KARAMVIR Vs. GOVT. OF NCT OF DELHI ANDANR
LAWS(DLH)-2013-5-251
HIGH COURT OF DELHI
Decided on May 22,2013

KARAMVIR Appellant
VERSUS
Govt. Of Nct Of Delhi Andanr Respondents

JUDGEMENT

- (1.)To fill up 400 vacant posts of Sub-Inspector (Executive) Male, in Delhi Police, applications were invited by February 18, 2009, indicating that the break-up of the 400 posts proposed to be filled up are as under:- JUDGEMENT_1152_ILRDLH23_2013_1.html
(2.)The eligibility conditions notified were as under:-
"ELIGIBILITY CONDITIONS

a. NATIONALITY:

Applicant should be a bona fide citizen of INDIA.

b. EDUCATIONAL QUALIFICATION:

The minimum educational qualification required is a Bachelor's degree from a recognized university.

c. AGE:

20 to 25 years as on 01.01.2009, i.e. those born not earlier than 02.01.1984 and not later than 01.01.1989 will be eligible. The upper age limit as prescribed above will be relaxable only in the following cases:-

i. Upto a maximum of 05 years, if a candidate belongs to a Scheduled Caste or a Scheduled Tribe category

ii. Upto a maximum of 3 years, if a candidate belongs to an OBC category. This relaxation is admissible for those castes notified in the Central List and the List issued by the Govt. of NCT of Delhi. No other certificate will be accepted as sufficient proof.

iii. Age concession to Ex-Servicemen will be allowed in accordance with the orders issued by the government from time to time. They will be permitted to deduct the period served in the armed forces from their actual age and the resultant age, so derived, should not exceed the prescribed age limit by more than three years. It is further clarified that an "Ex-Servicemen' means a person, who has served in any rank whether as a combatant or non-combatant in Army, Navy or Air Force of the Indian Union and who retired from such service after earning his pension.

iv. Relaxation in the upper age limit is admissible upto 40 years (43 years for OBC, 45 years for SCs/STs) for departmental candidates of Delhi Police.

A 'departmental candidate' means a Constable, Head Constable or a Asstt. Sub-Inspector enlisted in Delhi Police with a minimum of 5 years service and who otherwise fulfils all other qualifications."

(3.)Another advertisement was issued inviting applications by December 26, 2009 to fill up 380 vacant posts of Sub-Inspector (Executive) Male and 82 vacant posts of Sub-Inspector (Executive) Women in Delhi Police; indicating the break-up as under:- JUDGEMENT_1152_ILRDLH23_2013_2.html


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