Referred Judgements :-

H. C. GARGI V. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
S R VENKATARAMAN VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. M E REDDY [REFERRED TO]
BALDEV RAJ CHADHA VS. UNION OF INDIA [REFERRED TO]
GIAN SINGH MANN VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
GIAN SINGH MANN VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
H C GARGI VS. STATE OF HARYANA [REFERRED TO]
KATLASH CHANDRA AGARWAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED TO]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED TO]
POSTS AND TELEGRAPHS BOARD VS. C S N MURTHY [REFERRED TO]
POSTS AND TELEGRAPHS BOARD VS. C S N MURTHY [REFERRED TO]
K KANDASWAMY VS. UNION OF INDIA [REFERRED TO]
K KANDASWAMY VS. UNION OF INDIA [REFERRED TO]
NARAYAN DATTATRAYA RAMTEERTHAKHAR VS. STATE OF MAHARASHTRA [REFERRED TO]
M S BINDRA VS. UNION OF INDIA [REFERRED TO]
M S BINDRA VS. UNION OF INDIA [REFERRED TO]

Cited Judgements :-

RAJESH GUPTA VS. STATE OF J AND K [LAWS(J&K)-2008-1-8] [REFERRED TO]
RAM DASS VS. STATE [LAWS(J&K)-2010-9-3] [REFERRED TO]
ARUN KUMAR GUPTA VS. STATE OF JHARKHAND [LAWS(SC)-2020-2-84] [REFERRED TO]
HARPREET SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-10-65] [REFERRED TO]
NARAIN SAXENA VS. PRINCIPAL SECRETARY TAX AND REGISTRATION U P GOVERNMENT [LAWS(ALL)-2005-8-24] [REFERRED TO]
TOOFANI PRASAD VS. STATE OF U P [LAWS(ALL)-2004-9-188] [REFERRED TO]
AHSAN VS. STATE OF JK AND ANR. [LAWS(J&K)-2018-9-6] [REFERRED TO]
STATE OF J&K & ORS. VS. PADAM DEV SHARMA [LAWS(J&K)-2017-12-48] [REFERRED TO]
STATE OF J&K VS. BAJ SINGH [LAWS(J&K)-2017-12-113] [REFERRED TO]
MUHAMMAD YOUSUF BHAT VS. STATE OF J AND K [LAWS(J&K)-2016-11-5] [REFERRED TO]
SURJIT KUMAR SINHA VS. STATE OF U P [LAWS(ALL)-2016-4-347] [REFERRED]
RAM CHARITRA YADAV VS. STATE OF U P THRU SECRETARY [LAWS(ALL)-2018-12-55] [REFERRED TO]
RAJPAL SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2023-9-54] [REFERRED TO]
KRISHAN KANT ANAND VS. UNION OF INDIA [LAWS(UTN)-2013-3-8] [REFERRED TO]
GULAB CHAND MITTAL VS. BAR COUNCIL OF INDIA [LAWS(RAJ)-2010-10-13] [REFERRED TO]
R.D. SINGH VS. STATE OF M.P. [LAWS(MPH)-2008-2-146] [REFERRED TO]
R C CHANDEL LATE SHRI R K CHANDEL VS. HIGH COURT OF MADHYA PRADESH AT JABALPUR, THROUGH [LAWS(MPH)-2006-4-166] [REFERRED]
JASBIR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-8-425] [REFERRED]
JOSEPH K.S. VS. UNION OF INDIA [LAWS(MEGH)-2021-5-3] [REFERRED TO]
SRI NISHAMANI PRUSTY VS. STATE OF ORISSA AND 2 ORS. [LAWS(ORI)-2008-12-119] [REFERRED TO]
Subash Chandra Das VS. Registrar (Amn.), Orissa High Court [LAWS(ORI)-2009-2-21] [REFERRED TO]
TARA CHAND VS. STATE OF HARYANA [LAWS(P&H)-2005-4-95] [REFERRED]
KHAZAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2003-9-130] [REFERRED TO]
NOOR MOHD.PATHAN VS. THE STATE OF M.P. & ANR [LAWS(MPH)-2015-8-157] [REFERRED]
MOHAMMAD MAQBOOL BHAT VS. STATE OF JK [LAWS(J&K)-2018-3-40] [REFERRED TO]
NOOR VS. STATE OF JK AND OTHERS [LAWS(J&K)-2018-8-93] [REFERRED TO]
STATE OF J&K VS. KHURSHID AHMED [LAWS(J&K)-2017-12-49] [REFERRED TO]
STATE OF J&K & ANR VS. DR. MANOJ BHAGAT [LAWS(J&K)-2017-12-51] [REFERRED TO]
STATE OF M P VS. K K SHARMA [LAWS(MPH)-2006-1-64] [REFERRED TO]
SHAHZAD ZAFAR ALI VS. BHARAT PETROLEUM CORPORATION LTD. [LAWS(ALL)-2010-11-282] [REFERRED TO]
MUKHTAR AHMAD VS. STATE OF U.P. [LAWS(ALL)-2018-3-24] [REFERRED TO]
MAHESH DUTTA MISRA VS. STATE OF U P [LAWS(ALL)-2000-9-40] [REFERRED TO]
UNION OF INDIA AND ORS VS. MAN BAHADUR CHHETRI [LAWS(GAU)-2007-8-82] [REFERRED TO]
CHOTELAL GAJANAN KHOLE VS. MUNICIPAL CORPO OF GREATER MUMBAI [LAWS(BOM)-2004-8-63] [REFERRED TO]
PYARE MOHAN LAL VS. STATE OF JHARKHAND [LAWS(SC)-2010-9-51] [REFERRED TO]
STATE OF M P VS. NISAR AHMED [LAWS(MPH)-2012-5-105] [REFERRED TO]
CAPTAIN PRAMOD KUMAR BAJAJ VS. UNION OF INDIA [LAWS(SC)-2023-3-16] [REFERRED TO]
ISHWARBHAI MARGHABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2000-8-88] [REFERRED TO]
MOHD. IQBAL VS. STATE OF J&K [LAWS(J&K)-2017-8-142] [REFERRED TO]
STATE OF JK & ORS. VS. MOHAMMAD BASHIR RATHER [LAWS(J&K)-2018-6-60] [REFERRED TO]
KHURSHID ANWAR SHAH VS. STATE OF J&K & ORS. [LAWS(J&K)-2015-9-27] [REFERRED TO]
STATE OF J&P VS. ABDUL MAJID WANI [LAWS(J&K)-2017-10-41] [REFERRED TO]
STATE OF J&K & ORS. VS. PARSHOTAM KUMAR SHARMA & ANR [LAWS(J&K)-2017-12-50] [REFERRED TO]
STATE OF J&K & ORS. VS. KAMAL MAHENDRU [LAWS(J&K)-2017-12-58] [REFERRED TO]
HAMMID AHMAD WANI VS. STATE OF J&K [LAWS(J&K)-2017-12-119] [REFERRED TO]
STATE OF J.K. VS. NOOR UD DIN WANI [LAWS(J&K)-2022-5-114] [REFERRED TO]
HARIHAR PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-8-78] [REFERRED TO]
R P PANDEY VS. U P POWER CORPORATION LTD [LAWS(ALL)-2003-9-92] [REFERRED TO]
PRADEEP KUMAR SUDELE VS. STATE OF U P [LAWS(ALL)-2007-3-68] [REFERRED TO]
MAHAVIR SINGH MALIK VS. STATE OF U P [LAWS(ALL)-2002-8-93] [REFERRED TO]
RANBIR SINGH VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2008-12-222] [REFERRED]
JUGAL CHANDRA SAIKIA VS. STATE OF ASSAM [LAWS(SC)-2003-3-107] [RELIED ON]
LALIT KUMAR MISHRA VS. UNION OF INDIA, AND 3 ORS. [LAWS(ORI)-2011-9-49] [REFERRED TO]
SUJIT KUMAR ROY VS. RESERVE BANK OF INDIA [LAWS(CAL)-2004-1-58] [REFERRED TO]
RAMRAJ RAM VS. STATE OF U P [LAWS(ALL)-2015-7-433] [REFERRED]
STATE BANK OF INDIA VS. MOHD SHAHJAHAN [LAWS(DLH)-2010-7-187] [REFERERD TO]
STATE OF RAJASTHAN VS. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL [LAWS(RAJ)-2022-4-274] [REFERRED TO]
BINOD KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2011-1-91] [RELIED ON ]
LAL CHAND DALAL VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2002-12-70] [REFERRED TO]
SHAMSHER SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2008-3-246] [REFERRED]
CHARANJIT SINGH WALIA VS. THE STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-469] [REFERRED TO]
ABDUL RASHID BHAT VS. STATE OF J&K [LAWS(J&K)-2018-3-53] [REFERRED TO]
STATE OF J & K AND ANOTHER VS. MADAN LAL [LAWS(J&K)-2017-12-37] [REFERRED TO]
STATE OF J&K & ORS. VS. GHULAM HASSAN KAMAL [LAWS(J&K)-2017-12-47] [REFERRED TO]
STATE OF J&K & ORS. VS. SHABIR AHMED [LAWS(J&K)-2017-12-55] [REFERRED TO]
ANIL VYAS VS. UNION OF INDIA [LAWS(J&K)-2013-9-41] [REFERRED TO]
BAJ SINGH VS. STATE AND ORS. [LAWS(J&K)-2016-12-7] [REFERRED TO]
SANGAM JAYASHREE VS. REGISTRAR GENERAL HIGH COURT OF KARNATAKA [LAWS(KAR)-2019-12-222] [REFERRED TO]
J K RASANIA VS. GUJARAT HOUSING BOARD [LAWS(GJH)-2002-10-70] [REFERRED TO]
VALIBEN JETHABHAI BHANJI VS. PATAN MUNICIPALITY [LAWS(GJH)-2006-7-58] [REFERRED TO]
K N SINGH VS. STATE OF U P [LAWS(ALL)-2005-9-151] [REFERRED TO]
MANUEL LOURENCO D'COSTA VS. BOARD OF TRUSTEES [LAWS(BOM)-2013-3-118] [REFERRED TO]
KIRON CHANDRA BORAH VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2000-12-23] [REFERRED TO]
VIJAY KUMAR SHARMA VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-4-208] [REFERRED TO]
UNION OF INDIA AND ANOTHER VS. SHRI A.P. SINGH AND OTHERS [LAWS(ALL)-2017-8-252] [REFERRED TO]
U.P.STATE ELECTRICITY BOARD VS. RAGHURAJ SINGH S/O LEKHRAJ SINGH [LAWS(ALL)-2020-4-20] [REFERRED TO]
AMRITLAL VS. CHHATTISGARH STATE RENEWABLE ENERGY DEVELOPMENT AGENCY [LAWS(CHH)-2021-11-98] [REFERRED TO]
UMED HIGHER SECONDARY SCHOOL JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-30] [REFERRED]
S N DERASHRI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-1-53] [REFERRED TO]
BAL KISHAN GARG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-2-36] [REFERRED TO]
SATISH KUMAR KHURANA VS. STATE [LAWS(RAJ)-2008-12-3] [REFERRED TO]
STATE OF U P THR PRIN SECY JAIL ADMINISTRATION & REFORMS& ANR VS. NANAK SHARAN SRIVASTAVA AND ANOTHER [LAWS(ALL)-2017-12-312] [REFERRED TO]
HEAD CONSTABLE RAVINDRA MISHRA VS. STATE OF U.P [LAWS(ALL)-2021-10-59] [REFERRED TO]
BALDEVBHAI BOTHABHAI VAGHELA VS. MANAGING DIRECTOR AND ORS. [LAWS(GJH)-2015-8-9] [REFERRED TO]
JAGDISH B BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2000-2-54] [RELIED ON]
UMEDBHAI M PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2000-3-59] [REFERRED]
B B DWIVEDI GAS VS. STATE OF GUJARAT [LAWS(GJH)-1999-9-56] [REFERRED]
TYRNA RYNGAT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-10-4] [REFERRED TO]
MOHAMMED AFFAN FAROOQUI VS. UNION OF INDIA [LAWS(MEGH)-2022-8-22] [REFERRED TO]
JAGDISH CHANDER VS. THE STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-243] [REFERRED TO]
GURDEV SINGH BHARDWAJ VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-8-624] [REFERRED]
OM PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2011-9-82] [REFERRED TO]
STATE OF J&K VS. PERVAIZ AHMD SHAH [LAWS(J&K)-2018-3-14] [REFERRED TO]
MOHAMMAD SHAFI SHAH VS. COMM SECTT PWD & ORS [LAWS(J&K)-2018-3-67] [REFERRED TO]
HIRA LAL PANDIT VS. STATE OF J&K [LAWS(J&K)-2018-8-151] [REFERRED TO]
KAMAL MAHENDRU VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2017-5-62] [REFERRED TO]
STATE OF J&K AND ORS. VS. TARSEM LAL [LAWS(J&K)-2017-12-39] [REFERRED TO]
MAKHDUM ALI HAIDAR VS. UNION OF INDIA [LAWS(DLH)-2025-1-113] [REFERRED TO]
NARENDRA SINGH VS. HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR. [LAWS(ALL)-2005-11-308] [REFERRED TO]
UNION OF INDIA UOI VS. T K CHOUDHURI [LAWS(MAD)-2000-8-63] [REFERRED TO]
MOHD YUNAS VS. STATE [LAWS(J&K)-2010-12-10] [REFERRED TO]
PARSHOTTAM SINGH VS. STATE [LAWS(J&K)-2010-4-30] [REFERRED TO]
SHAH LATIF VS. STATE AND OTHERS [LAWS(J&K)-2004-11-30] [REFERRED]
MUZAFFAR AHMAD KHAN VS. STATE [LAWS(J&K)-2011-3-43] [REFERRED TO]
JANAK SINGH VS. STATE OF J&K [LAWS(J&K)-2008-12-57] [REFERRED TO]
KARAM SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-1] [REFERRED TO]
YASHPAL SINGH CHAUDHARY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-8-22] [REFERRED TO]
MADAN MOHAN CHOUDHARY VS. STATE OF BIHAR [LAWS(SC)-1999-2-105] [REFERRED]
PUNJAB NATIONAL BANK VS. S K KARDAM [LAWS(DLH)-2019-12-57] [REFERRED TO]
LAKHAN LAL VS. INDIAN ROADS CONGRESS [LAWS(DLH)-2008-2-420] [REFERRED TO]
RAJINDER SINGH SEHRAWAT VS. UNION OF INDIA [LAWS(DLH)-2001-5-63] [REFERRED]
NARENDRA KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2018-11-263] [REFERRED TO]
GHULAM NABI DAR VS. STATE OF J&K [LAWS(J&K)-2018-3-102] [REFERRED TO]
BHUMESH SHARMA VS. STATE OF J&K [LAWS(J&K)-2017-2-62] [REFERRED TO]
ABDUL MAJID WANI VS. STATE OF J & K [LAWS(J&K)-2017-4-1] [REFERRED TO]
STATE OF J&K & ORS VS. BABU RAM [LAWS(J&K)-2017-12-56] [REFERRED TO]
KULDIP KUMAR VS. STATE AND ORS. [LAWS(J&K)-2016-11-3] [REFERRED TO]
IQBAL AHMAD VS. UNION OF INDIA & ANR. [LAWS(J&K)-2016-3-61] [REFERRED TO]
MOHAMMAD ASHRAF WANI VS. STATE OF JK & ORS [LAWS(J&K)-2018-5-59] [REFERRED TO]
IMTIYAZ AHMAD LARA VS. STATE OF J&K [LAWS(J&K)-2018-6-65] [REFERRED TO]
STATE OF JAMMU & KASHMIR VS. RASHPAL RAM [LAWS(J&K)-2023-12-40] [REFERRED TO]
D M ZALA VS. R A VYAS [LAWS(GJH)-2007-6-22] [REFERRED TO]
RAMANBHAI B DALWADI VS. STATE OF GUJARAT [LAWS(GJH)-2000-7-37] [REFERRED TO]
STATE OF JAMMU AND KASHMIR AND ORS VS. FARID AHMAD TAK [LAWS(SC)-2019-5-15] [REFERRED TO]
DR. GURDEV SINGH BHARDWAJ VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-8-622] [REFERRED TO]
MOHAMMED SALEEM MALIK S/O SHRI UMAR ALI VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-187] [REFERRED TO]
STATE OF GUJARAT VS. UMEDBHAI M PATEL [LAWS(SC)-2001-2-47] [REFERRED TO]
DR. SANKAR BHATTACHARJEE VS. STATE OF TRIPURA [LAWS(TRIP)-2015-6-115] [REFERRED]
YASHPAL SINGH CHAUDHARY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-8-29] [REFERRED TO]
UNION OF INDIA VS. T.C. GUPTA [LAWS(RAJ)-2014-11-2] [REFERRED TO]
BANSHI LAL NAYATI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-3-47] [REFERRED TO]
UNION OF INDIA VS. GURJINDER PAL SINGH [LAWS(DLH)-2024-8-55] [REFERRED TO]
STATE OF J&K VS. ABDUL GANI MIR [LAWS(J&K)-2018-10-125] [REFERRED TO]
STATE OF J&K & ORS. VS. MUMTAZ HUSSAIN BHAT [LAWS(J&K)-2017-12-42] [REFERRED TO]
STATE OF J&K AND OTHERS VS. RAHUL SHARMA [LAWS(J&K)-2017-12-83] [REFERRED TO]
KAILASH NATH PATHAK VS. STATE OF U P [LAWS(ALL)-2009-4-733] [REFERRED TO]
S C TANTIA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-7-16] [REFERRED TO]
BALDEV SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-10-723] [REFERRED]
KUMAR INDU BHUSHAN VS. UNION OF INDIA [LAWS(RAJ)-2022-4-129] [REFERRED TO]
MUKESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2006-8-180] [REFERRED TO]
SRI DOLA GOVINDA SAMAL VS. STATE OF ORISSA AND ANR. [LAWS(ORI)-2008-12-87] [REFERRED TO]
NANDITA CHOUDHURY VS. HINDUSTAN PAPER CORPORATION LTD [LAWS(GAU)-2010-3-34] [REFERRED TO]
S M UPADHYAYA VS. G S R T C [LAWS(GJH)-2003-9-18] [REFERRED]
LALIT MOHAN SUKLABAIDYA VS. STATE OF ASSAM AND ANOTHER [LAWS(GAU)-2000-5-40] [REFERRED TO]
LOHIT CHANDRA SARMA VS. STATE OF ASSAM [LAWS(GAU)-2000-9-37] [REFERRED TO]
UNION OF INDIA (UOI) AND ANR. VS. SHRI A.P. SINGH AND ORS. [LAWS(ALL)-2010-8-483] [REFERRED TO]
KISHOR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-6-135] [REFERRED TO]
CHANDRA SHEKHAR SINGH VS. STATE OF U P [LAWS(ALL)-2000-12-55] [REFERRED TO]
B R GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2001-7-127] [REFERRED]
SURENDER SINGH VS. UOI [LAWS(DLH)-2012-8-385] [REFERRED TO]
NISHITH VERMA VS. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2011-7-128] [REFERRED TO]
SUNIL KUMAR SONKAR VS. STATE OF U P THRU PRIN SECY DEPTT OF EXCISE CIVIL SECTT &ORS [LAWS(ALL)-2018-5-21] [REFERRED TO]
RAMESH KUMAR SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2006-1-174] [REFERRED TO]
AIJAZ AHMAD KIRMANI VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-5-60] [REFERRED TO]
STATE OF J&K AND ORS. VS. SHER SINGH [LAWS(J&K)-2017-12-41] [REFERRED TO]
BAJ SINGH VS. STATE AND ORS [LAWS(J&K)-2017-1-2] [REFERRED TO]
PARVEZ AHMAD SHAH VS. STATE OF J&K & ORS [LAWS(J&K)-2017-9-49] [REFERRED TO]
REYAZ ANWAR MASOODI VS. SECRETARY TO GOVERNMENT, GAD & ORS. [LAWS(J&K)-2018-3-46] [REFERRED TO]
RAJINDER KUMAR VS. STATE OF J&K & ORS [LAWS(J&K)-2018-7-111] [REFERRED TO]
STATE OF J&K VS. MOHAMMAD ASHRAF RESHI [LAWS(J&K)-2019-3-164] [REFERRED TO]
STATE OF J & K VS. BHUMESH SHARMA [LAWS(J&K)-2022-10-39] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. GAUTAM SINGH [LAWS(J&K)-2023-9-1] [REFERRED TO]
DAVINDER SINGH ASI VS. STATE OF HARYANA [LAWS(P&H)-2010-9-249] [REFERRED TO]
ONKARSHARAN VS. ADMINISTRATOR BIHAR STATE ROAD CORPORATION [LAWS(PAT)-2006-2-62] [REFERRED TO]
DALIP SINGH BEDHOR, P.C.S. VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2003-12-107] [REFERRED]
M L GOYAL VS. JAWAHARLAL NEHRU KRISHI VISHWAVIDHYALAYA [LAWS(MPH)-2004-6-8] [REFERRED TO]
BHUPINDER PAL VS. STATE OF H. P. [LAWS(HPH)-2022-6-118] [REFERRED TO]
SMTI TYRNA RYNGAT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-10-8] [REFERRED TO]
CHANDRESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-12-146] [REFERRED TO]
AJIT KUMAR MOHAPATRA VS. STATE OF ODISHA [LAWS(ORI)-2023-10-62] [REFERRED TO]