERRED TO]
BUDHRAJ SINGH SHAMSHER SINGH JAI BAHADUR SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-5-233] [REFERRED TO]
MOHD RAFIQ VS. STATE OF U P [LAWS(ALL)-2008-9-114] [REFERRED TO]
SHANABHAI MADHURBHAI KOLI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-6-49] [REFERRED]
PREM NATH YADAVA VS. STATE OF U.P. [LAWS(ALL)-2022-1-90] [REFERRED TO]
RAJESH KUMAR DUBEY VS. STATE OF U. P. [LAWS(ALL)-2022-11-119] [REFERRED TO]
STATE OF ASSAM VS. AYUB HUSSAIN MANDAL [LAWS(GAU)-2001-6-19] [REFERRED TO]
PRASHANT APPASAHEB ALIAS APPARAO KATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-6] [REFERRED TO]
KISHORE BHAU SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-4-28] [REFERRED TO]
FRANCO DSOUZA VS. STATE OF GOA [LAWS(BOM)-1999-11-45] [REFERRED TO]
JITENDER VS. STATE [LAWS(DLH)-2009-10-193] [REFERRED TO]
RAM BALI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2004-4-42] [REFERRED TO]
AMBIKA PRASAD VS. STATE DELHI ADMINISTRATION DELHI [LAWS(SC)-2000-1-60] [REFERRED]
B F WISEMAN VS. ELIZA BETH [LAWS(RAJ)-1998-8-42] [REFERRED TO]
BIMAL SUBBA ALIAS BIJAY SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2020-6-7] [REFERRED TO]
MANGILAL LALJI JATAV VS. STATE OF M P [LAWS(MPH)-1997-7-17] [REFERRED TO]
MANGILAL LALJI JATAV VS. STATE OF M P [LAWS(MPH)-1997-7-17] [REFERRED TO]
BHIM BAHADUR BASNETT VS. STATE OF SIKKIM [LAWS(SIK)-2023-12-8] [REFERRED TO]
VARSHA GARG VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-8-24] [REFERRED TO]
MADAN VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-11-19] [REFERRED TO]
PAPPAN ACHARJEE VS. STATE OF TRIPURA [LAWS(TRIP)-2019-6-1] [REFERRED TO]
RAM CHANDRA DAS @ RAMU VS. STATE OF TRIPURA [LAWS(TRIP)-2013-12-2] [REFERRED TO]
KALBE ALI VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-7-38] [REFERRED TO]
AKHIL KUMAR AGARWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-46] [REFERRED TO]
BABLU KUMAR VS. STATE OF BIHAR [LAWS(SC)-2015-7-48] [REFERRED TO]
SHAIK MUKTHAR VS. STATE OF AP [LAWS(TLNG)-2019-3-46] [REFERRED TO]
GANGA SINGH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2013-7-64] [REFERRED TO]
RAJESH VS. STATE OF HARYANA [LAWS(P&H)-2010-5-172] [REFERRED TO]
RAJ NARAYAN @ DADDI CHATURVEDI VS. STATE OF M P [LAWS(MPH)-2013-9-359] [REFERRED]
MUNIYANDI @ MUNIRAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-11-111] [REFERRED TO]
RAMESH KACHHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-9-23] [REFERRED TO]
PAWAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2023-5-51] [REFERRED TO]
HARO RAM @ HARIBANSH RAM VS. STATE OF BIHAR [LAWS(PAT)-2019-8-106] [REFERRED TO]
HAFIZ MIAN VS. STATE OF BIHAR [LAWS(PAT)-2021-8-57] [REFERRED TO]
MOTI CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-11-9] [REFERRED TO]
ABHIJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-420] [REFERRED TO]
PRADEEP KUMAR MEDINI ROY VS. STATE OF ORISSA [LAWS(ORI)-2004-6-12] [REFERRED TO]
IBRAHIM VS. STATE [LAWS(DLH)-2009-2-262] [REFERRED TO]
DINESH KUMAR VS. STATE OF DELHI [LAWS(DLH)-2006-11-217] [REFERRED TO]
RAJU DIWALU UKETONE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-12-128] [REFERRED TO]
KASHINATH JAYARAM RAKSHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-288] [REFERRED]
STATE OF GUJARAT VS. JILUBHAI D. VALA [LAWS(GJH)-2020-3-55] [REFERRED TO]
COURT ON ITS OWN MOTION VS. DHANRAJ [LAWS(DLH)-2017-3-115] [REFERRED TO]
STATE OF MAHARASHTRA VS. KAMLAKAR TANAJI SHINDE [LAWS(BOM)-2010-9-26] [REFERRED TO]
ABDUL HAMID VS. STATE DELHI ADMN [LAWS(DLH)-2001-5-188] [REFERRED]
MOHD. KUTUBUDDIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-300] [REFERRED TO]
JOYNAL MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-60] [REFERRED TO]
GEORGE THOMAS KURUVILLA VS. STATE OF GOA [LAWS(BOM)-2020-9-189] [REFERRED TO]
SARADA SINGHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-7-30] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJESH AND ORS. [LAWS(BOM)-2020-11-317] [REFERRED TO]
NEERAJ KUMAR KANAUJIA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-10-149] [REFERRED TO]
YOGENDRA SAW @ YOGENDRA SAO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-4-51] [REFERRED TO]
TRIVENI SHARMA VS. STATE OF BIHAR [LAWS(JHAR)-2023-2-37] [REFERRED TO]
PREMU VS. STATE [LAWS(J&K)-2005-4-29] [REFERRED TO]
STATE OF GUJARAT VS. DHARMENDRASINH alias MANSINH RATANSINH MAKWANA [LAWS(GJH)-2001-7-6] [RELIED ON]
NANI GOPAL SARKAR VS. STATE OF TRIPURA [LAWS(GAU)-2012-11-6] [REFERRED TO]
GIRIDHAR KISHKO VS. STATE OF ASSAM [LAWS(GAU)-2010-5-8] [REFERRED TO]
HEM RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-9] [REFERRED TO]
NANTU MAJUMDER VS. STATE OF TRIPURA [LAWS(GAU)-2012-7-65] [REFERRED TO]
PRAMOD SINGH PARMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-74] [REFERRED TO]
SHREEKANT SHARMA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-27] [REFERRED TO]
STATE OF GUJARAT VS. HIRALAL LALLUBHAI TRIVEDI [LAWS(GJH)-2024-4-420] [REFERRED TO]
ANAND KUMAR VS. STATE OF DELHI [LAWS(DLH)-2014-4-384] [REFERRED TO]
AKIL AND ORS. VS. STATE NCT OF DELHI [LAWS(DLH)-2015-5-202] [REFERRED TO]
AKRAM VS. STATE [LAWS(RAJ)-2011-5-28] [REFERRED TO]
CHANDRA VS. RAMCHANDRAN [LAWS(MAD)-1997-3-102] [REFERRED TO]
GAJOO VS. STATE OF UTTARAKHAND [LAWS(SC)-2012-9-37] [REFERRED TO]
SAHABUDDIN VS. STATE OF ASSAM [LAWS(SC)-2012-12-44] [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [LAWS(SC)-2004-4-41] [REFERRED TO]
KRISHNA PAL VS. STATE OF UTTAR PRADESH [LAWS(SC)-1995-11-35] [RELIED ON]
SABA JODHPURI ALIAS JYOTI SWARUP ANAND VS. STATE [LAWS(UTN)-2005-9-38] [REFERRED TO]
SHIB SANKAR DEBNATH @ SUBIR DEBNATH VS. STATE OF TRIPURA [LAWS(TRIP)-2017-3-5] [REFERRED TO]
ANUP CHAND VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-12-72] [REFERRED TO]
MANJEET SINGH VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2013-8-205] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER(S) [LAWS(GJH)-2019-3-49] [REFERRED TO]
SANJANA RAI VS. STATE [LAWS(DLH)-2022-5-390] [REFERRED TO]
BUDH RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-2-34] [REFERRED TO]
SATHISH VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-65] [REFERRED TO]
KISHOR SINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-3-38] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2009-12-18] [REFERRED TO]
TASLEEM @ PAPPU VS. STATE (NCT GOVT. OF DELHI) [LAWS(DLH)-2011-3-301] [REFERRED TO]
STATE VS. SUNIL GUPTA [LAWS(DLH)-2011-5-211] [REFERRED TO]
RAJBIR SINGH VS. STATE OF DELHI [LAWS(DLH)-2009-12-208] [REFERRED TO]
SUSHMA DAS AND ORS. VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-69] [REFERRED TO]
D.NAGA GOPAL REDDY VS. STATE OF A.P. [LAWS(APH)-2025-1-94] [REFERRED TO]
MAHAVIRSINH BHARATSINH GHARASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-29] [REFERRED TO]
STATE OF WEST BENGAL VS. HABU GORAIN ALIAS HABUL GORAIN [LAWS(CAL)-2006-11-1] [REFERRED TO]
UPAJADU MAJHI BIKASH MAJHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-9-53] [REFERRED TO]
MOHD. KALLU VS. STATE [LAWS(DLH)-2013-2-168] [REFERRED TO]
BHOLARAM DHRUW VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-2-89] [REFERRED]
PARAMJITSINGH @ KAKE S/O HARTEKSINGH SOUNDH VS. STATE OF MAHARASTRA [LAWS(BOM)-2016-8-255] [REFERRED TO]
AKBAR INTIJARUL ANSARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-9-44] [REFERRED TO]
RAJUBHAI DHAMIRBHAI BARIA VS. STATE OF GUJARAT [LAWS(BOM)-2012-7-241] [REFERRED TO (PARA 38). 15.]
MOHAN SARDAR VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-8-21] [REFERRED TO]
SADHAN GHOSH & ORS VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-9-27] [REFERRED TO]
GYANENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2019-8-155] [REFERRED TO]
ISLAM VS. STATE OF U.P. [LAWS(ALL)-2016-2-131] [REFERRED TO]
CONSTABLE NO 881 RATI RAM AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-4-363] [REFERRED]
RAM PRAVESH YADAV VS. STATE OF U P [LAWS(ALL)-2017-11-380] [REFERRED TO]
PAPPOO ALIAS RAM KUMAR VS. STATE OF U P [LAWS(ALL)-2016-9-320] [REFERRED]
CHHEDA LAL VS. STATE OF U P [LAWS(ALL)-2018-1-132] [REFERRED TO]
C K NANDHAKUMAR VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2019-7-17] [REFERRED TO]
ALBERT VS. THE STATE OF TAMIL NADU, REP. BY INSPECTOR OF POLICE, KALIAKKAVILAI, KANYAKUMARI DISTRICT [LAWS(MAD)-1997-11-130] [REFERRED TO]
ELANGBAM GOPAL SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2022-12-8] [REFERRED TO]
BHANWARLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-59] [REFFERED TO 10]
ANDA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-1-2] [REFERRED TO]
ASHWANI KUMAR AND ANR VS. STATE OF HARYANA [LAWS(P&H)-2010-9-419] [REFERRED]
DHIREN SADA ALIAS DHIRENDRA SADA VS. STATE OF BIHAR [LAWS(PAT)-2000-3-85] [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [LAWS(SC)-2010-8-78] [REFERRED TO]
NARAYAN SAHA VS. STATE OF TRIPURA [LAWS(SC)-2004-9-118] [REFERRED TO]
MD. GAFFAR @ MD. GHAFFAR. VS. STATE OF BIHAR [LAWS(PAT)-2017-9-69] [REFERRED TO]
MD MAJHARUL @ MD MAJHARUL HAQUE VS. STATE OF BIHAR [LAWS(PAT)-2018-5-111] [REFERRED TO]
RAJESH SHARMA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-8-10] [REFERRED TO]
Nasir Ahmad and Anr. VS. State of Uttaranchal [LAWS(UTN)-2005-7-38] [REFERRED TO]
NASR AHAD VS. STATE OF UTTARANCHAL [LAWS(UTN)-2005-7-5] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SANJAY KUMAR @ SUNNY [LAWS(SC)-2016-12-27] [REFERRED TO]
SHANTAPPA ALIAS SANTOSH MULLIMANI S O LAXMAN MULLIMANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-11-56] [REFERRED TO]
KASHINATH JAYARAM RAKSHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-119] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2006-12-209] [REFERRED]
RAGHU NATH VS. STATE NCT OF DELHI [LAWS(DLH)-2010-2-61] [REFERRE TO]
JANARDHAN RAGHO MHATRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-6-14] [REFERRED TO]
MAGARAM BAURI @ DULAL AND ANR. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2006-7-94] [REFERRED TO]
STATE OF U P VS. VIRENDRA KUMAR [LAWS(ALL)-2008-7-36] [REFERRED TO]
KULDEEP ALIAS BHOLU VS. STATE OF U P [LAWS(ALL)-2007-8-175] [REFERRED TO]
PARVINDER VS. STATE OF U P [LAWS(ALL)-2003-11-123] [REFERRED TO]
SATYABRAT RAI VS. STATE OF U.P. [LAWS(ALL)-2014-5-586] [REFERRED TO]
BEERU ALIAS SHAH ALAM VS. STATE OF U P [LAWS(ALL)-2018-7-137] [REFERRED TO]
RAM JEEVAN VS. STATE OF U.P. [LAWS(ALL)-2019-4-300] [REFERRED TO]
PANNA LAL GAUR AND ANR VS. STATE OF U.P. [LAWS(ALL)-2019-8-59] [REFERRED TO]
JAG MOHAN S/O RAM LAL VS. STATE OF U P [LAWS(ALL)-2016-6-100] [REFERRED]
MANPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-82] [REFERRED TO]
SUSHMA DAS VS. STATE OF TRIPURA [LAWS(GAU)-2012-3-91] [REFERRED TO]
GOLAP BHUYAN VS. STATE OF ASSAM [LAWS(GAU)-2023-5-7] [REFERRED TO]
KASHI RAM VS. STATE [LAWS(DLH)-2014-3-8] [REFERRED TO]
STATE OF GUJARAT VS. AMRA SAMAT RABARI [LAWS(GJH)-2020-1-228] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER (S) [LAWS(GJH)-2019-3-96] [REFERRED TO]
KALGI NAND DELTA VS. STATE OF H.P. [LAWS(HPH)-2024-5-47] [REFERRED TO]
EDAKKANDI DINESHAN ALIAS PULIPP DINESHAN VS. STATE OF KERALA [LAWS(KER)-2011-4-1] [REFERRED TO]
SHIV KUMAR KUSHWAH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-5-133] [REFERRED TO]
BALAMURUGAN VS. STATE [LAWS(MAD)-2020-9-888] [REFERRED TO]
GANGESHWAR CHAUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-3-7] [REFERRED TO]
VINAY KRISHNA GHATAK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-4-26] [REFERRED TO]
JAGDISH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-1] [REFERRED TO]
BHERU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-18] [REFERRED TO]
SHYAM SINGH HADA VS. STATE [LAWS(RAJ)-2001-11-6] [REFERRED TO]
STATE OF RAJASTHAN VS. GAHAROO [LAWS(RAJ)-2001-3-64] [REFERRED TO]
SUO MOTO IN THE MATTER OF THE STATE OF M.P. VS. FATHER OF PROSECUTRIX [LAWS(MPH)-2022-10-63] [REFERRED TO]
MD KARI, SON OF LATE MD NAZIR VS. STATE OF BIHAR [LAWS(PAT)-2017-11-166] [REFERRED TO]
AKHLAQUE HUSSAIN VS. STATE OF BIHAR [LAWS(PAT)-2018-3-28] [REFERRED TO]
KULDIP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2003-5-29] [REFERRED TO]
RANGLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-12-11] [REFERRED TO]
ABDUL MATLIB VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-8-31] [REFERRED TO]
STATE OF UTTARAKHAND VS. SOHANSINGH [LAWS(UTN)-2007-3-2] [FOLLOWED ON]
RAM BAHADUR VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-9-45] [REFERRED TO]
AMAR SINGH VS. BALWINDER SINGH [LAWS(SC)-2003-1-21] [REFERRED TO]
DHANAJ SINGH ALIAS SHERA VS. STATE OF PUNJAB [LAWS(SC)-2004-3-128] [REFERRED]
PREM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-10-125] [REFERRED]
DHARMENDRA KUMAR TANDON VS. STATE [LAWS(DLH)-2019-9-122] [REFERRED TO]
BHAWNA GARG VS. STATE [LAWS(DLH)-2014-2-112] [REFERRED TO]
MEDHO VS. STATE OF H.P. [LAWS(HPH)-2003-5-19] [REFERRED]
Rakesh Kumar VS. State of Himachal Pradesh [LAWS(HPH)-1999-1-4] [REFERRED TO]
KLENDRO TYNHIANG VS. STATE OF MEGHALAYA [LAWS(MEGH)-2017-8-8] [REFERRED TO]
SAYEDA BIBIJAN BEGUM VS. KISMAT ALI [LAWS(GAU)-2009-11-23] [REFERRED TO]
RAHAN UDDIN ALIAS KUKI VS. STATE OF ASSAM [LAWS(GAU)-2013-3-16] [REFERRED TO]
FALGUNA DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2012-8-73] [REFERRED TO]
TRIDIP BURAGOHAIN VS. STATE OF ASSAM [LAWS(GAU)-2023-5-49] [REFERRED TO]
BHUPEN KALITA VS. STATE OF ASSAM [LAWS(GAU)-2020-6-51] [REFERRED TO]
KARIO NAYAK VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-2-21] [REFERRED TO]
SUBHAS CHANDRA PRADHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-69] [REFERRED TO]
MAYANK GIRI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-3-73] [REFERRED TO]
MATTA RAJESH VS. STATE OF A P REP BY ITS PUBLIC PROSECUTOR [LAWS(APH)-2017-12-50] [REFERRED TO]
SATINDER SINGH VS. STATE OF DELHI [LAWS(DLH)-2006-12-90] [REFERRED TO]
VIDYA SAGAR ANAND VS. STATE [LAWS(DLH)-2009-9-388] [REFERRED TO]
SUNIL VS. STATE OF U.P. [LAWS(ALL)-2020-1-128] [REFERRED TO]
NETRAM BAGHEL VS. STATE OF U.P. [LAWS(ALL)-2016-2-66] [REFERRED TO]
LACHMI @ LAKSHMI KANTA KAMATH VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-3-24] [REFERRED TO]
MEKALA RAJI REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2001-12-68] [REFERRED TO]
BROJEN BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-2-86] [REFERRED TO]
BABU ROY VS. STATE OF W B [LAWS(CAL)-2008-5-5] [REFERRED TO]
RAJU LAHIRI & ANR. VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-97] [REFERRED TO]
SUBHASH KUMAR VS. STATE [LAWS(ALL)-2008-8-113] [REFERRED TO]
MAHMOOD ALIAS BITTU VS. STATE OF UTTARAKHAND [LAWS(ALL)-2008-8-179] [REFERRED TO]
MAHESH SINGH VS. STATE [LAWS(ALL)-2008-7-93] [REFERRED TO]
RAMJI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-163] [REFERRED TO]
ASHISH DEVIDAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-150] [REFERRED TO]
Jagdish Singh VS. State [LAWS(UTN)-2009-5-15] [REFERRED TO]
POORAN SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2008-3-204] [REFERRED TO]
SUBODH KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2018-6-421] [REFERRED TO]
DINESH YADAV VS. THE STATE OF BIHAR [LAWS(PAT)-2017-8-124] [REFERRED TO]
AMAR NATH MAHTO VS. THE STATE OF BIHAR [LAWS(PAT)-2017-8-137] [REFERRED TO]
MD AFTAB ALAM @ AFTAB AALAM, SON OF LATE AHMAD VS. STATE OF BIHAR [LAWS(PAT)-2017-7-175] [REFERRED TO]
MAHESHWAR SINGH VS. STATE OF SIKKIM [LAWS(SIK)-2021-4-14] [REFERRED TO]
SUBODH KUMAR SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-11-76] [REFERRED TO]
MANJOR @ MOHD. SHARIF VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-11-80] [REFERRED TO]
SATPAL ALIAS SATNAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-48] [REFERRED]
CHANDRADEVI VS. STATE OF TAMIL NADU [LAWS(MAD)-2002-12-145] [REFERRED TO]
GOVINDAN VS. STATE [LAWS(MAD)-2002-6-37] [REFERRED TO]
CHANDRA SHEKHAR @ SHEKHAR AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-8-251] [REFERRED]
SARABJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2013-9-651] [REFERRED]
BALRAM VS. STATE OF M P [LAWS(MPH)-1999-8-25] [REFERRED TO]
STATE OF U. P. VS. SAHAB SINGH [LAWS(ALL)-2022-7-176] [REFERRED TO]
STATE OF MAHARASHTRA VS. DADASAHEB RANE [LAWS(BOM)-2006-11-149] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRATAPSINHA ALIAS SANJAY SHANKARRAO CHAVAN [LAWS(BOM)-2006-8-99] [REFERRED TO]
SHANKER SAHANI VS. STATE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2010-1-66] [REFERRED TO]
SHANTAPPA @ SANTOSH MULLIMANI S/O LAXMAN MULLIMANI VS. STATE [LAWS(BOM)-2000-11-91] [REFERRED TO]
SHAIK MUKTHAR AND ANOTHERS VS. STATE OF AP [LAWS(APH)-2019-3-73] [REFERRED TO]
DATTATRAYA RAMCHANDRA KORDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-21] [REFERRED TO]
ISLAHUDDIN; TAUFEEQ ALAM; SALAHUDDIN; SHAMSHAD ALAM @ SAIMADH; SAIFUDDIN @ SAIKUDDIN; WAHAJUDDIN; ABU QAIS; SYED SHABIHUL HASAN; STATE OF U P VS. STATE OF U P ; FAYYAZUDDIN AND 6 OTHERS; MAHE ALAM AND 6 OTHERS [LAWS(ALL)-2017-11-144] [REFERRED TO]
DAYA SHANKAR @ GOLI HARIJAN VS. STATE OF U P [LAWS(ALL)-2017-11-346] [REFERRED TO]
STATE OF MAHARASHTRA VS. DEVIDAS [LAWS(BOM)-2015-7-229] [REFERRED TO]
PRAKASH KANHAYALAL KANKARIA VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-3-69] [REFERRED TO]
SUBHASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-213] [REFERRED TO 10]
RAGHAV VS. STATE [LAWS(DLH)-2018-2-567] [REFERRED TO]
VASANTA S/O. VIJAY REHPADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-147] [REFERRED TO]
BAIRA ALIAS BHIMNATH SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-5-139] [REFERRED]
PUBLIC REPRESENTATIVES VS. STATE OF U P [LAWS(ALL)-2007-8-154] [REFERERD TO]
PARAMJIT SINGH ALIAS BALWINDER SINGH VS. STATE OF UTTARAKHAND [LAWS(ALL)-2008-5-42] [REFERRED TO]
STATE OF WEST BENGAL VS. ASHOKE BOSE [LAWS(CAL)-1997-2-31] [REFERRED TO]
KAMAL MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-9-83] [REFERRED TO]
RAM NARESH VS. STATE OF U P [LAWS(ALL)-2006-10-33] [REFERRED TO]
BHOLARAM DHRUW VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-9-36] [REFERRED]
SUKHENDRA SINGH S/O NIRANJAN SINGH GHOSH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-4] [REFERRED TO]
DHARMA RAJAN VS. STATE OF KERALA [LAWS(KER)-2014-4-3] [REFERRED TO]
DHARMA RAJAN VS. STATE OF KERALA [LAWS(KER)-2014-4-3] [REFERRED TO]
SUDHEER VS. STATE OF KERALA [LAWS(KER)-2014-4-51] [REFERRED TO]
RAGHUVANSHI SECURITIES (P) LTD. VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-64] [REFERRED TO]
STATE OF H.P VS. NARENDER KUMAR [LAWS(HPH)-2023-9-1] [REFERRED TO]
BASHIR AHMAD MATOO AND ANR. VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2018-1-53] [REFERRED TO]
STATE OF TRIPURA VS. MD ALFU MIAH [LAWS(GAU)-2012-6-44] [REFERRED TO]
MUKESH @ BITTU VS. STATE OF M P [LAWS(MPH)-2013-9-348] [REFERRED]
MANGILAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1997-7-31] [REFERRED]
ASHOK KUMAR SINGH CHANDEL VS. STATE OF U.P. [LAWS(SC)-2022-11-16] [REFERRED TO]
AJIT NAIK VS. STATE OF ODISHA [LAWS(ORI)-2017-4-18] [REFERRED TO]
MAHESH KARMALI ALIAS RAMESH KARMALI VS. STATE OF BIHAR [LAWS(PAT)-1999-10-47] [REFERRED TO]
DAKKATA BALARAM REDDY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2023-4-75] [REFERRED TO]
ALAGAR alias VALARTHA ALAGAR VS. STATE [LAWS(MAD)-2009-8-562] [REFERRED TO]
SATPAL SINGH VS. STATE OF HARYANA [LAWS(SC)-2010-7-95] [REFERRED TO]
RADHA KRISHNA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2006-4-40] [REFERRED TO]
DEVI DUTT VS. STATE OF UTTARANCHAL [LAWS(UTN)-2005-9-3] [REFERRED TO]
DHOKAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-7-72] [REFERRED TO]
SHIBU ROY VS. STATE OF TRIPURA [LAWS(TRIP)-2014-9-31] [REFERRED]
STATE OF KARNATAKA VS. SUVARNNAMMA [LAWS(SC)-2014-10-52] [REFERRED TO]
DAYAL SINGH VS. STATE OF UTTARANCHAL [LAWS(SC)-2012-8-6] [REFERRED TO]
RAJESH SAMAYDIN CHAUDHARI AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-11-78] [REFERRED TO]
PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-9-148] [REFERRED TO]
ANANT SIDDIL ALIAS ADKIL VS. STATE THROUGH P I VERNA POLICE STATION [LAWS(BOM)-2007-11-122] [REFERRED TO]
ANANT SIDDIL ALIAS ADKIT VS. STATE [LAWS(BOM)-2009-12-162] [REFERRED TO]
RADHESHYAM AGARWALA VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-4-26] [REFERRED TO]
DEEPAK VS. STATE [LAWS(DLH)-2014-3-43] [REFERRED TO]
BILLO VS. STATE NCT OF DELHI [LAWS(DLH)-2018-12-3] [REFERRED TO]
COURT ON ITS OWN MOTION VS. BALWAN SINGH KHOKHAR S/O PURAN SINGH R/O WZ [LAWS(DLH)-2017-3-252] [REFERRED TO]
SUBHASH VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2016-8-446] [REFERRED]
RAMDEO VS. STATE OF U P [LAWS(ALL)-2007-8-174] [REFERRED TO]
SURESH KUJUR VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-7-54] [REFERRED TO]
STATE OF WEST BENGAL VS. BINAY MAJHI [LAWS(CAL)-2016-5-75] [REFERRED TO]
KALLU SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-11-436] [REFERRED TO]
RATI RAM AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-4-36] [REFERRED TO]
BABLOO GHOSI VS. STATE OF U.P. [LAWS(ALL)-2018-10-199] [REFERRED TO]
RAM NARESH AND OTHERS VS. STATE OF U P [LAWS(ALL)-2018-4-157] [REFERRED TO]
STATE OF U.P. (STATE APPEAL) VS. KAILASH [LAWS(ALL)-2017-5-178] [REFERRED TO]
MAJEED, S/O. ABOOBACKER VS. STATE OF KERALA [LAWS(KER)-2012-11-135] [REFERRED TO]
AKASH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-11-388] [REFERRED TO]
ASSURANCE RAIKHAN VS. OFFICER IN CHARGE, WPS-UKL [LAWS(MANIP)-2024-12-3] [REFERRED TO]
RAJIV GOYAL VS. STATE OF H.P. [LAWS(HPH)-2023-12-73] [REFERRED TO]
SURJEY BHUJEL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-168] [REFERRED TO]
RABINDRA MALAKAR VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-73] [REFERRED TO]
BACHAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2001-6-15] [REFERRED TO]
STATE OF KERALA VS. CIVIC CHANDRAN [LAWS(KER)-2022-10-217] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALDEV SINGH SON OF THUNDU RAM [LAWS(HPH)-2013-1-101] [REFERRED]
SARAFAT MIAN; RAJU MIAN VS. STATE OF BIHAR [LAWS(PAT)-2006-12-122] [REFERRED]
Durai VS. State of Tamilnadu [LAWS(MAD)-1998-8-75] [REFERRED TO]
STATE OF RAJASTHAN VS. MOTI [LAWS(RAJ)-2000-9-44] [REFFERED TO : (1995) 6 JT (SC) 437 : AIR 1995 SC 2472 : 1995 AIR SCW 3644 26]
RAMU RAM AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-3-133] [REFERRED TO]
SOBARAN SINGH AND OTHERS VS. STATE OF M P [LAWS(MPH)-2012-3-238] [REFERRED]
STATE OF RAJASTHAN VS. N K THE ACCUSED [LAWS(SC)-2000-3-199] [RELIED]
STATE OF RAJASTHAN VS. NOORE KHAN [LAWS(SC)-2000-3-211] [REFERRED TO]
KUM. RUPA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-9-15] [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [LAWS(SC)-2016-1-63] [REFERRED TO]
LALAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-4-11] [REFERRED TO]