Referred Judgements :-

S. K. KEDAR V. STATE OF WEST BENGAL [RELIED ON]
RAM MANOHAR LOHIA VS. STATE OF BIHAR [RELIED ON]
ARUN GHOSH VS. STATE OF WEST BENGAL [RELIED ON]
SUDHIR KUMAR SAHA VS. COMMISSIONER OF POLICE CALCUTTA [DISTINGUISHED]
NAGENDRA NATH MONDAL VS. STATE OF WEST BENGAL [RELIED ON]

Cited Judgements :-

DEVAKI VS. STATE OF KERALA [LAWS(KER)-2014-8-7] [REFERRED TO]
SANGEETHA RS VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-94] [REFERRED TO]
P. RAMBABU VS. STATE OF TELANGANA [LAWS(TLNG)-2022-1-47] [REFERRED TO]
J.HYMAVATHI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-26] [REFERRED TO]
BANOTH VENKANNA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-7-27] [REFERRED TO]
MAGAN GOPE VS. STATE OF WEST BENGAL [LAWS(SC)-1975-2-16] [DISTINGUISHED]
RUCKSANA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-128] [REFERRED TO]
ASMA BABAKHAN MOHAMMED VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-126] [REFERRED TO]
JAGADISH NARAYAN SINGH VS. STATE OF ORISSA AND 3 ORS. [LAWS(ORI)-2008-9-68] [REFERRED TO]
VINAYAGAR CHATHURTHI MADHYAKUZHU VS. S. SUDALAIYANDI [LAWS(MAD)-2019-6-337] [REFERRED TO]
G.RAMAN ALIAS RAMACHANDRAN VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2012-9-230] [REFERRED TO]
VIKASH ALIAS VIKKI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-108] [REFERRED TO]
SIDDIKBHAI HAIDARBHAI MIYANA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-84] [REFERRED TO]
HANSABEN ALIAS GOPALBHAI RAMSING CHHARA VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-58] [REFERRED TO]
SALMAN @MUFTI MOHAMMAD SALMAN AZHARI S/O MOHAMMAD HASAN RAZVI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-101] [REFERRED TO]
MAGAR S O PANSINGH PIMPLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-7-46] [REFERRED TO]
KISHUN VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-10-77] [REFERRED TO]
MAHENDRA ALIAS CIRCUIT KHODABHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-109] [REFERRED TO]
PANKAJBHAI CHANDUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-142] [REFERRED TO]
BIMLA DEWAN VS. LT GOVERNOR OF DELHI [LAWS(DLH)-1982-3-14] [REFERRED]
ASSOCIATION FOR PROTECTION OF DEMOCRATIC VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-11-16] [REFERRED TO]
DABLU RAI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-28] [REFERRED TO]
JITHY ABHILASH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-33] [REFERRED TO]
VEMULA KRISHNA VENI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-5-6] [REFERRED TO]
N.PADMA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-183] [REFERRED TO]
SHAIK JALEEL @ PINTU HASAN VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-181] [REFERRED TO]
GULAB MEHRA VS. STATE OF UTTAR PRADESH [LAWS(SC)-1987-9-13] [RELIED ON]
KAMAL KHARE VS. STATE OF M.P. [LAWS(MPH)-2021-4-48] [REFERRED TO]
KALLA @ SURENDRA JAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-2] [REFERRED TO]
ZAREENA BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-135] [REFERRED TO]
LEBAKU SARMISTA DEVI VS. STATE OF TELANGANA [LAWS(TLNG)-2019-11-50] [REFERRED TO]
MATHURA PRASAD KUSVA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-190] [REFERRED TO]
DARAVATH MAMATHA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-184] [REFERRED TO]
SYED RAHEEMUNNISA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-111] [REFERRED TO]
K. MUTTU VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-147] [REFERRED TO]
GHULAM SANDANI VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-112] [REFERRED TO]
KAMAL PURI LATE GULAB PURI VS. DISTRICT MAGISTRATE [LAWS(MPH)-1997-4-17] [REFERRED TO]
SAJAN VARGHESE VS. UNION OF INDIA [LAWS(KER)-2017-8-52] [REFERRED TO]
HEMANT VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-87] [REFERRED TO]
HARDIPSING BALDEVSING MATU VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-61] [REFERRED TO]
PABITRA KUMAR VS. STATE OF ORISSA [LAWS(ORI)-1988-1-14] [REFERRED TO]
P KRISHNAVENI VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(APH)-2005-3-55] [REFERRED TO]
MINNA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-5-292] [REFERRED TO]
MOHARRAM ALI ALIAS PAPPU VS. UNION OF INDIA [LAWS(ALL)-2015-4-173] [REFERRED TO]
SAHUZAMAN VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-4-100] [REFERRED TO]
TOKUGHA CHISHI VS. STATE OF NAGALAND [LAWS(GAU)-2016-2-55] [REFERRED TO]
ABDUL RAZACK A.A. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-7-145] [REFERRED TO]
COLLECTOR DIST MAGISTRATE VS. S SULTAN [LAWS(SC)-2008-3-138] [REFERRED TO]
STATE OF UTTAR PRADESH VS. SANJAI PRATAP GUPTA alias PAPPU [LAWS(SC)-2004-9-46] [REFERRRED TO]
COMMISSIONER OF POLICE VS. C ANITA [LAWS(SC)-2004-8-123] [REFERRED TO]
REV STAINISLAUS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1974-4-11] [REFERRED TO]
M.VEDAVATHI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-28] [REFERRED TO]
MAUSIN VS. STATE OF TELANGANA [LAWS(TLNG)-2021-9-74] [REFERRED TO]
RHUKVA SWAROOPA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-3-95] [REFERRED TO]
CHARAKONDA CHINNA CHENNAIAH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-7] [REFERRED TO]
VANKUDOTH JANI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-113] [REFERRED TO]
KAMMATI AMRUTHA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-67] [REFERRED TO]
MD.BABY FARIDA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-41] [REFERRED TO]
DARA BHASKAR VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2019-8-104] [REFERRED TO]
SHAFIQ AHMAD VS. DISTRICT MAGISTRATE MEERUT [LAWS(SC)-1989-9-25] [RELIED ON]
HARPREET KAUR HARVINDER SINGH BEDI VS. STATE OF MAHARASHTRA [LAWS(SC)-1992-1-18] [RELIED ON]
LAVURI JANKU VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-132] [REFERRED TO]
RAVICHANDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-8-273] [REFERRED TO]
ISRATH BEGUM VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-9-13] [REFERRED TO]
SELVAM @ SELVAKUMAR VS. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION, EXCISE DEPARTMENT, DISTRICT COLLECTOR, DISTRICT MAGISTRATE [LAWS(MAD)-2009-8-613] [REFERRED]
MOHMAD SALIM ALIAS SALIM KHAN IKBALHUSEN PATHAN VS. POLICE COMMISSIONER [LAWS(GJH)-1997-12-36] [REFERRED TO]
RAJKUMAR ALIAS MUKHI VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-141] [REFERRED TO]
PRADEEP ALIAS KALLA MOHANSING HAKIMSING RAJPUT VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-116] [REFERRED TO]
SANJAY ALIAS VIJAY VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-82] [REFERRED TO]
M. SHAGUNTHALA DEVI VS. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT [LAWS(MAD)-2014-8-141] [REFERRED TO]
LAXMIBAI NARSING RAPANWAD VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-127] [REFERRED TO]
AYAZ KHAN VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-125] [REFERRED TO]
BHUPENDRA VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-5-58] [REFERRED TO]
ZAHARA SULTHANA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-6-39] [REFERRED TO]
SK. NAFEESA VS. STATE OF TELANGANA [LAWS(TLNG)-2023-6-30] [REFERRED TO]
NALLALU SRIKANTH REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2020-3-46] [REFERRED TO]
KONETY HEMANTH KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-1-174] [REFERRED TO]
KAVALI SWAPNA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-56] [REFERRED TO]
SHIVAJI BAPU CHAVAN VS. SHARWARI GOKHALE [LAWS(BOM)-1981-9-96] [REFERRED TO]
YASIN ALIAS HUSEN ALIAS ASLO VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-111] [REFERRED TO]
CHETANBHAI NAVALSING SANGHADA VS. POLICE COMMISSIONER [LAWS(GJH)-2010-3-83] [REFERRED TO]
M. VISWANATHAN VS. THE STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-12-19] [REFERRED TO]
VASANTHU SUMALATHA AND OTHER VS. STATE OF ANDHARA PRADESH REP. BY ITS CHIEF SECRETARY HYDERABAD AND OTHER [LAWS(APH)-2015-9-93] [REFERRED TO]
KHURVESH @ PAPPU @ PAHALWAN VS. STATE [LAWS(DLH)-2010-1-291] [REFERRED TO]
SANDEEP YADAV VS. UNION OF INDIA [LAWS(ALL)-2024-4-12] [REFERRED TO]
ASHOK KANJAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-56] [REFERRED TO]
KESHU AARSI GAREJA VS. DISTRICT MAGISTRATE JUNAGADH [LAWS(GJH)-2010-3-59] [REFERRED TO]
ASHOK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-8-139] [REFERRED TO]
HAMEEDA BEGUM VS. STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-10-26] [REFERRED TO]
VEERPAL ALIAS VIRENDRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2003-1-67] [REFERRED TO]
AZAD VIKRAM SINGH VS. UNION OF INDIA [LAWS(ALL)-2016-1-129] [REFERRED TO]
RIYAZUDDIN VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2017-2-113] [REFERRED TO]
PANKAJ VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-10-12] [REFERRED TO]
K.MAMATHA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-10-26] [REFERRED TO]
HARSH KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2022-8-46] [REFERRED TO]
BHUKYA NIMMA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-19] [REFERRED TO]
P.RAMA KRISHNA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-140] [REFERRED TO]
T DEVAKI VS. GOVERNMENT OF TAMILNADU [LAWS(SC)-1990-3-39] [RELIED ON]
STATE OF UTTAR PRADESH VS. HARI SHANKAR TEWARI [LAWS(SC)-1987-2-67] [RELIED ON]
MILAN BANIK VS. STATE OF WEST BENGAL [LAWS(SC)-1974-3-25] [RELIED ON]
HINA BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-129] [REFERRED TO]
THOTA ANASURYA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-133] [REFERRED TO]
MAHAMMED FRUSHID VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-134] [REFERRED TO]
RAMPURI VAISHALI VS. STATE OF TELANGANA [LAWS(TLNG)-2024-10-5] [REFERRED TO]
RAJEEV GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-12-175] [REFERRED TO]
JUBER VS. STATE OF M. P. [LAWS(MPH)-2021-7-14] [REFERRED TO]
MOHD RIYAZ KHAN VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-113] [REFERRED TO]
KONALA ANASUYA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-12-183] [REFERRED TO]
MANU BHUSAN ROY PRODHAN VS. STATE OF WEST BENGAL [LAWS(SC)-1972-10-42] [RELIED UPON]
ZAMEER AHMED LATIFUR REHMAN SHEIKH VS. STATE OF MAHARASHTRA [LAWS(SC)-2010-4-65] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1988-9-49] [REFERRED TO]
SHAMJIBHAI MANJIBHAI PATEL VS. COMMISSIONER OF POLICE CITY OF AHMEDABAD [LAWS(GJH)-1992-4-10] [REFERRED TO]
MAHAMMED RAFIQ ABDUL REHMAN MEMON VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-110] [REFERRED TO]
RAMESHBHAI BALUBHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-60] [REFERRED TO]
VIMALA BAI VS. DISTRICT MAGISTRATE [LAWS(KAR)-1988-2-27] [REFERRED TO]
SOMNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-38] [REFERRED TO]
MUNNI LAL VS. SUPERINTENDENT OF CENTRAL JAIL NAINI [LAWS(ALL)-1985-8-15] [REFERRED TO]
ABHISHEK MALVIYA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1989-11-58] [REFERRED TO]
MINNA @ MINTA @ JASVEER VS. STATE OF U P [LAWS(ALL)-2015-5-65] [REFERRED TO]
SAUD AKHTAR VS. UNION OF INDIA [LAWS(ALL)-2023-2-10] [REFERRED TO]
SURENDRA PATEL VS. DISTRICT MAGISTRATE ALLAHABAD [LAWS(ALL)-2002-7-88] [REFERRED TO]
RAJIV MISHRA VS. STATE OF U P [LAWS(ALL)-2009-1-154] [REFERRED TO]
G. NEERAJA VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-10-9] [REFERRED TO]
SAGI VEERA VENKATA SATYANARAYANA ALIAS MIKESET CHINNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-4-17] [REFERRED TO]
S PRASAD REDDY VS. COLLECTOR AND DISTRICT MAGISTRATE ANANTAPUR [LAWS(APH)-2004-11-76] [REFERRED TO]
SINGAM LAKSHMI VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-182] [REFERRED TO]
TASLEEM SULTANA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-130] [REFERRED TO]
MAHI SUKESH KAMBLE VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-129] [REFERRED TO]
SANA BEGUM VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-93] [REFERRED TO]
SHAIK DASTHAGIR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-78] [REFERRED TO]
C. ABHAYANANDA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-3-194] [REFERRED TO]
VIJAY KUKREJA VS. UNION OF INDIA [LAWS(MPH)-2021-5-26] [REFERRED TO]
NAKULA MAHAKUD VS. STATE OF ORISSA [LAWS(ORI)-2018-12-21] [REFERRED TO]
CHANDRAKANTH SIDDHARTH KAMBLE VS. STATE OF TELANGANA [LAWS(TLNG)-2024-6-12] [REFERRED TO]
HARNEK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1988-8-55] [REFERRED TO]
HARISH VASUDEVAN VS. UNION OF INDIA [LAWS(KER)-2020-3-621] [REFERRED TO]
MOHMAD SALIM ALIAS SALIM KHAN VS. POLICE COMMISSIONER [LAWS(GJH)-1997-2-44] [REFERRED]
MUKESH BABU BHAI HIRAGAR VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-144] [REFERRED TO]
MAULESH INDRA VADAN SONI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2010-3-143] [REFERRED TO]
RAM KHILADI GURJAR VS. STATE OF M P [LAWS(MPH)-2008-4-87] [REFERRED TO]
RAJESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-63] [REFERRED TO]
E NOOKARATNAM NELLORE VS. COLLECTOR AND DISTRICT MAGISTRATE NELLORE [LAWS(APH)-1997-6-7] [REFERRED TO]
MOGANTI SRIHARI RAO VS. COMMISSIONER OF POLICE DISI MAGISTRATE VISAKHAPATNAM [LAWS(APH)-1997-4-114] [REFERRED TO]
MOGANTI SRIHARI RAO VS. COMMISSIONER OF POLICE [LAWS(APH)-1997-4-101] [REFERRED TO]
MAGAN PANSINGH PIMPLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-7-141] [REFERRED TO]
VIJAY C PULJAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-100] [REFERRED TO]
P. NAGA RAJU VS. THE STATE OF TELANGANA [LAWS(APH)-2016-4-69] [REFERRED TO]
SAMALA DHANA LAXMI VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2016-3-25] [REFERRED TO]
CHALAMALA RAJYALAKSHMI NAGENDRA RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-2-28] [REFERRED TO]
SURESH PANDEY VS. STATE OF U P [LAWS(ALL)-2004-11-73] [REFERRED TO]
KAPIL DEO VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2016-3-20] [REFERRED TO]