JUDGEMENT
D.V.S.S. Somayajulu, J. -
(1.)This Civil Revision Petition is filed by the petitioner, under Article 227 of the Constitution of India, questioning the order, dated 09.04.2019, passed in T.O.P.No.61 of 2019, on the file of the Principal District Judge, Nellore, SPSR Nellore District.
(2.)The T.O.P.No.61 of 2019 is filed seeking transfer of O.S.No.504 of 2016 from the file of I-Additional Senior Civil Judge, Nellore, to the Court of the I-Additional District Judge, Nellore, for trial and disposal along with E.A.No.32 of 2018 in E.P.No.94 of 2015 in O.S.No.250 of 2011, on the file of I-Additional District Judge, Nellore. This application was dismissed and questioning the same, the present civil revision petition is filed.
(3.)Heard, Sri V. Sivaprasad Reddy, learned counsel for the petitioner and of Sri Ganga Ravai Reddy, learned counsel for the respondents.
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