JUDGEMENT
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(1.)The Plaintiff-Appellant has failed before both the Courts below in a suit for permanent injunction concerning land measuring 718.3 sq. yards allegedly situate in the western portion of plot No. 53 Mauja Delhi Sujanpur Gandhi Gram, Krishna Nagar, G.T. Road, Kanpur Nagar.
(2.)It is admitted to the parties that plot No. 53 belongs to the Plaintiff and plot No. 54 belongs to the Defendants.
(3.)The only issue before the Courts below was whether the land in dispute forms part of plot No. 53 or not.
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