CHAND RANI Vs. KAMAL RANI
LAWS(SC)-1992-12-38
SUPREME COURT OF INDIA (FROM: DELHI)
Decided on December 18,1992

CHAND RANI Appellant
VERSUS
KAMAL RANI Respondents





Cited Judgements :-

VEERAYEE AMMAL VS. SEENI AMMAL [LAWS(SC)-2001-10-149] [REFERRED]
CITADEL FINE PHARMACEUTICALS VS. RAMANIYAM REAL ESTATES P LTD [LAWS(SC)-2011-8-41] [REFERRED TO]
PRITAM SINGH VS. SUKHDEV [LAWS(P&H)-2005-1-67] [REFERRED TO]
KALLU MAL S/O BASAR MAL NOW DECEASED VS. MUNICIPAL COUNCIL PALI [LAWS(RAJ)-2017-9-97] [REFERRED TO]
T E VARADHARAJAN VS. A SIRAJUDDIN [LAWS(MAD)-2008-7-515] [REFERRED TO]
GURUVACHAN SINGH VS. MANJIT SINGH [LAWS(MPH)-1999-11-34] [REFERRED TO]
VE EN TEXTILES PVT LTD VS. B S BETHU RAJU [LAWS(MAD)-2011-11-172] [REFERRED TO]
ARUN CHAUHAN VS. GEETA THAKUR [LAWS(HPH)-2014-8-68] [REFERRED TO]
A.P. ABDUL JABBAR VS. C. SELVARAJAN [LAWS(MAD)-2013-12-106] [REFERRED TO]
PAUL VIJAYARAJAN AND ORS VS. K J MATHEW AND ORS [LAWS(MAD)-2012-3-492] [REFERRED]
SHANMUGAM AND ORS VS. M VELAPPAN AND ORS [LAWS(MAD)-2012-3-504] [REFERRED]
Bakiyalakshmi VS. Alamelu [LAWS(MAD)-2003-8-24] [REFERRED TO]
HASMUKHLAL V. SHAH VS. PRUITHAVISHINH S CHAMPAVAT [LAWS(GJH)-2022-9-79] [REFERRED TO]
KALEESWARA MILLS LIMITED COIMBATORE VS. LAKSHMI STEELS [LAWS(MAD)-2006-5-27] [REFERRED TO]
NABA BEWA VS. S.A. HASSAN [LAWS(ORI)-2019-9-8] [REFERRED TO]
DALIP SINGH VS. RAM NATH [LAWS(HPH)-2001-12-1] [REFERRED TO]
MADAN LAL VS. S.L. MALOO AND OTHERS [LAWS(P&H)-2012-3-109] [REFERRED TO]
ALAGAMMAL VS. GANESAN [LAWS(SC)-2024-1-25] [REFERRED TO]
GADDIPATI DIVIJA VS. PATHURI SAMRAJYAM [LAWS(SC)-2023-4-59] [REFERRED TO]
TARSEM KUMAR VS. EMAAR MGF LAND PRIVATE LIMITED [LAWS(UTRCDRC)-2014-3-3] [REFERRED TO]
RAMASAMY VS. BARATHAN [LAWS(MAD)-2023-4-52] [REFERRED TO]
K NARAYANA REDDY VS. RAMAKRISHNA REDDY [LAWS(KAR)-2005-3-41] [REFERRED TO]
A. MURUGAN VS. RAINBOW FOUNDATION LTD [LAWS(MAD)-2019-11-1030] [REFERRED TO]
K. SAVITHIRI VS. L. RAMASAMY [LAWS(MAD)-2017-5-20] [REFERRED TO]
N. SUNDARAMURTHY VS. SUSEELADEVI [LAWS(MAD)-2017-3-136] [REFERRED TO]
ROYAL ORCHIDS VS. KULBIR SINGH KOHLI [LAWS(DLH)-2022-8-72] [REFERRED TO]
Anjali promoters and Developers Private Limited VS. Ravinder Nath Sondhi [LAWS(DLH)-2006-1-50] [RELIED ON]
EASTERN BOOK COMPANY VS. NAVIN J DESAI [LAWS(DLH)-2002-9-164] [REFERRED]
JEETMAL MANGALCHAND SAKHLECHA VS. NEELKANTH BUILDING CORPN [LAWS(BOM)-2004-4-52] [REFERRED TO]
R K ANEJA VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1996-2-105] [REFERRED]
BABURAO KADU AHER VS. NIMBA NAGOO JADHAV [LAWS(BOM)-1998-5-12] [REFERRED TO]
MOGARALA NAGESWARA RAO VS. BONDILLI CHANDRA SINGH [LAWS(APH)-2023-6-7] [REFERRED TO]
INTI VEERA VENI VS. MAHADASA VARA LAKSHMI [LAWS(APH)-2004-12-21] [REFERRED TO]
S MAHABOOB BASHA VS. B R MOHAN RAO [LAWS(APH)-2006-3-158] [REFERRED TO]
MUKDUM SAB VS. ABDUL KADAR SAB @ SUBEDAR [LAWS(KAR)-2014-2-189] [REFERRED TO]
VIJENDER KUMAR KEDIA VS. SALESH [LAWS(APH)-2016-2-2] [REFERRED TO]
GANPAT S/O LAXMAN CHANDOLE VS. VENKATESH S/O GANGADHARRAO KAKDE [LAWS(BOM)-2009-7-341] [REFERRED]
KUNDA VS. MATHURABAI AND ORS. [LAWS(BOM)-2015-9-10] [REFERRED TO]
SUSHIL CHOUDHARY VS. BAL KRISHNA AGARWAL [LAWS(DLH)-2013-8-90] [REFERRED TO]
PREM PRAKASH CHAUHAN VS. RAMESH CHANDER CHAWLA [LAWS(DLH)-2013-10-350] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. HIMACHAL FUTURISTIC COMMUNICATIONS LIMITED [LAWS(DLH)-2012-5-675] [REFERRED TO]
S VENKATESWARLU VS. N V NARASIAH DIED [LAWS(APH)-1994-2-55] [REFERRED TO]
ANIL SHARMA VS. MAHESH DASS [LAWS(DLH)-2012-11-165] [REFERRED TO]
G. PREMJEE TRADING PRIVATE LIMITED VS. ABDUL KADER HAJI NOORMOHAMMED [LAWS(BOM)-2021-6-55] [REFERRED TO]
NARAYAN SHARMA VS. DEVENDRA KUMAR SHARMA [LAWS(ALL)-2013-9-72] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. RAJIV POPLI & OTHERS [LAWS(DLH)-2017-12-365] [REFERRED TO]
TARUN SAWHNEY VS. UMA LAL [LAWS(DLH)-2011-2-88] [REFERRED TO]
GUNVANTLAL RATANCHAND VS. RAMESHBHAI P PATEL [LAWS(GJH)-2000-9-92] [REFERRED TO]
RAM KUMAR VS. RATTAN PARKASH [LAWS(P&H)-2006-2-499] [REFERRED TO]
ABDUL SAMI VS. NEELU DHANDHIYA [LAWS(RAJ)-2014-12-278] [REFERRED]
MANGAL SINGH VS. CHAMPA LAL [LAWS(RAJ)-2014-2-3] [REFERRED TO]
J. VINCENT VS. S. SRINIVASAN [LAWS(MAD)-2015-10-5] [REFERRED TO]
TEJILAL VS. DAYAL [LAWS(MPH)-1999-11-1] [REFERRED TO]
A K LAKSHMIPATHY VS. RAI SAHEB PANNALAL H LAHOTI CHARITABLETRUST [LAWS(SC)-2009-10-54] [REFERRED TO]
SMT. KIRAN CHOPRA VS. KANWAL KISHORE [LAWS(UTN)-2016-8-7] [REFERRED TO]
VINOD AGRAWAL VS. BHARAT KUMAR LATHI [LAWS(MPH)-2012-3-38] [REFERRED TO]
A SHANTA VS. H MADHAVA RAO [LAWS(MAD)-1995-3-83] [REFERRED TO]
K RAJAN VS. V VIJAYALAKSHMI [LAWS(MAD)-2018-3-711] [REFERRED TO]
JAMBAGALAKSHMI KRISHNAN VS. P C MARTIN [LAWS(MAD)-1994-4-62] [REFERRED TO]
VALLIYATHAL VS. P.P. SAKTHIVEL [LAWS(MAD)-2022-6-198] [REFERRED TO]
SUBBIAH (DIED) VS. THIRUNEELAPANDIAN [LAWS(MAD)-2017-6-200] [REFERRED TO]
JAGDEV SINGH VS. GURSEWAK SINGH [LAWS(P&H)-2015-8-9] [REFERRED TO]
VASANTHA AMMAL VS. BABU CHETTIAR [LAWS(MAD)-2008-10-30] [REFERRED TO]
M RANGANATHAN VS. M THULASI NAICKER [LAWS(MAD)-2008-7-435] [REFERRED TO]
K RAJAGOPAL VS. MS JAYALAKSHMI RAVINDRAN [LAWS(MAD)-2008-7-380] [REFERRED TO]
CPT. RAJESH SETHI S.C. VS. COL. P.C. SETHI [LAWS(DLH)-2023-11-70] [REFERRED TO]
SURESH SHAH VS. SARITA GUPTA [LAWS(DLH)-2024-1-43] [REFERRED TO]
BASAMMANNI VS. DEVANAYAKA [LAWS(KAR)-2019-11-203] [REFERRED TO]
V. SHANKARNARAYAN REDDY AND ORS. VS. K. SACHITHA AND ORS. [LAWS(KAR)-2020-5-147] [REFERRED TO]
E S RAJAN VS. R MOHAN [LAWS(KAR)-1994-12-21] [FOLLOWED ,FOLL.; 4.]
S K KOCHAR VS. NIMMI SINGH [LAWS(DLH)-1997-4-86] [REFERRED TO]
CHET RAM VASHIST SINCE DECD VS. RAM CHANDER GOEL [LAWS(DLH)-1999-9-135] [REFERRED]
ARJUN PRASAD VS. GANESH PRASAD [LAWS(ALL)-2023-7-81] [REFERRED TO]
S.K. MITTAL VS. KALINGA ESTATE (P) LTD [LAWS(DLH)-2009-8-255] [REFERRED TO]
VEENA AGARWAL VS. UNJHA AYURVEDIC PHARMACY AND OTHERS [LAWS(ALL)-2018-5-197] [REFERRED TO]
RAM NIHORE VS. AJAYAB LAL [LAWS(ALL)-2019-8-345] [REFERRED TO]
RAM NIHORE VS. AJAYAB LAL [LAWS(ALL)-2019-8-345] [REFERRED TO]
CEVERA SEHKARI AVAS SAMITI LTD VS. CHARAN SINGH [LAWS(ALL)-2004-12-22] [REFERRED TO]
MANDAVA JANARDHANA RAO VS. K. VENKATA SATYANARAYANA [LAWS(APH)-2024-11-13] [REFERRED TO]
PATABANDULA PRABHAVATHI VS. KATRAGADDA CHANDRA SEKHAR SEKHAR BABU [LAWS(APH)-2023-12-62] [REFERRED TO]
T PATTABHI RAMA RAO VS. Y YADAVA RAO AND OTHERS [LAWS(APH)-2016-4-79] [REFERRED]
DHANRAJ VS. SALESH [LAWS(APH)-2016-2-60] [REFERRED TO]
M SATYANARAYANA VS. MAKKAN BHARATHI [LAWS(APH)-2008-3-55] [REFERRED TO]
C MANOHAR REDDY VS. ALOPI SHANKER [LAWS(APH)-2006-9-89] [REFERRED TO]
SYED QUADRI VS. SYED MUJEEBUDDIN [LAWS(APH)-2009-7-82] [REFERRED TO]
VENUNATH VS. LIMBABAI [LAWS(BOM)-2014-11-87] [REFERRED TO]
LEELA VS. MUKANDA [LAWS(ALL)-1997-7-194] [REFERRED TO]
RAGHUVIR SINGH BHATTY VS. RAM CHANDRA WAMAN SUBHEDAR [LAWS(ALL)-2001-9-53] [REFERRED TO]
DEVOO AMBO PATIL VS. HIREN VENILAL SEVAK [LAWS(BOM)-2024-4-53] [REFERRED TO]
MANDAVA LOKESWARA RAO VS. DEVINENI VIJAYA LAKSHMI [LAWS(APH)-1999-4-48] [REFERRED TO]
CHUNDURU PADMAVATHI VS. CHUNDURU NARASIMNA RAO [LAWS(APH)-1999-12-101] [REFERRED TO]
CEEAN INTERNATIONAL PRIVATE LIMITED VS. ASHOK SURANA [LAWS(CAL)-2002-8-19] [REFERRED TO]
HAZARI LAL VS. RAMESH KUMAR AND OTHERS [LAWS(ALL)-2010-3-304] [REFERRED TO]
VIJAY BHADUR AND CHAMPALAL VS. SURENDRA KUMAR [LAWS(MPH)-2003-1-10] [REFERRED TO]
SUKH DEV SINGH VS. NARANJAN KAUR [LAWS(HPH)-1997-6-35] [REFERRED TO]
V INDIRANI VS. P R BALAKRISHNAN [LAWS(MAD)-2018-8-355] [REFERRED TO]
BESTO BRITE STEELS PRIVATE LIMITED VS. V MUTHU KRISHNAN [LAWS(MAD)-2018-2-147] [REFERRED TO]
VALLIYATHAL VS. NOEL DOSS [LAWS(MAD)-2006-8-130] [REFERRED TO]
K RAMASAMI VS. CHINNAMMAL [LAWS(MAD)-2006-9-346] [REFERRED TO]
G RAMALINGAM VS. T VIJAYARANGAM [LAWS(MAD)-2006-11-117] [REFERRED TO]
BHAGABAN BEHERA VS. KISHORE CHANDRA DASH [LAWS(ORI)-2017-8-112] [REFERRED TO]
SOUTHERN GROUP INDUSTRIES P LTD VS. CREATIVE FOUNDATIONS PVT LTD [LAWS(MAD)-2009-4-277] [REFERRED TO]
THANGAM AMMAL VS. RATTAN CHAND [LAWS(MAD)-2008-8-153] [REFERRED TO]
RAHIMA DIED VS. P MANGILAL DIED [LAWS(MAD)-2010-12-377] [REFERRED TO]
JANAKI VS. S DESIGAN [LAWS(MAD)-2009-9-457] [REFERRED TO]
K S VIDYANADAM VS. VAIRAVAN [LAWS(SC)-1997-2-1] [FOLLOWED]
K NARENDRA VS. RIVIERA APARTMENTS PRIVATE LIMITED [LAWS(SC)-1999-5-20] [RELIED]
PAN RESORTS LTD VS. H H KARTHIKA THIRUNAL LAKSHMI BAYI [LAWS(MAD)-2012-10-190] [REFERRED TO]
S THILAGAVATHI VS. V SUBARAMANIAM [LAWS(MAD)-2012-3-270] [REFERRED TO]
K PARAMASIVAM VS. G LAKSHMINARAYANAN [LAWS(MAD)-2012-3-481] [REFERRED]
SANT RAM VS. BRIJ MOHAN KAURA [LAWS(P&H)-2006-1-14] [REFERRED TO]
PADAM CHAND KOTHARI AND ORS. VS. KRISHNA DEVI AND ORS. [LAWS(RAJ)-2014-2-199] [REFERRED TO]
K LOGANATHAN VS. K LOGANATHAN [LAWS(MAD)-2012-7-273] [REFERRED TO]
ABHIMANYU KAPUR VS. JAYPEE INFRATECH LIMITED [LAWS(NCD)-2020-2-74] [REFERRED TO]
M/S. SIDDAMSETTY INFRA PROJECTS PVT. LTD. VS. KATTA SUJATHA REDDY [LAWS(SC)-2024-11-33] [REFERRED TO]
U.N. KRISHNAMURTHY VS. A. M. KRISHNAMURTHY [LAWS(SC)-2022-7-56] [REFERRED TO]
KATTA SUJATHA REDDY VS. SIDDAMSETTY INFRA PROJECTS PVT. LTD [LAWS(SC)-2022-8-86] [REFERRED TO]
DHARAMBIR PRASAD VS. DEVENDER GOPE [LAWS(JHAR)-2010-5-31] [REFERRED TO]
RATHNAVATHI VS. KAVITA GANASHAMDAS [LAWS(SC)-2014-10-37] [REFERRED TO]
SARADAMANI KANDAPPAN VS. S RAJALAKSHMI [LAWS(SC)-2011-7-40] [REFERRED TO]
JAYARAMA REDDY T M VS. B SREERAMAIAH CHETTY [LAWS(APH)-2000-3-110] [REFERRED TO]
SANJAY MAHESHWARI S/O LATE SATYANARAYAN MAHESHWARI VS. PUNARAM SAHU S/O LATE MEHATAR SAHU [LAWS(CHH)-2017-8-1] [REFERRED TO]
VIJAY THADANI VS. ITWARI [LAWS(CHH)-2017-8-128] [REFERRED TO]
JADID-UN-NISA ALIAS KALLO BEGUM VS. FIRASAT JAHAN BEGUM [LAWS(ALL)-2006-12-20] [REFERRED TO]
MALANBEE VS. SYED AMJED HUSSAIN [LAWS(APH)-2010-10-19] [REFERRED TO]
MUNNA LAL VS. JAGDISH PRASAD [LAWS(ALL)-2012-6-35] [REFERRED TO]
SARABJEET SINGH VS. ANUP SHARMA AND ORS. [LAWS(DLH)-2010-9-427] [REFERRED TO]
MS KIMAYA BUILDTECH LLP VS. RAMESH KAUL [LAWS(DLH)-2022-12-137] [REFERRED TO]
T SHASHIDHAR VS. S.M. MANJUNATH [LAWS(KAR)-2014-9-275] [REFERRED TO]
MOHAMMED ABDUL AZEEM AND ANOTHER VS. M/S. SOUTH INDIA PRIME TANNERY PVT. LTD., REP. BY ITS MANAGING DIRECTOR, H.ABDUL LATEEF [LAWS(APH)-2016-2-7] [REFERRED TO]
HAJIRA D/O RAYANMARAKKAR VEETTIL CHEKKU VS. ANTO S/O NEDUMBARAYIL POULOSE [LAWS(KER)-2018-3-240] [REFERRED TO]
PURAVANKARA PROJECTS LIMITED VS. K. V. JAYAPRAKASH [LAWS(KAR)-2021-6-118] [REFERRED TO]
P.K. JAGANNATHA RAO VS. MURALIDHAR BHAT [LAWS(KAR)-2021-12-48] [REFERRED TO]
S MARUTHAI VS. PADMINI RAMACHANDRAN [LAWS(MAD)-1993-4-52] [REFERRED TO]
SAVITRAMMA VS. M P SOMAPRASAD [LAWS(KAR)-2010-9-12] [REFERRED TO]
VRUNDAVAN COOPERATIVE HOUSING SOCIETY LIMITED VS. VRUNDAVAN DEVELOPMENT CORPORATION [LAWS(GJH)-2024-7-39] [REFERRED TO]
VISHAL KUMAR NEMICHAND KAKAD VS. SHANKAR MAHADEO KUBDE [LAWS(BOM)-2008-1-82] [REFERRED TO]
AVDEL TOOLS AND SERVICES VS. TRUFIT FASTENERS PRIVATE LIMITED [LAWS(BOM)-2008-10-73] [REFERRED TO]
POTLURI BABU RAO VS. SISTLA NEELAGRIVA SASTRY [LAWS(APH)-1994-10-38] [REFERRED TO]
M/S DARVESH SAHKARI AVAS SAMITI LTD THROUGH SECRETARY VS. M/S DOCTORS SAHKARI GRAH IRMAN SAMITI LTD [LAWS(ALL)-2018-2-691] [REFERRED TO]
CHANDRA BASU VS. SANJEKTA MUKHERJEE [LAWS(CAL)-2004-4-42] [DISTINGUISHED]
KALYANI SPINNING MILLS LTD VS. SUDHA SASHIKANT SHROFF [LAWS(CAL)-1994-8-36] [REFERRED TO]
G RAMANAMMA VS. P CHIRANJEEVI RAO [LAWS(APH)-2010-3-86] [REFERRED TO]
P VIJAYA LAKSHMI VS. B BALAIAH [LAWS(APH)-2011-2-92] [REFERRED TO]
SURYADEVARA SATYANARAYANA VS. HIRACHAND [LAWS(APH)-2002-12-138] [REFERRED TO]
THOTA SUBBA RAMA REDDY VS. PENUMADHI RAMA MURTHY [LAWS(APH)-2014-8-139] [REFERRED TO]
RAKHAL CHAKROBORTY VS. SANJIB KUMAR ROY [LAWS(GAU)-1999-4-29] [REFERRED TO]
K. NABI RASOOL VS. SIVA PRASAD [LAWS(APH)-2022-3-79] [REFERRED TO]
BINA RANI SARKAR VS. HANSI RANI GHOSH [LAWS(CAL)-2013-3-48] [REFERRED TO]
KESHAV MANSING SALUNKHE VS. NITIN PRABHAKAR BHAGAWAT [LAWS(BOM)-2024-2-15] [REFERRED TO]
KESHAV MANSING SALUNKHE VS. NITIN PRABHAKAR BHAGAWAT [LAWS(BOM)-2024-2-15] [REFERRED TO]
NARINDER NATH SETH & ORS VS. LATA SETH & ORS [LAWS(DLH)-2018-4-104] [REFERRED TO]
BRAHADAMBAL AGENCY AND PARTNERSHIP FIRM VS. RAMASAMY [LAWS(MAD)-2001-7-45] [REFERRED TO]
K. NANJAPPAN AND ANOTHER VS. C. MANICKKAM AND ANOTHER [LAWS(MAD)-1996-11-87] [REFERRED TO]
RAJESH VERMA VS. HARBHAJAN SINGH [LAWS(HPH)-2014-3-37] [REFERRED TO]
C.H.MANILAL VS. K.RAMACHANDRA RAJU [LAWS(KAR)-2024-7-77] [REFERRED TO]
JAYPAL S/O NANDIRAM PAMNANI VS. PUNJAB RETAIL PVT LTD [LAWS(MPH)-2011-7-124] [REFERRED TO]
VASANTHI AND OTHER VS. ANNAMALAI [LAWS(MAD)-2018-2-835] [REFERRED TO]
MCT. M. CHIDAMBARAM TRUST VS. V. RAVICHANDRAN [LAWS(MAD)-2017-6-143] [REFERRED TO]
PROFESSIONAL MANAGEMENT OF CONSTRUCTIONS VS. ESTATE OF IRUSSAMMAL [LAWS(MAD)-2017-3-60] [REFERRED TO]
P VELUMANI VS. K A NOORJAHAN [LAWS(MAD)-2009-9-310] [REFERRED TO]
V ARUMUGAM VS. R CHANDRASEKARAN [LAWS(MAD)-2016-5-47] [REFERRED]
SYED ABDUL GANI VS. SAJJIDA BEGUM [LAWS(MAD)-2016-10-130] [REFERRED TO]
G. SEKAR VS. K. MASILAMANI [LAWS(MAD)-2015-6-37] [REFERRED TO]
R. ARAVINDHAN VS. K.R.S. JANAKIRAMAN (A.K.A.) AND ORS. [LAWS(MAD)-2015-7-335] [REFERRED TO]
JACOBS PRIVATE LIMITED VS. THOMAS JACOB [LAWS(KER)-1994-9-14] [REFERRED TO]
MUTHUKRISHNA GOUNDER VS. GOWRI [LAWS(MAD)-2014-1-15] [REFERRED TO]
DAVIS,SON OF CHIRAMMAL PUTHUKKARAN CHAKKAPPAN VS. THOMAS, SON OF THARAKAN DEVASSY [LAWS(KER)-2019-1-116] [REFERRED TO]
P PURUSHOTTAM REDDY VS. PRATAP STEELS LIMITED [LAWS(SC)-2002-1-161] [REFERRED]
JANAKI AMMAL (DIED) VS. AMSAVENI [LAWS(MAD)-2022-8-1] [REFERRED TO]
T.P.PONNUSAMY VS. R.DEVARAJ [LAWS(MAD)-2022-6-249] [REFERRED TO]
V S PALANICHAMY CHETTIAR FIRM VS. C ALAGAPPAN [LAWS(SC)-1999-2-22] [REFERRED]
EMAAR MGF LAND LTD. VS. SUDESH KUMARI MAHAJAN [LAWS(NCD)-2019-10-53] [REFERRED TO]
VINOD GUPTA VS. EMAAR MGF LAND LIMITED [LAWS(NCD)-2022-7-29] [REFERRED TO]
KAMLA KUMAR THAPAR VS. VINOD KUMAR THAPAR [LAWS(P&H)-1996-2-61] [REFERRED TO]
COLLECTOR, BANASKANTHA VS. VERUBHA SABALSING DECD THRO HIS HEIRS [LAWS(GJH)-2018-9-35] [REFERRED TO]
K.R. SUNDARARAJ VS. M. NATARAJ [LAWS(MAD)-2023-7-70] [REFERRED TO]
T.L.SWAMY VS. M.SHANMUGUM [LAWS(KAR)-2023-3-603] [REFERRED TO]
SHANKAR LAL PANDEY VS. TARACHAND KUPARIA [LAWS(MPH)-2007-12-49] [REFERRED TO]
Parmanand Soni VS. Radhakrishna Dharmartha Private Trust [LAWS(MPH)-2006-12-47] [REFERRED TO]
KAILASH CHAND VS. SHRI JAGIDISH CHAND AND ORS. [LAWS(HPH)-2010-3-180] [REFERRED TO]
SHIPPING CORPN. OF INDIA VS. MONICA INDIA AND ORS. [LAWS(DLH)-2015-3-212] [REFERRED TO]
SWARNAM RAMACHANDRAN VS. ARAVACODE CHAKUNGAL JAYAPALAN [LAWS(BOM)-2000-6-91] [REFERRED TO]
JEETMAL MANGALCHAND SAKHLECHA VS. NEELKANTH BUILDING CORPORATION [LAWS(BOM)-2004-4-232] [REFERRED]
ANNARAO VS. GOPAL RAO [LAWS(KAR)-2015-9-200] [REFERRED TO]
RAJENDRA KUMAR JHA VS. MANOHAR LAL SONI AND OTHERS [LAWS(CHH)-2018-1-67] [REFERRED TO]
MALIK MOHAMMED TAHSEEN VS. SYED AIJAZ HASAN [LAWS(DLH)-2010-12-288] [REFERRED TO]
SHINING INDIA DEVELOPERS PRIVATE LTD VS. P S BHATNAGAR [LAWS(DLH)-2011-7-273] [REFERRED TO]
KANAK MAJUMDAR VS. INDRANI ROY [LAWS(CAL)-2012-10-5] [REFERRED TO]
GOBINDA GHOSH VS. BISWANATH GHOSH [LAWS(CAL)-2005-3-42] [REFERRED TO]
SK ABDUL SALAM VS. MOHAMMAD ISRAFIL SARASWATI OJHA and SUNIL KUMAR OJHA [LAWS(CAL)-2004-2-11] [REFERRED TO]
V N VERMA VS. VEENA MAHAJAN [LAWS(DLH)-2012-1-40] [REFERRED TO]
P. BHASKARA PEDDI RAJU VS. K. VENKATA NARASAYAMMA [LAWS(APH)-2022-5-23] [REFERRED TO]
VEERAMAREDDY NAGABHUSHANA RAO VS. JYOTHULA VENKATESWARA RAO [LAWS(APH)-2010-12-72] [REFERRED TO]
CENTRAL BANK OF INDIA STAFF CO OPERATIVE BUILDING SOCIETY LIMITED VIJAYAWADA VS. DULIPALLA RAMACHANDRA KOTESWARA RAO [LAWS(APH)-2003-6-30] [REFERRED TO]
ARJUN PRADEEPAK VS. G VANI [LAWS(APH)-2003-7-132] [REFERRED TO]
INTI VEERA VENI VS. MAHADASA VARA LAKSHMI [LAWS(APH)-2004-11-13] [REFERRED TO]
GANGADHAR VS. BHAGWAN [LAWS(BOM)-2022-10-179] [REFERRED TO]
P R DEB AND ASSOCIATES SUNANDA ROY VS. SUNANDA ROY:P R DEB AND ASSOCIATES [LAWS(SC)-1996-3-73] [FOLLOWED]
RAJ PAL SINGH VS. BALDEV SINGH [LAWS(P&H)-2005-4-12] [REFERRED TO]
DESH BANDHU BHALLA VS. DARSHANA RANI [LAWS(P&H)-2007-7-44] [REFERRED TO]
JAGGO BAI VS. BALBIR SINGH [LAWS(P&H)-2006-1-223] [REFERRED]
KOCHAPPI VS. PAREED [LAWS(KER)-2002-3-78] [REFERRED TO]
CHINNAKANNU NAIDU VS. CHINNAPPAN [LAWS(MAD)-2006-2-349] [REFERRED TO]
S KANNAN AND COMPANY REP BY ITS PROPRIETOR S KANNAN AND FULL BRIGHT INC REP BY ITS MANAGING PARTNER S MOHAN VS. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED AND TMT A N VARALAKSHMI ARBITRATOR DISTRICT REVENUE OFFICER (RETD) [LAWS(MAD)-2006-8-335] [REFERRED]
S MARUTHAI VS. GOKULDOSS DHARAM DOSS [LAWS(MAD)-1999-11-51] [REFERRED TO]
ANIRUDHA PANDA .DEAD. THROUGH VS. JYOTSHNAMAYEE PANDA AND OTHER [LAWS(ORI)-2017-12-13] [REFERRED TO]
BHAJAMAN BEHERA VS. BISHNU CHARAN PATTANAIK [LAWS(ORI)-2019-8-10] [REFERRED TO]
BABULAL TATER VS. HARAKH CHAND J. GOLECHA [LAWS(MAD)-2017-9-37] [REFERRED TO]
DEENDAYAL VS. HARJOT KANWAR [LAWS(RAJ)-2002-3-18] [REFERRED TO]
SATYA PAL SHARMA AND ANOTHER VS. JAGJIT RAI VERMA [LAWS(P&H)-2012-1-172] [REFERRED TO]
SANTOKH SINGH VS. SUKHDEV SINGH [LAWS(P&H)-2015-9-735] [REFERRED]
B. RAVINDER REDDY VS. IJM INDIA INFRASTRUCTURE LTD, [LAWS(TLNG)-2022-9-75] [REFERRED TO]
S.RAVICHANDRAN VS. HIMAYAM ENGINEERS & BUILDERS [LAWS(MAD)-2019-11-991] [REFERRED TO]
SURJEET SINGH SALUJA VS. GULAM RASOOL [LAWS(CHH)-2021-3-78] [REFERRED TO]
T.AROKIADOSS VS. P.JOHN PHILIP [LAWS(MAD)-2022-4-256] [REFERRED TO]
GOVINDAPPA NAIDU VS. C SIDDA CHETTY [LAWS(MAD)-2003-7-95] [REFERRED TO]
V. RANGANATHAN VS. N. RAMALINGAM [LAWS(MAD)-2000-8-155] [REFERRED TO]
SEENI AMMAL VS. VEERAYEE AMMAL [LAWS(MAD)-1996-8-15] [REFERRED TO]
GOPIBAI KUNDANDAS VS. SYED SHAFIULLAH [LAWS(MAD)-1998-8-32] [REFERRED TO]
ANAND KUMAR AND OTHERS VS. RAJESH KUMAR AND OTHERS [LAWS(MPH)-2016-9-74] [REFERRED]
V BRINDA VS. SUBRAMANIAN [LAWS(MAD)-2012-9-56] [REFERRED TO]
R MANOHARAN VS. N SUBBIAH [LAWS(MAD)-2011-8-365] [REFERRED TO]
R KRISHNAMURTHY VS. VEL JAYAKUMAR [LAWS(MAD)-2012-2-46] [REFERRED TO]
M K WATTS VS. USHA SHARMA [LAWS(P&H)-2003-7-9] [REFERRED TO]
SITARAM MADANLAL SARAOGI VS. HEMCHAND BHAGWANDAS JAIN [LAWS(MPH)-1997-8-16] [REFERRED TO]
MANGAT SINGH VS. RAKESH KUMAR GUPTA [LAWS(P&H)-2014-5-557] [REFERRED TO]
T L MUDDUKRISHANA VS. LALITHA RAMCHANDRA RAO [LAWS(SC)-1997-1-115] [RELIED ON]
GANGA HARINARAYANAN VS. K PATTAMMAL [LAWS(MAD)-2011-1-528] [REFERRED TO]
S SAMBANDAM VS. P DAIVASIGAMANI [LAWS(MAD)-2010-6-125] [REFERRED TO]
B. N. & ASSOCIATES VS. PRAMOD KUMAR [LAWS(PAT)-2020-8-23] [REFERRED TO]
M.P.KASIM @ KASMI VS. N.P.HARIS,S/O.MOIDEEN BAVA [LAWS(KER)-2016-2-182] [REFERRED TO]
MEENU MEHTA VS. IREO GRACE REALTECH PVT. LTD. [LAWS(NCD)-2022-6-31] [REFERRED TO]
PURAB PREMIUM APARTMENT ALLOTTEES ASSOCIATION VS. GREATER MOHALI AREA DEVELOPMENT [LAWS(NCD)-2023-5-44] [REFERRED TO]
SATISH KUMAR VS. RAM SINGH [LAWS(P&H)-2012-1-42] [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [LAWS(SC)-2004-2-48] [REFERRED TO]
VEERAYEE AMMAL VS. SEENI AMMAL [LAWS(SC)-2001-8-143] [REFERRED TO]
KEDAR NATH DHINGRA VS. KANWAL BHATIA [LAWS(P&H)-1997-10-37] [REFERRED TO]
MOHAN LAL AHUJA VS. TARUN CHANDRA [LAWS(DLH)-2008-11-153] [REFERRED TO]
JAIPUR TRADERS CORPORATION P LTD VS. LALIT KUMAR JAIN [LAWS(ALL)-1996-7-62] [REFERRED TO]
DUDAKA SAROJINAMMA VS. VANNEPENTA RAMANAMMA [LAWS(APH)-2023-7-30] [REFERRED TO]
PRAGATI EDUCATIONAL AND WELFARE SOCIETY VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2008-4-68] [REFERRED TO]
MEHDI HUSSAIN KHAN VS. NUSRAT HASAN [LAWS(APH)-2003-7-3] [REFERRED TO]
MOHD ABDUL RAZAK VS. B VENKATESH ALIAS VENKTAIAH [LAWS(APH)-2006-3-50] [REFERRED TO]
VEMURU VENKATA KRISHNA RAO VS. YELAMANCHILI RANGA RAO [LAWS(APH)-2007-9-73] [REFERRED TO]
KOLLI SATYANARAYANA VS. VALLURIPALLI KESAVA RAO CHOWDARY [LAWS(APH)-2008-10-25] [REFERRED TO]
PANDURANG S/O JAGANNATH KALE VS. DEOMAHARAJ GURU VASUDEO MAHARAJ [LAWS(BOM)-2022-8-96] [REFERRED TO]
K V SHAH VS. G CHINNAIAH [LAWS(APH)-1997-6-35] [REFERRED TO]
P PURUSHOTHAM REDDY VS. PRATAP STEELS LTD [LAWS(APH)-1999-8-103] [REFERRED TO]
ASHOK KUMAR AGRAWAL VS. BRIJ MOHAN TAPADIA [LAWS(ALL)-2018-8-288] [REFERRED TO]
R.K.B.K. FISCAL SERVICES PVT. LTD. VS. ISHWAR DAYAL KANSAL [LAWS(DLH)-2014-4-25] [REFERRED TO]
LEELADHAR YADAV VS. SIDDHARTHA HOUSING CO OPERATIVE SOCIETY LTD [LAWS(MPH)-2005-10-10] [REFERRED TO]
A VELUSAMY VS. HEMAVATHY RAMANATHAN [LAWS(MAD)-2017-8-277] [REFERRED TO]
SH SANJEEV GUPTA VS. SHYAM DUTT (SINCE DECEASED) THROUGH HIS LEGAL HEIRS [LAWS(HPH)-2018-10-73] [REFERRED TO]
MANOJBHAI RAVJIBHAI RADADIYA VS. KESHAVLAL DAYARAM DHANANI [LAWS(GJH)-2004-6-19] [REFERRED TO]
MANOHAR RAMBHAU GALGHATE VS. SARASWATI CO OPERATIVE HOUSING SOCIETY LTD [LAWS(BOM)-2005-2-76] [REFERRED TO]
MALINI V PARAB ALIAS PRABHU VS. PRAFULLAKUMAR R DESHPANDE [LAWS(BOM)-2008-6-184] [REFERRED TO]
DEVCHAND M SHAH VS. P SIVAPRAGASA MUDALIAR DIED S [LAWS(MAD)-1998-4-40] [REFERRED]
N SARASWATHI AMMAL VS. JAYARAM RAO [LAWS(MAD)-1998-8-51] [REFERRED TO]
VALLIYATHAL VS. NOEL DOSS [LAWS(MAD)-2006-8-32] [REFERRED TO]
RANGANATHA GOUNDER VS. SAHADEVA GOUNDER [LAWS(MAD)-2004-8-113] [REFERRED TO]
PAN RESORTS LTD VS. H.H.KARTHIKA THIRUNAL LAKSHMI BAYI [LAWS(MAD)-2023-8-92] [REFERRED TO]
B. YUVASURYA(MINOR) VS. R. PANNEERSELVAM [LAWS(MAD)-2021-3-292] [REFERRED TO]
L. Keshav Rao Since deceased by his L.Rs., (Smt. Sulochana B.K. W/o Late Manjunath Sheth D/o B.K. Keshava Rao and others) and Shri B K Srinivasa. Murthy VS. Shri D. Mittalal Bhansali and others [LAWS(KAR)-2011-12-227] [REFERRED TO]
M.SANKAR NADAR VS. DEVA KRISHNAN [LAWS(MAD)-2017-1-7] [REFERRED TO]
R. VELUSAMY VS. THAAYAARAMMAL [LAWS(MAD)-2015-7-358] [REFERRED TO]
T P LATHA ALIAS HEMALATHA VS. P SUKUMAR [LAWS(MAD)-2012-4-15] [REFRRED TO]
PRADEEP KUMAR SINGH VS. GULAB JAIN [LAWS(MPH)-2023-3-160] [REFERRED TO]
SURAT SINGH VS. GURINDER SINGH AND ORS. [LAWS(P&H)-2015-2-384] [REFERRED TO]
LALITA DEVI VS. NARMADA DEVI [LAWS(PAT)-2011-1-22] [REFERRED TO]
INDIAN BANK EMPLOYEES UNION VS. M A ZUBAIDA AMMAL SINCE DECEASED [LAWS(MAD)-2011-3-855] [REFERRED TO]
Bhagyamma VS. Guru Reddy S/o Late Yellappa Since dead by LRS. and others [LAWS(KAR)-2012-8-550] [REFERRED TO]
N. RAJANI @ RANJINI VS. KRISHNA [LAWS(KAR)-2013-7-13] [REFERRED TO]
MANJUNATH ANANDAPPA URF SHIVAPPA HANSI VS. TAMMANASA [LAWS(SC)-2003-3-23] [REFERRED]
H SIDDIQUI VS. A RAMALINGAM [LAWS(SC)-2011-3-23] [REFERED TO]
UMANARAYAN THAKUR PRASAD AWATHI VS. SANT KUMAR RADHELAL ARYA [LAWS(MPH)-2013-4-44] [REFERRED TO]
SHAKUNTLA DEVI VS. MOHANLAL AMRIT RAJ JAIN MARKET PALI [LAWS(RAJ)-1994-5-23] [DISTINGUISHED]
EMAAR MGF LAND LTD & ANR VS. GAGAN GUPTA & 2 ORS [LAWS(NCD)-2018-5-20] [REFERRED TO]
KAMAL GIROTRA VS. M/S. ANSAL CROWN INFRABUILD PVT. LTD [LAWS(NCD)-2021-12-33] [REFERRED TO]
MOHAN RAM VS. BALRAM RAM [LAWS(JHAR)-2004-11-10] [REFERRED TO]
CHERIYAN SOSAMMA VS. SUNDARESSAN PILLAI SARASWATHY AMMA [LAWS(SC)-1999-1-28] [REFERRED]
RAJESH KUMAR VS. ANAND KUMAR [LAWS(SC)-2024-5-68] [REFERRED TO]
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ASHOK KUMAR MISHRA VS. LAJJA RAM [LAWS(RAJ)-2023-9-100] [REFERRED TO]
RADHA AGRAWAL VS. KRISHNA SEHGAL [LAWS(RAJ)-2014-10-56] [REFERRED TO]
MATADIN YADAV VS. M/S MIDAS LIDS P. LTD [LAWS(DLH)-2013-11-93] [REFERRED TO]
MURGAPPA SANGAPPA WALE VS. TUKARAM GENU GAVALI [LAWS(BOM)-2013-4-107] [REFERRED TO]
M/S SHRISON REALTORS VS. M/S. COSTA AND COMPANY PVT. LTD. [LAWS(BOM)-2016-6-107] [REFERRED TO]
EXPRESS TOWERS VS. MOHAN SINGH [LAWS(DLH)-2006-8-235] [REFERRED TO]
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D ARVIND KUMAR VS. UMI HANI BEGUM [LAWS(APH)-1993-3-11] [REFERRED TO]
SATYA PAL BANSAL VS. SHASHANK RASTOGI AND ANOTHER [LAWS(CHH)-2017-12-49] [REFERRED TO]
MUVVALA SURYANARAYANA SATYANARAYANA VS. BOMMISETTI SURYA KUMARI [LAWS(APH)-2023-6-32] [REFERRED TO]
ANDHRA GRAPHITE P LTD VS. JOBING SYNDICATE [LAWS(APH)-2010-11-6] [REFERRED TO]
JAKSANI LASHMAN RAO VS. ELLANDULA RAVINDER [LAWS(APH)-2007-1-33] [REFERRED TO]
J LAKSHMAN RAO VS. ELLANDULA RAVINDER [LAWS(APH)-2006-11-127] [REFERRED TO]
GUDISA SATYANARAYANA VS. MITHIREDDY MUSALINAIDU [LAWS(APH)-2002-4-17] [REFERRED TO]
P PURUSHOTHAM REDDY VS. PRATAP STEELS LIMITED [LAWS(APH)-2002-7-14] [REFERRED TO]
MOHD. ABDUL SATTAR @ SHAIK MAHABOOB VS. RAHMATUNNISSA AND ORS. [LAWS(APH)-2013-12-173] [REFERRED TO]
NEERU JAIN VS. JASMINE BUILDMART PVT. LTD. [LAWS(DLH)-2019-10-80] [REFERRED TO]
TARUN SAWHNEY VS. UMA LAL AND OTHERS [LAWS(DLH)-2019-2-34] [REFERRED TO]
SHANKARI PANDIYAN VS. RAMACHANDRA MURTHY [LAWS(KAR)-2024-1-170] [REFERRED TO]
C NAZEER AHMED VS. S JAHAN ARA [LAWS(KAR)-2000-7-47] [REFERRED TO]
VOLITION INVESTMENT PRIVATE LIMITED VS. MADHURI JITENDRA MASHROO [LAWS(BOM)-2003-2-62] [REFERRED TO]
SHIVAMMA VS. GIRIJA DEVI [LAWS(KAR)-2021-1-37] [REFERRED TO]
SHYAMABAI VS. RAMKISAN [LAWS(BOM)-2007-12-76] [REFERRED TO]
MANGABHAI JADABBHAI MAKWANA VS. TEKCHAND CHHANGANLAL SHAH [LAWS(GJH)-2013-10-88] [REFERRED TO]
ZARINA SIDDIQUI VS. A RAMALINGAM ALIAS R AMARNATHAN [LAWS(SC)-2014-10-48] [REFERRED TO]
PADMAKUMARI AND ORS. VS. DASAYYAN AND ORS. [LAWS(SC)-2015-4-59] [REFERRED TO]
S K NAYYAR VS. C K ANAND [LAWS(P&H)-1997-9-71] [REFERRED TO]
SURESH KUMAR LAL VS. LALTI DEVI [LAWS(PAT)-2011-1-45] [REFERRED TO]
SURENDRANATH PATRO VS. SURESH KUMAR PADHI [LAWS(ORI)-2017-12-53] [REFERRED TO]
MOST.SITA DEVI & ORS VS. MAHAL SAHKARI GRIH NIRMAN SAMI [LAWS(PAT)-2016-9-2] [REFERRED TO]
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JUG LAL AND ORS. VS. KALIA AND ORS. [LAWS(P&H)-2015-2-265] [REFERRED TO]
GOVARDHAN VS. ANUSYAI BAI [LAWS(MPH)-2015-3-214] [REFERRED TO]
V RADHAKRISHNAN VS. K MANI [LAWS(MAD)-2012-3-283] [REFERRED TO]
RAJSHREE TEXTILES AND ORS VS. SARASWATHI DEVI AND ANR [LAWS(MAD)-2012-3-482] [REFERRED]
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DURAISINGAM VS. S.R. JAGANNATHAN AND ORS. [LAWS(MAD)-2015-8-123] [REFERRED TO]
RAJENDRAN AND ORS VS. S V NATARAJAN AND ORS [LAWS(MAD)-2013-2-372] [REFERRED]
S SAMBANDAM VS. C PUSHPARANI [LAWS(MAD)-2010-6-134] [REFERRED TO]
A RAMANATHAN CHETTHIAR VS. R RANGANAYAKI [LAWS(MAD)-2008-2-370] [REFERRED TO]
A GUNASEKARAN VS. K DAMAYANTHI [LAWS(MAD)-2008-7-33] [REFERRED TO]
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FAKIRA VS. JASMER SINGH [LAWS(P&H)-2005-1-79] [REFERRED TO]
T R MURUGESAN VS. S BALAKRISHNAN [LAWS(MAD)-2018-9-252] [REFERRED TO]
SARASWATHI AMMAL VS. DILLI REDDIYAR (DIED) [LAWS(MAD)-2018-3-453] [REFERRED TO]
DARSHAN SINGH VS. SADH RAM [LAWS(HPH)-2024-1-102] [REFERRED TO]
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K JAYAKUMAR VS. ROBERT [LAWS(MAD)-2002-3-79] [REFERRED TO]
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RASAMOY NAMASUDRA VS. PRANESH CHANDA [LAWS(GAU)-2014-5-39] [REFERRED TO]
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EASTERN BOOK COMPANY VS. D B MODAK [LAWS(DLH)-2002-9-137] [REFERRED]
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MOTILAL DAYALANI VS. ASHOK KUMAR GUHA [LAWS(CHH)-2022-9-95] [REFERRED TO]
GULZAR SINGH VS. HARBANS KAUR [LAWS(DLH)-2007-12-110] [REFERRED TO]
SYED M M RIZVI VS. SUBHASH SINGH [LAWS(ALL)-2014-4-169] [REFERRED TO]
LAGULA NARAYANA VS. T VENKATESHWAR RAO [LAWS(APH)-2009-10-61] [REFERRED TO]
L VENKATA KRISHNA REDDY VS. M ANJAPPA [LAWS(APH)-2007-11-50] [REFERRED TO]
MOHAMMED IBRAHIM VS. MOHAMMED ABDUL RAZZAK [LAWS(APH)-2007-4-88] [REFERRED TO]
PALIKA SATYAVATHI VS. SINGIREDDY RAMANA MURTHY [LAWS(APH)-2002-2-96] [REFERRED TO]
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VED PARKASH KHARBANDA VS. VIMAL BINDAL [LAWS(DLH)-2013-3-76] [REFERRED TO]
GHANSIRAM LAHRE VS. MADHAV DAS TANDAN [LAWS(CHH)-2011-5-21] [REFERRED TO]
RAM YAGGA VS. RAM NIWAZ [LAWS(ALL)-2021-6-1] [REFERRED TO]
SHANKARLAL BIJREJA VS. ASHOK B AHUJA [LAWS(CHH)-2010-10-15] [REFERRED TO]
DARVESH SAHKARI AVAS SAMITI LTD. VS. DOCTORS SAHKARI GRAH IRMAN SAMITI LTD. [LAWS(ALL)-2018-2-680] [REFERRED TO]


JUDGEMENT

Mohan, J. - (1.)This appeal by special leave is preferred against the judgment of the High Court of Delhi at New Delhi passed in R.F.A. (O.S.) No. 15 of 1975 dated 26-10-79, reversing the decree for specific performance passed by the learned single Judge in O.S. No. 463 of 1971.
(2.)The short facts leading to this appeal are as under: On 26-8-71, an agreement for sale was entered into between Kamal Rani and Chand Rani. This agreement was entered into through the husband of Chand Rani, Niranjan Nath. Under the terms of the agreement, Kamal Rani agreed to sell her house and property comprising of a free-hold plot bearing No. 30 Block 'K', Green Park, New Delhi (Village Kharera), measuring 311 sq. yards with a double-storeyed residential building constructed thereon along with fittings and fixtures for a sum of Rupees 1,78,000/- in favour of Chand Rani. On the date of execution a sum of Rs. 30,000/- was paid by way of earnest money. The agreement stipulated that a further sum of Rs. 98,000/- was payable within 10 days of the execution of the agreement. The balance of Rupees 50,000/- was to be paid at the time of registration of sale deed. It was agreed between the parties that Kamal Rani, the vendor would redeem the property by paying of a loan of Rs. 25,000/- out of a sum of Rs. 30,000/- paid at the time of execution. The property was mortgaged with the Life Insurance Corporation of India. The vendor was also to obtain the income tax clearance certificate. The sale deed was to be executed on or before 31-10-71.
(3.)At the time of this agreement the first floor of the house had been let out to tenants. It was stipulated in the agreement that the vendor would hand over documents pertaining to the property in the suit together with vacant possession of the first floor by 30-9-71 and possession of the front portion at the time of registration of the sale deed. It was further agreed that the amount of Rs. 30,000/- would stand forfeited in favour of the vendor should the vendee fail to pay the sale consideration and get the sale deed registered within the agreed time.


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