JUDGEMENT
YOGENDRA KUMAR SRIVASTAVA,J. -
(1.)Heard Sri Bashir Ahmad Khan, learned counsel for the petitioners and Sri Ravi Agrawal alongwith Sri Rakesh Kumar Pandey, learned counsel for the respondents.
(2.)The present petition has been filed seeking a prayer to set aside the order dated 24.11.2018 passed by the Civil Judge (Junior Division)-I, Hapur in Original Suit No.199 of 2017 (Sanjeev Kumar and Ors. Vs. Siraj Ahmad and Ors.) whereby the application (Paper No.90Ga) filed by the petitioners under Order VII Rule 11 of the Code of Civil Procedure, 1908 has been rejected.
(3.)The petitioners also seek to assail the order dated 23.07.2019 passed by the District Judge, Hapur in Civil Revision No.75 of 2018 (Siraj Ahmad and Ors. Vs. Sanjeev Kumar and Ors.) in terms of which the order rejecting the application under Order VII Rule 11 CPC has been affirmed.
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