JUDGEMENT
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(1.)Cm APPL. 21576/2020 (for exemption). Allowed, subject to just exceptions and as per extant rules.
(2.)The application is disposed of.
W.P.(C) 5968/2020
(3.)The three petitioners, being the personnel of the respondents Indo Tibetan Border Police Force (ITBP), have filed this petition (a) impugning the orders dated 15th January, 2020 and 31st January, 2020 whereby 3rd Cadre Review/Restructuring of Group 'B' and 'C' service of General Duty (GD) Cadre and Non - GD Cadre of the respondents ITBP has been approved; and, (b) seeking mandamus to the respondents ITBP to carry out a holistic Cadre Review, keeping in mind creation of promotional avenues in the Education and Stress Counsellor (ESC) cadre, in order to overcome stagnation.
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