Cited Judgements :-

ADHISHREE, D/O ANIL KUMAR TIWARI VS. THE UNION OF INDIA THROUGH THE SECRETARY [LAWS(PAT)-2017-6-5] [REFERRED TO]
MONICA RAJENDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-7-15] [REFERRED TO]
SARAVANA PAVAN NADARAJAH VS. TAMIL NADU M G R MEDICAL UNIVERSITY [LAWS(MAD)-2012-8-116] [REFERRED TO]
SECRETARY TO GOVERNMENT VS. A ESWARAMOORTHY [LAWS(MAD)-2010-12-16] [REFERRED TO]
BRIJENDRA PRATAP SINGH VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2018-12-105] [REFERRED TO]
KISHORE KUMAR VS. HIGH COURT OF DELHI [LAWS(DLH)-2018-10-372] [REFERRED TO]
PATHAK ANURAG MAHENDRABHAI VS. UNION OF INDIA [LAWS(GJH)-2019-6-83] [REFERRED TO]
PUNEET MEHTA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2010-10-459] [REFERRED TO]
U ARUL MOZHI VS. REGISTRAR TAMIL NADU [LAWS(MAD)-2016-8-231] [REFERRED]
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD VS. NITISH KUMAR [LAWS(PAT)-2014-7-69] [REFERRED TO]
RAVI PRAKASH GUPTA AND ORS. VS. PAWAN KUMAR SWAMI AND ORS. [LAWS(RAJ)-2015-2-244] [REFERRED TO]
DEEPA CHETTRI VS. MINISTRY OF HEALTH & FAMILY WELFARE [LAWS(SIK)-2017-12-5] [REFERRED TO]
Nachiket S/o. Ramesh Mahindrakar VS. The Rajiv Gandhi University of Health Sciences by its Registrar and The State of Karnataka by its Secretary, Dept. of Health and Medical Education [LAWS(KAR)-2010-3-262] [REFERRED TO]
V.VENKAT SAI ANURAG VS. SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA [LAWS(APH)-2013-9-85] [REFERRED TO]
KIRAN BALA VS. HIMACHAL PRADESH UNIVERSITY [LAWS(HPH)-2014-8-103] [REFERRED TO]
SHAILESH KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-7-74] [REFERRED TO]
DR DIVYA NAGARI N VS. RAJIV GANDHI UNIVERSITY OF HELTH SCIENCES [LAWS(KAR)-2012-10-104] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-53] [REFERRED TO]
RICHAL & ORS. ETC.ETC. VS. RAJASTHAN PUBLIC SERVICE COMMISSION & ORS. ETC. ETC. [LAWS(SC)-2018-5-33] [REFERRED TO]
RAMANDEEP KAUR VS. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR) [LAWS(P&H)-2017-9-252] [REFERRED TO]
MAHIPAL SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2019-2-33] [REFERRED TO]
STATE OF PUNJAB VS. GOLO KAUR [LAWS(P&H)-2015-12-363] [REFERRED TO]
ADITYA PRATAP SINGH VS. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES [LAWS(RAJ)-2009-4-52] [REFERRED TO]
G. RAVINDRA NATH YADAV VS. UNION OF INDIA [LAWS(MAD)-2014-7-131] [REFERRED TO]
JOHN KENNEDY VS. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION [LAWS(MAD)-2008-8-8] [REFERRED TO]
A ESWARAMOORTHY VS. SECRETARY TO GOVERNMENT CHENNAI [LAWS(MAD)-2009-11-596] [REFERRED TO]
S SENTHIL KUMAR VS. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION - 600 002 [LAWS(MAD)-2008-7-217] [REFERRED TO]
KUMARI CHANDA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-10-89] [REFERRED TO]
ARTI MEENA VS. RAJASTHAN HIGH COURT [LAWS(RAJ)-2019-7-85] [REFERRED TO]
SELVAJOTHI RANJITHAM S P VS. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY DEPARTMENT OF HEALTH; SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION [LAWS(MAD)-2014-4-325] [REFERRED]
SANDHYA NARANBHAI MARU VS. SECRETARY, GUJARAT PANCHAYAT AND ORS. [LAWS(GJH)-2016-2-139] [REFERRED TO]
BONEY BAIJU VS. STATE OF KERALA [LAWS(KER)-2012-7-629] [REFERRED TO]
KM ASMA ANJUM VS. CONTROLLER OF EXAMINATIONS AND ORS [LAWS(ALL)-2009-11-308] [REFERRED]
MRITYUNJAY SINGH YADAV VS. STATE OF U P [LAWS(ALL)-2007-7-151] [REFERRED TO]
RICHA KAUSHIK VS. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL [LAWS(HPH)-2012-9-41] [REFERRED TO]
KM. ASMA ANJUM VS. CONTROLLER OF EXAMINATIONS AND ORS. [LAWS(ALL)-2010-8-520] [REFERRED TO]
PREM PRAKASH SINHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-2-8] [REFERRED TO]
UTTAR PRADESH SUBORDINATE SERVICE SELECTION COMMISSION VS. BRIJENDRA PRATAP SINGH [LAWS(SC)-2021-12-85] [REFERRED TO]
K. NIRMAL VS. CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION [LAWS(MAD)-2014-3-5] [REFERRED TO]
A. AIAMPERUMAL VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-3-180] [REFERRED TO]
SUBHAM DUTT VS. THE CONVENOR AND ORS. [LAWS(BOM)-2015-7-9] [REFERRED TO]
EENA BAHAN VS. STATE OF BIHAR [LAWS(PAT)-2024-4-74] [REFERRED TO]
DEEPA MULWANI VS. UNION OF INDIA [LAWS(DLH)-2024-5-158] [REFERRED TO]
ASHA VS. B D SHARMA UNIVERSITY OF HEALTH SCIENCES [LAWS(SC)-2012-7-24] [REFERRED TO]
DR RIZWANA & 3 OTHERS VS. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY & 3 OTHERS [LAWS(APH)-2017-8-51] [REFERRED TO]
DIRECTOR DEPARTMENT OF GOVERNMENT EXAMINATION VS. R NEETHUSHANMUGI [LAWS(MAD)-2010-9-480] [REFERRED TO]
C SANGU VS. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI [LAWS(MAD)-2010-3-625] [REFERRED TO]
ISHA KARWASRA VS. ARMY HOSPITAL [LAWS(DLH)-2012-8-194] [REFERRED TO]
VIVEK KUMAR GARG AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-6-51] [REFERRED TO]
NEHA GOEL VS. SIKSHA `O' ANUSANDHAN UNIVERSITY [LAWS(ORI)-2013-10-14] [REFERRED TO]
JATINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-45] [REFERRED TO]
N.JYOTHI NIRMALA AND ORS. VS. THE REGIONAL JOINT DIRECTOR, WOMEN DEVELOPMENT AND CHILD WELFARE DEPT., WARANGAL REGION AND ORS. [LAWS(APH)-2016-4-40] [REFERRED TO]
BICHENAPALLY SUMAHITHA VS. THE GOVERNMENT OF TELANGANA, DEPARTMENT OF HEALTH, MEDICAL AND FAMILY WELFARE (C1) DEPARTMENT AND ORS. [LAWS(APH)-2015-9-29] [REFERRED TO]
ATUL KUMAR VERMA VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-70] [REFERRED TO]
DR. RAHUL S. PATIL S/O. SHANKAR PATIL VS. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES REP. BY ITS REGISTRAR AND STATE OF KARNATAKA, DEPT. HEALTH AND FAMILY WELFARE, MEDICAL EDUCATION [LAWS(KAR)-2010-3-305] [REFERRED TO]
D.P.S. CHAWLA VS. UNION OF INDIA [LAWS(DLH)-2011-10-118] [REFERRED TO]
KOLASANI SAI YASHWANTH REDDY VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-9-103] [REFERRED TO]
RICHA KAUSHIK D/O SH BHUPINDER KAUSHIK VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2012-12-100] [REFERRED]
SUDARSHAN GAUR & ORS. VS. RPSC & ORS. [LAWS(RAJ)-2013-2-258] [REFERRED TO]
SREELAKSHMI J. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-9-103] [REFERRED TO]
DISTRICT EDUCATIONAL OFFICER NIZAMABAD VS. SHIVAJI [LAWS(APH)-2010-6-24] [REFERRED TO]
MINOR A DHARANI DEVI VS. DIRECTOR DEPARTMENT OF GOVERNMENT OF EXAMINATION [LAWS(MAD)-2010-9-508] [REFERRED TO]
REETIKA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-97] [REFERRED TO]
VARUN CHANDHIOK VS. HARYANA PUBLIC SERVICE COMMISSIONER AND ORS. [LAWS(P&H)-2015-2-428] [REFERRED TO]
BALARAM VISHNU SUBRAMANI VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-7-56] [REFERRED TO]
THE CENTRAL BOARD OF SECONDARY EDUCATION AND ANR. VS. T.K. RANGARAJAN AND ORS. [LAWS(SC)-2018-11-30] [REFERRED TO]
KAVITA BHARGAVA VS. REGISTRAR EXAMINATION, RAJASTHAN HIGH COURT [LAWS(RAJ)-2022-4-13] [REFERRED TO]
HIMASHU GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-2-7] [REFERRED TO]
UMANG GAURAHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-12-55] [REFERRED TO]
REYAZ AHMAD KHAN VS. STATE OF J&K & ORS. [LAWS(J&K)-2015-9-20] [REFERRED TO]
H. NOWFAL VS. KERALA PUBLIC SERVICE COMMISSION [LAWS(KER)-2014-7-59] [REFERRED TO]