Cited Judgements :-

RANJANA LAU SALAKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-6-101] [REFERRED TO]
SCRET EMPLOYEES ORGANISATION VS. STATE OF MANIPUR [LAWS(GAU)-1996-5-19] [REFERRED TO]
UPEN CHANDRA SHARMAH VS. STATE OF ASSAM [LAWS(GAU)-2004-6-34] [REFERRED TO]
BHAGIRATHI SINGH VS. JHARKHAND STATE ELECTRICITY BOARD [LAWS(JHAR)-2013-3-39] [REFERRED TO]
P. ELUMALAI VS. EAST DELHI MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER [LAWS(DLH)-2014-5-593] [REFERRED TO]
VIRENDRA KUMAR BHARDWAJ VS. SYNDICATE BANK [LAWS(ALL)-2006-2-1] [REFERRED TO]
PRABHU DAYAL VS. REGIONAL FOOD CONTROLLER JHANSI REGION SENIOR MARKETING INSPECTOR [LAWS(ALL)-2006-3-277] [REFERRED TO]
VRINDAVAN TIWARI VS. COMMISSIONER JHANSI DIVISION JHANSI [LAWS(ALL)-2007-2-248] [REFERRED TO]
KRIPA SHANKER SINGH VS. DEPUTY GENERAL MANAGER, U.P.S.R.T.C., VARNASI [LAWS(ALL)-2006-8-393] [REFERRED TO]
GOPAL SINGH VS. UNION OF INDIA & ORS [LAWS(BOM)-2017-12-262] [REFERRED TO]
U P STATE SUGAR CORPN LTD VS. DEPUTY LABOUR COMMISSIONER [LAWS(ALL)-1996-4-38] [REFERRED TO]
K. KUMARASWAMY VS. REGIONAL MANAGER [LAWS(TLNG)-2022-11-10] [REFERRED TO]
CH. V.SUBBA RAO VS. STATE OF A.P. [LAWS(APH)-2023-3-46] [REFERRED TO]
MD. AFZAL VS. SINGARENI COLLIERIES CO.LTD. [LAWS(APH)-2015-8-99] [REFERRED TO]
UNION OF INDIA VS. GURVINDER SINGH [LAWS(P&H)-2004-1-1] [REFERRED TO]
MD. KHURSHID ALAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-5-93] [REFERRED TO]
KALA SINGH VS. STATE OF H.P. [LAWS(HPH)-2020-6-9] [REFERRED TO]
SOUTH ESTERN COALFIELDS LTD VS. NIJAMUDDIN [LAWS(MPH)-2009-9-21] [REFERRED TO]
A RAJAGOPALAN VS. REGISTRAR UNIVERSITY OF MADRAS [LAWS(MAD)-2008-6-420] [REFERRED TO]
K MICHAEL ANTONY VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-4-11] [REFERRED TO]
SHOBHAKANT MAHATO VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2023-8-78] [REFERRED TO]
SURENDRA NATH SINGH, VS. BHARAT COKING COAL [LAWS(JHAR)-2020-10-23] [REFERRED TO]
RAM PRASAD VS. MANAGER OF SOUTH TISRA COLLIERY [LAWS(JHAR)-2020-12-59] [REFERRED TO]
PAREMESWAR JENA VS. STATE OF ODISHA [LAWS(ORI)-2019-2-57] [REFERRED TO]
RAM AKHILESH SINGH S/O LATE DAULAT SINGH VS. STATE OF BIHAR [LAWS(PAT)-2014-11-15] [REFERRED TO]
VIJAY KUMAR SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2014-3-52] [REFERRED TO]
R RAJUPANDI VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2003-2-110] [REFERRED TO]
G S Mani VS. Health Officer [LAWS(MAD)-2003-7-14] [REFERRED TO]
RAVINDRAN VS. STATE OF KERALA [LAWS(KER)-1999-10-91] [REFERRED TO]
M.RAJENDRAN VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2019-4-390] [REFERRED TO]
T.T.BALSAMY VS. SHEELA BALAKRISHNAN [LAWS(MAD)-2012-9-142] [REFERRED TO]
P. V. VARGHESE VS. STATE OF KERALA [LAWS(KER)-1997-6-44] [REFERRED TO]
STATE OF ORISSA VS. RAMANATH PATNAIK [LAWS(SC)-1997-4-25] [RELIED ON]
STATE OF MAHARASHTRA VS. GORAKHNATH SITARAM KAMBLE [LAWS(SC)-2010-11-14] [REFERRED TO]
A. SOMASUNDARAM VS. SECRETARY TO GOVERNMENT HOME DEPARTMENT [LAWS(MAD)-2017-2-230] [REFERRED TO]
G.RAJAMOULI VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(TLNG)-2022-8-93] [REFERRED TO]
WESTERN COALFIELDS LTD AND OTHERS VS. BHAGWAN SINGH [LAWS(MPH)-2017-8-234] [REFERRED TO]
SHANTI W/O. LATE RAMDAS VS. STATE OF M.P. [LAWS(MPH)-2022-11-166] [REFERRED TO]
CHILAMAKURI VENKATA SUBBA RAO VS. STATE OF A.P. [LAWS(APH)-2023-12-70] [REFERRED TO]
HADIS KHAN VS. COMMISSIONER OF POLICE [LAWS(CAL)-1995-4-32] [REFERRED TO]
Pratul Kr Mukherjee VS. Steel Authority of India [LAWS(CAL)-1995-7-40] [REFERRED TO]
EASTERN COALFIELDS LTD. VS. GAUR CHANDRA SARKAR [LAWS(CAL)-2000-1-52] [REFERRED TO]
DILIP KUMAR DAS VS. WEST BENGAL STATE ELECTRICITY BOARD & ORS [LAWS(CAL)-2018-3-25] [REFERRED TO]
ANIL KUMAR VS. ASSISTANT GENERAL MANAGER/DISCIPLINARY AUTHORITY, INDIA BANK, CIRCLE OFFICE VIGILANCE CELL, LUCKNOW AND OTHERS [LAWS(ALL)-2011-9-511] [REFERRED TO]
UTTAR PRADESH POWER CORPORATION LTD VS. MOHD YUNUS KHAN [LAWS(ALL)-2004-5-81] [REFERRED TO]
SUNIL KUMAR NAGPAL VS. CENTRAL BANK OF INDIA [LAWS(DLH)-2021-3-205] [REFERRED TO]
ASHOK VS. HEAD MASTER ZILLA PARISHAD HIGH SCHOOL [LAWS(BOM)-2014-7-268] [REFERRED TO]
SATYABAN BEHERA VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2017-4-84] [REFERRED TO]
THE STATE OF BIHAR AND ORS. VS. RAM AKHILESH SINGH [LAWS(PAT)-2015-10-20] [REFERRED TO]
COMMISSIONER AND SECRETARY TO THE GOVT VS. C SHANMUGAM [LAWS(SC)-1997-12-46] [REFERRED TO]
STATE OF PUNJAB VS. S C CHADHA [LAWS(SC)-2004-2-126] [REFERRED]
B.S. SATHIYA RAO VS. COMMISSIONER AND SECRETARY TO GOVT., TPT. DEPT., MADRAS [LAWS(MAD)-1995-1-138] [REFERRED TO]
M.GOVINDARAJAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-4-446] [REFERRED TO]
M RAMAIAH VS. SINGARENI COLLIERIES COMPANY LTD [LAWS(APH)-2008-4-19] [REFERRED TO]
ABHUBHAI DALSANGBHAI CHAUDHARI VS. PRINCIPAL NAVRANG MADHYAMIK SCHOOL [LAWS(GJH)-2020-9-880] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. THEIR WORKMAN [LAWS(JHAR)-2021-1-26] [REFERRED TO]
SIVAKALAI MUTHU VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-2-5] [REFERRED TO]
PRABHAT KUMAR VS. UNION OF INDIA [LAWS(MPH)-2002-5-31] [REFERRED TO]
MANAGING DIRECTORE VS. SALEEMA [LAWS(J&K)-2005-3-11] [REFERRED TO]
BHARAT COKING COAL LIMITED VS. WORKMEN [LAWS(JHAR)-2015-3-61] [REFERRED TO]
RAM CHANDRA JHA, SON OF AMIRI JHA VS. CENTRAL COALFIELDS LIMITED, DHARBHANGA HOUSE [LAWS(JHAR)-2018-2-140] [REFERRED TO]
STATE OF U.P. THROUGH SECRETARY MEDICAL HEALTH & 3 ORS. VS. SMT. NOORJAHAN & ANR. [LAWS(ALL)-2017-4-2] [REFERRED TO]
STATE OF U.P. VS. EMMNUEL SINGH AND ANOTHER [LAWS(ALL)-2017-5-482] [REFERRED TO]
MAGANBHAI SHAMJIBHAI SOLANKI (ROHIT) VS. GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD [LAWS(GJH)-2007-2-90] [REFERRED TO]
MANTASIR ALI LASKAR VS. COMMISSIONER AND SECRETARY GOVT OF ASSAM [LAWS(GAU)-2004-3-11] [REFERRED TO]
IQBABUL HAQUE VS. STATE OF ASSAM [LAWS(GAU)-2004-8-26] [REFERRED TO]
KAILASH NATH TIWARI VS. UNION OF INDIA [LAWS(ALL)-2007-5-298] [REFERRED TO]
MOHAN VS. SHRI AYURVED MAHAVIDYALAYA [LAWS(BOM)-2024-3-101] [REFERRED TO]
M T GANESH MOORTHY VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-4-625] [REFERRED TO]
SUNDARAMURTHY VS. CHIEF SECRETARY; ADDITIONAL DIRECTOR OF AGRICULTURE [LAWS(MAD)-2015-8-428] [REFERRED]
T THIRUCHULI VS. DISTRICT COLLECTOR AND ORS [LAWS(MAD)-2013-7-374] [REFERRED]
DEPOT MANAGER, APSRTC VS. M.RAJAIAH [LAWS(TLNG)-2023-10-32] [REFERRED TO]
SURENDRA SINGH VS. STATE OF M P [LAWS(MPH)-2006-11-43] [REFERRED TO]
S.P. Sharma VS. State of M.P. [LAWS(MPH)-1999-3-39] [REFERRED TO]
HARSHAD N. DAVE VS. REGIONAL MANAGER [LAWS(GJH)-2021-7-344] [REFERRED TO]
M P RAMACHANDRA REDDY VS. CHAIRMAN, VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM [LAWS(APH)-1999-6-120] [REFERRED]
STATE OF UTTAR PRADESH VS. GULAICHI [LAWS(SC)-2003-7-97] [REFERRED]
PRITAM SINGH VS. UNION OF INDIA [LAWS(SC)-2004-9-106] [REFERRED TO]
COL K MALAIAPPAN VS. GOVERNMENT OF INDIA [LAWS(MAD)-2009-11-300] [REFERRED TO]
CH. CHINNAKISHORE VENUKOTI VS. THE STATE OF TELANGANA, REP.BY ITS COMMISSIONER & DIRECTOR OF SCHOOL EDUCATION, BESIDE TELEPHONE BHAVAN, LAKDI [LAWS(APH)-2017-3-23] [REFERRED TO]
RAM KISHORE VS. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION U P POWER CORPORATION [LAWS(ALL)-2003-11-3] [REFERRED TO]
R L JINDAL VS. LT GOVERNOR OF DELHI [LAWS(DLH)-1998-3-93] [REFERRED]
SATYABIR KAUSHIK VS. CHIEF OF ARMY STAFF [LAWS(ALL)-2007-4-152] [REFERRED TO]
SHIV CHARAN VS. EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD, LALITPUR AND ANOTHER [LAWS(ALL)-2006-7-288] [REFERRED TO]
P C WILLIAM VS. UNION OF INDIA [LAWS(CA)-2002-4-13] [REFERRED TO]
NAIMULLAH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-4-55] [REFERRED TO]
MANIK CHAND GHOSH VS. BHARAT COKING COAL LTD [LAWS(JHAR)-2003-9-120] [REFERRED TO]
BACHA SINGH VS. DIRECTOR (PERSONNEL) [LAWS(JHAR)-2013-3-67] [REFERRED TO]
SURENDRA NATH SINGH VS. BHARAT COKING COAL LTD. [LAWS(JHAR)-2018-4-192] [REFERRED TO]
YUNUS MIAN VS. B C C L , DHANBAD, AND OTHERS [LAWS(JHAR)-2017-10-68] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHRIKRISHNA JAGANNATH LASKHARE [LAWS(BOM)-2010-12-33] [REFERRED TO]
EXECUTIVE ENGINEER VS. PRAKASH GAJANAN [LAWS(BOM)-2008-9-183] [REFERRED TO]
M. MANICKAM VS. SECRETARY AND COMMISSIONER, HOME DEPARTMENT GOVERNMENT OF TAMIL NADU, CHENNAI [LAWS(MAD)-2007-3-453] [REFERRED TO]
DIRECTOR PERSONAL NEYVELI LIGNITE CORPORATION LTD VS. R SENATHIPATHI [LAWS(MAD)-2007-1-203] [REFERRED TO]
Commissioner and Director of Survey and Settlement VS. C V Varadharajan [LAWS(MAD)-2003-11-60] [REFERRED TO]
STATE OF TAMIL NADU VS. S SUBRAMANIAM [LAWS(SC)-1996-1-157] [RELIED ON]
STATE OF U P VS. SHIV NARAIN UPADHYAYA [LAWS(SC)-2005-7-41] [REFERRED TO]
A.SANTHANAM VS. CHAIRMAN TAMIL NADU DISTRIBUTION GENERATION CORPORATION LIMITED [LAWS(MAD)-2019-1-690] [REFERRED TO]
T. SATYA RAJU VS. SINGARENI COLLIERIES CO. LTD. [LAWS(TLNG)-2021-2-107] [REFERRED TO]
PRABHU LAL VS. DISTRICT BASIC EDUCATION OFFICER DIRECTOR OF BASIC EDUCATION STATE OF U P AND [LAWS(ALL)-2003-12-59] [REFERRED TO]
RAJESH ASHOK MANKAR VS. KONKAN RAILWAY CORPORATION LTD [LAWS(BOM)-2023-8-516] [REFERRED TO]
JHALARAM KANNAOJE VS. STATE OF C G [LAWS(CHH)-2007-7-14] [REFERRED TO]
STATE OF JHARKHAND VS. RADHIKA DEVI [LAWS(JHAR)-2014-3-71] [REFERRED TO]
LEELAWATI DEVI VS. BHARAT COKING COAL LTD [LAWS(JHAR)-2020-5-37] [REFERRED TO]
STATE OF MANIPUR AND ORS. VS. M. IRABOT SINGH [LAWS(GAU)-1999-11-31] [REFERRED TO]
R K YADAV VS. HIGH COURT OF DELHI [LAWS(DLH)-2006-11-75] [REFERRED TO]
STATE OF MIZORAM VS. LALHNAIHA [LAWS(GAU)-2010-7-4] [REFERRED TO]
RAMEN SARMAH VS. STATE OF ASSAM [LAWS(GAU)-2004-6-8] [REFERRED TO]
JAMEED AHMAD VS. STATE OF J&K [LAWS(J&K)-2000-6-9] [REFERRED TO]
CHILAMAKURI VENKATA SUBBA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-12-69] [REFERRED TO]
KORE GATTAIAH VS. SINGARENI COLLIERIES COMPANY LTD [LAWS(APH)-2009-2-29] [REFERRED TO]
P S BHEEMESWARA RAO VS. REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION [LAWS(APH)-2003-4-90] [REFERRED TO]
M P RAMACHANDRA REDDY VS. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM [LAWS(APH)-2001-6-109] [REFERRED TO]
Puspa Rani Chakrabarty VS. Allahabad Bank [LAWS(CAL)-2000-1-34] [REFERRED TO]
S.KARTHIKEYAN VS. DEPUTY INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2019-9-229] [REFERRED TO]
T. SATYA RAJU VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(TLNG)-2021-2-45] [REFERRED TO]
HARAMOHAN KHUNTIA VS. UNION OF INDIA (UOI), REPRESENTED THROUGH SECRETARY, DEPARTMENT OF POSTS, MINISTRY OF COMMUNICATIONS [LAWS(ORI)-2010-3-107] [REFERRED TO]
STATE OF GUJARAT VS. VALI MOHMED DOSABHAI SINDHI [LAWS(SC)-2006-7-24] [REFERRED TO]
ANANTHA PAI VS. STATE OF KERALA [LAWS(KER)-1995-11-49] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSUNDA AREA OF M.S. BHARAT COKING COAL LIMITED VS. PRESIDING OFFICER [LAWS(JHAR)-2006-8-24] [REFERRED TO]
BHARAT COKING COAL LTD VS. REGIONAL SECRETARY, COALFIELDS LABOUR [LAWS(JHAR)-2020-12-66] [REFERRED TO]
M VIJAYARAGHAVAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-8-294] [REFERRED TO]
HARBANS LAL VS. PUNJAB NATIONAL BANK [LAWS(HPH)-2017-11-8] [REFERRED TO]
HEMLAL TURI VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2007-6-60] [REFERRED TO]
HIMACHAL PRADESH UNIVERSITY VS. HEM RAJ SHARMA [LAWS(HPH)-2019-7-139] [REFERRED TO]
CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND OTHERS VS. VENKANA GOWDA [LAWS(KAR)-2001-11-65] [REFERRED TO]
STATE OF PUNJAB VS. DR. SUDARSHAN GOYAL [LAWS(P&H)-2000-3-127] [REFERRED TO]
SURAJSINGH A. YADAV VS. SURAT MAHANGARPALIKA [LAWS(GJH)-2022-1-1478] [REFERRED TO]
P S LOGANATHAN VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2003-3-263] [FOLLOWED ON]
MADAMSETTY RAVINDER VS. THE SINGARENI COLLIERIES COMPANY LTD. [LAWS(APH)-2014-8-70] [REFERRED TO]
SUNDILLA LINGAIAH VS. THE SINGARENI COLLIERIES COMPANY LTD. AND ORS. [LAWS(APH)-2016-3-30] [REFERRED TO]
BIBEKANANDA BARUA VS. REGIONAL DIRECTOR OF FOOD COR [LAWS(CAL)-1999-11-9] [REFERRED]
KRISHNA MURTHY M VS. SUPERINTENDENT OF POST OFFICES [LAWS(APH)-2001-1-66] [REFERRED TO]
CALCUTTA PORT TRUST VS. AJIT KUMAR DEB [LAWS(CAL)-1995-2-35] [REFERRED TO]
GUJARAT URJA VIKAS NIGAM LIMITED VS. NATHA JINABHAI SINCE DEVD. THRO HIS HEIRS [LAWS(GJH)-2013-4-97] [REFERRED TO]
SHOVUKHU SUMI VS. STATE OF NAGALAND [LAWS(GAU)-2006-6-47] [REFERRED TO]
LOKMAN HUSSAIN BORA VS. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD., NAMRUP, DISTT. DIBRUGARH, ASSAM AND OTHERS [LAWS(GAU)-2006-4-47] [REFERRED TO]
GLADIS LAMARE VS. STATE OF MEGHALAYA [LAWS(GAU)-2004-1-22] [REFERRED TO]
MOHAN DUSADH VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2013-4-86] [REFERRED TO]
SWARANPAL SINGH LAMBA VS. DIRECTOR GENERAL OF CIVIL AVIATION [LAWS(DLH)-2002-5-104] [REFERRED 2.]
AMULA RAMAIAH VS. THE SINGARENI COLLIERIES COMPANY LTD. [LAWS(APH)-2014-8-108] [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. KHALEEL AHMED [LAWS(KAR)-2001-10-57] [REFERRED TO]
B RADHAKRISHNAN NAIR VS. STATE OF KERALA [LAWS(KER)-2002-1-73] [REFERRED TO]
HIGH COURT OF JUDICATURE AT BOMBAY VS. UDAYSINGH S O GANPATRAO NAIK NIMBALKAR [LAWS(SC)-1997-4-9] [CITED]
RAM SWAROOP VS. THE STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2003-3-56] [REFERRED TO]
SURESH KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2010-5-464] [REFERRED]
ASHOKE KUMAR CHATTERJEE VS. EASTERN COALFIELDS LTD. & ORS. [LAWS(CAL)-2019-12-174] [REFERRED TO]
TARAPADA DHIBAR VS. COAL INDIA LIMITED [LAWS(CAL)-2013-7-40] [REFERRED TO]
NASRUDDIN SHAH VS. UNION OF INDIA [LAWS(ALL)-2013-4-176] [REFERRED TO]
KOMAL SINGH VS. GENERAL MANAGER P SYNDICATE BANK [LAWS(ALL)-2006-9-6] [REFERRED TO]
J C S RAWAT VS. STATE OF UTTARAKHAND [LAWS(ALL)-2007-12-39] [REFERRED TO]
MANAGING DIRECTOR U. P. STATE BRIDGE CORPORATION LTD VS. GANGA PRASAD [LAWS(ALL)-2021-9-215] [REFERRED TO]
LAL BAHADUR VS. JAMSHEDPUR ENGINEERING & MACHINE MANUFACTURE [LAWS(JHAR)-2021-3-5] [REFERRED TO]
JAFARUDDIN AHMED VS. STATE OF ASSAM [LAWS(GAU)-2004-9-17] [REFERRED TO]
KUNJANG LAMA VS. THE STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2017-5-182] [REFERRED TO]
MD SAGIR AHMED VS. CHAIRMAN A S E B [LAWS(GAU)-1996-4-10] [REFERRED TO]
STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING EMPLOYEES ORGANISATION AND THREE ORS. VS. STATE OF MANIPUR AND FOUR ORS. [LAWS(GAU)-1996-5-42] [REFERRED TO]
JAGGI RAM VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2007-12-39] [REFERRED TO]
K V KALIAPPAN VS. UNIVERSITY OF MADRAS [LAWS(MAD)-2000-8-118] [REFERRED TO]
K V KALIAPPAN VS. UNIVERSITY OF MADRAS [LAWS(MAD)-2000-8-118] [REFERRED TO]
A DORAISAMY VS. DIRECTOR OF SCHOOL EDUCATION MADRAS [LAWS(MAD)-1996-11-42] [REFERRED TO]
K S SAMBANDAM VS. COLLECTOR THANJAVUR DISTRICT [LAWS(MAD)-2002-9-121] [FOLLOWED ON]
DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) VS. AJAI KUMAR SRIVASTAVA [LAWS(SC)-2021-1-1] [REFERRED TO]
MANCHALA ANJAIAH VS. SINGARENI COLLIERIES [LAWS(TLNG)-2019-10-187] [REFERRED TO]
GENERAL MANAGER VS. MADAN KUMAR TIWARI [LAWS(MPH)-2019-3-189] [REFERRED TO]
A.JAGAN MOHAN VS. STATE GOVERNMENT OF TELANGANA [LAWS(TLNG)-2023-10-29] [REFERRED TO]
J.GANESAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2021-7-39] [REFERRED TO]
RAGHUNATH SINGH VS. BIHAR ELECTRICITY BOARD [LAWS(PAT)-1999-2-11] [REFERRED TO]
NITYANANDA PATNAIK VS. DIRECTOR GENERAL AND I G OF POLICE, ORISSA, CUTTACK AND OTHERS [LAWS(ORI)-2018-4-67] [REFERRED TO]
K N NARAYAN VS. STATE OF GUJARAT [LAWS(GJH)-1999-8-69] [REFERRED TO]
ANANDA RAM BORA VS. STATE OF ASSAM & ORS. [LAWS(GAU)-2007-9-72] [REFERRED TO]
RAM NIHORA SINGH VS. BHARAT COKING COAL LIMITED AND OTHERS [LAWS(JHAR)-2017-7-337] [REFERRED TO]
LALLAN PRASAD VS. IISCO STEEL PLANT AND OTHERS [LAWS(JHAR)-2017-7-328] [REFERRED TO]
BIPUL CHANDRA DEY ALIAS BIPUL BIHARIDEY VS. TRIPURA JUTE MILLS [LAWS(GAU)-2005-4-2] [REFERRED TO]
ADITYA KUMAR CHAKRABARTY VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2018-6-126] [REFERRED TO]
SHANTI DEVI VS. STATE OF U P [LAWS(ALL)-2003-1-43] [REFERRED TO]
BRIGADIER ASHOK KUMAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2006-7-104] [REFERRED TO]
SURESH GIRL VS. UNION OF INDIA MINISTRY OF HOME [LAWS(ALL)-1996-10-44] [REFERRED TO]
KAILASHNATH SHIVBACHAN KURMI VS. UNION OF INDIA [LAWS(CA)-2011-4-1] [REFERRED TO]
ANIL KUMAR VS. COMMISSIONER OF POLICE PHQ MSO BUILDING IP ESTATES, NEW DELHI [LAWS(CA)-2012-5-43] [REFERRED TO]
DIRECTOR OF SCHOOL EDUCATION VS. N NADUSAMY [LAWS(MAD)-2008-7-268] [REFERRED TO]
C ELANGOVAN VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2008-7-304] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. S K SUBBIAH [LAWS(MAD)-2008-9-180] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH SHAFT MINE VS. THEIR WORKMAN SMT. GULABIA DEVI, SECURITY GUARD [LAWS(JHAR)-2020-11-53] [REFERRED TO]
JHAGRU DAS VS. BHARAT COKING COAL LTD. [LAWS(JHAR)-2022-12-37] [REFERRED TO]
DILIP KUMAR DAS VS. WEST BENGAL STATE ELECTRICITY BOARD & ORS [LAWS(CAL)-2017-11-112] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. SUMANTA KUMAR NAYAK [LAWS(CAL)-2006-11-50] [REFERRED TO]
M RANGASAMY VS. STATE OF TAMILNADU [LAWS(MAD)-2006-3-48] [REFERRED TO]
S RADHAKRISHNAN VS. COMMISSIONER CORPORATION OF MADRAS [LAWS(MAD)-2003-3-102] [FOLLOWED ON]
LIFE INSURANCE CORPORATION OF INDIA AND ORS. VS. R. BASAVARAJU [LAWS(SC)-2015-10-99] [REFERRED TO]
STATE OF MAHARASHTRA AND ANR. VS. GORAKHNATH SITARAM KAMBLE AND ORS. [LAWS(SC)-2010-9-146] [REFERRED TO]