JUDGEMENT
M.Katju, Umeshwar Pandey, JJ. -
(1.)Heard learned Counsel for the petitioner. Sri K.N. Misra has appeared for the respondents.
(2.)This writ petition has been filed against the impugned order dated 16.8.2003 Annexure 6 to the writ petition by which the petitioner has been removed from the membership of the Committee of Management of the District Co-operative Bank Limited, Gorakhpur under Section 38 of the U.P. Co-operative Societies Act.
(3.)Learned Counsel for the petitioner has made several submissions e.g. that the impugned order was passed without giving opportunity of hearing, that it was not within the ambit of Section 38 of the Act, etc.
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