Referred Judgements :-

BALWANT NARAYAN BHAGDE BALWANT NARAYAN BHAGDE VS. M D BHAGWAT:THE PUNJABRAO KRISHI VIDYAPEETH AKOLA [RELIED ON]
SPECIAL LAND ACQUISITION OFFICER BOMBAY VS. GODREJ AND BOYCE [REFERRED TO]
STATE OF MAHARASHTRA VS. UMASHANKAR RAJABHAU [RELIED ON]
U P JAL NIGAM LUCKNOW VS. KALRA PROPERTIES P LTD [RELIED ON]
TAMIL NADU HOUSING BOARD VS. A VISWAM [RELIED ON]
BALMOKAND KHATRI EDUCATIONAL AND INDUSTRIAL TRUST AMRITSAR VS. STATE OF PUNJAB [RELIED ON]
MURARI VS. UNION OF INDIA [RELIED ON]
AMARNATH ASHRAM TRUST SOCIETY VS. GOVERNOR OF U P [RELIED ON]

Cited Judgements :-

SATYAPAL ANAND VS. STATE OF MP & OTHERS [LAWS(MPH)-2011-11-136] [REFERRED]
RAM NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-34] [REFERRED TO]
DHANALAKSHMI W/O P R KIRAN; KIRAN ELLEN ENTERPRISES, KUMAR JOHN RAMU VS. AIRCRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED; BANGALORE DEVELOPMENT AUTHORITY; STATE OF KARNATAKA; ETHEL ELLEN RAMU; BANGALORE DEVELOPMENT AUTHORITY; AIRCRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD; STATE OF KARNATAKA [LAWS(KAR)-2009-9-77] [REFERRED]
DHANPATI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2010-7-449] [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. STATE OF KARNATAKA [LAWS(KAR)-2007-10-57] [REFERRED TO]
TILAK RAJ AGGARWAL AND ANR. VS. DDA AND ORS. [LAWS(DLH)-2009-1-266] [REFERRED TO]
STATE OF GUJARAT VS. SANKALCHAND P VACHHETA [LAWS(GJH)-2004-7-68] [REFERRED TO]
RAJESH KUMAR BANKA VS. UNION OF INDIA [LAWS(CAL)-2014-11-58] [REFERRED TO]
CHANDULAL J MARVANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-74] [REFERRED TO]
DALPATBHAI KARSANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-45] [REFERRED TO]
GOVINDBHAI SOMNATHBHAI SUTHAR PROPRIETOR OF GSP INDUSTRIAL VS. UTTAR GUJARAT VIJ CO LTD [LAWS(GJH)-2010-9-4] [REFERRED TO]
GOVINDBHAI SOMNATHBHAI SUTHAR PROPRIETOR OF GSP INDUSTRIAL VS. UTTAR GUJARAT VIJ CO. LTD. [LAWS(GJH)-2010-9-242] [REFERRED TO]
UNION OF INDIA VS. PARSHADI [LAWS(DLH)-2002-9-262] [REFERRED]
V R THOMAS VS. STATE OF KERALA [LAWS(KER)-2001-7-58] [REFERRED TO]
VIDYAWATI VS. STATE OF U.P. [LAWS(ALL)-2016-5-202] [REFERRED]
LALJI VS. STATE OF U P & 2 OTHERS [LAWS(ALL)-2018-1-583] [REFERRED TO]
SURAJ PAL VS. U P AVAS EVAM VIKAS PARISHAD [LAWS(ALL)-2008-5-12] [REFERRED TO]
RAVINDRA NATH RAI VS. DISTRICT INSPECTOR OF SCHOOLS [LAWS(ALL)-2003-11-6] [REFERRED TO]
SHYAM MOHAN LAL VS. GORAKHPUR UNIVERSITY [LAWS(ALL)-2003-12-130] [REFERRED TO]
LAKHTE MUSTAFFA KAZMI VS. STATE OF U P [LAWS(ALL)-2003-4-92] [REFERRED TO]
PYARELAL AND ANOTHER VS. SOUTH EASTERN COALFIELDS LTD. AND OTHERS [LAWS(CHH)-2017-9-59] [REFERRED TO]
PAVITRA HARSHADRAI JANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-599] [REFERRED TO]
CITY MONTESSORI SCHOOL VS. STATE OF UTTAR PRADESH [LAWS(SC)-2009-2-49] [REFERRED TO]
TIKAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-1-40] [REFERRED TO]
STATE OF KERALA VS. VISHALAKSHI AMMA [LAWS(KER)-2020-5-206] [REFERRED TO]
ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD BY ITS SECRETARY VS. VENKATAPPA [LAWS(KAR)-2005-12-59] [REFERRED TO]
RAMAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-10-41] [REFERRED TO]
CHANDULAL P PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2004-4-17] [REFERRED TO]
KAPILABEN AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(SC)-2020-5-32] [REFERRED TO]
KANTIBHAI NANUBHAI PATEL VS. URBAN LAND TRIBUNAL [LAWS(GJH)-2001-9-54] [REFERRED]
BANGALORE CITY COOPERATIVE HOUSING SOCIETY LTD VS. STATE OF KARNATAKA [LAWS(SC)-2012-2-14] [REFERRED TO]
DEEPAK BAJAJ VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-11-192] [REFERRED TO]
BANT RAM AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-11-52] [REFERRED TO]
Bangalore Development Authority by its Commissioner VS. Mr. D. Narayanappa S/o Lt. Doddaiah (since deceased, rep. by his L.Rs. Smt. Mangamma @ Kamalamma W/o late D. Narayanappa and others) and others [LAWS(KAR)-2011-3-211] [REFERRED TO]
MD. LAIQUE ALI VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2008-7-93] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. STATE OF ORISSA [LAWS(ORI)-2009-1-3] [REFERRED TO]
KRANTIKUMAR JAIN VS. STATE OF M P [LAWS(MPH)-2012-9-283] [REFERRED TO]
NAWALA RAM VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-1998-12-43] [REFERRED TO]
BADRI LAL BHORA VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-1999-3-77] [REFERRED TO]
SELI HYDRO ELECTRIC POWER COMPANY LTD VS. STATE OF H P [LAWS(HPH)-2015-6-38] [REFERRED TO]
HAZI RAIS VS. STATE OF U P [LAWS(ALL)-2006-7-167] [REFERRED TO]
STATE OF U P VS. BHAGWANT SINGH [LAWS(ALL)-2003-11-154] [REFERRED TO]
SHYAM BABU VAISHYA AND CO VS. ASSISTANT COMMISSIONER TRADE TAX [LAWS(ALL)-2003-12-54] [REFERRED TO]
ROSHAN PACKED MOVERS VS. INDIAN OIL CORPORATION LTD [LAWS(ALL)-2003-4-211] [REFERRED TO]
KAMLESH RAI VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2003-4-233] [REFERRED TO]
MOHD ISLAM AND 3 ORS VS. STATE OF U P AND 2 ORS [LAWS(ALL)-2017-12-326] [REFERRED TO]
RAM DAS VS. STATE OF U.P. [LAWS(ALL)-2020-2-473] [REFERRED TO]
GODFREY PHILIPS INDIA LTD VS. UNION OF INDIA [LAWS(DLH)-2005-11-112] [REFERRED TO]
NOIDA TOLL BRIDGE COMPANY LIMITED VS. KAILASH DEVI KHANNA [LAWS(DLH)-2000-2-133] [REFERRED TO]
TAMIL NADU CENTRAL EXCISE AND CUSTOMS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2008-10-126] [REFERRED TO]
HENRIQUETA MARIA VS. STATE OF GOA [LAWS(BOM)-2008-2-149] [REFERRED TO]
LAXMI MAHILA NAGRIK SAHKARI BANK MARYADIT AND ORS VS. STATE OF CHHATTISGARH AND ORS [LAWS(CHH)-2016-4-45] [REFERRED]
RAJIV PREM VS. UOI [LAWS(DLH)-2006-9-151] [REFERRED TO]
RAJBIR SOLANKI VS. UNION OF INDIA [LAWS(DLH)-2008-2-323] [REFERRED TO]
GORDHANBHAI MOTIBHAI PATEL VS. COMPETENT AUTHORITY & DY COLLECTOR [LAWS(GJH)-2016-7-141] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-11-269] [REFERRED TO]
YASHWANT BARKU DONHE VS. ADDITIONAL COMMISSIONER [LAWS(BOM)-2011-4-122] [REFERRED TO]
M. VENKATESH AND ORS. VS. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS. [LAWS(SC)-2015-9-93] [REFERRED TO]
MUTHA ASSOCIATES VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-7-141] [REFERRED TO]
MYSORE URBAN DEVELOPMENT AUTHORITY COMMISSIONER VS. VEER KUMAR JAIN [LAWS(SC)-2010-4-97] [REFERRED TO]
RAJINDER SINGH BHATTI VS. STATE OF HARYANA [LAWS(SC)-2009-3-32] [REFERRED TO]
BIJOY KRISHNA ROY VS. STATE OF TRIPURA [LAWS(GAU)-2005-6-1] [REFERRED TO]
KIRAT LODHI VS. STATE OF M. P. [LAWS(MPH)-2021-9-133] [REFERRED TO]
PANCHU RAM VS. STATE OF U P [LAWS(ALL)-2004-2-44] [REFERRED TO]
KISHAN LAL VS. STATE OF U P [LAWS(ALL)-2008-4-17] [REFERRED TO]
POORAN AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2009-12-303] [REFERRED]
SANTOSH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2006-5-132] [REFERRED TO]
RANJAN KUMAR PANIGRAHI VS. STATE OF ORISSA AND 2 ORS. [LAWS(ORI)-2008-12-116] [REFERRED TO]
RAMJI SINGH AND EIGHT ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2008-7-118] [REFERRED TO]
ANUPAM SUSHIL GARG VS. COMMISSIONER OF INCOME TAX [LAWS(ALL)-2003-10-156] [REFERRED TO]
MORADABAD DEVELOPMENT AUTHORITY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-8-178] [REFERRED TO]
PARSHADI VS. UNION OF INDIA [LAWS(DLH)-2001-8-175] [REFERRED [PARA 50] 1998 3 SLT 583=11 (1998) CLT 6 (SC)= 17.]
PRAKASH CHANDRA VS. RITESH BHARGAWA [LAWS(ALL)-2020-8-20] [REFERRED TO]
S SATHYANARAYANAN VS. GOVT OF TAMIL NADU; DISTRICT COLLECTOR, KANCHIPURAM DISTRICT; SPECIAL TAHSILDAR (LAND ACQUISITION); MEMBER SECRETARY, CMDA [LAWS(MAD)-2016-7-261] [REFERRED]
NORTHERN INDIAN GLASS INDUSTRIES VS. JASWANT SINGH [LAWS(SC)-2002-10-37] [REFERRED TO]
LAKSHMI RANGAMURTHI VS. COMPETENT AUTHORITY OF URBAN LAND CEILING AND ASSISTANT COMMISSIONER OF URBAN LAND TAX [LAWS(MAD)-2011-8-21] [REFERRED TO]
GRAM PANCHAYAT BURAMBALI KOLHAPUR VS. COLLECTOR KOLHAPUR [LAWS(BOM)-2006-3-113] [REFERRED TO]
UTTAMCHAND GALADA VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-10-158] [REFERRED TO]
RAM CHAUDHARY VS. TECHNOLOGY PARK [LAWS(ALL)-2010-4-28] [REFERRED TO]
SUNDARA DEVI ALIAS ROOPRANI VS. MOHAMMAD ZHEER [LAWS(ALL)-2011-10-22] [REFERRED TO]
STATE OF GUJARAT VS. SANKALCHAND P VACHHETA [LAWS(GJH)-2001-8-61] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. OFFSHORE HOLDINGS PVT LTD [LAWS(KAR)-2021-4-34] [REFERRED TO]
RAVI BUS SERVICE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-7-109] [REFERRED TO]
K KATHIRVEL VS. PHOENIX ASSET RECONSTRUCTION COMPANY [LAWS(MAD)-2018-1-809] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. N. JAYAMMA [LAWS(SC)-2016-3-10] [REFERRED TO]
VIJAY PAL AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-8-45] [REFERRED TO]
PURANLAL SEN VS. STATE OF M P [LAWS(MPH)-2006-3-52] [REFERRED TO]
MOHMADBHAI MIYABHAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-10-41] [REFERRED TO]
PRALHAD LOKRAM DODEJA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-4-43] [REFERRED TO]
KRISHI UTPANNA BAZAR SAMITI AURANGABAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-8-82] [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [LAWS(DLH)-2001-8-60] [REFERRED TO]
PLOT HOLDERS ASSOCIATION VS. STATE OF U P [LAWS(ALL)-2004-3-3] [REFERRED TO]
RAJVIR SINGH VS. COMMITTEE OF MANAGEMENT, KISAN DEGREE COLLEGE, SIMBHAOLI & OTHERS [LAWS(ALL)-2006-1-308] [REFERRED TO]
RAM KISHORE VS. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION U P POWER CORPORATION [LAWS(ALL)-2003-11-3] [REFERRED TO]
MANUSHI SANGTHAN, DELHI VS. GOVT. OF DELHI [LAWS(DLH)-2010-2-276] [REFERRED TO]
SUPERINTENDING ENGINEER (TR) & 1 ANR VS. NARSINHBHAI PARBUBHAI PATEL DIED DURING PENDENCY OF APPEAL [LAWS(GJH)-2014-6-164] [REFERRED TO]
PATEL PILLANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2002-2-63] [REFERRED TO]
STATE OF KARNATAKA VS. GOKULA EDUCATION FOUNDATION BANGALORE [LAWS(KAR)-2005-5-27] [REFERRED TO]
V R IYER S/O LT R V RAMAN AND ORS; BANGALORE DEVELOPMENT AUTHORITY BY ITS COMMISSIONER VS. D NARAYANAPPA S/O LT DODDAIAH (SINCE DECEASED AND ORS ; D NARAYANAPPA S/O LT DODDAIAH (SINCE DECEASED, REP BY HIS L RS SMT MANGAMMA @ KAMALAMMA W/O LATE D NARAYANAPPA AND ORS ) AND ORS [LAWS(KAR)-2011-3-445] [REFERRED]
KANTIBHAI VALLABHBHAI PATEL VS. COMPETENT AUTHORITY AND DEPUTY COLLECTOR [LAWS(GJH)-2007-7-32] [REFERRED TO]
RAMNIKBHAI RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-155] [REFERRED TO]
KEKHASHARU HORAMASJI VS. COMPETENT AUTHORITY AND ADDL COLLECTOR [LAWS(GJH)-2013-3-232] [REFERRED TO]
RAJASTHAN PRADESH V S SARDARSHAHAR VS. UNION OF INDIA [LAWS(SC)-2010-6-6] [REFERRED TO]
AMBALAL PARSOTTAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2000-12-31] [REFERRED]
VIPINCHANDRA VADILAL BAVISHI VS. STATE OF GUJARAT [LAWS(GJH)-2002-6-20] [REFERRED TO]
RESIDENT WELFARE ASSOCIATION AND ANR. VS. LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2017-7-250] [REFERRED TO]
BABU VS. STATE OF U P [LAWS(ALL)-2008-4-19] [REFERRED TO]
CITY MONTESSORI SCHOOL VS. STATE OF U.P. [LAWS(ALL)-2006-7-255] [REFERRED TO]
ALLAHANOOR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1998-12-12] [REFERRED TO]
BHOLA SINGH VS. PRESCRIBED AUTHORITY TEHSILDAR [LAWS(RAJ)-1999-3-12] [REFFERED TO : (1998) 4 SCC 387 : 1998 AIR SCW 1351 12]
SHRI HEMENDRA NARAYAN DATTA VS. SRI J.K. SINHA & ANR. [LAWS(GAU)-2012-10-61] [REFERRED TO]
SHAMSUNDER VASSUDEO KAMAT VS. STATE OF GOA [LAWS(BOM)-2010-1-6] [REFERRED TO [ 19 ]]
SHAMSUNDAR VASSUDEO KAMAT VS. STATE OF GOA [LAWS(BOM)-2010-1-13] [REFERRED TO]
STATE OF GUJARAT VS. KAPILABEN AMBALAL PATEL [LAWS(GJH)-2011-4-208] [REFERRED TO]
ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY VS. THE STATE OF KARNATAKA [LAWS(KAR)-2021-3-181] [REFERRED TO]
RAM KUMAR MISRA VS. COMPETENT AUTHORITY [LAWS(ALL)-2019-8-28] [REFERRED TO]
RASHID VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2016-12-72] [REFERRED TO]
RADHEY SHYAM GUPTA VS. UNION OF INDIA [LAWS(DLH)-2003-10-63] [REFERRED TO]
GLADSTONE GEORGE VARGHESE VS. DISTRICT POLICE CHIEF [LAWS(KER)-2023-10-182] [REFERRED TO]
KAMLA BAI VS. STATE OF MP [LAWS(MPH)-2007-11-41] [REFERRED TO]
LALAJI CHOUBEY VS. STATE OF M P [LAWS(MPH)-2008-3-42] [REFERRED TO]
TAHERA YOUSUF KADRI VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2008-9-130] [REFERRED TO]
RANGASAMY VS. DISTRICT COLLECTOR PERAMBALUR DISTRICT [LAWS(MAD)-2009-12-7] [REFRRED TO]
MAHINDRA WORLD CITY DEVELOPERS LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-1-67] [REFERRED TO]
K V MUTHUSAMY VS. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE DEPARTMENT BHAVANI TALUK [LAWS(MAD)-2010-4-590] [REFERRED TO]
M. HOOLEPPA AND ORS. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2014-3-308] [REFERRED TO]
SURAIYA AKBARALI JETHA VS. MUMBAI MUNICIPAL CORPO [LAWS(BOM)-2008-6-210] [REFERRED TO]
CHELLISH SANGMA VS. LABINA SANGMA [LAWS(MEGH)-2014-9-18] [REFERRED TO]
MATAP MARK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2013-11-8] [REFERRED TO]
HINDUSTAN CONSULTANCY AND SERVICES LTD VS. UNION OF INDIA [LAWS(CAL)-2002-7-23] [REFERRED TO]
JAGDISH VS. STATE OF U P [LAWS(ALL)-2008-4-22] [REFERRED TO]
MOHD ASLAM VS. STATE OF U P [LAWS(ALL)-2004-9-51] [REFERRED TO]
RAM SANEHI PANDEY VS. U P RAJYA VIDYUT PARISHAD [LAWS(ALL)-2003-12-136] [REFERRED TO]
KARAM CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-12-67] [REFERRED TO]
M/S. MAHINDRA WORLD CITY DEVELOPERS LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-3-2] [REFERRED TO]
STATE OF GUJARAT VS. KANNUBHAI alias NAVINBHAI PATHIYARA HEIRS OF DEC [LAWS(GJH)-2003-11-35] [REFERRED TO]
SHIVSHANKER SHAW MILL VS. ADDL COLLECTOR AND COMPETENT AUTHORITY OFFICER [LAWS(GJH)-2006-2-53] [REFERRED TO]
MAHENDRA CHOUDHARY VS. JODHPUR DEVELOPMENT AUTHORITY, JODHPUR [LAWS(RAJ)-2023-10-84] [REFERRED TO]
KANAKA RANA VS. STATE OF ORISSA [LAWS(ORI)-2008-8-9] [REFERRED TO]
GANGA RAM MOOLCHANDANI VS. HIGH COURT OF JUDICATURE FOR RAJASTHAN [LAWS(RAJ)-1998-11-37] [REFERRED TO]
NANAK CHAND VS. DAYA RAM [LAWS(UTN)-2021-1-62] [REFERRED TO]
SARDAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-11-190] [REFERRED TO]
USHA ARORA VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-53] [REFERRED TO]
SIYALAL KACHI VS. STATE OF MP [LAWS(MPH)-2013-5-15] [REFERRED TO]
A.B.P. DESIGN VS. MORADABAD DEVELOPMENT AUTHORITY AND OTHERS [LAWS(ALL)-2018-2-682] [REFERRED TO]
BRIJ MOHAN AND 36 OTHERS VS. STATE OF U.P. THRU SPECIAL SECY. AND 6 OTHERS [LAWS(ALL)-2017-3-106] [REFERRED TO]
RAM DAS LAKSHMANDAS VS. STATE OF U.P. [LAWS(ALL)-2020-2-142] [REFERRED TO]
GOPAKUMAR P. VS. TRAVANCORE DEVASWOM BOARD [LAWS(KER)-2023-11-74] [REFERRED TO]
MOTIBEN JADAVBHAI MALANI EDUCATION & CHARITABLE TRUST VS. STATE OF GUJARAT [LAWS(GJH)-2012-3-173] [REFERRED TO]
MADHUSUDAN BHANUPRASAD PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-66] [REFERRED TO]
ST.GEORGE TABORE CHURCH VS. STATE OF KERALA [LAWS(KER)-2020-12-324] [REFERRED TO]
HARDAYAL SINGH AND ANOTHER VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-5-251] [REFERRED]
VITHALBHAI BABUBHAI KUCHA VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-384] [REFERRED TO]
BASANTH TILES VS. PARASHURAM [LAWS(KAR)-2005-9-87] [REFERRED TO]
ORUJ AHMED VS. RASHIDUDDIN [LAWS(DLH)-2014-9-237] [REFERRED TO]
SWAMY VIVEKANANDHA COLLEGE OF ARTS AND SCIENCE VS. MEMBER SECRETARY, TOWN AND COUNTRY PLANNING [LAWS(MAD)-2014-9-482] [REFERRED]
LALA MANGAT RAM MAHAVIDYALAYA VS. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. HIGHER EDU. [LAWS(ALL)-2011-5-489] [REFERRED TO]
BRIJ MOHAN VS. STATE OF U P [LAWS(ALL)-2012-2-57] [REFERRED TO]
PRABHU LAL VS. DISTRICT BASIC EDUCATION OFFICER DIRECTOR OF BASIC EDUCATION STATE OF U P AND [LAWS(ALL)-2003-12-59] [REFERRED TO]
HIMALAYAN TILES AND MARBLES PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-2001-6-80] [REFERRED TO]
YASHBIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2013-5-270] [REFERRED TO]
KEHAR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-8-180] [REFERRED TO]
STATE GOVE HOUSELESS HARIJAN EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [LAWS(SC)-2000-12-41] [REFERRED]
ABDUL VAHEED VS. AMAR CHAND [LAWS(RAJ)-2002-9-18] [REFERRED TO]
RAM CHAND TOLANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-1-18] [REFERRED TO]
Y U KRISHNAPRASAD VS. STATE OF KARNATAKA [LAWS(KAR)-2010-4-79] [REFERRED TO]
N.A.L. LAYOUT RESIDENTS ASSOCIATION VS. BANGALORE DEVELOPMENT AUTHORITY & ORS. [LAWS(SC)-2017-8-74] [REFERRED TO]
M KUMAR VS. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT [LAWS(MAD)-2018-10-256] [REFERRED TO]
M/S KANHAIYA LAL GIRRAJ PRASAD VS. SMT. GOMTI DEVI GHODAWAT [LAWS(RAJ)-2018-8-273] [REFERRED TO]
SHARADAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2007-1-18] [REFERRED TO]
SANNAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2008-10-51] [REFERRED TO]
COMMISSIONER BANGALORE DEVEPLOPMENT AUTHORITY VS. ADDI HOUSING INDUSTRIES LTD [LAWS(KAR)-2008-3-19] [REFERRED TO]
IDEQUIP ENGINEERING LTD VS. URBAN LAND TRIBUNAL AND EX OFFICIO ADDITIONAL CHIEF [LAWS(GJH)-2005-8-5] [REFERRED TO]
BASANTU @ BAKHEDU VS. STATE OF U P & 3 OTHERS [LAWS(ALL)-2018-1-204] [REFERRED TO]
THOMAS VS. STATE OF KERALA [LAWS(KER)-2002-7-18] [REFERRED TO]
RAMDIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-5-30] [REFERRED TO]
M/S. MONTARI ENTERPRISES PVT. LTD VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2003-10-86] [REFERRED TO]
MOHMADBHAI S O MIYABHAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-10-105] [REFERRED TO]
G SIMHAGIRI VS. GOVT OF A P [LAWS(APH)-2007-2-81] [REFERRED TO]
MALANAD SERVICE CO-OPERATIVE BANK LTD VS. STATION HOUSE OFFICER [LAWS(KER)-2023-10-170] [REFERRED TO]
NAGAR PALIKA AHREORA VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2003-7-235] [REFERRED TO]
GAYA PRASAD CHAUDHARY VS. DIRECTOR OF EDUCATION MADHYAMIK [LAWS(ALL)-2004-1-167] [REFERRED TO]
JIT RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-4-138] [REFERRED TO]
M. KUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-11-227] [REFERRED TO]
G BALASUBRAMANIAN VS. STATE GOVERNMENT OF TAMIL NADU; SPECIAL TAHSILDAR, LAND ACQUISITION OFFICER; EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER [LAWS(MAD)-2014-6-493] [REFERRED]
K.RAKKIANNA GOUNDER VS. SECRETARY GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2013-11-113] [REFERRED TO]
ASHWINI ASHISH DIGHE VS. UNION OF INDIA [LAWS(BOM)-2022-1-80] [REFERRED TO]
C.D.M.O., INTEGRATED HEALTH SOCIETY VS. VIKAS AND ORS. [LAWS(DLH)-2015-4-294] [REFERRED TO]
UJJAIN VIKAS PRADHIKARAN VS. STATE OF M P [LAWS(MPH)-2000-3-11] [REFERRED TO]
BHARAT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-33] [REFERRED TO]
PHOOSA RAM VS. STATE [LAWS(RAJ)-2001-4-77] [REFERRED TO]
LAL BAHADUR CHHETRI VS. STATE OF SIKKIM [LAWS(SIK)-2003-7-1] [REFERRED TO]
KARMA THINLAY LAMA VS. THE STATE OF SIKKIM [LAWS(SIK)-2014-12-4] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
U.P. AWAS EVAM VIKAS PARISHAD THR HOUSING COMMISSIONER VS. RAM SINGH (D) TH. LRS. [LAWS(SC)-2022-4-127] [REFERRED TO]
VENKATARAMANAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2011-2-61] [REFERRED TO]
ASHOK VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2016-5-84] [REFERRED TO]
BIPUL CHANDRA DEY ALIAS BIPUL BIHARIDEY VS. TRIPURA JUTE MILLS [LAWS(GAU)-2005-4-2] [REFERRED TO]
K BALA BAI VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2003-7-6] [REFERRED TO]
VISHNUNARAYANAN VS. SECRETARY, DEPARTMENT OF REVENUE & DEVASWOM [LAWS(KER)-2024-2-157] [REFERRED TO]
POPATJI CHHAGUJI VS. STATE OF GUJARAT THE SECRETARY [LAWS(GJH)-2012-3-136] [REFERRED TO]
KANTIBHAI VALLABHBHAI PATEL VS. COMPETENT AUTHORITY AND DEPUTY COLLECTOR [LAWS(GJH)-2007-7-35] [REFERRED TO]
NEW SHIVSHAKTI VIJAY SAW MILL VS. STATE OF GUJARAT [LAWS(GJH)-2010-5-211] [REFERRED TO]
BLUE COAST HOTELS LIMITED VS. IFCI LIMITED AND ORS [LAWS(BOM)-2016-1-251] [REFERRED]
U P SAMAJ COOPERATIVE HOUSE VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2006-8-128] [REFERRED TO]
GOSWAMY BRIJ KUMAR JEE VS. UOI [LAWS(DLH)-2007-7-187] [REFERRED TO]
UNION OF INDIA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-66] [REFERRED TO]
Kiran Ellen Enterprises, A Partnership Firm represented by its Managing Partner, Kumar John Ramu and others VS. The Bangalore Development Authority represented by its Commissioner, The Aircraft Employees House Building Co-operative Society Ltd. [LAWS(KAR)-2009-9-50] [REFERRED TO]
S HARSHAVARDHAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2002-6-7] [REFERRED TO]
NANDKURNAR BHAUSAHEB ZAWARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-8-168] [REFERRED]
AKHILESH KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2003-12-94] [REFERRED TO]
F.C.I. MAZDOOR SANGH VS. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS [LAWS(ALL)-2004-1-264] [REFERRED TO]
ARCHANA SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2005-2-190] [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [LAWS(SC)-2009-8-46] [REFERRED TO]
UNION OF INDIA VS. GUNWANTI DEVI [LAWS(DLH)-2013-5-249] [REFERRED TO]
RAMMURTI SARIN VS. STATE OF HARYANA [LAWS(P&H)-2013-2-133] [REFERRED TO]
PADAM SAIN VS. MEENA AND OTHERS [LAWS(P&H)-2017-1-58] [REFERRED TO]
RAJASTHAN STATE TPT CORPN. VS. BAJRANG LAL [LAWS(SC)-2014-3-23] [REFERRED TO]
BADRI PRASAD MATHUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-10-24] [REFERRED TO]
HEERA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-5-28] [REFERRED TO]
RAJ KISHORE BEHERA VS. DISTRICT JUDGE AND ANR. [LAWS(ORI)-2009-1-77] [REFERRED TO]
BANDHU BAXIA VS. STATE OF ORISSA [LAWS(ORI)-2009-4-37] [REFERRED TO]