JUDGEMENT
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(1.)Heard Sri Vineet Kumar Singh, learned counsel for the appellants, and Sri Siddhartha Srivastava learned counsel for the respondents.
(2.)Since, these two appeals involve common issues, therefore, both appeals are being decided together with this common judgement.
(3.)The F.A.F.O. No.524 of 2020 has been preferred by Ram Paras and others, who have been substituted as legal heirs of late Tilakdhari who was defendant no.1 in Original Suit No.427 of 1991, challenging the order dtd. 16/1/2020 passed by the Additional District Judge, Court No.1, Maharajganj whereby, it has allowed application (55Ga) filed by respondent no.4-Smt. Runa Devi in Civil Appeal No.29 of 2009 for impleading her under Order 22 Rule 10 of C.P.C. as assignee of late Gyani Devi, who was the plaintiff in Original Suit No.427 of 1991.
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