JUDGEMENT
V.RAMASUBRAMANAIAN,J. -
(1.)Aggrieved by the non-inclusion of their names in the list of persons coming within the zone of consideration, for promotion to the post of Civil Judges (Senior Division), the petitioners in both the writ petitions have come with the above writ petitions.
(2.)Heard Mr. Anand Kumar Kapoor, learned counsel appearing for the petitioner in W.P.No.18967 of 2018, Smt. Neeraja Reddy, learned counsel appearing for the petitioner in W.P.No.21288 of 2018, Smt. V. Uma Devi and Mr. J. Anil Kumar, learned standing counsel taking notice for the Registry of the High Court.
(3.)By a notification issued on 28-04-2018, this Court invited attested copies of five judgments from about 111 officers working as Civil Judges (Junior Division) for being considered for promotion to the post of Civil Judges (Senior Division). The notification was for filling up 37 vacancies in the category of Civil Judges (Senior Division). The number of officers from whom copies of judgments were invited, were in the ratio of 1:3.
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