Referred Judgements :-

RAMLAL VS. REWA COALFIELDS LIMITED [FOLLOWED]
SHAKUNTALA DEVI JAM VS. KUNTAL KUMARI [RELIED]

Cited Judgements :-

CENTRAL BUREAU OF INVESTIGATION VS. STATE OF GUJARAT [LAWS(GJH)-2004-1-13] [REFERRED TO]
STATE OF UTTAR PRADESH VS. OM PRAKASH SHARMA [LAWS(ALL)-1999-2-2] [REFERRED TO]
UNION OF INDIA VS. INDUSIND BANK LTD. AND ORS. [LAWS(BOM)-2015-7-113] [REFERRED TO]
STATE OF J AND K VS. RAM KALI [LAWS(J&K)-1986-8-4] [RELIED ON]
SIDDHPUR TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED VS. DISTRICT COLLECTOR [LAWS(GJH)-2021-2-14] [REFERRED TO]
YOGENDER PAL VS. ALL INDIA BLIND RELIEF SOCIETY [LAWS(DLH)-2014-9-137] [REFERRED TO]
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD VS. DELHI TANNERIES AND LEATHER GOODS [LAWS(DLH)-2013-7-33] [REFERRED TO]
A MUTHUSAMY VS. MUNIAMMAL [LAWS(MAD)-2005-12-73] [REFERRED TO]
THARA S.L. VS. SAJEENA [LAWS(KER)-2018-10-451] [REFERRED TO]
THARA S.L. VS. SAJEENA [LAWS(KER)-2018-10-451] [REFERRED TO]
A K THAGA PILLAI VS. SUPERINTENDENT REGULATED MARKET OF THE SOUTH [LAWS(MAD)-1976-7-9] [REFERRED TO]
SUDESH JAIN VS. NUTAN KUMAR SAHU [LAWS(CHH)-2020-8-73] [REFERRED TO]
PANCHSHEEL ELECTRONIC CORPORATION VS. JUPITOR GENERAL INSURANCE COMPANY LIMITED [LAWS(DLH)-1974-4-10] [REFERRED TO]
RAJIV AGARWAL VS. BALMER LAWRIE CO LTD [LAWS(DLH)-2023-12-128] [REFERRED TO]
FAROOQUE AHMED VS. STATE [LAWS(ALL)-1984-10-12] [REFERRED TO]
SAPNA KHATRI VS. ABHISHEK RAHA [LAWS(ALL)-2020-1-449] [REFERRED TO]
ASHOK SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-5-175] [REFERRED TO]
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES VS. NAWAB TURAB YAR JUNG [LAWS(APH)-1972-6-26] [REFERRED TO]
CHIRANJIB PROSAD ROY VS. UNION OF INDIA [LAWS(CAL)-1982-4-10] [REFERRED TO]
STATE OF WEST BENGAL VS. BROJESH CHANDRA SINGHA BARMAN [LAWS(CAL)-2005-2-17] [REFERRED TO]
VENACIO CARDOZO, REPRESENTED BY LEGAL HEIRS VS. VELIA DE SEQUEIRA E SOUZA [LAWS(BOM)-2017-5-192] [REFERRED TO]
MAHADEO VS. KANHAI LAL [LAWS(ALL)-2003-5-139] [REFERRED TO]
VIRUBHAI H PATEL VS. SHAIKH MOHAMMAD SAYED [LAWS(GJH)-1974-10-11] [CASES REFERRED]
GUJARAT MACHINE TOOLS INDUSTRIES VS. STATE OF GUJARAT [LAWS(GJH)-1977-8-23] [REFERRED]
DEBABRATA DUTTA VS. JOY GOPAL SAHA [LAWS(CAL)-2019-7-143] [REFERRED TO]
ANAND AND SONS VS. COMMISSIONER OF SALES TAX M P [LAWS(MPH)-1988-4-9] [REFERRED TO]
G.LINGAMMA VS. P.VIVEKANANDA REDDY [LAWS(TLNG)-2023-2-131] [REFERRED TO]
NIRANJAN SINGH VS. BOARD OF REVENUE M P [LAWS(MPH)-1973-3-8] [REFERRED TO]
NAZAR SINGH VS. MUKHTIYAR SINGH [LAWS(UTN)-2004-10-49] [REFERRED TO]
SMT. RENU TYAGI VS. ADDITIONAL DISTRICT JUDGE/1ST FAST TRACK COURT, ROORKEE, DISTRICT HARIDWAR AND OTHERS [LAWS(UTN)-2006-7-62] [REFERRED TO]
KAMOLA REGIMENTAL TRAINING CENTRE CAMP KAMOLA, NAINITAL VS. KHUSHI RAM AND OTHERS [LAWS(UTN)-2005-9-43] [REFERRED TO]
SHREE BHARAT MOTORS LTD. VS. SALES TAX OFFICER [LAWS(ORI)-2023-3-33] [REFERRED TO]
S S DHAWAN VS. STATE OF PUNJAB [LAWS(P&H)-1976-1-59] [REFERRED]
BETIKHAI ROUT VS. DASARATHI PATEL AND OTHERS [LAWS(ORI)-2017-10-117] [REFERRED TO]
DY CHIEF OFFICER (EMI), MAHARASHTRA HOUSING & AREA VS. BHARATI D WANI [LAWS(NCD)-2018-4-131] [REFERRED TO]
DAMDEN PROPERTIES VS. M V PARANJYOTHI [LAWS(NCD)-2018-6-50] [REFERRED TO]
UDAYANATH SATAPATHY VS. REVENUE DIVISIONAL COMMR CENTRAL DIVISION CUTTACK [LAWS(ORI)-1978-5-2] [REFERRED TO]
UNION OF INDIA VS. RAM SINGH AND OTHERS [LAWS(P&H)-1989-4-90] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SUBRATA BORAH CHOWLEK [LAWS(SC)-2010-11-59] [REFERRED TO]
PIEDADE CARVALHO, MAJOR, VS. MARIA VICTORIA BOAVINDA FURTADO [LAWS(BOM)-2022-10-83] [REFERRED TO]
DURGA DEVI VS. REBATI RANJAN CHAKRABARTL [LAWS(CAL)-1982-7-38] [REFERRED TO]
SHIV RAM VS. MAHESH KUMAR [LAWS(HPH)-2016-5-120] [REFERRED TO]
PELLURI KANAKA DURGA VS. PAGADALA UDAYA LAXMI [LAWS(APH)-2022-6-70] [REFERRED TO]
PELLURI KANAKA DURGA VS. PAGADALA UDAYA LAXMI [LAWS(APH)-2022-6-70] [REFERRED TO]
SUMATHI VS. T. SREERAMULU [LAWS(APH)-2022-4-15] [REFERRED TO]
SANTOSH VS. TEK CHAND [LAWS(DLH)-2006-7-19] [RELIED ON]
COSMOS CASTING INDIA LTD. VS. COMMISSIONER OF CENTRAL EXCISE, RAIPUR [LAWS(CE)-2012-9-61] [REFERRED TO]
DAYASHANKAR GUPTA VS. STATE BANK OF INDIA [LAWS(CHH)-2005-5-10] [REFERRED TO]
AGENT, KLIDASPUR PROJECT, EASTERN COALFIELDS LTD VS. BASANTI CHATTERJEE [LAWS(CAL)-2016-9-102] [REFERRED]
ANWAR VS. DISTT. D.D.C. [LAWS(ALL)-2006-9-319] [REFERRED TO]
UTTAR PRADESH STATE ELECTRICITY BOARD VS. III ADDL CIVIL JUDGE [LAWS(ALL)-2004-8-77] [REFERRED TO]
RAMESH CHAND JAIN VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1998-10-60] [REFERRED]
UNION OF INDIA VS. RAVI PARKASH JAIN [LAWS(DLH)-1999-5-130] [REFERRED]
KAILAS DINKAR WANI VS. AGRASEN URBAN CO OPERATIVE CREDIT SOCIETY LTD [LAWS(BOM)-2010-9-117] [REFERRED TO]
CHANDRAKANT VS. VIKAS [LAWS(BOM)-2010-9-53] [REFERRED TO]
M. Mohan Nayak VS. M.S. Ibrahim and another [LAWS(KAR)-2000-1-100] [REFERRED TO]
ASIAN STEEL AND METALS P LTD VS. PARI MAGANLAL HIRALAL [LAWS(GJH)-1976-8-14] [REFERRED TO]
G AMSAVENI VS. P KANAKARAJ [LAWS(MAD)-2007-3-102] [REFERRED TO]
Selvi VS. Selvammal [LAWS(MAD)-2005-6-98] [REFERRED TO]
BAYER SCHERING PHARMA AG VS. CIPLA LTD. & OTHERS [LAWS(IP)-2014-2-6] [REFERRED TO]
SUBRAMANI VS. RAMASAMY [LAWS(MAD)-2007-2-204] [REFERRED TO]
R VENKATACHALAM VS. SUMATHI [LAWS(MAD)-1997-2-186] [REFERRED TO]
AMMANI AMMAL VS. DHANALAKSHMI BANK LTD [LAWS(MAD)-2008-2-277] [REFERRED TO]
MANAGEMENT OF PROTECK CIRCUITS AND SYSTEMS PRIVATE LIMITED VS. CONTROLLING AUTHORITY UNDER THE MINIMUM WAGES ACT DEPUTY COMMISSIONER OF LABOUR I [LAWS(MAD)-2008-2-85] [REFERRED TO]
SPECIAL TAHSILDAR L A B H E L RANIPET VS. M G SAMPATHKUMAR [LAWS(MAD)-1993-12-51] [REFERRED TO]
R RADHA VS. N R SARASWATHI [LAWS(MAD)-1989-3-44] [REFERRED TO]
JOHN VS. MAMMUKUTTY [LAWS(KER)-1984-10-10] [REFERRED TO]
T.R.KRISHNAMURTHY VS. S.N. HAMSAPRIYA [LAWS(MAD)-2016-12-129] [REFERRED TO]
K. NAGESH VS. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(1) [LAWS(KAR)-2015-4-140] [REFERRED TO]
PARTAP SINGH VS. SWINDER SINGH [LAWS(P&H)-2014-2-101] [REFERRED TO]
HARMAN DAS SETHI VS. HARIDWAR DEVELOPMENT AUTHORITY [LAWS(UTN)-2005-4-28] [REFERRED TO]
VIJAY KUMAR MAURYA ALIAS KRISHNA KUMAR VS. PRESCRIBED AUTHORITY [LAWS(UTN)-2004-8-51] [REFERRED TO]
BAJAJ ALLINZ GENERAL INSURANCE CO LTD VS. KANURI VENKATA LAKSHMI & 5 ORS [LAWS(NCD)-2018-5-130] [REFERRED TO]
DILEEP KUMAR VS. JAIPUR DEVELOPMENT AUTHORITY [LAWS(NCD)-2017-4-36] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RAMAN CHANDRAKANT GOVITRIKAR [LAWS(NCD)-2020-8-74] [REFERRED TO]
DARSHAN SINGH VS. KEWAL KRISHAN [LAWS(RAJ)-2002-8-20] [REFERRED TO]
BHANUMATHY AMMA VS. KOCHU PARVATHY AMMA AND ORS. [LAWS(KER)-1993-8-79] [REFERRED TO]
ASHARAM VS. GANGABAI [LAWS(MPH)-2005-11-30] [REFERRED TO]
POP SINGH VS. RAM SINGH S/O TORAN SINGH YADAV [LAWS(MPH)-2012-10-105] [REFERRED TO]
SMT.TAKSHSHILA DWIVEDI VS. RAMESH CHANDRA NAGDA [LAWS(RAJ)-2017-1-46] [REFERRED TO]
Baksheesh Kaur VS. Murtu Devi [LAWS(HPH)-2008-7-50] [REFERRED TO]
K ESWARAN VS. K M MURUGESAN [LAWS(MAD)-2009-8-256] [REFERRED TO]
KARUPPUSAMY VS. K.C.PALANISAMY [LAWS(MAD)-2013-6-31] [REFERRED TO]
A.ABITHA NACHI VS. K.S. SAROJA [LAWS(MAD)-2016-10-6] [REFERRED TO]
A.ABITHA NACHI VS. K.S. SAROJA [LAWS(MAD)-2016-10-6] [REFERRED TO]
GURDITTAMAL VS. BAI SARUP [LAWS(DLH)-1979-12-13] [REFERRED]
DELHI TRANSPORT CORPORATION VS. SHANTI [LAWS(DLH)-1981-9-12] [REFERRED]
STATE OF J&K VS. BALDEV SINGH SARDOOL SINGH (FIRM) [LAWS(J&K)-1973-10-9] [REFERRED TO]
STATE OF U.P. AND ANOTHER VS. JAGDISH PRASAD DUBEY [LAWS(ALL)-1993-7-65] [REFERRED TO]
LAXMI DEVI VS. STATE OF U P [LAWS(ALL)-1986-10-10] [REFERRED TO]
SARMILEE DUTTA VS. BARNALI DUTTA [LAWS(CAL)-2022-3-86] [REFERRED TO]
HARISHBHAI CHUNILAL SHAH VS. ANILKUMAR CHAMPAKLAL SHAH [LAWS(GJH)-1995-4-42] [REFERRED TO]
MADHAVI @ NARAYANI VS. SAVITHRI [LAWS(KER)-1996-1-72] [REFERRED TO]
MATA PHER MISHRA VS. STATE OF U. P. [LAWS(ALL)-2021-6-74] [REFERRED TO]
MAHIPAL SINGH VS. BOARD OF REVENUE [LAWS(ALL)-2020-5-70] [REFERRED TO]
BANSHI LAL VS. SHAKIL AHMAD [LAWS(CHH)-2016-9-16] [REFERRED]
KIRTANLAL PATEL VS. SUBADRA AND ORS. [LAWS(CHH)-2014-3-56] [REFERRED TO]
RAJESH VS. BHARAT PRASAD PANDEY [LAWS(CHH)-2016-9-27] [REFERRED]
ABDUL RASID KHAN VS. STATE OF M P [LAWS(CHH)-2012-11-33] [REFERRED TO]
GILEAD SCIENCES INC VS. INTELLECTUAL PROPERTY APPELLATE BOARD [LAWS(DLH)-2012-1-518] [REFERRED TO]
STATE OF U P VS. AAFTAB AHMAD [LAWS(ALL)-2010-2-32] [REFERRED TO]
RAJESH VISHWANATH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-5-45] [REFERRED TO]
KHIRU S/O LATE TEPSI (DIED) VS. MINI BEWA W/O LATE JOHAN. [LAWS(CHH)-2020-2-166] [REFERRED TO]
DIVISIONAL SPORTS OFFICER, OFFICE OF SUPERINTENDENT OF POLICE JAGDALPUR VS. UMASHANKAR SAHU [LAWS(CHH)-2020-11-49] [REFERRED TO]
BRIJLAL SAHU, VS. TIKARAM SAHU, [LAWS(CHH)-2020-11-67] [REFERRED TO]
MOHAN S/O DADU RAM VS. SUNDRI BAI D/O CHARKA [LAWS(CHH)-2018-7-175] [REFERRED TO]
HIREN ASHWIN SHAH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-41] [REFERRED TO]
AMIYA KUMAR CHAKRABORTY VS. SATYENDRA KUMAR ROY CHOWDHURY [LAWS(CAL)-1976-4-28] [REFERRED TO]
SHALEN VS. RUBY VICTORIA FERREIRA [LAWS(BOM)-2023-7-359] [REFERRED TO]
STATE BANK OF INDIA VS. NEERMALI DAS [LAWS(GAU)-2006-1-31] [REFERRED TO]
SRABAN KUMAR CHOUDHURY VS. STATE [LAWS(CAL)-2011-2-18] [REFERRED TO]
CHANDANA GARAIN VS. MADHUSUDAN GARAIN [LAWS(CAL)-2002-3-69] [REFERRED TO]
NIMESH DILIPBHAI BRAHMBHATT VS. HITESH JAYANTILAL PATEL [LAWS(GJH)-2022-5-5] [REFERRED TO]
RAJINDER KUMAR GUPTA VS. STATE [LAWS(DLH)-2011-2-23] [REFERRED TO]
PURE DRINKS (NEW DELHI) LTD. VS. COMMISSIONER OF VALUE ADDED TAX, NEW DELHI [LAWS(DLH)-2009-9-280] [REFERRED TO]
AL HAMAN EXPORT AND IMPORTS VS. UNION OF INDIA [LAWS(DLH)-2009-4-84] [REFERRED TO]
KRISHNA FINHOLD VS. SITA RAM [LAWS(DLH)-2009-3-342] [REFERRED TO]
VINOD KUMAR THAWANI VS. FIRM GANESHI LAL GULAB CHAND [LAWS(CHH)-2007-11-14] [REFERRED TO]
DATTA ATCHUT DABOLKAR VS. ATMARAM SHAMBU DABOLKAR [LAWS(BOM)-2017-4-84] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. SAYANNA [LAWS(APH)-2000-6-48] [REFERRED TO]
ASK ME ENTERPRISE VS. UNION OF INDIA [LAWS(GJH)-2015-10-115] [REFERRED TO]
M K PRASAD VS. P ARUMUGAM [LAWS(SC)-2001-7-93] [REFERRED]
SHER SINGH S/O SHRI KISHAN LAL YADAV, AGED ABOUT 58 YEARS, R/O NAYA GAON, TEHSIL KISHANGARH, DISTRICT ALWAR (RAJ.) VS. MANAGING DIRECTOR, RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED, UDYOG BHAWAN, TILAK MARG, C [LAWS(RAJ)-2017-4-3] [REFERRED TO]
RUKMANI VS. RANGANAYAKI [LAWS(MAD)-2002-4-94] [REFERRED TO]
SANDHYA RANI SARKAR VS. SUDHA RANI DEBI [LAWS(SC)-1978-2-3] [FOLLOWED]
CONCORD OF INDIA INSURANCE COMPANY LIMITED VS. NIRMALA DEVI [LAWS(SC)-1979-4-12] [REFERRED TO]
SYED NUSARATHULLAH VS. NATARAJAN [LAWS(MAD)-2006-2-46] [REFERRED TO]
R JACOB VS. C PRABAKAR [LAWS(MAD)-2006-11-264] [REFERRED TO]
FERROUS TOWNSHIP PVT LTD VS. AMIT KUMAR S/O LATE MANMOHAN [LAWS(NCD)-2018-7-77] [REFERRED TO]
KAMLESH BHARGAVA HOSPITAL AND RESEARCH CENTRE LTD , SILVER OAK HOSPITAL AND ANR VS. WEATHER MAKER PVT LTD THROUGH ITS MANAGING DIRECTOR [LAWS(P&H)-2010-5-407] [REFERRED]
ORIENTAL INSURANCE CO. LTD. VS. M/S. AMBA SHAKTI ISPAT LIMITED [LAWS(NCD)-2020-1-125] [REFERRED TO]
BHAGO VS. KASHMIRO [LAWS(P&H)-2008-12-121] [REFERRED TO]
Archana Kumar VS. Purnendu [LAWS(MPH)-1994-4-76] [REFERRED TO]
RUKHSANA VS. R K AGARWAL [LAWS(UTN)-2004-11-42] [REFERRED TO]
SURJEET SINGH VS. KISHAN SINGH [LAWS(UTN)-2005-5-52] [REFERRED TO]
QURBAN ALI VS. STATE OF UTTARANCHAL AND OTHERS [LAWS(UTN)-2006-6-54] [REFERRED TO]
ASHOK KUMAR SHARMA VS. STATE OF UTTARANCHAL THROUGH COLLECTOR, DEHRADUN [LAWS(UTN)-2008-4-42] [REFERRED TO]
ASHA DEVI VS. U P STATE ROAD TRANSPORT CORPORATION [LAWS(UTN)-2003-7-6] [REFERRED TO]
KANNABOINAKOMRAIAH VS. ERAVENI RAJAIAH [LAWS(TLNG)-2023-3-97] [REFERRED TO]
SURASWATI DEVI VS. HARI CHAND [LAWS(P&H)-1978-3-21] [REFERRED TO RELIED.]
BUDH SINGH VS. ADDITIONAL COLLECTOR, HARIDWAR [LAWS(UTN)-2005-10-20] [REFERRED TO]
ROOP CHAND VS. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS [LAWS(UTN)-2005-9-44] [REFERRED TO]
DALVIR SINGH VS. JOINT DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS [LAWS(UTN)-2007-2-52] [REFERRED TO]
MADHURIBAI VS. GRASIM INDUSTRIES LTD [LAWS(MPH)-1995-1-16] [REFERRED TO]
FIAT INDIA AUTOMOBILES PRIVATE LIMITED VS. RAMCHANDRA BARWAL & 2 ORS [LAWS(NCD)-2018-5-115] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. RAJNISH GUPTA [LAWS(NCD)-2020-1-36] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LTD & 2 ORS THR VS. MAA YOG SHANTI DAUGHTER OF LEKHRAJ SINGH [LAWS(NCD)-2017-12-104] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. RAMDEO MODI [LAWS(NCD)-2017-3-79] [REFERRED TO]
RAM NATH SAO ALIAS RAM NATH SAHU VS. GOBARDHAN SAO [LAWS(SC)-2002-2-16] [REFERRED]
LAXMI DEVI VS. MEENA MISHRA [LAWS(RAJ)-1988-1-33] [REFERRED TO]
JODHAN MAL VS. STATE OF H P [LAWS(P&H)-1989-9-21] [REFERRED TO]
HOME SECRETARY TO GOVT PUNJAB VS. SARWAN SINGH [LAWS(P&H)-1991-12-4] [REFERRED TO]
RADHESHYAM VS. SUSHIL [LAWS(MPH)-2003-12-8] [REFERRED TO]
GULABRAO DHARMA POL VS. UNION OF INDIA [LAWS(BOM)-2003-12-120] [REFERRED]
SURENDRA BAHADUR SINGH VS. NARENDRA BAHADUR SINGH [LAWS(CHH)-2016-9-25] [REFERRED]
KACHARU RAM VS. THAN SINGH [LAWS(CHH)-2016-9-11] [REFERRED]
DHANIRAM, AGED ABOUT 68 YEARS, SON OF SONAURAM KENWAT VS. MOHANLAL KENWAT, (CHHATTISGARH) [LAWS(CHH)-2016-8-10] [REFERRED TO]
ORNATE TRADERS PRIVATE LIMITED VS. INCOME TAX OFFICER [LAWS(BOM)-2008-8-237] [REFERRED TO]
SUNSHINE OLECHEM LIMITED VS. AURO PHARMACEUTICALS AND AURO CHEMICALS PRIVATE LIMITED [LAWS(GJH)-2022-4-429] [REFERRED TO]
MOTIBHAI REVABHAI PRAJAPATI S/O REVABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-33] [REFERRED TO]
BRUSHMAN INDIA LTD VS. STANDARD CHARTERED BANK [LAWS(DLH)-2011-12-212] [REFERRED TO]
SOSAN LAVINIYA VS. UNION OF INDIA [LAWS(ALL)-2003-4-160] [REFERERD TO]
L P ELECTRONICS PVT LTD VS. MANOR FLOATEL LTD [LAWS(CAL)-2003-3-8] [REFERRED TO]
AMLYA KUMAR CHAKRABORTY VS. SATYENDRA KUMAR ROY CHOWDHURY [LAWS(CAL)-1984-4-36] [REFERRED TO]
UNION OF INDIA VS. VISHNU AGENCIES P LTD [LAWS(CAL)-1984-8-6] [REFERRED TO]
BISH RAM VS. KALAWATI [LAWS(HPH)-1980-3-5] [REFERRED TO]
BUDDHU, S/O BODHWA VS. DAYA BAI [LAWS(CHH)-2021-2-121] [REFERRED TO]
MITTHU DAS VS. KHAGRAJ SINGH [LAWS(CHH)-2020-11-95] [REFERRED TO]
MR. KISHANDAS BHAGWANDAS NAGPAL VS. MR. JETHANAND BHAGWANDAS NAGPAL [LAWS(BOM)-2017-7-180] [REFERRED TO]
RAM PARKASH VS. MANI RAM [LAWS(HPH)-2019-4-230] [REFERRED TO]
AJAY SHARMA AND ANOTHER VS. SARVAJEET SINGH [LAWS(HPH)-2017-1-88] [REFERRED TO]
CHIEF MEDICAL AND HEALTH OFFICER VS. SHYAM BAI [LAWS(CHH)-2006-6-10] [REFERRED TO]
COMMISSIONER OF C. EX. VS. MONNET ISPAT AND ENERGY LTD. [LAWS(CE)-2010-8-77] [REFERRED TO]
COMMISSIONER OF CUS., BANGALORE VS. CONVERGYS INDIA SERVICE PVT. LTD. [LAWS(CE)-2009-10-55] [REFERRED TO]
GOVINDBHAI BHAVSING JHALA VS. PRIYANKA FIBERS AND FILAMENTS PVT LTD [LAWS(GJH)-2011-4-57] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SMT. BIJU DEVI & 5 ORS. [LAWS(GAU)-2017-3-109] [REFERRED TO]
GADDAM VENKATA SUBBAIAH VS. BAREDDI VIVEKANADA REDDY [LAWS(APH)-2024-2-21] [REFERRED TO]
A.K. VS. S.S.K. [LAWS(DLH)-2019-11-157] [REFERRED TO]
GOUTAM GOSWAMI VS. DISTRICT MAGISTRATE BIRBHUM [LAWS(CAL)-1972-9-5] [REFERRED TO]
PROBODH KR BAJPAYEE VS. MOHIT KR BANERJEE [LAWS(CAL)-1978-4-53] [REFERRED TO]
VIRAT ENGINEERING PRIVATE LMITED VS. HARLEYSTREET PHARMACEUTICALS LIMITED [LAWS(GJH)-2002-3-64] [REFERRERD]
CHAMAR GOVINDBHAI HIRABHAI SINCE DECD VS. HARIJAN TABABHAI ALABHAI [LAWS(GJH)-1975-12-8] [REFERRED]
S KUPPAMMAL VS. A G KANNUSAMI [LAWS(MAD)-2006-11-286] [REFERRED TO]
S MOHAN VS. CRUZ MARY [LAWS(MAD)-2005-8-14] [REFERRED TO]
J M RAMACHANDRA AND SONS VS. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL [LAWS(DLH)-2001-9-109] [REFERRED 17.]
TWENTY FIRST CENTURY WIRE RODS LTD VS. PUNJAB STEEL ROLLING MILLS (BARODA) PVT LTD [LAWS(GJH)-2013-8-256] [REFERRED TO]
ARUN GANGULI VS. AMARESH GANGULI [LAWS(DLH)-2015-10-205] [REFERRED TO]
JAYJEET SINGH VS. STATE [LAWS(DLH)-2015-3-477] [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. M/S. SAMRAT INDUSTRIES [LAWS(KER)-2013-7-203] [REFERRED TO]
OM PRAKASH VS. MATA VAISHNO DEVI SHRINE BOARD [LAWS(J&K)-2009-4-6] [REFERRED TO]
SATVIR GUPTA VS. UNION OF INDIA [LAWS(J&K)-2003-8-28] [REFERRED TO]
HARBANS KOUR VS. SWARAN SINGH [LAWS(J&K)-2007-9-12] [REFERRED TO]
CHANCETEAM INVESTMENTS LTD VS. R D RAMANATH COMPANY [LAWS(DLH)-2004-3-95] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. SURENDER DEO GAUR [LAWS(DLH)-2001-9-209] [REFERRED 2.]
PONNAMMA PILLAI VS. VELAYUDHAN [LAWS(KER)-1980-10-8] [REFERRED TO]
MALTI DEVI VS. AJIT KUMAR JAIN [LAWS(MPH)-2017-7-118] [REFERRED TO]
V.KARNAN VS. T.VIVEKANANDHAN [LAWS(MAD)-2016-3-291] [REFERRED TO]
VISHAL IMPEX VS. CESTAT [LAWS(MAD)-2011-10-201] [REFERRED TO]
DY DIRECTOR RAJASTHAN STATE INSURANCE AND G P F DEPT VS. MOHAN LAL CHORASIA [LAWS(NCD)-1993-10-105] [REFERRED]
V RAMALINGAM VS. B BAGHIYAM [LAWS(MAD)-2018-2-150] [REFERRED TO]
POOTHADI GRAMA PANCHAYATH VS. S.C.SUKUMARAN [LAWS(KER)-2019-11-263] [REFERRED TO]
GULABRAO DHARMA POL VS. UNION OF INDIA [LAWS(BOM)-2004-4-65] [REFERRED TO]
GANESH PRASAD SAHU VS. STATE TRANSPORT APPELLATE TRIBUNAL LKO [LAWS(ALL)-2019-12-249] [REFERRED TO]
SUKHDEO SINGH VS. COMMISSIONER OF CUS., EX. & SERVICE TAX [LAWS(ALL)-2011-4-400] [REFERRED TO]
DEBABRATA MUKHERJEE VS. KALYAN KUMAR ROY [LAWS(CAL)-1981-1-32] [REFERRED TO]
GOURMOHAN BANDOPADHYAYA VS. LAXMI NARAYAN KARMAKAR [LAWS(CAL)-1976-12-28] [REFERRED TO]
SHYAM LAL JOGI AND OTHERS VS. BRANCH MANAGER, JILA SAHKARI AND GRAMIN VIKAS BANK [LAWS(CHH)-2017-9-21] [REFERRED TO]
NANDKESHWAR VS. MST.SUNHARO [LAWS(CHH)-2021-1-171] [REFERRED TO]
RAMDAYAL SAHU VS. DASHMAT BAI [LAWS(CHH)-2020-3-109] [REFERRED TO]
SOMNATH BANERJEE VS. VIVEK SALVI [LAWS(CAL)-1987-9-18] [REFERRED TO]
PASCHIM GUJARAT VIJ COMPANY LTD. VS. SHANTUBEN SANJAYBHAI MER [LAWS(GJH)-2022-2-360] [REFERRED TO]
RAM CHANDAR VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2003-5-241] [REFERRED TO]
STATE OF GUJARAT VS. PRAGA DUNGAR [LAWS(GJH)-2000-2-28] [REFERRED]
SHIV NARAIN SINGH VS. BOARD OF REVENUE [LAWS(ALL)-2004-7-143] [REFERRED TO]
SANKURU VENKATA REDDY VS. SANKURU VARALAKSHMI [LAWS(APH)-2023-12-68] [REFERRED TO]
CHILKURI NARSIMHA VS. DISTRICT COLLECTOR [LAWS(APH)-2014-1-3] [REFERRED TO]
LAXMI PRASAD DUBEY VS. GULAM ALI [LAWS(CHH)-2007-11-2] [REFERRED TO]
DEEPAK SONA VS. AMOLAK SINGH BHATIA [LAWS(CHH)-2024-4-82] [REFERRED TO]
UNION OF INDIA VS. LACHHMAN DASS SAIN DITTA MALL [LAWS(HPH)-2001-11-21] [REFERRED TO]
KALPESH BADRESH MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-168] [REFERRED TO]
ARUMUGA VELAR VS. ARULMIGU KUZHAVAR STREET MARIAMMAN KOIL [LAWS(MAD)-1999-12-32] [REFERRED TO]
L RAJU FERNANDO VS. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FORESTS, THIRUVANNAMALAI DIVISION [LAWS(MAD)-1999-3-103] [REFERRED]
JENSON AND NICHOLSON (I) LTD. VS. JOINT REGISTRAR OF TRADE MARKS [LAWS(DLH)-2014-9-44] [REFERRED TO]
STATE OF U.P. VS. KHALIL [LAWS(ALL)-1994-4-84] [REFERRED TO]
GIRJA SHANKER VS. D D C BHADOI [LAWS(ALL)-1996-4-123] [REFERRED TO]
UNION OF INDIA VS. MOHANLAL HARBANSLAL BHAYANA AND CO [LAWS(DLH)-2001-7-54] [REFERRED 4.]
MALIK BHUPINDER SINGH VS. RAJ GUPTA [LAWS(DLH)-2005-11-39] [REFERRED TO]
THE OFFICIAL LIQUIDATOR OF SUMEET MACHINES LTD. VS. NAVDEEP BUILDERS AND ORS. [LAWS(BOM)-2015-7-114] [REFERRED TO]
PRIMA PAPER & ENGINEERING PVT.LTD VS. COMMISSIONER OF INCOME-TAX [LAWS(BOM)-2013-7-278] [REFERRED TO]
R.GOWRISHANKAR VS. THE COMMISSIONER OF SERVICE TAX (APPEALS)-I [LAWS(MAD)-2016-6-217] [REFERRED TO]
BHATHARNISHA BEEVI VS. CHELLAAMMAL [LAWS(MAD)-2014-8-140] [REFERRED TO]
BAKHSHISH KAUR SARKARIA VS. MURTOO DEVI AND OTHERS [LAWS(HPH)-2016-10-16] [REFERRED]
RUSKIM SEA FOODS LIMITED VS. EVERGREEEN SEA FOODS PVT [LAWS(MAD)-2018-2-222] [REFERRED TO]
STATE OF KARNATAKA VS. ANNEGOWDA [LAWS(KAR)-1985-4-32] [FOLLOWED ON]
STATE OF KARNATAKA VS. HULKOTI [LAWS(KAR)-1977-2-29] [REFERRED TO]
SHANMUGAM VS. CHOKKALINGAM [LAWS(MAD)-2009-8-403] [REFERRED TO]
UNION OF INDIA VS. RAJ TRIBAL AREAS DEV COP FED [LAWS(RAJ)-1996-10-11] [REFERRED TO]
INTERNATIONAL ASSOCIATION OF LIONS CLUBS VS. JAGJIT SINGH KHANNA [LAWS(MPH)-2008-3-102] [REFERRED TO]
REHBAR FOUNDATION VS. NATIONAL COUNCIL FOR TEACHER EDUCATION [LAWS(P&H)-2014-1-468] [REFERRED TO]
PUNJAB STATE AND ORS. VS. THE JAURA AZAD COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD. [LAWS(P&H)-2014-3-586] [REFERRED TO]
TRIVENI CASTINGS P LTD VS. SALES TAX TRIBUNAL-1 HARYANA [LAWS(P&H)-2003-8-9] [REFERRED]
PALWINDER KAUR VS. GAJJAN SINGH [LAWS(P&H)-2001-9-34] [REFERRED TO]
MYLA BELLI VS. B RAJAGOPAL [LAWS(MAD)-2005-4-233] [REFERRED TO]
BHUPINDER PAL MAHAJAN VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(NCD)-2024-12-10] [REFERRED TO]
SURJEET SINGH VS. KISHAN SINGH [LAWS(UTN)-2004-10-35] [REFERRED TO]
DALVIR SINGH VS. JOINT DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS [LAWS(UTN)-2005-9-46] [REFERRED TO]
O P SINGHI VS. STATE OF SIKKIM [LAWS(SIK)-1978-8-1] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD VS. SUBRATA MITRA [LAWS(SIK)-2010-5-1] [REFERRED TO]
CHANDRA AND SONS P LTD VS. UNION OF INDIA [LAWS(CAL)-1991-5-30] [REFERRED TO]
EUREKA FORBES LIMITED VS. DEBTS RECOVERY APPELLATE TRIBUNAL, WEST BENGAL AND ANDAMAN NICOBER ISLANDS & ORS. [LAWS(CAL)-2001-11-27] [REFERRED TO]
C I T KOLKATA III VS. ORISSA CONCRETE and ALLIED INDUSTRIES LIMITED [LAWS(CAL)-2003-8-10] [REFERRED TO]
RAMVRIKSHA GOND VS. BABULAL GOND [LAWS(CHH)-2021-1-27] [REFERRED TO]
SMITA BALASAHEB MADHAWAI VS. BHAUSAHEB RUPCHAND MADHAWAI [LAWS(BOM)-2023-7-460] [REFERRED TO]
BABU LAL YADAV VS. R.S. YADAV [LAWS(DLH)-2010-2-400] [REFERRED TO]
JASHBHAI BHAILALBHAI PATEL VS. BABUBHAI SAVJIBHAI BAJARIYA [LAWS(GJH)-2022-4-43] [REFERRED TO]
AYESHABEN VS. HURIBEN ISMAIL ALI SINCE DECEASED THROUGH LEGAL HEIRS [LAWS(GJH)-2022-2-860] [REFERRED TO]
A R NIM VS. VISHWA MITRA [LAWS(DLH)-2008-8-41] [REFERRED TO]
MUNJULA KRIPPENDORF PATHAK VS. VIJAY DIXIT [LAWS(DLH)-2007-11-43] [REFERRED TO]
RAM KEVAL VS. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH [LAWS(ALL)-2024-1-140] [REFERRED TO]
VED PRAKASH GUPTA VS. SHISHU PAL SINGH [LAWS(ALL)-1984-5-23] [REFERRED TO]
BRUSHMAN INDIA LTD. VS. STANDARD CHARTERED BANK [LAWS(DLH)-2012-12-279] [REFERRED TO]
GULABCHAND VS. BANKELAL SONI [LAWS(CHH)-2008-2-43] [REFERRED TO]
STATE OF A P VS. GANTA KANAKAMMA [LAWS(APH)-2005-12-74] [REFERRED TO]
DEWAN CHAND VS. CENTRAL BOARD TRUSTEES [LAWS(DLH)-2021-5-159] [REFERRED TO]
AK VS. SSK [LAWS(DLH)-2018-11-402] [REFERRED TO]
CHALLA VENGAL REDDY VS. EXECUTIVE OFFICER [LAWS(APH)-2024-9-46] [REFERRED TO]
KARRI ADILAKSHMI VS. SAKTHI FINANCE LIMITED [LAWS(APH)-2024-10-7] [REFERRED TO]
APPLE BIO TECH VS. FEDORA SEA FOODS PVT LTD [LAWS(APH)-2023-8-29] [REFERRED TO]
UNION OF INDIA VS. T L ANGAMI [LAWS(GAU)-2003-12-55] [REFERRED TO]
VASHU TULSIDAS KHATRI VS. M/S. RAKESH FABRICS AND ORS. [LAWS(BOM)-2017-2-296] [REFERRED TO]
LINGALA APALANARASAYYA VS. LINGALA MALLAYYAMMA [LAWS(APH)-1999-2-64] [REFERRED TO]
MAHESHBHAI HARKISHANBHAI BELANI VS. SULEMAN ISHAK DHUDHA [LAWS(GJH)-2011-2-222] [REFERRED TO]
VIJAYSINHJI CO-OP HOUSING SOCIETY LTD VS. JOINT REGISTRAR AND BOARD OF NOMINEES [LAWS(GJH)-2012-6-31] [REFERRED TO]
SUBHASH MALIK VS. COMMISSIONER OF INCOME-TAX [LAWS(ALL)-2009-7-380] [REFERRED TO]
AJAI KUMAR VS. MOTOR ACCIDENT CLAIM TRIBUNAL SPECIAL JUDGE E C ACT MORADABAD [LAWS(ALL)-2006-11-152] [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHD NAHID [LAWS(ALL)-2004-3-5] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAM KISHAN GUPTA [LAWS(ALL)-2006-9-325] [REFERRED TO]
RAM PAL VS. BIRMO [LAWS(ALL)-2007-11-174] [REFERRED TO]
HANOMAN PRASAD MISHRA VS. STATE OF U P [LAWS(ALL)-2003-9-279] [REFERRED TO]
MUNICIPAL CORPORATION OF AHMEDABAD VS. MANISH ENTERPRISES LIMITED [LAWS(GJH)-1992-6-3] [REFERRED TO]
ASISH DAS VS. STATE OF ASSAM [LAWS(GAU)-2023-4-2] [REFERRED TO]
T C SIVAJI SAHILE VS. K KALIAPERUMAL [LAWS(MAD)-1983-7-46] [REFERRED TO]
KULDIP SINGH VS. KRISHAN KUMAR [LAWS(DLH)-1973-1-2] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BUDHI SINGH [LAWS(HPH)-1973-11-4] [REFERRED TO]
MUNIYAN VS. EROMIA [LAWS(MAD)-2013-4-263] [REFERRED TO]
TAMIL NADU DEFENCE OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD VS. R SAKKUBAI ALIAS CHOKKAMMAL [LAWS(MAD)-2012-2-324] [REFERRED TO]
THE EAST CENTRAL RAILWAY VS. PALLE CHANDRASHEKHAR REDDY [LAWS(PAT)-2016-12-101] [REFERRED TO]
MAHABOOB BEE VS. ANIMA BEE(DIED) [LAWS(MAD)-2017-2-93] [REFERRED TO]
GOPINATH SAHU S/O LATE CHHATTU SAHU VS. CHARANJEET SINGH MATHUR S/O LATE HARI SINGH MATHUR [LAWS(JHAR)-2015-1-22] [REFERRED TO]
MANAGEMENT OF BAILEY HYDROPOWER PVT LTD VS. DY COMMISSIONER OF LABOUR Ï¿½ II AUTHORITY UNDER THE MINIMUM WAGES ACT [LAWS(MAD)-2008-12-132] [REFERRED TO]
SAINT SOLDIER MODERN SENIOR SECONDARY SCHOOL VS. REGIONAL PROVIDENT FUND COMMISSIONER [LAWS(DLH)-2014-5-156] [REFERRED TO]
SHYAM LAL DHAR VS. PLY BOARD INDUSTRIES [LAWS(J&K)-1981-7-2] [REFERRED TO]
BHAN SINGH (EX SUB MAJOR) VS. UNION OF INDIA [LAWS(J&K)-2005-11-12] [REFERRED TO]
RAVJI KHIMJI CHHEDA VS. KESARBEN LAXMICHAND DEDHIA [LAWS(BOM)-2013-2-48] [REFERRED TO]
OFFICIAL LIQUIDATOR OF SUMEET MACHINES LTD VS. NAVDEEP BUILDERS & ANR [LAWS(BOM)-2015-7-474] [REFERRED]
MAHESH CHANDER VS. DERSHAN KAUR [LAWS(DLH)-1981-9-21] [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. SAVITRI RANA [LAWS(DLH)-1993-9-3] [REFERRED]
VARHYAN VS. KALA [LAWS(BOM)-2013-10-170] [REFERRED TO]
MOHAN STEELS MATHURA VS. U P FINANCIAL CORPN KANPUR [LAWS(ALL)-1985-4-6] [REFERRED TO]
DINDAYAL BANSAL VS. GWALIOR NAGAR TATHA GRAM VIKAS PRADHIKARAN [LAWS(MPH)-2006-2-66] [REFERRED TO]
RAMESH CHANDRA NAGDA S/O ROSHAN LAL NAGDA, RESIDENT OF GRAM SISARMA, TEHSIL GIRWA, DISTRICT UDAIPUR VS. SMT. TAKSHSHILA DWIVEDI D/O LATE SHRI SHARDA PRASAD JI DWIVEDI, AGED 57 YEARS, RESIDENT OF GRAM SISARMA, TEHSIL GIRWA, DISTRICT UDAIPUR [LAWS(RAJ)-2017-1-94] [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. MUNICIPAL CORPORATION, JAIPUR [LAWS(RAJ)-2012-4-182] [REFERRED TO]
NATHULAL VS. NATHIBAI [LAWS(MPH)-1988-10-15] [REFERRED TO]
PUNJABI UNIVERSITY VS. ACHARYA SWAMI GANESH [LAWS(SC)-1972-3-66] [RELIED ON]
INDIAN STATISTICAL INSTITUTE VS. ASSOCIATED BUILDERS [LAWS(SC)-1977-12-18] [FOLLOWED]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. BINDU BANSAL [LAWS(NCD)-2020-1-131] [REFERRED TO]
GAJJAN SINGH VS. RAM LOK [LAWS(P&H)-1978-4-6] [REFERRED TO]
BHANU BHAKTA VS. TEK CHAND [LAWS(SIK)-1984-6-3] [REFERRED]
ASHOK VS. BANK OF INDIA [LAWS(MPH)-2005-3-25] [REFERRED TO]
MOHAMMAD GULAM RABBANI VS. BANKIPORE HARI SABHA [LAWS(PAT)-1973-5-6] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. ASHA BAHUGUNA [LAWS(UTN)-2012-5-9] [REFERRED TO]
MAITA BAHADUR SUBBA VS. STATE OF SIKKIM AND ORS. [LAWS(SIK)-2015-6-5] [REFERRED TO]
STATE BANK OF INDIA BRANCH SATNA VS. PLASTICHEM SATNA [LAWS(MPH)-1991-5-5] [REFERRED TO]
SESH NATH SINGH VS. BAIDYABATI SHEORAPHULI CO-OPERATIVE BANK LTD [LAWS(SC)-2021-3-60] [REFERRED TO]
SENBO ENGINEERING LIMITED VS. STATE OF BIHAR [LAWS(PAT)-2003-12-41] [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [LAWS(SC)-1998-9-7] [RELIED ON]
DINESH KUMAR VS. CHANDERKALA AND ANOTHER [LAWS(P&H)-2010-7-160] [REFERRED TO]
CHIEF ADMINISTRATOR PUNJAB URBAN DEVELOPERS AUTHORITY VS. MANJU CHAUHAN [LAWS(NCD)-2020-2-30] [REFERRED TO]
B S AJATSHATRU SINGH MINA S/O B S MEENA VS. VOLKSWAGEN GROUP SALES INDIA PRIVATE LIMITED & 2 ORS [LAWS(NCD)-2018-7-94] [REFERRED TO]
SAHARA PRIME CITY LIMITED VS. LATA GOPE [LAWS(NCD)-2020-1-32] [REFERRED TO]
RAMJOT DEVI VS. UNION OF INDIA [LAWS(PAT)-2018-9-128] [REFERRED TO]
SHAM LAL VS. JAI KISHAN [LAWS(P&H)-2014-1-346] [REFERRED TO]
JOGGI RAM VS. SEWA SINGH [LAWS(P&H)-2014-3-496] [REFERRED TO]
Kusumchand VS. Kanhaiyalal [LAWS(RAJ)-1973-4-22] [REFERRED TO]
LACHHMI DEVI VS. S RAJMAL GOLECHA [LAWS(RAJ)-1981-2-25] [REFERRED TO]
KARTAR SINGH VS. JAGIR SINGH [LAWS(P&H)-1990-12-91] [REFERRED TO]
TRIBHUWAN VS. SUNDRI BAI [LAWS(CHH)-2018-7-170] [REFERRED TO]
ORNATE TRADERS PRIVATE LIMITED AND ORS VS. ADVANCE POWER DISPLAY SYSTEMS PVT LTD & ORS [LAWS(BOM)-2008-8-690] [REFERRED]
ORNATE TRADERS PRIVATE LIMITED VS. INCOME TAX OFFICER [LAWS(BOM)-2008-8-251] [REFERRED TO]
DIWAKAR NATH TRIPATHI VS. STATE OF U. P. [LAWS(ALL)-2024-2-108] [REFERRED TO]
ABDUL RAHMAN VS. SUGRA BEGUM [LAWS(ALL)-1980-1-71] [REFERRED TO]
VICTOR ALBUQUERQUE VS. SARASWAT CO OPERATIVE BANK LIMITED [LAWS(BOM)-1998-1-68] [REFERRED TO]
NARAIN DAS VS. KUNDAN SUGAR MILLS [LAWS(DLH)-1973-3-6] [CITED]
ROOP SINGH ETC. VS. MAHANT RAM ETC. [LAWS(HPH)-1974-3-12] [REFERRED TO]
DAYA SHANKER VS. JWALA PRASAD [LAWS(CHH)-2021-2-89] [REFERRED TO]
ASHOK KUMAR BHELWA VS. DISTRICT MEDICAL OFFICER [LAWS(CHH)-2020-2-176] [REFERRED TO]
AJAY MELWANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-98] [REFERRED TO]
GANESH RAM BHATT VS. SHARDA DEVI SANSKRIT VIDYAPEETH AND ANOTHER [LAWS(DLH)-2017-5-350] [REFERRED TO]
NATIONAL AGRI. COOP MKTG. FED. OF INDIA LTD VS. LD. PRESIDING OFFICER LABOUR COURT AND OTHERS [LAWS(DLH)-2018-8-584] [REFERRED TO]
ATUL AGARWAL VS. INDIA INFOLINE HOME FINANCE LIMITED [LAWS(DLH)-2021-11-91] [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAMAL MUSTAFA KHAN [LAWS(ALL)-2004-2-38] [REFERRED TO]
JAGANNATH VS. ADDITIONAL COMMISSIONER [LAWS(ALL)-2004-5-79] [REFERRED TO]
UTPAL ROY BARMAN VS. KIRITI ROY BARMAN [LAWS(GAU)-2012-3-59] [REFERRED TO]
ALLADI NAGESWARA RAO VS. EXECUTIVE OFFICER SRI AGESTHESWARA SWAMI TEMPLE [LAWS(APH)-2012-6-29] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. BINOD KUMAR MAHESWARI [LAWS(CAL)-2024-2-13] [REFERRED TO]
VINOD KUMAR JOSHI VS. DINESH KUMAR AGARWALA [LAWS(CAL)-2017-7-215] [REFERRED TO]
ASHOK KUMAR SHARMA VS. STATE OF UTTARAKHAND [LAWS(ALL)-2008-4-221] [REFERRED TO]
RASHTRIYA MAZDOOR UNION VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(GJH)-2005-5-41] [REFERRED TO]
S R KOSHTI VS. COMMISSIONEER OF INCOME TAX [LAWS(GJH)-2004-12-65] [REFERRED TO]
STATE OF GUJARAT VS. HEIRS OF SITABAI RAMCHANDRA S RAGUNATH RAMCHANDRA S BAXI [LAWS(GJH)-1998-12-58] [RELIED ON]
STATE OF HIMACHAL PRADESH VS. SHYAMA NAND [LAWS(HPH)-1975-12-15] [REFERRED TO]
OIL & NATURAL GAS CO. LTD. VS. BRICK STEEL ENTERPRISES [LAWS(MAD)-2013-10-134] [REFERRED TO]
HIGHWAY INDUSTRIES LIMITED FORMERLY KNOWN AS "HIGHWAY CYCLES INDUSTRIES LTD. VS. M/S. DARSHAN SINGH & ANOTHER [LAWS(IP)-2013-9-11] [REFERRED TO]
ARUN ALEXANDER LAKSHMAN PROPRIETOR M/S ALRAJ BUILDERS NO 15 FIRST MAIN ROAD KUMARAN NAGAR VS. A P VEDAVALLI [LAWS(MAD)-2007-7-181] [REFERRED TO]
ASSISTANT MANAGER, INDIAN OVERSEAS BANK, CHENNAI VS. MANAGING DIRECTOR, M/S GLOBAL POWERTECH EQUIPMENT PVT LTD , CHENNAI AND OTHERS [LAWS(MAD)-2017-12-184] [REFERRED TO]
TEHRI HYDRO DEVELOPMENT CORPORATION LTD VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2002-10-31] [FOLLOWED ON]
LLOYDS FINANCE LIMITED VS. ANURAG AGARWAL [LAWS(NCD)-2004-10-95] [REFERRED]
INDU PRASAD VS. KUMUD LATA [LAWS(DLH)-1997-11-66] [REFERRED]
CHAMAN LAL TALWAR VS. RILOK CHAND [LAWS(DLH)-1987-3-14] [REFERRED 3. 17(1980) DLT321=1980RLR 136.]
VINITA SAXENA VS. PANKAJ PANDIT [LAWS(DLH)-2003-9-21] [RELIED 15. AIR 1988 SC 897. (RELIED)[PARA 9]]
PANNA LAL VS. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI [LAWS(ALL)-1991-1-95] [REFERRED TO]
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPM VS. OFFICE OF THE COMMISSIONER OF INDUSTRIES [LAWS(DLH)-2013-7-671] [REFERRED]
S M IQBAL VS. FIRDOUS AHMAD SHAH [LAWS(J&K)-1994-7-1] [REFERRED TO]
BODH RAJ VS. RANO DEVI [LAWS(J&K)-2003-9-4] [REFERRED TO]
VINAY KUMAR VS. VINOD KUMAR [LAWS(HPH)-2019-3-89] [REFERRED TO]
BCC FINANCE LTD VS. STATE OF M P & ORS [LAWS(MPH)-2016-4-127] [REFERRED]
SHRIRAM CHITS AND INVESTMENTS P LIMITED VS. M KRISHNAN [LAWS(MAD)-1998-12-89] [REFERRED TO]
SATYAWAN VS. UOI AND OTHERS [LAWS(DLH)-2015-10-396] [REFERRED TO]
STATE BANK OF PATIALA VS. HARI RAM GARG [LAWS(NCD)-2006-5-37] [REFERRED]
SAT PAUL SHARMA VS. MANAGING DIRECTOR, J&K HANDICRAFTS [LAWS(J&K)-1999-3-22] [REFERRED TO]
T.R. KALRA VS. STATE [LAWS(J&K)-2003-8-17] [REFERRED TO]
DEBABRATA DUTTA VS. JOY GOPAL SAHA [LAWS(CAL)-2019-7-131] [REFERRED TO]
MAYA RANI CHOWDHURY VS. SUKUMAR GHOSH [LAWS(CAL)-2020-2-140] [REFERRED TO]
P. Amarnatha Shetty VS. Vishweshwara Bhat and others [LAWS(KAR)-2000-6-82] [REFERRED TO]
PARAS RAM AND ORS. VS. OM PRAKASH AND ORS. [LAWS(DLH)-2015-10-204] [REFERRED TO]
AMEERA BAI VS. MANGAL SAI [LAWS(CHH)-2016-8-23] [REFERRED]
SURESH SHARMA VS. SANGITA SHARMA [LAWS(CHH)-2014-8-33] [REFERRED TO]
RAMBAI, W/O CHAINU RAM LODHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-125] [REFERRED TO]
PRADEEP KUMAR DEY VS. PRAFULL KUMAR DAY [LAWS(CHH)-2019-12-167] [REFERRED TO]
THAN SINGH S/O NANDLAL VS. THAN SINGH S/O NANDLAL [LAWS(CHH)-2021-2-108] [REFERRED TO]
SOUMYA AGRAWAL, VS. MU MONIKA TIWARI [LAWS(CHH)-2020-11-22] [REFERRED TO]
ATLANTA LIMITED VS. ANIL R. AGARWAL [LAWS(BOM)-2023-12-71] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. M/S ENGINEERING & INDUSTRIAL [LAWS(DLH)-2017-1-135] [REFERRED TO]
MURARI MOHAN MITRA VS. INDRA NARAYAN KUNDU [LAWS(CAL)-1976-4-4] [REFERRED TO]
ASSTT CIT VS. TAGGAS INDUSTRIES DEVELOPMENT LTD [LAWS(CAL)-2000-9-63] [REFERRED]
GARGIA VS. UNION OF INDIA [LAWS(DLH)-2009-11-193] [REFERRED TO]
GOVINDBHAI VS. BHARAT PETROLEUM CORPORATION LTD [LAWS(GJH)-2022-6-410] [REFERRED TO]
STATE OF GUJARAT VS. RASHMI SUGANDH [LAWS(GJH)-2022-3-16] [REFERRED TO]
CHINTHAPANTI SOMASEKHAR REDDY VS. YANGAREDDY MADHUSUDHAN REDDY [LAWS(APH)-2024-7-68] [REFERRED TO]
CHINTHAPANTI SOMASEKHAR REDDY VS. YANGAREDDY MADHUSUDHAN REDDY [LAWS(APH)-2024-7-68] [REFERRED TO]
NANHI SINGH VS. NARESH CHANDRA DAS [LAWS(GAU)-2002-5-62] [REFERRED TO]
PROCTOR and GAMBLE INDIA LIMITED VS. UNION OF INDIA MINISTRY OF COMMERCE [LAWS(APH)-1995-12-103] [REFERRED TO]
SHIVNANDAN GOSAI VS. MANGAL PRASAD GUPTA [LAWS(CHH)-2005-9-11] [REFERRED TO]
HARI SHANKAR DUBEY VS. CHARUCHANDRA DWIVEDI [LAWS(MPH)-2000-8-153] [REFERRED TO]
BINANI CEMENT LIMITED VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-9-109] [REFERRED TO]
YELLAMMA VS. KAVALI PARAVATHAMMA [LAWS(TLNG)-2022-3-175] [REFERRED TO]
HEMA AGARWAL VS. UNION OF INDIA [LAWS(TLNG)-2024-12-15] [REFERRED TO]
HARMAN DAS SETHI VS. HARIDWAR DEVELOPMENT AUTHORITY [LAWS(UTN)-2005-8-11] [REFERRED TO]
DEAN, I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY VS. SIKKIM STUDENTS WELFARE ASSOCIATION OF CHANDIGARH [LAWS(SIK)-2020-10-2] [REFERRED TO]
CONCORD OF INDIA INSURANCE CO. LTD. VS. NILKHANTH SHARMA AND ORS. [LAWS(P&H)-1977-8-20] [REFERRED TO]
SMT. RAMINDER KAUR AND OTHERS VS. SARI SURINDER SINGH AND OTHERS [LAWS(P&H)-1980-7-38] [REFERRED TO]
GENERAL MANAGER, P.R.T.C. AND ANOTHER VS. DARSHAN SINGH [LAWS(P&H)-2010-12-190] [REFERRED TO]
UNION OF INDIA VS. HARI SINGH [LAWS(P&H)-2009-7-72] [REFERRED TO]
JAIN MOTORS REGD.PATIALA VS. THE STATE TRANSPORT APPELLATE TRIBUNAL [LAWS(P&H)-2011-12-51] [REFERRED TO]
RAJINDER SINGH VS. CHAIRMAN, UHBVN LTD. [LAWS(P&H)-2011-9-81] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD VS. SANKUNWAR SAHU [LAWS(NCD)-2023-12-86] [REFERRED TO]
J M D ASSOCIATES & 4 ORS VS. BHARAT VITHANLDAS THAKKAR & 2 ORS [LAWS(NCD)-2018-7-53] [REFERRED TO]
BABULAL SURANA VS. VARALAKSHMI [LAWS(MAD)-2011-4-568] [REFERRED TO]
KALINDEE RAIL NIRMAN (ENGINEERS) LIMITED VS. THE COMMISSIONER OF INCOME TAX-I [LAWS(RAJ)-2017-1-162] [REFERRED TO]
IFCI LTD VS. SATYATEJ MERCANTILE PVT. LTD [LAWS(RAJ)-2022-11-192] [REFERRED TO]
PUNJAB STATE VS. TARA SINGH AND CO , GOVERNMENT CONTRACTOR [LAWS(P&H)-1996-3-197] [REFERRED]
VEDABAI ALIAS VAIJAYANATABAI BABURAO PATIL VS. SHANTARAM BABURAO PATIL [LAWS(SC)-2001-7-61] [REFERRED]