Cited Judgements :-

CHANGAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-1990-7-60] [REFERRED TO]
ASLAMBHAI ALIAS TUNDE HASUBHAI SHAIKH VS. COMMISSIONER OF POLICE AHMEDABAD [LAWS(GJH)-1986-6-9] [REFERRED]
DILAWAR GULABBHAI SHAIKH VS. COMMISSIONER OF POLICE AHMEDABAD [LAWS(GJH)-1993-11-3] [REFERRED TO]
SATISH VS. UNION OF INDIA [LAWS(ALL)-2006-9-13] [REFERRED TO]
AVNISH KUMAR BHADORIA VS. STATE OF U P [LAWS(ALL)-2009-3-141] [REFERRED TO]
AVNISH KUMAR BHADORIA VS. STATE OF U P [LAWS(ALL)-2009-3-141] [REFERRED TO]
EMPLOYER IN RELATION TO THE MANAGEMENT VS. UNION OF INDIA [LAWS(JHAR)-2008-10-14] [REFERRED TO]
ASHOK KUMAR LAHA VS. MAHENDRA PRASAD [LAWS(CAL)-1994-4-14] [REFERRED TO]
MAHENDRA ALIAS BABUWA DASHRATH CONTRACTOR VS. SATISH SAHNEY COMMISSIONER OF POLICE GREATER BOMBAY [LAWS(BOM)-1996-11-52] [REFERRED TO]
PRATAP JEEVANLAL JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-1985-11-3] [REFERRED TO]
CHANDRA SHEKHAR OJHA VS. A K KARNIK ASST SECRETARY HOME DEPARTMENT BOMBAY [LAWS(BOM)-1981-9-88] [REFERRED TO]
MOHAMMED ASLAM AZAD SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-14] [REFERRED TO]
NAEEM KANA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1987-9-4] [REFERRED TO]
SANGITA BALA JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-11-46] [REFERRED TO]
SAUD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-5-127] [REFERRED]
ANITA AJAY SHARMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-1-327] [REFERRED TO]
MAHINDRA D MATHANI VS. C D SINGH SECRETARY TO THE GOVERNMENT OF MAHARASHTRA PREVENTIVE DETENTION [LAWS(BOM)-1996-6-60] [REFERRED TO]
BABULAL VILDARAM BISHNOI VS. REVA NAYYAR [LAWS(BOM)-1998-9-32] [REFERRED TO]
ASHWINI ASHOK MAHADIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-10-107] [REFERRED TO]
HARBHAJAN SINGH JAURA VS. UNION OF INDIA [LAWS(DLH)-1991-12-64] [REFERRED]
Jesintha Pandian VS. State of Tamilnadu [LAWS(MAD)-2005-6-46] [REFERRED TO]
SUDARSHAN KUMAR @ AMIT CHAUDHARY VS. UNION OF INDIA [LAWS(P&H)-1989-7-126] [REFERRED]
BALKAR SINGH VS. SECRETARY TO GOVERNMENT PUNJAB [LAWS(P&H)-1990-12-50] [REFERRED TO]
LUMBAR SINGH VS. UNION OF INDIA [LAWS(P&H)-1991-2-117] [REFERRED TO]
K CHELLIAH ALIAS SULLI VS. COMMISSIONER AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT MADRAS [LAWS(MAD)-1988-2-25] [REFERRED TO]
MARZOOK RAHMAN VS. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI [LAWS(MAD)-1994-8-5] [REFERRED TO]
OMPRAKASH NEEMA VS. UNION OF INDIA [LAWS(MPH)-1992-5-5] [REFERRED TO]
VIMALA ALIAS SHILPA VS. STATE [LAWS(MAD)-2009-1-277] [REFERRED TO]
SRI GOURANGA @ GOURA JENA VS. THE STATE OF ORISSA AND ORS. [LAWS(ORI)-1985-8-35] [REFERRED TO]
ASLAM KHAN VS. UNION OF INDIA [LAWS(DLH)-1998-3-59] [REFERRED]
HAMZA NOZOGLU VS. UNION OF INDIA [LAWS(DLH)-1992-2-53] [REFERRED TO]
U P ABOOBACKER VS. UNION OF INDIA [LAWS(DLH)-1987-3-9] [REFERRED TO]
JOGINDER SINGH VS. UNION OF INDIA [LAWS(DLH)-1988-9-9] [REFERRED TO]
SHAKKIR AHMED VS. UNION OF INDIA [LAWS(DLH)-1988-9-53] [REFERRED]
T SASIDHARAN PILLAI VS. UNION OF INDIA [LAWS(DLH)-1990-9-36] [REFERRED 2.]
JAGMOHAN MOHAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2001-7-165] [REFERRED 3.]
HOKUTO SEMA VS. UNION OF INDIA [LAWS(GAU)-1997-5-28] [REFERRED TO]
DHANESH SHANTILAL SHAH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-244] [REFERRED TO]
HIMANSHUDHAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1987-12-55] [REFERRED TO]
HARPAL SINGH YADAVA VS. SUPDT CENTRAL JAIL VARANASI [LAWS(ALL)-1983-9-41] [REFERRED TO]
BABULAL VILDARAM BISHNOI VS. REVA NAYYAR [LAWS(BOM)-1998-9-176] [REFERRED]
REKHA KAMLESH SHAH VS. UNION OF INDIA [LAWS(BOM)-1998-10-55] [REFERRED TO]
NIRANJAN SANJAY GOTARANE VS. COMMISSIONER OF POLICE [LAWS(BOM)-2024-4-143] [REFERRED TO]
MINAKSHI AMOL GEDAM VS. DISTRICT MAGISTRATE [LAWS(BOM)-2023-11-41] [REFERRED TO]
SWAPNIL SUBHASHRAO S/O SALUNKHE VS. COMMISSIONER OF POLICE [LAWS(BOM)-2021-9-37] [REFERRED TO]
DANDAPANI PATRO VS. COLLECTOR AND DISTRICT MAGISTRATE AND ORS. [LAWS(ORI)-1988-12-28] [REFERRED TO]
NEELA VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-374] [REFERRED TO]
SATNAM @ SATTA VS. STATE OF PUNJAB [LAWS(P&H)-1988-1-71] [REFERRED TO]
BUDHA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1988-10-55] [REFERRED TO]
DILIPBHAI BABUBHAI KAPADIA VS. DISTRICT MAGISTRATE SURAT [LAWS(GJH)-1983-12-33] [REFERRED]
VIJAY PRAKASH MISRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2003-2-94] [REFERRED TO]
TARSEM KUMAR & ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-1992-8-79] [REFERRED TO]
SHAMBHU NATH SINGH VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-1987-12-24] [REFERRED TO]
NITHYAKALYANI VS. MAHENDRA PRASAD [LAWS(MAD)-1990-9-9] [REFERRED TO]
MANOJ KUMAR JAIN VS. STATE OF M P [LAWS(MPH)-1982-4-35] [REFERRED TO]
PIARA SINGH VS. STATE OF PUNJAB [LAWS(SC)-1987-10-33] [RELIED ON]
SANT LAL RAHI VS. STATE OF BIHAR [LAWS(PAT)-1989-4-41] [FOLLOWED]
RAJINDER SINGH VS. JOINT SECRETARY TO GOVT. OF INDIA [LAWS(P&H)-1996-1-126] [REFERRED TO]
DILIPSING DARSHANSINGH BHARODIYA VS. COMMISSIONER OF POLICE, AHMEDABAD [LAWS(GJH)-1985-10-45] [REFERRED TO]
ASIF ABDUL KARIM BIDIWALA VS. UNION OF INDIA [LAWS(GJH)-2004-12-63] [REFERRED TO]
GEETHA VS. STATE OF KERALA [LAWS(KER)-2024-5-124] [REFERRED TO]
ULLAS SAHU VS. DIST MAGISTRATE CUTTACK [LAWS(ORI)-1987-7-20] [REFERRED TO]
DEEPAK MAHAJAN VS. UNION OF INDIA [LAWS(DLH)-1992-4-15] [REFERRED ,]
SURESH VISHNU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-10-79] [REFERRED TO]
PARVEEN IQBAL MANDAI VS. M N ROY [LAWS(BOM)-2005-8-139] [REFERRED TO]
AJAY PRAKASH ALIAS AJU KARUA VALMIKI VS. SUDHAKAR AMBEDKAR [LAWS(BOM)-1999-7-95] [REFERRED TO]
NURJAHAN BEGUM VS. STATE OF MANIPUR [LAWS(GAU)-1992-1-3] [REFERRED TO]
RUTUGNA ARVINDKUMAR TRIVEDI VS. UNION OF INDIA [LAWS(GJH)-2020-7-54] [REFERRED TO]
MOHD. FAIYYAZ MANSURI VS. UNION OF INDIA [LAWS(ALL)-2021-9-17] [REFERRED TO]
NIKHIL SURESH RAJPUT VS. DIST. MAGISTRATE JALGAON [LAWS(BOM)-2021-4-118] [REFERRED TO]
SHABANA IQBAL SHAIKH VS. COMMISSIONER OF POLICE [LAWS(BOM)-2024-3-128] [REFERRED TO]
MOHINUDDIN ALIAS MOIN MASTER VS. DISTRICT MAGISTRATE BEED [LAWS(SC)-1987-7-36] [RELIED ON]
AMARJIT SINGH VS. UNION OF INDIA, MINISTRY OF FINANCE [LAWS(P&H)-1990-7-55] [REFERRED TO]
GURMEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1988-9-53] [REFERRED TO]
BAJAJ PREETI TULSIDAS VS. STATE OF TAMIL NADU [LAWS(MAD)-2000-2-13] [REFERRED TO]
ISRAIL ALIAS ISRAR PAHELVAN NAZIRAHMED SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2000-10-24] [REFERRED]
VINOO VS. STATE OF TAMIL NADU, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, MADRAS-9, [LAWS(MAD)-1987-4-30] [REFERRED TO]
VINOD DHANNULAL JAISWAL VS. DIST. MAGISTRATE [LAWS(BOM)-2024-1-119] [REFERRED TO]
MOHD SHAHID VS. UNION OF INDIA [LAWS(DLH)-1988-11-31] [REFERRED TO]
YOUSUF VS. UNION OF INDIA [LAWS(DLH)-1993-2-63] [REFERRED TO]
BALBIR KAUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-1-34] [REFERRED TO]
AJAY SINGH ALIAS PAPPU GOVARDHAN SINGH VS. D SHIVANANDHAN COMMISSIONER OF POLICE [LAWS(BOM)-2007-3-58] [REFERRED TO]
SAYED ABU ALA VS. UNION OF INDIA [LAWS(DLH)-2002-4-112] [REFERRED TO]
PRATIC KUMAR SEN VS. UNION OF INDIA [LAWS(CAL)-1995-7-27] [REFERRED TO]
PREM CHAND ALIAS PINTU VS. STATE OF U P [LAWS(ALL)-2008-8-229] [REFERRED TO]
BABBAN ALIAS BABBU VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2003-2-93] [REFERRED TO]
MOHAMMAD RAFIQ VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2003-5-110] [REFERRED TO]
JAFAR AHMED ALIAS JAFAR FANTOOSH MOHAMAD RAZZAK KHAN VS. M N SINGH COMMISSIONER OF POLICE [LAWS(BOM)-2002-1-121] [REFERRED TO]
MOHD. SHEEBU VS. UNION OF INDIA [LAWS(ALL)-2023-2-157] [REFERRED TO]
LAIPHRAKPAM ONGBI GEETA DEVI VS. STATE OF MANIPUR [LAWS(GAU)-1991-5-6] [REFERRED TO]
N K BAPNA VS. UNION OF INDIA [LAWS(CAL)-1993-4-23] [REFERRED TO]
SONU @ MOHD. ISHTIYAQ THROUGH MOTHER SHAMEEM BANO VS. UNION OF INDIA [LAWS(ALL)-2021-11-21] [REFERRED TO]
FARHAT KHAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1997-5-4] [REFERRED TO]
ASHISH VS. COMMISSIONER OF POLICE [LAWS(BOM)-2014-7-144] [REFERRED TO]
PARVEZ KASHIMJI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-10-32] [REFERRED TO]
MRUDULA MAHENDRA MASTER VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-2-107] [REFERRED TO]
SHASHIKANT A ALAVANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-1-32] [REFERRED TO]
NILESH SUNIL PENDULKAR VS. DIST. MAGISTRATE [LAWS(BOM)-2024-2-122] [REFERRED TO]
MAHENDRA ALIAS BABUWA DASHRATH CONTRACTOR VS. SATISH SAHNEY COMMISSIONER OF POLICE [LAWS(BOM)-1996-4-47] [REFERRED TO]
SUSHILA BHOORMAL JAIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-1984-3-11] [REFERRED TO]
BHURPA TSEWANG LAMA VS. UNION OF INDIA [LAWS(DLH)-1992-1-44] [REFERRED]
A RAMESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-1991-3-36] [REFERRED TO]
VINOD KUMAR CHAWLA VS. UNION OF INDIA [LAWS(DLH)-1999-1-78] [REFERRED]
SHANTABEN HARSHADBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-1995-8-22] [REFERRED TO]
RAMANBHAI GABUBHAI SANSI VS. E I KALASHAVA [LAWS(GJH)-2000-3-48] [REFERRED]
KODARJI LAXMANJI THAKOR VS. COMMISSIONER OF POLICE AHMEDABAD CITY [LAWS(GJH)-1993-4-43] [REFERRED]
PIYUSHKUMAR TRITKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-1998-12-59] [REFERRED]
NILU SHROFF VS. JOINT SECRETARY GOVT OF INDIA [LAWS(CAL)-2013-9-126] [REFERRED TO]
VISHAL PANDA MAINPURI VS. DISTRICT MAGISTRATE MAINPURI [LAWS(ALL)-2004-8-6] [REFERRED TO]
MOHD UMAR VS. UNION OF INDIA [LAWS(RAJ)-1991-11-21] [REFERRED TO]
SUDHIR KUMAR SINHA VS. STATE OF BIHAR [LAWS(PAT)-1982-8-2] [REFERRED TO: 1981 CRI. LJ 750]
SEKAR ALIAS PRABHUDAS ALIAS PRAKASH VS. STATE OF TAMIL NADU [LAWS(MAD)-1987-11-14] [REFERRED TO]
ABDUL VAKKIL VS. THE UNION OF INDIA, REP., BY THE JOINT SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF FINANCE, DEPT. OF REVENUE, NEW DELHI [LAWS(MAD)-1988-1-60] [REFERRED TO]
BALWINDER SINGH @ BILLA VS. CENTRAL GOVERNMENT [LAWS(P&H)-1996-3-118] [REFERRED TO]
KARTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1992-11-73] [REFERRED TO]
GURDEEP SINGH MANCHANDA VS. UNION OF INDIA [LAWS(P&H)-1989-7-125] [REFERRED]
BACHHRAJI B PITALIYA VS. DISTRICT MAGISTRATE SURAT [LAWS(GJH)-1993-11-31] [REFERRED]
VISHAMBHAR DAYAL GUPTA VS. STATE OF U.P. [LAWS(ALL)-2002-12-177] [REFERRED TO]
SONU ALIAS AJAI VIKRAM UPADHYAY VS. UNION OF INDIA [LAWS(ALL)-2004-1-55] [REFERRED TO]
ASHOK RATILAL PARMAR VS. DISTRICT MAGISTRATE SURENDRANAGAR [LAWS(GJH)-2008-8-277] [REFERRED TO]
KHURSHID LIYAKAT KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-147] [REFERRED TO]
CHANGAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-1990-7-89] [FOLLOWED ON]
RUSHIKESH SUNIL BAGUL VS. COMMISSIONER OF POLICE PUNE CITY [LAWS(BOM)-2023-6-1168] [REFERRED TO]
MD MONISUR ISLAM VS. UNION OF INDIA [LAWS(GAU)-2002-8-26] [REFERRED TO]
NAEEM ABDULLA KHAN VS. THE COMMISSIONER OF POLICE [LAWS(BOM)-2016-11-17] [REFERRED TO]
FEHMIDA IQBAL SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-3-83] [REFERRED TO]
KUNIKA RANDHIR SINGH VS. UNION OF INDIA [LAWS(BOM)-2001-11-16] [REFERRED TO]
CHANDRADEVI JAISWAL VS. M N SINGH COMMISSIONER OF POLICE [LAWS(BOM)-2001-9-66] [REFERRED TO]
AWADH KUMAR SHUKLA VS. SUPERINTENDENT OF CENTRAL JAIL [LAWS(ALL)-1982-11-12] [REFERRED TO]
TARA CHAND SETH VS. SUPERINTENDENT DISTRICT JAIL RAMPUR AND [LAWS(ALL)-1982-8-33] [REFERRED TO]
WAKAR AHMED SIDDIQUI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-7-12] [REFERRED TO]
MOHAMMAD RAFIQUE ABDUL MAJID VS. R H MENDONCA [LAWS(BOM)-1999-8-46] [REFERRED TO]
SUNITA GOPAL RAJWANI VS. R H MENDONCA COMMISSIONER OF POLICE THANE [LAWS(BOM)-1996-7-1] [REFERRED TO]
VINOD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1998-4-78] [REFERRED TO]
R P SHUKIA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1985-9-32] [REFERRED TO]
RANJIT SINGH GREWAL VS. UNION OF INDIA [LAWS(DLH)-1988-11-24] [REFERRED TO]
GAFFAR ABDULLAH MOHAMMED VS. UNION OF INDIA [LAWS(DLH)-1988-11-43] [REFERRED TO]
AHMED RAZA VS. UNION OF INDIA [LAWS(DLH)-1988-9-55] [REFERRED]
V KUNHALI VS. UNION OF INDIA [LAWS(DLH)-1988-9-61] [REFERRED TO]
GOPAL BANIK VS. UNION OF INDIA [LAWS(DLH)-1989-1-23] [REFERRED CR.W.P. 476/88. DECIDED ON 15.12.88 (DELHI HIGH COURT)]
BINOD SINGH VS. STATE OF BIHAR [LAWS(PAT)-1989-4-6] [RELIED ON]
SARABJEET SINGH MOKHA VS. DISTRICT MAGISTRATE, JABALPUR [LAWS(SC)-2021-10-91] [REFERRED TO]
ARJUN AGRAWAL ALIAS ARJUN LAL AGRAWAL VS. STATE OF BIHAR [LAWS(PAT)-1991-9-17] [REFERRED TO]
OM SINGH VS. UNION OF INDIA [LAWS(RAJ)-1992-2-74] [REFERRED TO]
GAZI KHAN ALIAS CHOTIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1990-1-24] [REFERRED TO ;]
P Chinnasamy Thevar VS. State of Tamil Nadu [LAWS(MAD)-1999-2-41] [REFERRED TO]
ABDUL NASAR ADAM ISMAIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-4-7] [REFERRED TO]
BHAWARLAL JAIN VS. MAHENDRA PRASAD [LAWS(KAR)-1991-1-92] [REFERRED TO]
PEER MOHAMMED SIDDIQUE VS. UNION OF INDIA [LAWS(KAR)-1992-10-17] [REFERRED TO]
SUKHDEO MAHENDRASING RATHOD VS. COMMISSIONER OF POLICE [LAWS(BOM)-2023-7-659] [REFERRED TO]
URMILA NARESH MITTAL VS. UNION OF INDIA [LAWS(GJH)-1996-10-19] [REFERRED TO]
JAGDISHCHANDRA KARSHANDAS GHEVARIA VS. STATE OF GUJARAT [LAWS(GJH)-1999-6-18] [REFERRED]
VICKY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-38] [REFERRED TO]
UTTAM HAZARIKA VS. UNION OF INDIA [LAWS(GAU)-2004-2-32] [REFERRED TO]
YASIN BAHLIM VS. UNION OF INDIA [LAWS(DLH)-1991-3-57] [REFERRED]
DILIP DEY VS. UNION OF INDIA [LAWS(DLH)-1990-12-38] [REFERRED]
M JAYAKUMAR VS. STATE OF KERALA [LAWS(DLH)-1989-7-72] [REFERRED TO]
ABBOSALAH VS. UNION OF INDIA [LAWS(DLH)-1989-8-3] [REFERRED]
ANIL KUMAR BHASIN VS. UNION OF INDIA [LAWS(DLH)-1987-2-14] [RELIED ON]
BASUDEV BANIK VS. UNION OF INDIA [LAWS(DLH)-1988-12-23] [REFERRED]
AJAY KUMAR JAIN VS. UNION OF INDIA [LAWS(DLH)-1992-4-61] [REFERRED TO]
VIKI BABAN GALTE VS. COMMISSIONER OF POLICE [LAWS(BOM)-2017-1-304] [REFERRED TO]
ABDUL RAFI SHABHANDARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-160] [REFERRED TO]
JOKHU LAL VS. SUPERINTENDENT CENTRAL JAIL [LAWS(ALL)-1994-5-14] [REFERRED TO]
S ALAGARSAMI VS. STATE OF TAMIL NADU [LAWS(MAD)-1984-6-4] [REFERRED TO]
SAJITHA BANU/NAZUM BANU VS. JOINT SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, AND SECRETARY TO GOVERNMENT, ETC. AND ANOTHER [LAWS(MAD)-1994-12-75] [REFERRED TO]
SARABJEET SINGH MOKHA VS. DISTRICT MAGISTRATE [LAWS(MPH)-2021-8-71] [REFERRED TO]
Elumala VS. Govt of Tamil Nadu [LAWS(MAD)-2003-11-115] [REFERRED TO]
HARPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1989-2-168] [REFERRED]
GANI KHAN VS. UNION OF INDIA [LAWS(RAJ)-1993-2-42] [REFERRED TO]
MEHBOOBALI HUSSAINALI MUNI VS. STATE OF GUJARAT [LAWS(GJH)-2001-8-90] [REFERRED]
SONU ALIAS AJAI VIKRAM UPADHAYAY VS. UNION OF INDIA [LAWS(ALL)-2003-1-59] [REFERRED TO]
RAJU KANNAUJIA VS. UNION OF INDIA [LAWS(ALL)-2003-9-54] [REFERRED TO]
HARI PANDURANGAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-8-551] [REFERRED TO]
SUSHMA M JAIN VS. GOVT OF KARNATAKA [LAWS(KAR)-2010-2-43] [REFERRED TO]
SUSHMA M JAIN VS. GOVT OF KARNATAKA [LAWS(KAR)-2010-2-43] [REFERRED TO]
HARISH BHATIA VS. UNION OF INDIA [LAWS(DLH)-1989-9-42] [REFERRED TO]
SANTOSH CHANDRA CHATTERJEE VS. UNION OF INDIA [LAWS(DLH)-1992-3-55] [REFERRED 3.]
HAJI IKRAM VS. UNION OF INDIA [LAWS(DLH)-1986-12-10] [REFERRED TO]
GURMIT SINGH CHEEMA VS. UNION OF INDIA [LAWS(DLH)-1995-1-39] [RELIED ON]
REKHA UMESH SHETTY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-7-44] [REFERRED TO]
ANIL KUMAR AGARWAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1991-3-39] [REFERRED TO]
SUSHILABEN SEVANTILAL DOSHI VS. SOMNATH PAL [LAWS(BOM)-1999-8-143] [REFERRED TO]
ASLAM NOORANI VS. M N SINGH COMMISSIONER OF POLICE [LAWS(BOM)-2001-9-8] [REFERRED TO]
CHANDER GURUDAS TALREJA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-9-104] [REFERRED TO]
AKHIL AHMED KHALIL AHMED SHAIKH VS. M N SINGH COMMISSIONER OF POLICE [LAWS(BOM)-2002-1-35] [REFERRED TO]
KAMALA DEVI KEDIA VS. UNION OF INDIA [LAWS(CAL)-1998-9-36] [REFERRED TO]
TAPAS CHOWDHURY VS. UNION OF INDIA [LAWS(CAL)-1995-9-21] [REFERRED TO]
BHANVARLAL MOGCHAND JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-272] [REFERRED TO]
VICKY @ MUNNA MAHESH SHINDE VS. DISTRICT MAGISTRATE [LAWS(BOM)-2020-3-15] [REFERRED TO]
ALFOODIN GHOSI ALIAS ALFOO VS. UNION OF INDIA [LAWS(RAJ)-1992-6-4] [REFERRED TO]
Bawa Jafar VS. Government of Tamil nadu rep [LAWS(MAD)-1998-7-57] [REFERRED TO]
RAJAGOPAL CHETTIAR VS. UNION OF INDIA [LAWS(MAD)-1987-12-5] [REFERRED TO]