Referred Judgements :-

PUSHPABAI PURSHOTTAM UDESHI VS. RANJIT GINNING AND PRESSING CO PRIVATE LIMITED [AFFIRMED]

Cited Judgements :-

ROSY JOSHI VS. JOGINDER SINGH [LAWS(P&H)-2004-11-8] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. K R BINDU FB [LAWS(KER)-2003-1-51] [FOLLOWED ON]
NATIONAL INSURANCE COMPANY LIMITED VS. KRISHNANKUTTY [LAWS(KER)-2000-1-17] [REFERRED]
NATIONAL INSURANCE CO LTD VS. PILLU [LAWS(MPH)-2001-10-20] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. GANESHLAL NATHUJI CHAUDHARY [LAWS(GJH)-2000-9-76] [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MAHEBUBANBIBI WD O MAHEMUDBEG AMUBEG MIRZA [LAWS(GJH)-2001-3-24] [REFERRED TO]
SAMJUBEN BHIKHABHAI VS. KOLI LALJI NAKU [LAWS(GJH)-2000-1-22] [REFERRED]
UNITED INDIA INSURANCE COMPANY LTD. VS. HANSABA JAYARAJSINH [LAWS(GJH)-2012-1-201] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. AMRUTBEN WD/O VALJIBHAI KOLI [LAWS(GJH)-2012-2-126] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PYARE LAL [LAWS(HPH)-1999-5-9] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. DEHRI DEVI [LAWS(HPH)-2003-12-5] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. MERAMAN DANA HARIJAN [LAWS(GJH)-2022-8-176] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. B LAKSHMAMMA [LAWS(APH)-2000-9-70] [REFERRED TO]
S LOLAKSHI VS. N TATAIAH [LAWS(APH)-1999-12-17] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. BHUPAL MONDAL & ORS. [LAWS(CAL)-2000-4-46] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. VEERAPPA [LAWS(KAR)-2002-7-6] [REFERRED TO]
GEETHA VS. G K SUBRAHMANYA [LAWS(KAR)-2008-5-1] [REFERRED TO]
OM PRAKASH SARAF VS. RAJMANI DEVI [LAWS(JHAR)-2002-2-52] [REFERRED TO]
GANGADHAR SAHOO VS. SARADANANDA PANDEY [LAWS(ORI)-1999-12-18] [REFERRED TO]
MUKTA MOHAKUD VS. J A KHAN [LAWS(ORI)-2004-1-22] [REFERRED TO]
NANJAPPAN VS. ORIENTAL INSURANCE COMPANY LIMITED [LAWS(MAD)-2002-10-142] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DHANABACKIAM [LAWS(MAD)-2006-9-181] [REFERRED TO]
SUJAN SINGH VS. AMAR SINGH [LAWS(P&H)-2006-7-2] [REFERREE TO (SC).]
MEERO VS. LIKHMA RAM [LAWS(RAJ)-1999-10-8] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHANTA BAI [LAWS(MPH)-2000-10-9] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. BANESINGH [LAWS(MPH)-2000-8-99] [REFERRED TO]
SURENDRA KUMAR VERMA VS. BAHADUR SINGH [LAWS(MPH)-2001-1-2] [REFERED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. KAUSHALYA DEVI & ORS. [LAWS(DLH)-2011-12-371] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MERUNBEN BABUBHAI DOSANI [LAWS(GJH)-2010-9-197] [REFERRED TO]
ORIENTAL INSURANCE CO.LTD VS. BHARTIBEN VIJAYBHAI NAGORI [LAWS(GJH)-2012-3-372] [REFERRED TO]
GULAMHUSSEN MOHMADBHAI KAZI VS. JAHUR SULEMAN LUHAR [LAWS(GJH)-2002-8-21] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. JAYABEN NARANAGAR [LAWS(GJH)-2000-11-64] [REFERRED]
ORIENTAL INSURANCE COMPANY LIMITED VS. MULIBEN WD O MUKESH JESING PARGI [LAWS(GJH)-2000-9-74] [REFERRED TO]
DM MANAGER NEW INDIA ASSURANCE CO LTD VS. ABDUL SAMMAD CHELLAPPA [LAWS(APH)-2000-4-58] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SUSAN [LAWS(KER)-1999-12-5] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. CELINAMMA [LAWS(KER)-2003-1-68] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PATTABHI RAMAIAH [LAWS(KAR)-2008-7-54] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. THUKARAMA ADAPPA [LAWS(KAR)-2006-11-46] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. MITHILESH DEVI [LAWS(DLH)-2012-9-148] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MINTU DEBNATH [LAWS(GAU)-2007-1-18] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. BIJAYA DAS [LAWS(GAU)-2000-3-7] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. P RUILIWUNG [LAWS(GAU)-1999-7-6] [REFERRED TO]
K K MARTHUTHAPPAN VS. KAMALA [LAWS(MAD)-2000-1-94] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ALARKUMAR INDUBHAI DESAI AND ORS [LAWS(GJH)-2010-12-338] [REFERRED TO]
JAYABEN MOHANLAL TILVA WD/O MOHANLAL TILVA VS. GAJENDRA K BHATT [LAWS(GJH)-2012-2-400] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PATEL VITHALBHAI LAKHMANBHAI [LAWS(GJH)-2009-9-275] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. GALBIBEN DOSAJIBHAI MANJIBHAI [LAWS(GJH)-2009-3-347] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RABARI SANGRAMBHAI PUJABHAI [LAWS(GJH)-2002-5-28] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. RAMA DEVI [LAWS(HPH)-1999-7-1] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PRITO [LAWS(HPH)-2000-1-1] [REFERRED TO]
CHEJERIA MUNICHANDRAIAH VS. NEW INDIA ASSURANCE CO LTD [LAWS(APH)-2008-8-86] [REFERRED TO]
RAMACHANDRA VS. SHANTARAM [LAWS(KAR)-2003-12-63] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. CHITRA BAHADUR KHATRI AND ORS. [LAWS(DLH)-2015-3-441] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. BHANWARI DEVI [LAWS(RAJ)-2000-12-29] [REFERRED TO]
JAI BAHADUR SUBBA VS. SBI GENERAL INSURANCE COMPANY LTD. [LAWS(SIK)-2024-6-5] [REFERRED TO]
SURESH KUMAR VS. BHAWANI [LAWS(RAJ)-2004-3-16] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SAHEBRAO KONDJI KAWLE [LAWS(BOM)-2008-11-112] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. BABASAHEB ANNA MALI [LAWS(BOM)-2001-9-73] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SURESH [LAWS(KER)-2006-4-48] [REFERRED TO]
THE UNITED INDIA INSURANCE CO. LTD. VS. RIJAWANA JAMSHED MULLA AND ORS. [LAWS(KER)-2020-8-686] [REFERRED TO]
UNITED INDIA INSUANCE CO LTD VS. GOURI RAJUBAI [LAWS(APH)-1999-7-165] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SULOCHANA [LAWS(APH)-1999-11-27] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD. VS. PASABHAI VECHATBHAI CHAMAR [LAWS(GJH)-2022-9-884] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. RANSIBEN WD/O CHHITUBHAI LAXMANBHAI [LAWS(GJH)-2009-8-456] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. RANSIBEN WD/O CHHITUBHAI LAXMANBHAI [LAWS(GJH)-2009-8-456] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. VIJAYAGAURI KALIDAS [LAWS(GJH)-1998-12-6] [RELIED ON]
NEW INDIA ASSURANCE COMPANY LIMITED VS. DHULAJI JIVAJI THAKORE [LAWS(GJH)-1999-12-75] [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. BHAGWANBHAI DANABHAI [LAWS(GJH)-2000-6-9] [RELIED ON]
NEW INDIA INSURANCE COMPANY LTD VS. BUDHRAM & ORS [LAWS(CHH)-2009-6-35] [REFERRED]
UNITED INDIA INSURANCE CO VS. RAJABHAI KANJIBHAI HARIJAN [LAWS(GJH)-2019-2-126] [REFERRED TO]
G. Raju VS. Smt. Basamma and others [LAWS(KAR)-2001-2-83] [REFERRED TO]
MALLIKA VS. S K RAJENDRAN [LAWS(MAD)-2003-8-55] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAHAMED [LAWS(MAD)-2004-3-324] [REFERRED TO]
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD VS. NAGAMMAL [LAWS(MAD)-2008-12-344] [REFERRED TO]
CHAKALI NARASAPPA VS. K RAMANNA [LAWS(APH)-2009-3-36] [REFERRED TO]
Oriental Fire and General Insurance Company VS. Sharada Tukaram Koli [LAWS(BOM)-2005-12-90] [REFERRED TO]
JAGANNATH VISHNU KORE VS. KAMALABAI MARUTI KUMBHAR [LAWS(BOM)-2006-6-132] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SANTOSH [LAWS(BOM)-2007-7-24] [REFERRED TO]
SHAHNAZ AYURVEDICS VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(ALL)-2004-1-28] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. GOVERDHAN [LAWS(MPH)-2000-2-65] [REFERRED TO]
MANAGER,IFFCO TOKIO GENERAL INSURANCE CO LTD VS. G RAMESH [LAWS(MAD)-2011-6-603] [REFERRED TO]
VARJU VS. UNITED INDIA INSSURANCE CO LTD [LAWS(RAJ)-2005-1-44] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. DHANNA [LAWS(RAJ)-2010-2-22] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. NARBADA [LAWS(RAJ)-2020-5-93] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. AJAYAKUMAR [LAWS(KER)-1999-7-23] [REFERRED TO]
Nirmala Wd/o Nana VS. Navratan [LAWS(MPH)-1999-5-55] [REFERRED TO]
ORIENTAL INSURANCE CO TLD VS. ASHOK RAMVILASJI VYAS [LAWS(BOM)-2004-4-186] [REFERRED TO]
JAMNA LAL VS. KISHAN KUMAR [LAWS(RAJ)-2010-9-28] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. ASHA RANI [LAWS(SC)-2001-8-86] [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHANTABEN [LAWS(GJH)-2000-2-40] [REFERRED]
ORIENTAL INSURANCE COMPANY LIMITED VS. RAJIBEN [LAWS(GJH)-2000-2-47] [REFERRED]
ORIENTAL INSURANCE COMPANY LIMITED VS. TULSIBEN PANALAL JOSHI [LAWS(GJH)-2000-8-5] [REFERRED]
UNITED INDIA INSURANCE CO. LTD. VS. MINOR MAHESH KANUBHAI [LAWS(GJH)-2014-4-123] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PRAFULCHANDRA DHARSHIBHAI PARMAR F/O LATE MANISHBHAI & 3 [LAWS(GJH)-2015-1-304] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. GORDHANBHAI DAHYABHAI PRAJAPATI [LAWS(GJH)-2009-2-300] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. GORDHANBHAI DAHYABHAI PRAJAPATI [LAWS(GJH)-2009-2-300] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. DHANDI [LAWS(GJH)-2011-2-73] [REFERRED TO]
ANDHAVARAPU KAMARAJU VS. THAMMINENI SEEATHARAM [LAWS(APH)-1999-11-120] [REFERRED TO]
ANDHAVARAPU KAMARAJU VS. CHINTADA SAVITRAMMA [LAWS(APH)-2000-12-87] [REFERRED TO]
MUKTI DAS VS. SABITA BAG [LAWS(CAL)-2000-4-40] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. N VENKATA SUBBAMMA [LAWS(APH)-2001-1-58] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. T VENKAIAH [LAWS(APH)-2001-3-13] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. HARI SINGH [LAWS(HPH)-1999-3-3] [REFERRED TO]
HYDHRAS VS. P P KUNHAVAA [LAWS(MAD)-2003-8-95] [REFERRED TO]
JAYANTI SAHU VS. RAMA CHANDRA BEHERA [LAWS(ORI)-1999-8-23] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. DHAPUBAI [LAWS(MPH)-2002-8-57] [REFERRED TO]
PACHOLA ORAIN VS. MAHABEER PRASAD TEBREWAL [LAWS(JHAR)-2002-10-5] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD VS. VIBUDHI DURGAIAH [LAWS(APH)-2002-8-90] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. ALAGARA SIVA RAMA KRISHNAIAH [LAWS(APH)-2006-11-79] [REFERRED TO]
CH NAGANNA VS. MOHD YOUSUF [LAWS(APH)-2008-3-13] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. BADAM [LAWS(RAJ)-2000-12-37] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. HOSHIYARI DEVI [LAWS(RAJ)-2003-2-11] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. ASHA RANI [LAWS(SC)-2002-12-12] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. IMLINEKEN [LAWS(SC)-2000-9-177] [REFERRED]
RAMESH KUMAR VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(SC)-2001-8-93] [REFERRED]
ARUN KUMAR VS. GULABBAI [LAWS(MPH)-2002-9-60] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SANTHOSHIDEVI [LAWS(BOM)-2003-11-8] [REFERRED TO]
GUJAWWA SHIVANNA GUMTE VS. T C SHRIKANT [LAWS(BOM)-2002-1-48] [REFERRED TO]
AJAY RAMESH BHOIR VS. AVINASH SHANTARAM JADIAL SHIRAVANE [LAWS(BOM)-2004-1-108] [REFERRED TO]
K MOHANAN VS. RETHNAMMA [LAWS(KER)-2018-4-143] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD. VS. SHANTIBEN JAMSUBHAI PATEL & 7 [LAWS(GJH)-2012-5-7] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LIMITED VS. ASHOK KUMAR YADAV AND OTHERS [LAWS(CHH)-2017-3-1] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PONNAM LAXMIAH [LAWS(APH)-2000-2-29] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY VS. MOTIRAM [LAWS(APH)-1999-10-27] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. M MALLAMMA [LAWS(APH)-1999-6-112] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD. VS. YOGENDRASINH RAJUSINH REHVAR [LAWS(GJH)-2023-7-684] [REFERRED TO]
DILIP DESHMUKH VS. STATE OF C.G. AND ORS. [LAWS(CHH)-2003-12-13] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. PREM PRASAD BHANDARI & ORS. [LAWS(DLH)-2012-12-407] [REFERRED TO]
NEW INDIA INSURANCE CO LTD VS. JIBAN SAHA [LAWS(GAU)-2001-3-20] [REFERRED TO]
NEW INDIA ASSURANCE CO LIMITED VS. R R USHARANI [LAWS(APH)-2002-4-9] [REFERRED TO]
SURESH OIL MILLS VS. KESAR BAI [LAWS(RAJ)-2004-3-40] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. BADAMI [LAWS(RAJ)-2005-7-129] [REFERRED TO]
GAUTAM SINGH VS. MOSMAT LALMATI KUAR [LAWS(PAT)-2007-4-71] [REFERRED TO]
SITARAM PRABHU TELE VS. RAJABAI VILAS PATIL [LAWS(BOM)-2001-2-21] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JAYASHREE [LAWS(BOM)-2005-1-27] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BINIYA BAI [LAWS(MPH)-1999-11-26] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JAGDISH KUMAR RATHORE [LAWS(MPH)-2000-7-16] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SINDHUBAI KONDIRAM DARWANTE [LAWS(BOM)-2010-3-119] [REFERRED TO [ 7 ,10 ]]
MATHEW JOSEPH VS. JANAKI [LAWS(KER)-2007-1-525] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. JAGDISHCHANDRA KANCHANLAL PARIKH [LAWS(GJH)-2000-2-66] [RELIED ON]
NEW INDIA ASSURANCE CO LTD VS. CHAMPABEN NARSINHBHAI PATEL & 5 [LAWS(GJH)-2016-1-275] [REFERRED]
D KRISHNA REDDY VS. S SATHAIAH [LAWS(APH)-1999-2-45] [REFERRED TO]
SOROJU SATYAVATHI VS. ORIENTAL INSURANCE CO LTD [LAWS(APH)-2000-8-8] [REFERRED TO]
DHARMENDRA SWAROOP JAIN VS. UNION OF INDIA [LAWS(CHH)-2003-12-9] [REFERRED]
KALAVATHY VS. ANNAMMAL KANAKA NEELAMBAL DURAIAMMAL RAMALINGAM SHANTHI [LAWS(MAD)-2004-1-46] [REFERRED TO]
PARASHRAM MAHADEV DIVATE VS. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD [LAWS(KAR)-2005-9-82] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PURUSHOTHAM T M [LAWS(KAR)-2005-9-91] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. V VELAMMAL [LAWS(MAD)-2000-3-57] [REFERRED TO]
JAGDISH SINGH AND OTHERS VS. KAMLA DEVI AND OTHERS [LAWS(J&K)-2017-12-106] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MINTU DEBNATH [LAWS(GAU)-2007-1-36] [REFERRED TO]
MANAGER ORIENTAL INSURANCE CO LTD VS. VALLABHANI SURYA RAO [LAWS(APH)-2007-6-8] [REFERRED TO]
ORIENTAL INSURANCE COMAPNY LIMITED VS. YARAVA LAKSHMI DEVI [LAWS(APH)-2009-2-14] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SHOBHA BALKRISHNA GAIKWAD [LAWS(BOM)-2011-7-174] [REFERRED TO]
BHAMABAI SHANKAR BARVE VS. RANGANATH GANPAT BANKHELE [LAWS(BOM)-2011-7-42] [REFERRED TO [ 2 ,4 ,6 ,10 ,12 ]]
UNITED INDIA INSURANCE CO.LTD. VS. VIMAL YASHWANT KAMBLE [LAWS(BOM)-2016-7-126] [REFERRED]
BHARATI AXA GENERAL INSURANCE CO LTD VS. AANDI [LAWS(MAD)-2018-10-464] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MADHO SINGH [LAWS(RAJ)-2003-9-4] [REFERRED TO]
MAZID VS. RAJ KUNWAR [LAWS(RAJ)-2009-4-66] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. GUDDI [LAWS(MPH)-2002-4-11] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. K M POONAM [LAWS(SC)-2011-2-36] [REFERRED TO]
VIJAY KUMAR BHAVANIRAO KULKARNI VS. KHADARABI [LAWS(SC)-2001-8-134] [REFERRED]
NATIONAL INSURANCE CO. LTD VS. ABDU [LAWS(KER)-1999-12-55] [REFERRED TO]
RAM KRISHNA GUPTA VS. MUNNI DEVI [LAWS(ALL)-2012-7-131] [REFERRED TO]
RAM KRISHNA GUPTA VS. MUNNI DEVI [LAWS(ALL)-2012-7-131] [REFERRED TO]
H D F C ERGO GENERAL INSURANCE COMPANY LIMITED VS. KUMARI BAI WD/O LATE HARAKH RAM [LAWS(CHH)-2017-8-40] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. AMRUTLAL KANJIBHAI SONI [LAWS(GJH)-2000-1-9] [REFERRED]
NATIONAL INSURANCE COMPANY LIMITED VS. BAI SHANTABEN [LAWS(GJH)-2000-1-21] [REFERRED]
UNITED INDIA INSURANCE COMPANY LIMITED VS. BHIKHAJI DHANJISHA VARIYAVA [LAWS(GJH)-2000-7-55] [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. ZERABIBI WD O SAIDMOHMAD ARAB [LAWS(GJH)-2000-9-97] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. BHANABHAI HIRABHAI CHAUHAN [LAWS(GJH)-2015-12-189] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. DHANDHI W/O NARSINH [LAWS(GJH)-2010-2-314] [REFERRED TO]
DILLI KRISHNA REDDY VS. RAMULA SATHAIAH [LAWS(APH)-1999-2-5] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. THANICHINTALA VENKAIAH [LAWS(APH)-2001-3-69] [REFERRED TO]
JORJIBHAI BHURABHAI MAKWANA VS. SHANTILAL [LAWS(GJH)-2024-11-15] [REFERRED TO]
ORIENTAL INSURANCE CO VS. SUKH PAL [LAWS(HPH)-1999-6-16] [DISTINGUSISHED (DISTING.)19]
ORIENTAL INSURANCE CO LTD VS. GIAN CHAND [LAWS(HPH)-2002-1-10] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MEHAR DIN [LAWS(HPH)-2008-11-14] [REFERRED TO]
DEBARAJ PANDA VS. NEW INDIA ASSURANCE CO LTD [LAWS(ORI)-2000-3-25] [REFERRED TO]
GOSHEN STONES CRUSHERS TIRUNELVELI VS. MRS FATHIMUTHU [LAWS(MAD)-2001-8-126] [REFERRED TO]
SAFIDAN BIBI VS. HARDESH KUMAR JAGGI [LAWS(JHAR)-2002-2-45] [REFERRED TO]