Referred Judgements :-

SHAILENDRA KUMAR V. STATE OF BIHAR AND ORS. [REFERRED TO]
AMAR SINGH V. BALWINDER SINGH AND ORS. [REFERRED TO]
GURCHARAII DASS CHADHA VS. STATE OF RAJASTHAN [REFERRED TO]
JAMATRAJ KEWALJI GOVANI VS. STATE OF MAHARASHTRA [REFERRED TO]
MANEKA SANJAY GANDHI VS. RANI JETHMALANI [REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA [REFERRED TO]
STATE OF PUNJAB VS. JAGDEV SINGH TALWANDI [REFERRED TO]
MOHANLALSHAMJISONI VS. UNION OF INDIA [REFERRED TO]
KARNEL SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
RAM BIHARI YADAV VS. STATE OF BIHAR [REFERRED TO]
PARAS YADAV VS. STATE OF BIHAR [REFERRED TO]
RAJENDRA PRASAD VS. NARCOTIC CELL [REFERRED TO]
RAMBHAU VS. STATE OF MAHARASHTRA [REFERRED TO]
SHAKILA ABDUL GAFAR KHAN VS. VASANT RAGHUNATH DHOBLE [REFERRED TO]
K ANBAZHAGAN VS. SUPERINTENDENT OF POLICE [REFERRED TO]

Cited Judgements :-

DEPUTY COMMISSIONER OF POLICE VS. M. SELLAMUTHU [LAWS(MAD)-2022-6-103] [REFERRED TO]
R MARKANDAN (DIED); PUSHPAVALLI VS. STATE [LAWS(MAD)-2012-3-486] [REFERRED]
PURSHOTTAMBHAI ODHAVJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-103] [REFERRED TO]
MUNENDRA VS. STATE OF M P [LAWS(MPH)-2010-4-78] [REFERRED TO]
KISHORE SAMRITE VS. SHIVRAJ SINGH CHAUHAN [LAWS(MPH)-2010-10-3] [REFERRED TO]
UTTAM LAL RAI VS. STATE OF M.P. [LAWS(MPH)-2005-4-107] [REFERRED TO]
GOPAL S/O BHARAT YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-9-210] [REFERRED TO]
RAJJU VS. STATE OF M P [LAWS(MPH)-2013-3-96] [REFERRED TO]
SURINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2009-8-43] [REFERRED TO]
AJIT KUMAR NATH VS. STATE OF TRIPURA [LAWS(GAU)-2010-4-11] [REFERRED TO]
MINA BEGUM VS. STATE OF ASSAM [LAWS(GAU)-2010-7-27] [REFERRED TO]
JAIDEO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-1-75] [REFERRED TO]
NAZIRA BEGUM VS. STATE J&K [LAWS(J&K)-2012-5-49] [REFERRED TO]
DHENA TUDU VS. STATE OF ASSAM [LAWS(GAU)-2023-8-37] [REFERRED TO]
DHENA TUDU VS. STATE OF ASSAM [LAWS(GAU)-2023-8-81] [REFERRED TO]
COURT ON ITS OWN MOTION VS. BALWAN SINGH KHOKHAR S/O PURAN SINGH R/O WZ [LAWS(DLH)-2017-3-252] [REFERRED TO]
RAKESH KUMAR @ RAKESH THAKUR VS. VIKRAM SOOD [LAWS(HPH)-2017-7-53] [REFERRED TO]
DUNI CHAND VS. GODAWARI [LAWS(HPH)-2017-7-166] [REFERRED TO]
Anil Kumar Tiwary @ Anil Tiwary VS. State of Jharkhand [LAWS(JHAR)-2013-2-133] [REFERRED TO]
PARVAIZ AHMAD LONE VS. STATE [LAWS(J&K)-2019-4-63] [REFERRED TO]
RANBIR SINGH RATHAUR VS. UNION OF INDIA & ORS [LAWS(DLH)-2007-12-178] [REFERRED]
STATE OF GUJARAT VS. PATEL MAHESHBHAI RANCHHODBHAI [LAWS(GJH)-2008-6-58] [REFERRED TO]
RANJAN DWIVEDI VS. STATE OF DELHI [LAWS(DLH)-2006-11-62] [REFERRED TO]
DEEPAK VS. STATE OF U P [LAWS(ALL)-2006-9-183] [REFERRED TO]
PRADEEP VS. STATE OF U P [LAWS(ALL)-2009-7-422] [REFERRED]
RUPESH PARSHURAM FULARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-284] [REFERRED TO]
UPENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2005-8-141] [REFERRED TO]
BRAMH LAL VS. STATE OF U P [LAWS(ALL)-2005-9-260] [REFERRED TO]
MOHD ANISH VS. STATE (NCT) DELHI [LAWS(DLH)-2015-10-520] [REFERRED]
HS BEDI VS. NATIONAL HIGHWAY AUTHORITY OF INDIA [LAWS(DLH)-2016-1-115] [REFERRED TO]
ANJALI JAIN VS. COMMISSIONER OF POLICE HYDERABAD [LAWS(APH)-2012-2-27] [REFERRED TO]
KABIR SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-2-40] [REFERRED TO]
STATE OF GUJARAT VS. SHAILESH JAVERCHAND MALDE MAHAJAN [LAWS(GJH)-2016-1-103] [REFERRED TO]
BALRAM RATHORE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-51] [REFERRED TO]
UMESH KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-3-13] [REFERRED TO]
IMRAN S/O AMANULLA PATHAN VS. SAYYED MULAYAM YUNUS [LAWS(BOM)-2017-12-124] [REFERRED TO]
JANRAO KHUSHALRAO BHUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-3-65] [REFERRED TO]
RADHESHYAM AGARWALA VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-4-26] [REFERRED TO]
DEBDAS GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-10-23] [REFERRED TO]
VEERU AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-11-271] [REFERRED TO]
RAJU @ CHANDRA SHEKHAR VS. STATE OF U P [LAWS(ALL)-2017-11-50] [REFERRED TO]
RAMESH SON OF SRI RAJARAM VS. STATE OF U.P. [LAWS(ALL)-2013-5-27] [REFERRED TO]
U.P.Shaskiya Adhivakta Kalyan Samiti, 8, Mustafa Market, SI VS. State of U.P. [LAWS(ALL)-2012-1-307] [REFERRED TO]
GANGU RAM VS. STATE OF BIHAR [LAWS(PAT)-2008-8-127] [REFERRED TO]
STATE OF BIHAR VS. PRABHUNATH SINGH [LAWS(PAT)-2011-12-28] [REFERRED TO]
AKSHAYA KUMAR PATRA VS. STATE OF ORISSA [LAWS(ORI)-2011-8-57] [REFERRED TO]
STATE OF ORISSA VS. BIJAYA SANKAR SAHU & ORS. [LAWS(ORI)-2011-8-67] [REFERRED TO]
FIROZ VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-1-15] [REFERRED TO]
ASHUTOSH VERMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-61] [REFERRED TO]
STATE OF H P VS. KAAM RAJ [LAWS(HPH)-2011-11-1] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALDEV SINGH SON OF THUNDU RAM [LAWS(HPH)-2013-1-101] [REFERRED]
BHASKAR RAO NIMBALKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2021-11-56] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. BIBI JAGIR KAUR AND OTHERS [LAWS(P&H)-2018-12-59] [REFERRED TO]
MANJOT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-2-24] [REFERRED TO]
ROBIN SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2020-8-35] [REFERRED TO]
RAM CHANDRA SINGH VS. SAVITRI DEVI [LAWS(SC)-2004-7-77] [REFERRED TO]
PATEL MAHESHBHAI RANCHODBHAI VS. STATE OF GUJARAT [LAWS(SC)-2014-9-89] [REFERRED TO]
AG VS. SHIV KUMAR YADAV [LAWS(SC)-2015-9-30] [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [LAWS(SC)-2016-1-63] [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [LAWS(SC)-2010-4-62] [REFERRED TO]
MD. NASIM RAZA RAHMANI @ MUNNA S/O LATE MD. M. RAHMAN (MOTIURRAHMAN), R/O VILLAGE VS. STATE OF BIHAR [LAWS(PAT)-2016-12-55] [REFERRED TO]
AJAY KR. GHOSHAL AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-54] [REFERRED TO]
KAMESHWAR PRASAD YADAV VS. STATE OF BIHAR [LAWS(PAT)-2017-6-76] [REFERRED TO]
SANTOSH KUMAR AND ANOTHER VS. STATE OF BIHAR [LAWS(PAT)-2014-12-75] [REFERRED TO]
STATE OF BIHAR VS. MD. MAJOR [LAWS(PAT)-2022-8-61] [REFERRED TO]
LALAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-4-11] [REFERRED TO]
ASHARAM VS. STATE [LAWS(RAJ)-2022-2-197] [REFERRED TO]
HANUMAN & ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-3-310] [REFERRED TO]
NAVEEN @ AJAY VS. STATE OF MADHYA PRADESH [LAWS(SC)-2023-10-54] [REFERRED TO]
JATINDERVEER ARORA AND OTHERS VS. STATE OF PUNJAB [LAWS(SC)-2020-11-35] [REFERRED TO]
BALASUBRAMANI VS. STATE OF TAMILNADU [LAWS(MAD)-2010-7-273] [REFERRED TO]
SISTER MEENA LALITA BORWA VS. STATE OF ORISSA [LAWS(ORI)-2010-3-27] [REFERRED TO]
P.SUGANTHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-385] [REFERRED TO]
JAGJIT SINGH CHAHAL AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-10-34] [REFERRED TO]
RAJIV SOOD VS. STATE OF PUNJAB [LAWS(P&H)-2015-8-255] [REFERRED TO]
K THOOSIMUTHU @ SARAVANAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-10-24] [REFERRED TO]
GAURAV AGARWAL VS. STATE OF MP AND ANOTHER [LAWS(MPH)-2017-1-78] [REFERRED TO]
BALLU ALIAS BALWAN VS. STATE OF M.P., THROUGH P.S. NOHATA [LAWS(MPH)-2018-1-354] [REFERRED TO]
KULDEEP SINGH TOMAR VS. STATE OF M P [LAWS(MPH)-2018-3-294] [REFERRED TO]
MANJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2004-8-85] [REFERRED TO]
TEJPAL SINGH VS. STATE OF M. P. [LAWS(MPH)-2024-1-176] [REFERRED TO]
SWARAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-5-360] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH S/O CHAINSINGH BARELA AND 3 OTHERS [LAWS(MPH)-2015-10-158] [REFERRED]
AMIT PURTY VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-9-16] [REFERRED TO]
SANJEEV SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-3-45] [REFERRED TO]
IN RE VIOLENCE IN LAKHIMPUR KHERI (UP) VS. IN RE VIOLENCE IN LAKHIMPUR KHERI (UP) [LAWS(SC)-2021-11-128] [REFERRED TO]
ASHA RANJAN VS. STATE OF BIHAR & ORS. [LAWS(SC)-2017-2-41] [REFERRED TO]
ANEES VS. STATE GOVT. OF NCT [LAWS(SC)-2024-5-12] [REFERRED TO]
BIJENDRA PRASAD VS. STATE [LAWS(UTN)-2005-2-29] [REFERRED TO]
HARINDER KUMARI W/O MADAN MOHAN VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2012-2-462] [REFERRED]
JAHID SHAIKH VS. STATE OF GUJARAT [LAWS(SC)-2011-7-101] [REFERRED TO]
SISTER MINA LALITA BARUWA VS. STATE OF ORISSA [LAWS(SC)-2013-12-2] [REFERRED TO]
NOOR MOHAMMED VS. JETHANAND [LAWS(SC)-2013-1-72] [REFERRED TO]
KRANTI DEVI VS. STATE OF BIHAR AND ORS. [LAWS(PAT)-2011-12-95] [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF GUJARAT [LAWS(SC)-2009-5-131] [REFERRED TO]
JAYASEELAN VS. STATE OF TAMIL NADU [LAWS(SC)-2009-2-164] [REFERRED TO]
MD. GULJAN @ MD. GULSHAN VS. THE STATE OF BIHAR [LAWS(PAT)-2016-10-14] [REFERRED TO]
MOHD. IQBAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-69] [REFERRED TO]
SUDHIR KUMR SETH VS. STATE OF DELHI [LAWS(DLH)-2008-4-77] [REFERRED TO]
PRADEEP SAKHARAM RAUT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-11-7] [REFERRED TO]
STATE OF GUJARAT VS. NARENDRA ALIAS GATU BAPUR PARVATSINH PUWAR [LAWS(GJH)-2010-7-268] [REFERRED TO]
RAJA RAM AND ANR. VS. THE STATE [LAWS(DLH)-2009-11-357] [REFERRED TO]
STATE (GNCT OF DELHI) VS. SIDHARTHA VASHISHT @ MANU SHARMA [LAWS(DLH)-2013-5-240] [REFERRED TO]
INDERJEET KAUR KALSI VS. NCT OF DELHI [LAWS(DLH)-2013-11-233] [REFERRED TO]
STATE OF GUJARAT VS. AMARSING RUPSING MAHIDA [LAWS(GJH)-2008-6-65] [REFERRED TO]
BHUPENDRA SINGH THAKUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-1] [REFERRED TO]
REKHA DEVI SINGH VS. STATE OF C G [LAWS(CHH)-2010-11-24] [REFERRED TO]
LAXMI NARAIN PANDEY VS. STATE OF U P [LAWS(ALL)-2011-3-66] [REFERRED TO]
GUFRAN AHMAD VS. STATE OF U P [LAWS(ALL)-2011-2-26] [REFERRED TO]
AJMER VS. STATE OF.U.P. [LAWS(ALL)-2021-2-14] [REFERRED TO]
BHEEM SINGH VS. STATE OF U.P [LAWS(ALL)-2022-1-53] [REFERRED TO]
SUNEEL KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-2-288] [REFERRED TO]
SHEELA DEVI AND ANOTHER VS. STATE OF U P AND 7 OTHERS [LAWS(ALL)-2018-7-35] [REFERRED TO]
OM PRAKASH YADAVA & ANOTHER VS. STATE OF U P & ANOTHER [LAWS(ALL)-2016-9-96] [REFERRED]
VIJAY PAL SINGH TOMAR VS. STATE OF U.P. & 6 OTHERS [LAWS(ALL)-2017-3-8] [REFERRED TO]
PUBLIC REPRESENTATIVES VS. STATE OF U P [LAWS(ALL)-2007-8-154] [REFERERD TO]
NIRMALA DEVI VS. RANJIT SINGH [LAWS(CAL)-2005-5-26] [REFERRED TO]
RAMA GOSWAMI VS. LAKSHMI KANTA ROY AND ORS. [LAWS(CAL)-2004-7-82] [REFERRED TO]
P L USRETE VS. STATE OF M P [LAWS(MPH)-2010-12-29] [REFERRED TO]
RAMNATH VS. STATE OF M P [LAWS(MPH)-2005-5-20] [REFERRED TO]
SULEKHA MISHRA VS. PURUSHOTTAM LAL SHARMA [LAWS(MPH)-2005-8-52] [REFERRED TO]
Himanshu Singh Sabharwal VS. State of M.P. [LAWS(MPH)-2008-3-125] [REFERRED TO]
JOSE VS. STATE OF KERALA [LAWS(KER)-2014-1-85] [REFERRED TO]
HITESH VERMA VS. STATE OF JHARKHAND THROUGH SECRETARY [LAWS(JHAR)-2009-7-117] [REFERRED TO]
P.L. LIANDINGA VS. STATE OF MIZORAM [LAWS(GAU)-2013-9-84] [REFERRED TO]
STATE OF MANIPUR VS. SHYAMKUMAR PRADHAN [LAWS(GAU)-2006-8-61] [REFERRED TO]
STATE OF MIZORAM VS. LALZARLIANA [LAWS(GAU)-2006-6-32] [REFERRED TO]
SHARDA SHARMA VS. SANTOSH SHARMA [LAWS(CHH)-2007-4-27] [REFERRED TO]
NANTU NATH VS. STATE OF ASSAM [LAWS(GAU)-2024-6-109] [REFERRED TO]
LAKHUBHAI AAPABHAI KHACHAR VS. SATE OF GUJARAT [LAWS(GJH)-2007-10-41] [REFERRED TO]
COURT ON ITS OWN MOTION VS. MAHENDER SINGH MANAN [LAWS(DLH)-2017-3-359] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAVI DUTT PATHAK [LAWS(DLH)-2017-12-239] [REFERRED TO]
ANAND SINGH VS. STATE [LAWS(DLH)-2016-10-82] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF H P & OTHERS [LAWS(HPH)-2017-7-109] [REFERRED TO]
KARAM SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-8-24] [REFERRED TO]
BRINDA KARAT VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-6-89] [REFERRED TO]
ANIL KUMAR TIWARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-2-110] [REFERRED TO]
JITHA KUMAR. K VS. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH [LAWS(KER)-2012-6-601] [REFERRED TO]
NAZIRA BEGUM & ANR. VS. STATE OF J&K & ORS. [LAWS(J&K)-2011-5-56] [REFERRED]
MADHU SONKAR VS. STATE OF M P [LAWS(MPH)-2008-5-6] [REFERRED TO]
STATE OF M P VS. T D THAKUR DAS PATEL [LAWS(MPH)-2010-11-46] [REFERRED TO]
MANOJ RAWAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-8-45] [REFERRED TO]
SANDEEP SHARMA VS. STATE OF H.P. [LAWS(HPH)-2023-12-79] [REFERRED TO]
KARTHIK S NAIR VS. STATE OF KERALA [LAWS(KER)-2023-8-182] [REFERRED TO]
SANJAY ORAON VS. STATE OF KERALA [LAWS(KER)-2021-6-60] [REFERRED TO]
GANESH TECHNOLOGIES PVT LTD & ANR VS. SCHNEIDER ELECTRIC INDIA P LTD [LAWS(DLH)-2016-8-460] [REFERRED]
BHANDARI ENGINEERS & BUILDERS PVT LTD VS. MAHARIA RAJ JOINT VENTURE [LAWS(DLH)-2021-6-91] [REFERRED TO]
KURIAN ENERGIEKANRI INDIA PVT LTD VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-11-80] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-9-92] [REFERRED TO]
SATINDER GIRI VS. STATE OF H.P. [LAWS(HPH)-2022-12-69] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2017-9-53] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. A. RAJA [LAWS(DLH)-2024-3-110] [REFERRED TO]
JAWAHAR YADAV, S/O DEVLAL YADAV VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2018-10-1] [REFERRED TO]
STATE OF ASSAM VS. LEBUDHAR CHUTIA [LAWS(GAU)-2005-2-60] [REFERRED TO]
STATE OF MIZORAM VS. LALZARLIANA [LAWS(GAU)-2006-1-49] [REFERRED TO]
RANJAN DUTTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-11-102] [REFERRED TO]
DINUBHAI BOGHABHAI SOLANKI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2018-4-69] [REFERRED TO]
BHIKHALAL KALYANJI JETHAVA VS. CENTRAL BUREAU OF INVESTIGATION (CBI) [LAWS(GJH)-2017-6-126] [REFERRED TO]
KAVINABEN TEJASBHAI SAYAR VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-52] [REFERRED TO]
SHEIKH MADINABIBI MUSTAFABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2004-10-52] [REFERRED TO]
TARUN RAJ SINGH VS. RAM BAHADUR SINGH [LAWS(ALL)-2020-6-164] [REFERRED TO]
UMA KANT YADAV VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-8-104] [REFERRED]
BARNALI BAISHYA VS. STATE OF U P & ANOTHER [LAWS(ALL)-2016-9-176] [REFERRED]
TEOFILO ISIDORIO STUART MASCARENHAS VS. TEOFILO ALDRIN SIMON SEQUEIRA [LAWS(BOM)-2010-6-196] [REFERRED TO]
ANIL MAHESHWARI VS. CBI [LAWS(DLH)-2013-5-326] [REFERRED TO]
SHIVANI SHARMA VS. RAM CHANDER [LAWS(DLH)-2013-2-193] [REFERRED TO]
RAJ KUMAR VS. STATE [LAWS(DLH)-2012-10-230] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. NETFLIX ENTERTAINMENT [LAWS(BOM)-2024-2-126] [REFERRED TO]
JAIPAL VS. STATE OF U P [LAWS(ALL)-2005-9-268] [REFERRED TO]
MANGESH KUMAR VS. STATE OF U P [LAWS(ALL)-2006-1-14] [REFERRED TO]
SMT. SAROOPA DEVI VS. STATE OF U.P. [LAWS(ALL)-2007-5-424] [REFERRED TO]
SHIVNAIK SINGH VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2007-4-487] [REFERRED TO]
ILAKEDAR SHRI SADHAR RAM VS. STATE OF U P [LAWS(ALL)-2005-11-22] [REFERRED TO]
DASARI RADHA KRISHNA VS. STATE OF AP [LAWS(APH)-2010-4-112] [REFERRED TO]
N SOMI REDDY VS. STATE OF A P [LAWS(APH)-2005-3-32] [REFERRED TO]
STATE OF GUJARAT VS. JADAV AND ORS. [LAWS(GJH)-2016-2-53] [REFERRED TO]
NAVNITBHAI HARMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-54] [REFERRED TO]
THE STATE OF GUJARAT VS. NATUBHAI SOMABHAI VASAVA [LAWS(GJH)-2015-2-99] [REFERRED TO]
SRIVALLI SHIPPING AND TRANSPORT PVT. LTD. VS. STATE OF A.P. [LAWS(APH)-2024-6-66] [REFERRED TO]
SAJJAN KUMAR VS. CBI [LAWS(DLH)-2010-7-82] [REFERRED TO]
PREMCHAND NIMBA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-18] [REFERRED TO]
VIJAYA TRIMBAKRAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-3-157] [REFERRED TO]
ANISH MOHD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-2-50] [REFERRED TO]
MANOHARAN VS. STATE [LAWS(MAD)-2015-4-279] [REFERRED TO]
RAJARAM PRASAD YADAV VS. STATE OF BIHAR [LAWS(SC)-2013-7-62] [REFERRED TO]
HARENDRA RAI VS. STATE OF BIHAR [LAWS(SC)-2023-8-55] [REFERRED TO]
STATE OF RAJASTHAN VS. ASHARAM @ ASHUMAL [LAWS(SC)-2023-4-48] [REFERRED TO]
MANDAKINI DIWAN VS. HIGH COURT OF CHHATTISGARH [LAWS(SC)-2024-9-13] [REFERRED TO]
MD. KUTUB KHAN VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-5-9] [REFERRED]
SAMENDRA DEBBARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2016-8-42] [REFERRED]
ANSHU JAIN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-48] [REFERRED TO]
State of Uttarakhand VS. Tilak Seth and others [LAWS(UTN)-2010-9-88] [REFERRED TO]
RAJINDER TREHAN VS. HDFC BANK LTD. [LAWS(P&H)-2022-8-150] [REFERRED TO]
BENNETT COLEMAN AND COMPANY LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2023-3-58] [REFERRED TO]
STATE OF TRIPURA VS. PANNA AHAMED [LAWS(TRIP)-2019-5-15] [REFERRED TO]
KISHOR SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-12-1] [REFERRED TO]
S.P. CHOUDHARY VS. UNION OF INDIA [LAWS(MPH)-2019-6-167] [REFERRED TO]
AMAR NATH MAHTO VS. THE STATE OF BIHAR [LAWS(PAT)-2017-8-137] [REFERRED TO]
DINA NATH CHAMAR SON OF LATE RAM CHANDRA MOCHI VS. THE STATE OF BIHAR [LAWS(PAT)-2017-3-12] [REFERRED TO]
PAPPU SINGH, SON OF ONKAR SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2017-3-178] [REFERRED TO]
CHITRAPANDI VS. JANAKARAJ [LAWS(MAD)-2007-11-2] [REFERRED TO]
SEPHY VS. UNION OF INDIA [LAWS(KER)-2009-1-11] [REFERRED TO]
MANPREET SINGH VS. PRITAM SINGH [LAWS(P&H)-2019-2-212] [REFERRED TO]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
IQBAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2005-10-67] [REFERRED TO]
UTTAM LAL VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-296] [REFERRED TO]
CHANDRAPPA VS. STATE [LAWS(MAD)-2010-2-297] [FOLLOWED]
CHANDESHWAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2005-8-96] [REFERRED TO]
SALLO SINGH VS. STATE OF BIHAR [LAWS(PAT)-2006-10-63] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAM SINGH [LAWS(HPH)-2012-5-281] [REFERRED TO]
MANJU BANSAL VS. STATE OF U. P. [LAWS(ALL)-2023-3-121] [REFERRED TO]
CHAND PATRAKAR VS. STATE OF U.P. [LAWS(ALL)-2021-12-132] [REFERRED TO]
RAM NAYAK SINGH VS. STATE OF UP [LAWS(ALL)-2022-1-123] [REFERRED TO]
NATHU VS. STATE OF U.P. [LAWS(ALL)-2012-11-28] [REFERRED TO]
WE THE PEOPLE VS. STATE OF U.P [LAWS(ALL)-2017-3-147] [REFERRED TO]
MISHRI LAL VS. STATE OF U P [LAWS(ALL)-2016-5-462] [REFERRED]
MOHD ANSAR VS. STATE OF U P & 3 OTHERS [LAWS(ALL)-2018-1-76] [REFERRED TO]
ARTI GUJAR VS. STATE OF U P THRU PRIN SECY HOME AND ANR [LAWS(ALL)-2018-5-151] [REFERRED TO]
BHARAJU RAMBABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2013-11-52] [REFERRED TO]
RAM GOSWAMI VS. LAKSHMI KANTA ROY [LAWS(CAL)-2004-6-39] [REFERRED TO]
PADAM SINGH VS. STATE [LAWS(ALL)-2015-1-26] [REFERRED TO]
GOFELAL BANJARE VS. BHAGELAL [LAWS(CHH)-2024-8-6] [REFERRED TO]
RAJENDRA PRASAD XALXO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-74] [REFERRED TO]
LAXMAN RUPCHAND MEGHWANI VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-171] [REFERRED TO]
PARKASH CHAND VS. STATE [LAWS(DLH)-2014-3-106] [REFERRED TO]
SANJAY SHARMA VS. STATE [LAWS(DLH)-2014-9-157] [REFERRED TO]
SUBHASH CHUNNILAL GANDECHA VS. MEHANDIBHAI [LAWS(BOM)-2011-7-26] [REFERRED TO]
BALASAHEB RANGNATH KHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-4-34] [REFERRED TO]
SALAUDDIN VS. STATE AND ORS. [LAWS(DLH)-2015-3-302] [REFERRED TO]
SHIV KUMAR YADAV VS. STATE [LAWS(DLH)-2015-3-15] [REFERRED TO]
SUNIT TYAGI VS. STATE OF U P [LAWS(ALL)-2008-4-3] [REFERRED TO]
DURGA DEVI VS. VINOD KUMAR [LAWS(DLH)-2005-3-35] [REFERRED TO]
DEORAO MAROTRAO BHAGATKAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2004-5-2] [REFERRED TO]
SATYAWAN PAGI VS. UNION OF INDIA [LAWS(BOM)-2006-3-111] [REFERRED TO]
SANJEEV NANDA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2007-5-179] [REFERRED TO]
RAMESH KUMAR VS. STATE [LAWS(DLH)-2009-2-198] [REFERRED TO]
PARESH PARSHOTTAMDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-265] [REFERRED TO]
SAIDU MOHAMMED VS. STATE OF KERALA [LAWS(KER)-2005-9-26] [REFERRED TO]
NAGARAJ VS. STATE REP. BY ITS INSPECTOR OF POLICE [LAWS(MAD)-2013-9-47] [REFERRED TO]
KATTURAJA VS. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2013-1-214] [REFERRED TO]
ASHOK SHASTRY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-1183] [REFERRED TO]
SELVI J JAYALALITHAA VS. STATE [LAWS(KAR)-2010-11-29] [REFERRED TO]
SANTHOSH VS. STATE OF KERALA [LAWS(KER)-2024-1-44] [REFERRED TO]
SANJAY EKNATH JADHAV VS. STATE OF KERALA [LAWS(KER)-2024-1-137] [REFERRED TO]
SHIV BHANU RATHORE VS. STATE OF M.P. [LAWS(MPH)-2014-2-5] [REFERRED TO]
KWSRANG DEBBARMA VS. CHRISTIAN LITERATURE CENTRE [LAWS(GAU)-2020-6-38] [REFERRED TO]
MUSTAKALI MAHMEDBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2007-3-59] [REFERRED TO]
SIRAJ S/O DAULATKHAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-7-84] [REFERRED TO]
GANDHI SALES (A PARTNERSHIP FIRM NOW DISSOLVED) VS. PANKAJ S/O RASIKLAL GANDHI [LAWS(BOM)-2017-9-199] [REFERRED TO]
GOVERNMENT OF ASSAM VS. STATE [LAWS(GAU)-2007-8-1] [REFERRED TO]
ARVIND KEJRIWAL VS. STATE NCT OF DELHI [LAWS(DLH)-2020-10-1] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGTATION VS. R. VASUDEVAN [LAWS(DLH)-2024-5-105] [REFERRED TO]
AMAR DEV VERMA VS. M/S. VEER DAILY NEEDS [LAWS(HPH)-2023-12-96] [REFERRED TO]
ABDUS SABUR VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-5-72] [REFERRED TO]
SHAHZAD AHMED VS. STATE [LAWS(DLH)-2018-2-42] [REFERRED TO]
A.V. BELLARMIN AND ORS. VS. V. SANTHAKUMARAN NAIR [LAWS(MAD)-2015-8-23] [REFERRED TO]
COLONEL SUDHIR SARDANA VS. RAM AVTAR AND ORS. [LAWS(P&H)-2015-5-54] [REFERRED TO]
SUO MOTO IN THE MATTER OF THE STATE OF M.P. VS. FATHER OF PROSECUTRIX [LAWS(MPH)-2022-10-63] [REFERRED TO]
NAHAR SINGH YADAV VS. UNION OF INDIA [LAWS(SC)-2010-11-78] [REFERRED TO]
SUDEVANAND VS. STATE THROUGH CBI [LAWS(SC)-2012-1-37] [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [LAWS(SC)-2010-9-55] [REFERRED TO]
ZAHIRA HABIBULLAH SHEIKH VS. STATE OF GUJARAT [LAWS(SC)-2004-5-9] [REFERRED TO]
ZAHIRA HABIBULLAH SHEIKH VS. STATE OF GUJARAT [LAWS(SC)-2006-3-63] [REFERRED TO]
SARBDEEP SINGH VIRK VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-4-348] [REFERRED]
MANGAT RAM VS. STATE OF HARYANA [LAWS(SC)-2014-3-64] [REFERRED TO]
SANJAY VS. STATE OF HARYANA [LAWS(P&H)-2011-7-30] [REFERRED TO]
ZAKIA AHSAN JAFRI VS. STATE OF GUJARAT [LAWS(SC)-2022-6-21] [REFERRED TO]
VINOD VS. STATE OF KERALA [LAWS(KER)-2020-3-630] [REFERRED TO]
PRIYAN VS. STATE OF KERALA [LAWS(KER)-2020-9-409] [REFERRED TO]
STATE VS. V.P. PANDI @ ATTACK PANDI [LAWS(MAD)-2019-3-751] [REFERRED TO]
RAJO DEVI VS. STATE OF HARYANA [LAWS(P&H)-2014-4-502] [REFERRED TO]
CHAMKAUR SINGH VS. AMRITBIR SINGH [LAWS(P&H)-2014-7-524] [REFERRED TO]
SATISH KUMAR SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2014-8-530] [REFERRED]
ASHOK KUMAR AGGARWAL VS. CBI & ORS. [LAWS(DLH)-2016-1-27] [REFERRED TO]
STATE OF ORISSA VS. KHAGESWAR ALIAS SANTOSH BEHERA [LAWS(ORI)-2006-1-5] [REFERRED TO]
ANBUKARASI VS. STATE [LAWS(MAD)-2010-7-276] [REFERRED TO]
PADHMANABHAN VS. STATE OF KERALA [LAWS(KER)-2018-7-1026] [REFERRED TO]
STATE OF BIHAR VS. BALRAM SINGH [LAWS(PAT)-2022-5-65] [REFERRED TO]
STATE OF BIHAR VS. AJIT KUMAR [LAWS(PAT)-2020-10-15] [REFERRED TO]
KHUSHWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2006-10-486] [REFERRED TO]
MANGAMMA VS. MUNIYAPPA [LAWS(KAR)-2021-1-183] [REFERRED TO]
ABUTHAGIR ALIAS THAGIR VS. STATE [LAWS(MAD)-2005-11-63] [REFERRED TO]
JYOTI VS. STATE OF HARYANA [LAWS(P&H)-2018-10-6] [REFERRED TO]
TUNGAMMA W/O NINGANAGOUDA GOUDAR VS. UNION OF INDIA, REP BY SECRETARY, DEPARTMENT OF PERSONNEL, NEW DELHI [LAWS(KAR)-2019-3-92] [REFERRED TO]
SIDHESWAR ENTERPRISES VS. DEEKAY MOTORS [LAWS(HPH)-2014-8-85] [REFERRED TO]
SATEESH CHANDER KUTHIALA VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2016-11-18] [REFERRED TO]
SOVARAN SINGH PRAJAPATI VS. STATE OF U.P. [LAWS(SC)-2025-2-134] [REFERRED TO]
P. MANIKANDAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2024-12-75] [REFERRED TO]
GAURAV MAINI VS. STATE OF HARYANA [LAWS(SC)-2024-7-34] [REFERRED TO]
SUKHDEV KUMAR CHODHA VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-298] [REFERRED TO]
BAHADURSINH @ DARBAR BHIKHUBHAI MAHIDA VS. STATE OF GUJARAT [LAWS(GJH)-2014-8-255] [REFERRED TO]
JAYANTI PARSHOTTAM MACHHI @ JAYANTI PARSHOTTAM TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-179] [REFERRED TO]
SALMAN SALIM KHAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-11-55] [REFERRED TO]
ANTONIO S.COUTINHO VS. STATE OF GOA [LAWS(BOM)-2012-12-95] [REFERRED TO]
MADHU DESSAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-5-17] [REFERRED TO]
STATE OF MAHARASHTRA VS. ROHAN PUSHPRAJ FANASGAONKAR [LAWS(BOM)-2010-5-18] [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-7-14] [REFERRED TO]
SANJEEV NANDA VS. STATE [LAWS(DLH)-2009-7-151] [REFERRED TO]
SANJEEV NANDA VS. STATE [LAWS(DLH)-2009-7-151] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
RAM KISHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-5-66] [REFERRED TO]
DAYA CHANDRA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2016-10-144] [REFERRED TO]
SONAM RAI VS. STATE OF U. P. [LAWS(ALL)-2023-4-104] [REFERRED TO]
LOKESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2013-8-54] [REFERRED TO]
JAGAR NATH SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-40] [REFERRED TO]
DAKSHIN DINAJPUR ZILLA PARISHAD VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-8-57] [REFERRED TO]
MODUGULA MALLIKARJUNA REDDY VS. GOVERMENT OF A P [LAWS(APH)-2004-9-60] [REFERRED TO]
PANDURI MANIKYALA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-8-73] [REFERRED TO]
RAJ @ HARISHANKAR SHUKLA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-51] [REFERRED TO]
PARAM BIR SINGH S/O HOSHIYAR SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-4-3] [REFERRED TO]
MUHAMMAD SHAFI GANAI VS. STATE [LAWS(J&K)-2021-12-45] [REFERRED TO]
BIJULI BALA RAVA VS. STATE OF ASSAM [LAWS(GAU)-2019-8-97] [REFERRED TO]
RAMESH CHAND VS. CENTRAL BANK OF INDIA [LAWS(HPH)-2017-6-128] [REFERRED TO]
NARAYAN SAHOO AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2014-9-93] [REFERRED TO]
GONGOTRI HEIGHTS DEVELOPERS PVT. LTD. & ANR. VS. SASANKA SEKHAR MOHAPATRA [LAWS(ORI)-2019-12-11] [REFERRED TO]
HABIL SINDHU VS. STATE OF ODISHA [LAWS(ORI)-2021-4-28] [REFERRED TO]
JOSEPH VS. ANTONY ALIAS ANTU [LAWS(KER)-2011-4-120] [REFERRED TO]
KUSUM SHARMA VS. MAHINDER KUMAR SHARMA [LAWS(DLH)-2020-8-136] [REFERRED TO]
MEERA DEVI & ORS VS. JITENDER & ORS [LAWS(DLH)-2016-7-88] [REFERRED TO]
SHIVAM YADAV VS. UNIVERSITY OF DELHI [LAWS(DLH)-2018-2-239] [REFERRED TO]
HUSSAIN VS. STATE OF KERALA [LAWS(KER)-2022-11-205] [REFERRED TO]
INDU JAIN VS. STATE OF M P [LAWS(MPH)-2005-6-17] [REFERRED TO]
RAJPAL SINGH VS. C B I [LAWS(MPH)-2005-8-55] [REFERRED TO]
STATE OF JHARKHAND VS. SANJAY MONDAL [LAWS(JHAR)-2013-4-97] [REFERRED TO]
BIRI BHAGAT VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-9-88] [REFERRED TO]
DILIP GUHA VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-13] [REFERRED TO]
BHARATI TAMANG VS. UNION OF INDIA [LAWS(SC)-2013-10-35] [REFERRED TO]
NIRANJAN HEMCHANDRA SASHITTAL VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-3-36] [REFERRED TO]
MANNAN SK VS. STATE OF WEST BENGAL [LAWS(SC)-2014-7-24] [REFERRED TO]
RAJESH TALWAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2012-3-3] [REFERRED TO]
AJAY KUMAR GHOSHAL ETC VS. STATE OF BIHAR [LAWS(SC)-2017-1-57] [REFERRED TO]
BABLU KUMAR VS. STATE OF BIHAR [LAWS(SC)-2015-7-48] [REFERRED TO]
GUNNANA PENTAYYA ALIAS PENTADU VS. STATE OF A P [LAWS(SC)-2008-8-94] [REFERRED TO]
SATYAJIT BANERJEE VS. STATE OF WEST BENGAL [LAWS(SC)-2004-11-26] [REFERRED TO]
HARENDRA RAI VS. STATE OF BIHAR [LAWS(PAT)-2007-3-19] [REFERRED TO]
GOVARDHAN PANDIT VS. STATE OF BIHAR [LAWS(PAT)-2011-10-76] [REFERRED]
NAWAL PRASAD @ NAWAL KUMAR SON OF LATE RAMESHWAR MAHTO VS. JAI KANT PRASAD SON OF DAMODAR PRASAD AND JITENDRA PRASAD SON OF DWARIKA PRASAD [LAWS(PAT)-2010-7-120] [REFERRED TO]
ASHISH KUMAR MISHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-26] [REFERRED TO]
MANJU DEVI VS. STATE OF RAJASTHAN AND ANOTHER [LAWS(SC)-2019-4-70] [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [LAWS(SC)-2024-5-77] [REFERRED TO]
VARSHA GARG VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-8-24] [REFERRED TO]
AWUNGSHI CHIRMAYO VS. GOVERNMENT OF NCT OF DELHI [LAWS(SC)-2024-3-76] [REFERRED TO]
GAUTAM SARUP VS. ANAND SARUP [LAWS(P&H)-2006-7-450] [REFERRED TO]
MAHAVIR VS. STATE OF HARYANA [LAWS(P&H)-2004-10-24] [REFERRED TO]
DHARAMBIR VS. STATE OF HARYANA [LAWS(P&H)-2005-2-132] [REFERRED TO]
SUNIL RAI VS. STATE OF SIKKIM [LAWS(SIK)-2016-6-6] [REFERRED]
ABHIJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-420] [REFERRED TO]
KANUPRIYA SINHA VS. STATE OF HARYANA [LAWS(P&H)-2020-2-350] [REFERRED TO]
KANUPRIYA SINHA VS. STATE OF HARYANA [LAWS(P&H)-2020-2-350] [REFERRED TO]
KHATTA SINGH VS. C B I CHANDIGARH AND OTHERS [LAWS(P&H)-2018-4-51] [REFERRED TO]
SHABBIR AHMAD LAWAY @ SHABBIR KALA VS. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH [LAWS(P&H)-2018-5-83] [REFERRED TO]
PARAMJEET SINGH CHADHA VS. HIDAYAT ALI [LAWS(P&H)-2019-11-395] [REFERRED TO]
BHARAT KASHAVLAL PATEL ALIAS ARVIND GOHEL VS. STATE [LAWS(MAD)-2007-11-30] [REFERRED TO]
KESAR IMPEX VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-175] [REFERRED TO]
A BAKRUDEEN ALI AHAMED VS. INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2010-8-16] [REFERRED TO]
SATHYAVANI PONRANI VS. SAMUEL RAJ [LAWS(MAD)-2010-7-354] [REFERRED TO]
RAMASUBBU VS. LOGANATHAN [LAWS(MAD)-2008-12-283] [REFERRED TO]
SURENDRA CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2006-8-51] [REFERRED TO]
PRADEEP KUMAR MEDINI ROY VS. STATE OF ORISSA [LAWS(ORI)-2004-6-12] [REFERRED TO]
BISAN LAL VS. STATE OF H P AND OTHERS [LAWS(HPH)-2014-6-168] [REFERRED]
STATE OF HIMACHAL PRADESH VS. RAVI KUMAR [LAWS(HPH)-2008-10-17] [REFERRED TO]
FAROOQ AHMAD GANIE VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-7-62] [REFERRED TO]
NANNU SAHU VS. STATE OF M P [LAWS(MPH)-2010-4-35] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF M P [LAWS(MPH)-2012-1-238] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. JITHA KUMAR [LAWS(KER)-2012-6-577] [REFERRED TO]
K.ARULANANTHAM VS. STATE, BY CENTRAL BUREAU OF INVESTIGATION, STATE CRIME BRANCH, CHENNAI [LAWS(MAD)-2021-8-2] [REFERRED TO]
YENGKHOM JIVAN SINGH VS. MANIPUR PUBLIC SERVICE COMMISSION [LAWS(MANIP)-2020-12-20] [REFERRED TO]
STATE OF KERALA VS. MADHU @ KUTTI MADHU [LAWS(KER)-2021-1-15] [REFERRED TO]
RAMBHAI HIRABHAI VADHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-175] [REFERRED TO]
STATE OF ASSAM VS. MOSLEM MONDAL [LAWS(GAU)-2013-1-1] [REFERRED TO]
DHARAM KAUR VS. NARENDER [LAWS(DLH)-2016-5-268] [REFERRED TO]
AJAY GUPTA VS. STATE THR. C.B.I. [LAWS(DLH)-2018-6-24] [REFERRED TO]
SHAILESH VINAYAK CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-286] [REFERRED TO]
PIAR SINGH VS. DISHANT CONSTRUCTIONS [LAWS(HPH)-2017-6-38] [REFERRED TO]
IRSHAD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-14] [REFERRED TO]
NAGARKHAN BHIMAJI MALEK VS. STATE OF GUJARAT & ORS [LAWS(GJH)-2015-11-126] [REFERRED]
POURNIMA VS. ASHOK MANIBHAI PATEL [LAWS(BOM)-2022-6-76] [REFERRED TO]
KARAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2007-8-308] [REFERRED TO]
SANWAL PRASAD MISHRA VS. STATE OF U P [LAWS(ALL)-2009-4-511] [REFERRED TO]
AJAY GARG VS. UNION OF INDIA [LAWS(ALL)-2006-4-194] [REFERRED TO]
A P NIRMAN PVT LTD , RAIPUR (CHHATTISGARH) VS. STATE OF CHHATTISGARH AND OTHER [LAWS(CHH)-2017-10-44] [REFERRED TO]
SKY LAND INTERNATIONAL PVT LTD VS. KAVITA P LALWANI [LAWS(DLH)-2012-5-489] [RELIED ON]
AMAR SINGH YADAV VS. STATE THR DELHI [LAWS(DLH)-2012-5-648] [REFERRED TO]
NAJEERUDDIN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-1-71] [REFERRED TO]
SAJJAN KUMAR VS. CBI [LAWS(DLH)-2013-7-210] [REFERRED TO]
STATE VS. BASHIR AHMED PONNU [LAWS(DLH)-2014-12-34] [REFERRED TO]
STATE OF GUJARAT VS. PATEL ASHWINKUMAR RANCHODBHAI [LAWS(GJH)-2008-5-163] [REFERRED TO]
GAJRAJ VS. STATE [LAWS(DLH)-2009-3-239] [REFERRED TO]
STATE OF GUJARAT VS. RAJENDRAKUMAR GOKALDAS VAJA [LAWS(GJH)-2010-1-92] [REFERRED TO]
NARAYANBHAI MANCHARAM PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-216] [REFERRED TO]
TANNI # RAJIV VS. STATE OF U.P [LAWS(ALL)-2012-11-29] [REFERRED TO]
RAJESH TALWAR VS. CB I [LAWS(ALL)-2013-5-131] [REFERRED TO]
AKHILESH KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2010-8-209] [REFERRED TO]
SHANKER VS. STATE OF U.P. [LAWS(ALL)-2018-12-46] [REFERRED TO]
PROMITA DUTTA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-5-89] [REFERRED TO]
BIMAL KUMAR KUNDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-9-58] [REFERRED TO]
SANJAY VASANT KADAM AND ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-10-154] [REFERRED TO]
SHAIKH GOUS KURSHID AHMED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-258] [REFERRED TO]
PURNA CHANDRA SAMAL VS. STATE OF ORISSA & ANOTHER [LAWS(ORI)-2017-1-21] [REFERRED TO]
JOGIA @ JOGENDRA JENA VS. STATE OF ORISSA [LAWS(ORI)-2017-8-127] [REFERRED TO]
DOLAGOVINDA BARALA VS. REPUBLIC OF INDIA [LAWS(ORI)-2017-9-1] [REFERRED TO]
DHARMENDRA KIRTHAL VS. STATE OF U.P. [LAWS(SC)-2013-8-2] [REFERRED TO]
HARENDRA SARKAR VS. STATE OF ASSAM [LAWS(SC)-2008-5-209] [REFERRED TO]
NAWAL PRASAD VS. STATE [LAWS(PAT)-2010-7-19] [REFERRED TO]
STATE OF SIKKIM VS. PREM SINGH TAMANG AND OTHERS [LAWS(SIK)-2016-1-1] [REFERRED TO]
BAL BAHADUR CHETTRI VS. STATE OF SIKKIM [LAWS(SIK)-2016-9-7] [REFERRED TO]
NEETU KUMAR NAGAICH VS. STATE OF RAJASTHAN [LAWS(SC)-2020-9-22] [REFERRED TO]
NASIB SINGH VS. STATE OF PUNJAB [LAWS(SC)-2021-10-36] [REFERRED TO]
MANOJ VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-103] [REFERRED TO]
MADHYAMAM BROADCASTING LIMITED VS. UNION OF INDIA [LAWS(SC)-2023-4-4] [REFERRED TO]
SANT GURMEET RAM RAHIM SINGH VS. CBI [LAWS(P&H)-2014-12-26] [REFERRED TO]
DALPAT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-56] [REFERRED TO]
JAVED MASOOD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-3-7] [REFERRED TO]
KISHNA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-108] [REFERRED TO]
STATE OF RAJASTHAN VS. VED PRAKASH [LAWS(RAJ)-2017-5-97] [REFERRED TO]
GAFFUR KHAN VS. KISHAN LAL [LAWS(RAJ)-2015-2-419] [REFERRED TO]
BHAWANI SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-3-168] [REFERRED TO]
NIRMA LIMITED VS. MINISTRY OF ENVIRONMENT AND FOREST [LAWS(NGT)-2014-9-16] [REFERRED TO]
ELUMALAI VS. SUBBARAMANI [LAWS(MAD)-2011-1-228] [REFERRED TO]
SITA KUMARI VS. STATE OF BIHAR [LAWS(PAT)-2005-9-21] [REFERRED TO]
BHAGWAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2007-3-158] [REFERRED TO]
BALWANT SINGH VS. MAMUDEEN [LAWS(HPH)-2015-7-55] [REFERRED TO]
GANGOTHRI TEXTILES LIMITED VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(MAD)-2019-11-143] [REFERRED TO]
STATE O TAMIL NADU VS. SHANTHI [LAWS(MAD)-2006-4-54] [REFERRED TO]
A P SODHI VS. STATE OF HARYANA [LAWS(P&H)-2018-2-108] [REFERRED TO]
AKASH VERMA AND ANOTHER VS. STATE OF HARYANA AND OTHER [LAWS(P&H)-2018-11-34] [REFERRED TO]
KAMRUL @ KARU @ KAMRUL ALI KARU SON OF MUSA @ MUSA VS. STATE OF BIHAR [LAWS(PAT)-2017-10-30] [REFERRED TO]
VISHWAS PANDEY VS. STATE OF HARYANA [LAWS(P&H)-2023-3-114] [REFERRED TO]
PRIYANKA ESTATE INTERNATIONAL PVT LTD VS. STATE OF ASSAM [LAWS(GAU)-2006-7-2] [REFERRED TO]
NARENDER SINGH VS. BHIM SINGH [LAWS(HPH)-2019-12-157] [REFERRED TO]
SANJAY SHARMA VS. BASANT RAM VERMA [LAWS(HPH)-2017-4-53] [REFERRED TO]
DOT RAM VS. KISAN CHAND [LAWS(HPH)-2018-5-99] [REFERRED TO]
SARDAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-8-33] [REFERRED TO]
GHANSHYAMBHAI MADAVLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-189] [REFERRED TO]
GHANSHYAMBHAI MADAVLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-189] [REFERRED TO]
JOGEN BORAH VS. STATE OF ASSAM [LAWS(GAU)-2018-1-30] [REFERRED TO]
JAGAT SINH LALJI BHAI VASAVA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2019-11-98] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-2-35] [REFERRED TO]
P S GARHA DISTT JABALPUR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2010-4-113] [REFERRED TO]
SAPNA JOTWANI VS. GHANSHYAM SINGH PATEL [LAWS(MPH)-2011-5-20] [REFERRED TO]
JIGNESHKUMAR LAXMANBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-185] [REFERRED TO]
SHADULY, P.A. @ HARIS VS. STATE [LAWS(KER)-2017-4-59] [REFERRED TO]
P.A SHADULY @ HARIS VS. STATE [LAWS(KER)-2017-4-220] [REFERRED TO]
MURUGAN VS. STATE [LAWS(MAD)-2021-2-369] [REFERRED TO]
BHANDARI ENGINEERS VS. MAHARIA RAJ [LAWS(DLH)-2019-12-81] [REFERRED TO]
TARAK NATH GUPTA VS. STATE OF DELHI [LAWS(DLH)-2023-10-16] [REFERRED TO]
A M VS. STATE & ORS [LAWS(DLH)-2018-12-97] [REFERRED TO]
COURT ON ITS OWN MOTION VS. DHANRAJ [LAWS(DLH)-2017-3-115] [REFERRED TO]
PERIYASWAMY M. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-7-1552] [REFERRED TO]
RAMANLAL RAJMAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-75] [REFERRED TO]
RUBABUDDIN SHAIKH VS. DAHYAJI GOBARJI VANZARA & OTHERS [LAWS(BOM)-2018-9-146] [REFERRED TO]
WILSON GODINHO VS. STATE OF GOA [LAWS(BOM)-2020-2-310] [REFERRED TO]
CHHOTAI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-8-100] [REFERRED TO]
ARPIT RAJNIBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2017-2-278] [REFERRED TO]
NATASHA SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2013-4-210] [REFERRED TO]
RAM DASS VS. STATE [LAWS(DLH)-2013-4-211] [REFERRED TO]
HARDIP KAUR VS. KAILASH [LAWS(DLH)-2012-5-488] [APPLIED ON]
MADHU DESSAI AND ORS VS. STATE OF GOA [LAWS(BOM)-2011-5-119] [REFERRED]
VISHAL NARULA VS. STATE OF N C T [LAWS(DLH)-2014-3-176] [REFERRED TO]
HARISHANKAR PRASAD SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-4-2] [REFERRED TO]
NILESHWARI M. SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2010-4-273] [REFERRED TO]
VIMAL SINGH AND OTHERS VS. UNION OF INDIA [LAWS(BOM)-2006-3-234] [REFERRED TO]
SANJIVKUMAR RAJENDRABHAI BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1225] [REFERRED TO]
MURARI VS. STATE [LAWS(DLH)-2011-4-264] [REFERRED TO]
SUO MOTU CONTEMPT PROCEEDINGS VS. STATE [LAWS(DLH)-2008-8-287] [REFERRED TO]
SANJEEV VS. STATE [LAWS(DLH)-2009-5-256] [REFERRED TO]
MALU ALIAS SHEOVEER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-8-114] [REFERRED TO]
SHAIK ABDULLA SHAREEF VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-7-94] [REFERRED TO]
RAJESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2023-11-19] [REFERRED TO]
PRADEEP VS. STATE OF U. P. [LAWS(ALL)-2022-2-167] [REFERRED TO]
GUDE BHAVANI SUJATHA VS. MUGGULLA SRINIVASA RAO AND ORS. [LAWS(APH)-2015-7-113] [REFERRED TO]
SUSANTA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-4-33] [REFERRED TO]
PAPPU ALIAS RAM NARAYAN KASHYAP VS. STATE OF U P [LAWS(ALL)-2007-8-203] [REFERRED TO = 2004 (49) ACC 238/SC) = 2004 18 AIC 931]
MOSAREF HOSSAIN MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-4-72] [REFERRED TO]
EHSAN VS. STATE [LAWS(ALL)-2011-3-237] [REFERRED TO]
CHHOTEY VS. STATE OF U P [LAWS(ALL)-2012-9-249] [REFERRED TO]
STATE OF SIKKIM VS. SHRI PREM SINGH TAMANG S/O KALU SINGH TAMANG, SINGLING BUSTY, P.O. SORENG, WEST SIKKIM [LAWS(SIK)-2016-11-2] [REFERRED TO]
RADHEY SHYAM SWAMI VS. JAGAT SINGH SINGHI [LAWS(SIK)-2018-8-2] [REFERRED TO]
SONY VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-88] [REFERRED TO]
ANOKHILAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2019-12-73] [REFERRED TO]
SH.I.HASSAN VS. AJAY DUTT [LAWS(P&H)-2012-4-122] [REFERRED TO]
PREM KUMAR ALIAS KALA VS. STATE OF PUNJAB [LAWS(P&H)-2011-7-16] [REFERRED TO]
Benu Das VS. State of Orissa [LAWS(ORI)-2010-7-63] [REFERRED TO]
SHAHABAD COOPERATIVE SUGAR MILLS LTD VS. SPECIAL SECRETARY TO GOVT OF HARYANA CORP [LAWS(SC)-2006-11-48] [REFERRED TO]
LADDU GOPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-1-74] [REFERRED TO]
NARENDRA SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-11-46] [REFERRED TO]
PROSECUTRIX (MINOR) VS. STATE OF M.P [LAWS(MPH)-2021-6-8] [REFERRED TO]
KARVENDAN VS. STATE [LAWS(MAD)-2013-11-148] [REFERRED TO]
SANJEEV GOYA VS. GAGAN GOYAL [LAWS(P&H)-2020-3-274] [REFERRED TO]
PRABHAKARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-6-37] [REFERRED TO]
HARPREET SINGH VS. PAWAN KUMAR [LAWS(P&H)-2017-7-206] [REFERRED TO]
BALJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-1-74] [REFERRED TO]
V KRISHNAMOORTHY VS. BHARATHI RAJA [LAWS(MAD)-2007-7-281] [REFERRED TO]
BALWANT SINGH VS. GULSHER ALI [LAWS(HPH)-2015-7-56] [REFERRED TO]
STATE VS. MIRZA ASRAF ALLI BAIG [LAWS(ORI)-2005-3-12] [REFERRED TO]
AMRITPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-156] [REFERRED TO]
CHARANJIT SINGH @ BITTU VS. STATE OF PUNJAB [LAWS(P&H)-2007-12-43] [REFERRED TO]
KHOOB SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-55] [REFERRED TO]
MUNNA PASWAN @ NAVIN PASWAN SON OF MAHENDRA PASWAN VS. THE STATE OF BIHAR [LAWS(PAT)-2017-11-270] [REFERRED TO]
TARSEM KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-7-37] [REFERRED TO]
ASIM VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-180] [REFERRED TO]
VIKRAM VINCENT VS. STATE OF KARNATAKA [LAWS(KAR)-2022-5-129] [REFERRED TO]
MINATI BANIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-5-51] [REFERRED TO]
LAVJIBHAI AMARSHIBHAI BHALODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-572] [REFERRED TO]
STATE OF GUJARAT VS. SHAILENDRA KAMALKISHOR PANDE [LAWS(GJH)-2007-6-64] [REFERRED TO]
RAFIQUE VS. THE STATE (GOVT OF NCT DELHI) THROUGH [LAWS(DLH)-2017-9-7] [REFERRED TO]
MUTUM SEITYABAN SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2006-7-28] [REFERRED TO]
SMALL PHAWA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-4-7] [REFERRED TO]
MD HAZARAT ALI AND ANR. VS. THE STATE OF ASSAM [LAWS(GAU)-2017-5-138] [REFERRED TO]
AKSHAY SARMA VS. STATE OF ASSAM [LAWS(GAU)-2016-12-7] [REFERRED TO]
FIROZ KHAN VS. STATE OF ASSAM [LAWS(GAU)-2008-11-21] [REFERRED TO]
SAIBUNISHA VS. INSPECTOR OF POLICE [LAWS(MAD)-2023-8-99] [REFERRED TO]
P.A.SIDHARTHA MENON VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(KER)-2013-6-276] [REFERRED TO]
P. K. SELVARA VS. UMADEVI SUNDARAM [LAWS(MAD)-2021-3-470] [REFERRED TO]
RAJESH VS. STATE OF KERALA [LAWS(KER)-2024-2-88] [REFERRED TO]
MANU DEV VS. KRISHNENDHU [LAWS(KER)-2023-2-127] [REFERRED TO]
BOBY ALIAS SANJEEV SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2010-3-63] [REFERRED TO]
PURNESH ISHVARBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-10] [REFERRED TO]
GURTEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2009-9-5] [REFERRED TO]
STATE OF WEST BENGAL VS. AJOY DUTTA [LAWS(CAL)-2010-2-52] [REFERRED TO]
STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR VS. BHUMA VENKATA NAGI REDDY [LAWS(APH)-2014-2-166] [REFERRED TO]
STATE OF U P VS. OM PRAKASH [LAWS(ALL)-2013-7-129] [REFERRED TO]
SK. HABIBUR RAHAMAN AND OTHERS VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2012-2-353] [REFERRED TO]
STATE VS. MOHANAND NAIK [LAWS(BOM)-2013-10-139] [REFERRED TO]
RAJUBHAI DHAMIRBHAI BARIA VS. STATE OF GUJARAT [LAWS(BOM)-2012-7-241] [REFERRED TO (PARA 38). 6.]
STATE OF MAHARASHTRA VS. MOHAMMED AJMAL MOHAMMAD AMIR KASAB [LAWS(BOM)-2011-2-190] [REFERRED TO]
HAJI MAHBOOB AHMAD VS. STATE OF U.P. [LAWS(ALL)-2022-11-10] [REFERRED TO]
ASHOK KUMAR PATHAK VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2020-8-62] [REFERRED TO]
DHIRENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2017-9-229] [REFERRED TO]
IMTIAZKHAN SAEEDKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-560] [REFERRED TO]
SARIKA DINESH RATHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-67] [REFERRED TO]
ASHOK MAHADU DEVARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-30] [REFERRED TO [ 5 ,10 ]]
HARISH YADAV VS. C B I [LAWS(DLH)-2007-1-92] [REFERRED TO]
TUNCAY ALANKUS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2010-6-116] [REFERRED]
DEVIDAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-66] [REFERRED TO]
STATE OF KARNATAKA VS. MAHESH KUMAR [LAWS(KAR)-2020-2-80] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DES RAJ [LAWS(HPH)-2013-8-67] [REFERRED TO]
SCANIA COMMERCIAL VEHICLES INDIA PVT. LTD., VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-4] [REFERRED TO]
Vasantha Mills Limited VS. Board for Industrial Financial Reconstruction [LAWS(MAD)-2004-11-139] [REFERRED TO]
VIJAY KANT SHARMA VS. SHYAM LAL CHAUHAN [LAWS(HPH)-2012-9-27] [REFERRED TO]
SURESH @ DHANASEKAR VS. STATE, REP. BY INSPECTOR OF POLICE, COIMBATORE DISTRICT [LAWS(MAD)-2013-9-11] [REFERRED TO]
SASI THOMAS VS. STATE TAMIL NADU [LAWS(SC)-2006-11-135] [REFERRED TO]
SYED IBRAHIM VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2006-7-31] [REFERRED TO]
RAZI AHMAD S/O SARIF AHMAD VS. STATE OF BIHAR [LAWS(PAT)-2012-5-92] [REFERRED TO]
ASHOK TSHERING BHUTIA VS. STATE OF SIKKIM [LAWS(SC)-2011-2-32] [REFERRED TO]
MOHD HUSSAIN ALIAS JULFIKAR ALI VS. STATE GOVT OF NCT DELHI [LAWS(SC)-2012-8-57] [REFERRED TO]
NATASHA SINGH VS. CBI [LAWS(SC)-2013-5-31] [REFERRED TO]
KHALID VS. STATE OF HARYANA [LAWS(P&H)-2021-4-90] [REFERRED TO]
SALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-12-70] [REFERRED TO]
PARAMJIT KAUR THANDI VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-3-97] [REFERRED TO]
STATE OF UTTARAKHAND VS. SHAMIM ALAM KHAN [LAWS(UTN)-2014-5-48] [REFERRED TO]
ASHOK POKHREL VS. STATE OF SIKKIM [LAWS(SIK)-2012-3-3] [REFERRED TO]
P. MOHANRAJ VS. M/S. SHAH BROTHERS ISPAT PRIVATE LIMITED [LAWS(SC)-2021-3-10] [REFERRED TO]
MAHENDER CHAWLA VS. UNION OF INDIA [LAWS(SC)-2018-12-85] [REFERRED TO]
SUNIL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-154] [REFERRED TO]
SANJIV RAJENDRA BHATT VS. UNION OF INDIA [LAWS(SC)-2015-10-87] [REFERRED TO]
MITHILESH KUMAR SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2014-12-45] [REFERRED TO]
SHAHABUDDIN VS. STATE OF BIHAR [LAWS(SC)-2010-3-66] [REFERRED TO]
RANJODH SINGH AND ANR. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2011-3-808] [REFERRED TO]
MD. KAMRUL @ KARU @ MD. KAMRUL @ KARU VS. STATE OF BIHAR [LAWS(PAT)-2017-10-171] [REFERRED TO]
MD. GAFFAR @ MD. GHAFFAR. VS. STATE OF BIHAR [LAWS(PAT)-2017-9-69] [REFERRED TO]
AMIR SINGH AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2020-5-22] [REFERRED TO]
BHUKYA BALAJI VS. BHUKYA PADMAVATHI [LAWS(TLNG)-2023-8-45] [REFERRED TO]
MAHAVEER PRASAD VS. STATE OF RAJASTHAN & ANR. [LAWS(RAJ)-2013-7-330] [REFERRED TO]
P SUNDARARAJAN VS. REGISTRAR VIGILANCE MADRAS HIGH COURT [LAWS(MAD)-2012-2-223] [REFERRED TO]
SURENDRA KUMAR SHUKLA VS. STATE OF M.P. [LAWS(MPH)-2019-12-2] [REFERRED TO]
RAJESH KUSHWAH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-246] [REFERRED TO]
RAJAN @ RAMU VS. STATE OF KERALA [LAWS(KER)-2020-5-103] [REFERRED TO]
ASSISTANT COMMISSIONER OF CUSTOMS PROSECUTION UNIT VS. S.SURESH [LAWS(MAD)-2019-3-231] [REFERRED TO]
CHITRA VS. ADDITIONAL DISTRICT SUPERINTENDENT OF POLICE [LAWS(MAD)-2019-5-106] [REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-12] [REFERRED TO]
BALBIR AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2016-5-416] [REFERRED TO]
STATE BY KENCHALAHALLI VS. B.K. ANJAPPA [LAWS(KAR)-2014-8-59] [REFERRED TO]
STATE BY KENCHARLAHALLI VS. N. NARASIMHAPPA [LAWS(KAR)-2014-8-60] [REFERRED TO]
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM VS. UNION OF INDIA [LAWS(MAD)-2008-4-123] [REFERRED TO]