JUDGEMENT
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(1.)Heard Shri V.B. Upadhyay, Senior Advocate assisted by Shri Ritvik Upadhya for the petitioner. Shri R.C. Shukla appears for the Department of Central Excise.
(2.)The respondents are allowed four weeks to file counteraffidavit. The petitioner will have three days thereafter to file rejoinder affidavit. List for hearing on 21-10-2009.
(3.)Shri V.B. Upadhyay, has pressed for interim orders.
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