Referred Judgements :-

ASRUMATI DEBI VS. KUMAR RUPENDRA DEB RAIKOT [APPROVED AND FOLLOWED]
ASRUMATI DEBI VS. KUMAR RUPENDRA DEB RAIKOT [RELIED ON]
UNION OF INDIA VS. MOHINDRA SUPPLY CO [RELIED ON]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
SHANKARLAL AGGARWALA VS. SHANKARLAL PODDARRESPON DENTS [RELIED ON]
RADHEY SHYAM VS. SHYAM BEHARI SINGH [REFERRED TO]
SHANTI KUMAR R CANJI VS. HOME INSURANCE CO OF NEW YORK [RELIED ON]

Cited Judgements :-

UDAI SINGH SOLANKI VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(RAJ)-1999-5-16] [REFERRED TO]
LAMBODA EASTERN TELECOMMUNICATION VS. ACME TELE POWER PVT LTD [LAWS(UTN)-2010-3-7] [REFERRED TO]
CHAMAN LAL S/O PRASADI LAL VS. DISTRICT JUDGE, HARIDWAR AND OTHERS [LAWS(UTN)-2017-7-160] [REFERRED TO]
UNION OF INDIA, THROUGH GENERAL MANAGER E C RAILWA VS. MUKESH KUMAR SAH SON OF GAJADHAR SAH [LAWS(PAT)-2018-4-3] [REFERRED TO]
GULAM ABBAS KAMRUDDIN BHALAMWALA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1982-8-18] [REFERRED TO]
B S ADITYAN VS. FENCING ASSOCIATION OF INDIA JABALPUR [LAWS(MPH)-1990-9-25] [REFERRED TO]
M P FINANCIAL CORPORATION VS. R R FLOUR MILLS PVT LTD [LAWS(MPH)-1999-8-4] [REFERRED TO]
NEW INDIA INSURANCE COMPANYLIMITED BHOPAL VS. RAFEEKA SULTANA [LAWS(MPH)-2000-9-7] [REFERRED TO]
A. JAWAHARLAL VS. THAYAMMAL [LAWS(MAD)-2015-4-62] [REFERRED TO]
P.T.LAKSHMAN KUMAR VS. BHAVANI [LAWS(MAD)-2013-4-89] [REFERRED TO]
TAMILNAD MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION VS. S C SEKAR [LAWS(SC)-2008-12-102] [REFERRED TO]
KALINGA MINING CORPORATION VS. UNION OF INDIA [LAWS(SC)-2013-2-17] [REFERRED TO]
MANGAT RAM ALAGH VS. STATE [LAWS(DLH)-2024-1-209] [REFERRED TO]
TARA CHAND SHARMA VS. UMA AGGARWAL [LAWS(P&H)-2009-10-5] [REFERRED TO]
JAMSHEED KANGA VS. PARSI PANCHAYAT FUNDS AND PROPERTIES [LAWS(BOM)-2011-3-147] [REFERRED TO]
VIJAY AGARWAL VS. HARINARAYAN G. BAJAJ [LAWS(BOM)-2013-2-116] [REFERRED TO]
YOUNG MEN CHRISTIAN ASSOCIATION VS. HOLY MOTHER OF AUROBINDO ASHRAM [LAWS(GAU)-2009-9-18] [REFERRED TO]
MAHADEOLAL JALAN VS. HARDEODAS ISWARDAS [LAWS(GAU)-1991-7-4] [DISTINGUISHED]
PRESIDENT MANIPUR PRADESH CONGRESS COMMITTEE VS. SPEAKAR MANIPUR LEGISLATIVE ASSEMBLY [LAWS(GAU)-1997-6-20] [REFERRED TO]
NAINI OXYZEN AND ACETYLENE GAS LTD VS. BISHESHWAR NATH [LAWS(ALL)-1985-8-5] [REFERRED TO]
U P STATE SUGAR CORPORATION LTD VS. A T V PROJECTS INDIA LTD [LAWS(ALL)-1997-11-49] [REFERRED TO]
JAGDISH KUMAR VS. DISTRICT JUDGE BUDAUN AND QRS [LAWS(ALL)-1997-7-106] [REFERRED TO]
DHANANJAY SINGH VS. KUMARI SARITA MESHRAM [LAWS(CHH)-2023-7-8] [REFERRED TO]
NASIK HING SUPPLYING COMPANY VS. ANNAPURNA GRUH UDYOG BHANDAR [LAWS(GJH)-2003-3-12] [REFERRED TO]
IQBAL BEGUM VS. CHOTE MIYAN [LAWS(APH)-1999-8-18] [REFERRED TO]
KAMARUDJAMA MD VS. E RAMESH [LAWS(APH)-1998-12-75] [REFERRED TO]
TANDAV FILM ENTERRAINMENT PVT LTD VS. FOUR FRAME PICTURES [LAWS(DLH)-2009-12-167] [REFERRED TO]
AMRUTHAPPA VS. ABDUL RASOOL [LAWS(APH)-1987-4-37] [REFERRED TO]
N G NANDA VS. GURBAX SINGH [LAWS(DLH)-2010-10-85] [REFERRED TO]
SMT. RENU VS. DISTRICT MAGISTRATE AND ORS. [LAWS(ALL)-2010-8-507] [REFERRED TO]
BHAGWATI DEVI VS. ANGOORI DEVI [LAWS(ALL)-2011-7-112] [REFERRED TO]
HOTEL PRADEEP VS. AIRPORTS AUTHORITY OF INDIA AND ANR. [LAWS(ALL)-2011-7-373] [REFERRED TO]
ANJAN KUMAR SINGHI VS. RANJAN KUMAR SINGHI [LAWS(DLH)-2011-9-232] [REFERRED TO]
DINA NATH @ DEEN DAYAL VS. THAKUR BAL GOPAL JEE MAHARAJ AND BHAGWATI [LAWS(ALL)-2014-7-162] [REFERRED TO]
ALEX JEWELLERY PVT LTD VS. ROLEX SA [LAWS(DLH)-2014-2-207] [REFERRED TO]
MANISH AGGARWAL VS. SEEMA AGGARWAL [LAWS(DLH)-2012-9-61] [REFERRED TO]
NEELAM ARYA VS. DIN MOHD [LAWS(DLH)-2013-4-63] [REFERRED TO]
UNION OF INDIA VS. BAKHTAWAR SINGH BAL KRISHAN [LAWS(DLH)-1983-11-7] [REFERRED TO]
D KOCHCHAR VS. CANARA BANK [LAWS(DLH)-2001-1-96] [REFERRED]
KUSUM DUGGAL VS. KAUSHALYA JHINGRAN [LAWS(DLH)-2000-11-107] [REFERRED]
R K SHARMA VS. PRAVEEN GUPTA [LAWS(DLH)-1997-12-5] [REFERRED]
SELECTED MARBLE HOME VS. ARUN KUMAR GUPTA [LAWS(DLH)-1994-8-87] [RELIED]
HARI SINGH IN PERSON VS. KHARAITI LAL AND SONS [LAWS(DLH)-1995-1-34] [RELIED )(]
EXPORTS UNLIMITED VS. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED [LAWS(DLH)-1996-3-2] [REFERRED]
ROOP SINGH VS. VINAY KUMAR JAUHARI [LAWS(ALL)-2020-7-30] [REFERRED TO]
CALCUTTA STEEL TUBE CORPORATION VS. KISHAN KUMAR JHUNJHUNWALA & ANR. [LAWS(CAL)-2019-12-156] [REFERRED TO]
ABDUL SHAKUR UMAR SAHIGARA AND COMPANY VS. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION [LAWS(BOM)-2003-9-134] [REFERRED TO]
BOMBAY TEXTILE RESEARCH ASSOCIATION VS. P S GHOSE, MEMBER OF INDUSTRIAL COURT, T S GHOSE [LAWS(BOM)-2004-7-272] [REFERRED]
SMT. SUSHILA SINGHANIA AND ORS. VS. BHARAT HARI SINGHANIA AND ORS. [LAWS(BOM)-2017-3-102] [REFERRED TO]
BOMBAY DIOCESAN TRUST ASSOCIATION PVT LTD VS. PASTORATE COMMITTEE OF THE SAINT ANDREWS CHURCH [LAWS(BOM)-2008-6-130] [REFERRED TO]
SAGA DEPARTMENT STORES LTD VS. PALAK HOME DEVELOPERDS PVT LTD [LAWS(BOM)-2008-7-83] [REFERRED TO]
SHAILENDRA BHADAURIA VS. MATRIX PARTNERS INDIA INVESTMENT HOLDINGS LLC [LAWS(BOM)-2018-9-120] [REFERRED TO]
KRISHNA YESHWANT SHIRODKAR VS. SUBHASH KRISHNA PATIL [LAWS(BOM)-1988-2-15] [REFERRED TO]
D SHANALAL VS. BANK OF MAHARASHTRA [LAWS(BOM)-1988-7-5] [REFERRED TO]
PAWAN KUMAR VS. NARINDER KUMAR JAIN [LAWS(J&K)-2001-2-6] [REFERRED TO]
JAGDISH RAJ VS. XXXXX [LAWS(J&K)-2023-3-35] [REFERRED TO]
AMSATH ANSARI JAWAHAR VS. S SIKKANDAR BATCHA [LAWS(MAD)-1992-11-32] [REFERRED TO]
SUPERINTENDENT OF POLICE, COOCH BEHAR VS. MALATI BARMAN [LAWS(CAL)-2024-3-192] [REFERRED TO]
ARVIND KUMAR JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2007-7-40] [REFERRED TO]
STATE OF WEST BENGAL VS. R C BANERJEE [LAWS(CAL)-1998-8-26] [REFERRED TO]
TANUSHREE ART PRINTERS VS. RABINDRA NATH PAL [LAWS(CAL)-1998-9-21] [REFERRED TO]
RECKITT AND COLMAN OF INDIA LTD VS. JYOTHI LABORATORIES LTD [LAWS(CAL)-1999-4-17] [REFERRED TO]
STATE OF WEST BENGAL VS. STATE [LAWS(CAL)-2003-10-6] [REFERRED TO]
M/S UNIT CONSTRUCTION CO. (P) LTD. VS. UNIVERSITY OF NORTH BENGAL [LAWS(CAL)-1986-5-45] [REFERRED TO]
TARA PROPERTIES PVT LTD VS. ALLIED RESINS AND CHEMICALS LTD [LAWS(CAL)-1988-10-6] [REFERRED TO]
TERAI TEA CO PVT LTD VS. KUMKUM MITTAL [LAWS(CAL)-1993-9-8] [REFERRED TO]
LT. COL. H.S.BEDI RETD VS. STCI FINANCE LIMITED [LAWS(DLH)-2020-12-58] [REFERRED TO]
BDR DEVELOPERS PVT. LTD. VS. NARSINGH SHAH [LAWS(DLH)-2021-8-37] [REFERRED TO]
ODEON BUILDERS PVT LTD VS. NBCC (INDIA) LTD [LAWS(DLH)-2021-9-275] [REFERRED TO]
ANTRIX CORPORATION LTD VS. DEVAS MULTIMEDIA PVT LTD [LAWS(DLH)-2018-5-556] [REFERRED TO]
AJIT KUMAR AGARWAL VS. NISCHINTAPUR TEA COMPANY LTD [LAWS(CAL)-2011-9-184] [REFERRED TO]
A CHANDRASEKAR` VS. T VENUGOPAL [LAWS(MAD)-2008-8-121] [REFERRED TO]
Acme Tele Power Ltd. VS. Sintex Industries Ltd.& Anr. [LAWS(UTN)-2008-9-179] [REFERRED TO]
Acme Tele Power Ltd. VS. Sintex Industries Ltd.& Anr. [LAWS(UTN)-2008-9-179] [REFERRED TO]
HARSHA CHANDRAKANT TRIVEDI VS. MIRC ELECTRONICS LTD [LAWS(GJH)-2023-2-2082] [REFERRED TO]
SWARNA PRAVA TRIPATHY VS. DIBYASINGHA TRIPATHY [LAWS(ORI)-1998-5-5] [REFERRED TO]
PERNOD RICARD INDIA PRIVATE LIMITED VS. UNITED SPRITES LIMITED [LAWS(P&H)-2023-3-124] [REFERRED TO]
KRISHNADITYA NARAIN TEWARI VS. DEVENDRA NATH MISHRA [LAWS(PAT)-1998-9-62] [REFERRED TO]
RAGHVENDRA SINGH CHOUDHARY VS. SEEMA BAI [LAWS(MPH)-1988-2-10] [FOLLOWED ON]
Madan Lal VS. Daulat Ram [LAWS(MPH)-1992-10-39] [REFERRED TO]
IVRCL INFRASTRUCTURE AND PROJECTS LIMITED VS. BEFESA AGUA [LAWS(MAD)-2011-9-28] [REFERRED TO]
ARUPPUKKOTTAI TOWN DEVANGAR COMMERCIAL ASSOCIATION VS. DEVANGAR SAMOOGANALA VUYAR KALVI VALARCHI KUZHUMAM [LAWS(MAD)-2013-12-78] [REFERRED TO]
TELECOM REGULATORY AUTHORITY OF INDIA VS. BHARTI AIRTEL LTD [LAWS(MAD)-2013-6-229] [REFERRED TO]
TELECOM REGULATORY AUTHORITY OF INDIA VS. BHARTI AIRTEL LTD [LAWS(MAD)-2013-6-229] [REFERRED TO]
SUSHIMA KISHANDEV KAUSHAL VS. COUNCIL FOR TIBETAN EDUCATION [LAWS(HPH)-2000-7-13] [REFERRED]
RAYMOND CEMENT WORKS BILASPUR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1999-6-6] [REFERRED TO]
SUBAL PAULE VS. MALINA PAUL [LAWS(SC)-2003-2-62] [REFERRED . (PARA 5) 5]
EMPLOYER IN RELATION TO MANAGEMENT OF CENTRAL MINE PLANNING AND DESIGN INSTITUTE LIMITED VS. UNION OF INDIA [LAWS(SC)-2001-1-178] [REFERRED]
GEETANJALI AGGARWAL VS. MANOJ AGGARWAL [LAWS(DLH)-2024-10-6] [REFERRED TO]
SHANTHA V PAI VS. VASANTH BUILDERS MADRAS [LAWS(MAD)-1990-8-13] [REFERRED TO]
LINGAM B C DIED VS. STATESENKO LARISSA [LAWS(MAD)-1992-11-61] [REFERRED TO]
LINGAM B C DIED VS. STATESENKO LARISSA [LAWS(MAD)-1992-11-61] [REFERRED TO]
REGISTRAR HIGH COURT MADRAS VS. T VELUMURUGAIAN [LAWS(MAD)-1994-8-80] [REFERRED TO]
JAI JAGDAMBA PUBLIC SCHOOL SANSTHAN VS. JUDGE, EMPLOYEES STATE INSURANCE COURT, PALI, RAJASTHAN [LAWS(RAJ)-2022-12-115] [REFERRED TO]
M K BAJPAI VS. STATE OF U P [LAWS(ALL)-2008-7-49] [REFERRED TO]
HIND LAMP LIMITED VS. DEPUTY LABOUR COMMR [LAWS(ALL)-2002-5-68] [REFERRED TO]
A.K.R. CONSULTANTS (P) LTD & ORS VS. ASHA KESHRI & ANR [LAWS(CAL)-2017-5-6] [REFERRED TO]
MEGHDOOT SERVICES LIMITED VS. REGISTRAR OF COMPANIES [LAWS(CAL)-2016-5-200] [REFERRED TO]
THE KOLKATA MUNICIPAL CORPORATION & ANR. VS. SRI SANKARSHAN PVT. LTD. [LAWS(CAL)-2016-8-203] [REFERRED TO]
KRISHAN AVTAR VS. OM PRAKASH GUPTA AND OTHERS [LAWS(J&K)-1981-12-12] [REFERRED TO]
KRISHAN AVTAR VS. OM PRAKASH [LAWS(J&K)-1982-12-11] [REFERRED]
H S BALI VS. TRILOCHAN DUTT [LAWS(J&K)-1988-6-10] [REFERRED TO]
STATE OF BIHAR (NOW JHARKHAND) VS. RAGHUNATH KARMALI [LAWS(JHAR)-2014-3-119] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD. VS. PROGRESSIVE CONSTRUCTION CORPORATION [LAWS(JHAR)-2014-4-8] [REFERRED TO]
ABDUL HANNAN SHEIKH VS. ABDUL MANNAN SHEIKH [LAWS(JHAR)-2016-6-42] [REFERRED TO]
RAMDIL RESORTS PRIVATE LIMITED VS. VIDEOCON INTERNATIONAL LIMITED [LAWS(BOM)-1999-6-54] [REFERRED TO]
CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY VS. RAHANDRASIGH ANANDRAO JADHAO [LAWS(BOM)-1984-7-2] [REFERRED TO]
BENNETT COLEMAN AND CO LTD VS. JAMSHED KAWASJEE VAKEEL [LAWS(BOM)-2006-10-53] [REFERRED TO]
MAHENDRA JAYANTILAL VORA VS. ADITYA ENTERPRISES [LAWS(BOM)-2006-2-10] [REFERRED TO]
KAMAKSHIDEVI MATSYAPALAN SAHAKARI SANSTHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-6-157] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. S SURYA PRAKASH REDDY [LAWS(APH)-2006-6-136] [REFERRED TO]
KANAIYABHAI LALBHAI CONTRACTOR VS. KALPESH PATEL SEASONS ENTERPRISES PRIVATE LIMITED [LAWS(BOM)-2022-4-307] [REFERRED TO]
BALBIR SINGH WASU VS. LAKHBIR SINGH WASU [LAWS(P&H)-1993-10-48] [REFERRED TO]
ANIKADAVU MADAMANAI LATHEKARAR VS. K THANDAPANI [LAWS(MAD)-2008-10-178] [REFERRED TO]
RAJ KUMAR BROTHERS VS. LIFE ESSENTIALS PERSONAL CARE (P) LTD [LAWS(DLH)-2020-10-157] [REFERRED TO]
GURU NANAK INSTITUTE OF MANAGEMENT AND INFORMATION TECHNOLOGY VS. RAVLEEN KAUR [LAWS(DLH)-2021-3-76] [REFERRED TO]
SOMASUNDARAM VS. THANGARAJU [LAWS(MAD)-1996-7-103] [REFERRED TO]
Mohammed Aslam VS. C N A Gowdhaman [LAWS(MAD)-2005-4-105] [REFERRED TO]
JAIPAL SINGH VS. STATE OF M P AND OTHERS [LAWS(MPH)-2013-10-330] [REFERRED]
VISHNU PRATAP VS. SM REVATI DEVI [LAWS(ALL)-1953-5-16] [REFERRED TO]
STATE BANK OF INDIA STAFF ASSOCIATION VS. POPAL AND KOTECH PROPERTY [LAWS(CAL)-2000-3-27] [REFERRED TO]
LYONS CORPORATE MARKET LTD VS. UMA GUPTA [LAWS(CAL)-2005-4-56] [REFERRED TO]
ASHOK KUMAR KAPUR VS. ASHOK KHANNA [LAWS(CAL)-2006-2-70] [REFERRED TO]
THE STATE ELECTION COMMISSION VS. THE STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2021-1-2] [REFERRED TO]
M.D., A.P. STATE FINANCIAL CORPORATION, HYDERABAD VS. K.V. RAMANA MURTHY AND ANOTHER [LAWS(APH)-2017-6-13] [REFERRED TO]
MOHAMMED AZHARUDDIN VS. G VIVEKANAND AND OTHERS [LAWS(APH)-2018-6-17] [REFERRED TO]
JAGANNATH SINGH VS. A. J. PETER [LAWS(APH)-2023-7-177] [REFERRED TO]
CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI VS. ALLADI P RAJ KUMAR RAJYA SABHA MEMBER HIMAYATNAGAR HYDERABAD [LAWS(APH)-1994-12-2] [REFERRED TO]
R K PURI(REGISTERED FIRM) AND OTHERS VS. COSTAL PROJECT PVT LTD AND OTHERS [LAWS(HPH)-2018-4-15] [REFERRED TO]
ABHUJI KARSHAJI THAKORE VS. THAKORE JITABEN MANCHAJI [LAWS(GJH)-2003-5-28] [REFERRED]
GUJARAT AGRICULTURAL UNIVERSITY VS. BHUPENDRASINGH T RATHOD [LAWS(GJH)-1999-9-26] [REFERRED]
EXIDE INDUSTRIES LTD. VS. EXIDE CORPORATION USA AND ORS. [LAWS(DLH)-2010-4-369] [REFERRED TO]
NEENA KHANNA VS. PEEPEE PUBLISHERS AND DISTRIBUTORS PVT. LTD. [LAWS(DLH)-2009-7-359] [REFERRED TO]
LT. COL. (RETD.) S.D. SURIE (DECEASED) THROUGH LRS VS. PARAMOUNT ENTERPRISES LTD. AND ORS. [LAWS(DLH)-2009-9-357] [REFERRED TO]
SOCIETY MADARSA MAZAHIR ULOOM MUBARAK SHAH VS. MUZAFFAR HUSSAIN [LAWS(ALL)-1993-10-48] [REFERRED TO]
SRI HATHIYA RAM MATH VS. DISTRICT JUDGE GAHZIPUR [LAWS(ALL)-1998-2-91] [REFERRED TO]
DR.V.P.SHARMA VS. DR. POONAM SHARMA [LAWS(DLH)-2015-12-12] [REFERRED TO]
RASHMI TIWARI VS. SANJEEV TIWARI [LAWS(CHH)-2019-2-180] [REFERRED TO]
BRIAN ROBERT ALEXANDER VS. A G ENTERPRISES [LAWS(BOM)-2014-3-273] [REFERRED TO]
METRO TYRES LTD VS. SATPAL SINGH BHANDARI [LAWS(DLH)-2011-9-4] [REFERRED TO]
METRO TYRES LTD VS. SATPAL SINGH BHANDARI [LAWS(DLH)-2011-9-4] [REFERRED TO]
NATASHA KOHLI VS. KUM KUM TALWAR [LAWS(DLH)-2014-7-329] [REFERRED TO]
ZILA BASIC SHIKSHA ADHIKARI SULTANPUR VS. PAWAN KUMAR S/O AMBIKA PRASAD [LAWS(ALL)-2019-9-252] [REFERRED TO]
NISHA RAJ VS. PRATAP K KAULA [LAWS(DLH)-1994-12-80] [RELIED]
SATISH CHANDRA VS. SANJAY KATYAL [LAWS(DLH)-1997-4-38] [FOLLOWED]
JINDAL EXPORTS LIMITED VS. FUERST DAY LAWSON LIMITED [LAWS(DLH)-1999-9-21] [REFERRED]
V S SAINI VS. D C M [LAWS(DLH)-2004-3-16] [REFERRED TO]
YOGISH ARORA VS. JENNETTE YOGISH ARORA @ JENNETTE DSOUZA [LAWS(ALL)-2018-4-169] [REFERRED TO]
RATAN LAL ADUKJA VS. UNION OF INDIA [LAWS(SC)-1989-7-19] [REFERRED TO]
SHYAM SEL AND POWER LIMITED VS. SHYAM STEEL INDUSTRIES LIMITED [LAWS(SC)-2022-3-42] [REFERRED TO]
BHAGWATI DEVI VS. KOMAL DEVI [LAWS(RAJ)-2013-5-74] [REFERRED TO]
VIJAY KUMAR PRASAD @ VIJAY KUMAR SINGH S/O LATE ASHARFI LALL SAH VS. STATE OF BIHAR [LAWS(PAT)-2010-4-624] [REFERRED TO]
CHANDRA VS. REDDAPPA REDDY [LAWS(MAD)-2011-6-362] [REFERRED TO]
KRISHNA CONSTRUCTIONS VS. TIFFINS BARYTES ASBESTOS AND PAINS LTD [LAWS(MAD)-2012-7-27] [REFERRED TO]
RUTURAJ SANKABHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-488] [REFERRED TO]
JAGADEESAN VS. K.R.NIVETHAN [LAWS(MAD)-2024-9-67] [REFERRED TO]
HONARARY SECRETARY VS. N.S.BALACHANDAR [LAWS(MAD)-2025-1-6] [REFERRED TO]
BHARAT BHUSHAN PAREEK VS. AMBRISH CHAND KUDASIYA AND ORS. [LAWS(RAJ)-2014-5-232] [REFERRED TO]
CH. RAKESH VS. P. MOUNIKA [LAWS(TLNG)-2024-3-43] [REFERRED TO]
DULAL SHIL VS. DALI SHIL [LAWS(TRIP)-2015-5-40] [REFERRED TO]
PADMINI VS. STATE OF TAMIL NADU [LAWS(MAD)-1993-3-13] [REFERRED TO]
Y RANGANATHAN VS. P L N GUPTA [LAWS(MAD)-1985-1-35] [REFERRED TO]
K V BALAN VS. SIVAGIRI SREE NARAYANA DHARMA SANGHOM TRUST [LAWS(KER)-2005-11-41] [REFERRED TO]
SHAKTI KISHORE VS. STATE OF BIHAR [LAWS(PAT)-2019-5-97] [REFERRED TO]
D B SOGANI VS. AKHIL BHARATIYA BANK OF RAJASTHAN KARMCHARI SANGH [LAWS(RAJ)-2000-5-20] [REFFERED TO 5,8,21,22,23]
RAM DHAN VS. JUDGE LABOUR COURT NO 2 [LAWS(RAJ)-2003-1-29] [REFERRED TO]
STATE OF KERALA VS. DR. PRAVEEN KUMAR [LAWS(KER)-2024-1-105] [REFERRED TO]
UTTAM SINGH VS. THE STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2019-7-281] [REFERRED TO]
M/S.HOTEL URVASHI VS. UTTARAKHAND POWER CORPORATION LTD. [LAWS(UTN)-2020-7-35] [REFERRED TO]
ANAND NARAIN VS. D.D.C. [LAWS(ALL)-2013-8-45] [REFERRED TO]
DELHI PUBLIC SCHOOL VS. SHALU MAHENDROO [LAWS(DLH)-2012-11-66] [REFERRED TO]
DOLLY KAPOOR & ANR VS. SHER SINGH YADAV & ORS [LAWS(DLH)-2012-2-679] [REFERRED]
GOVT. OF NCT OF DELHI VS. MOOL CHAND SHARMA [LAWS(DLH)-2013-2-185] [REFERRED TO]
NIKO RESOURCES LIMITED VS. GUJARAT STATE PETROLEUM CORP [LAWS(DLH)-2000-9-116] [REFERRED]
DEEPIKA CHOPRA GARG VS. NIKHIL GARG [LAWS(ALL)-2020-3-61] [REFERRED TO]
ARUN KUMAR TIWARI AND ORS. VS. RAJESH PANDEY AND ORS. [LAWS(ALL)-2015-5-297] [REFERRED TO]
HARIBANSH UPADHYAY AND 4 ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-3-132] [REFERRED TO]
BANK OF NEW YORK MELLON VS. ZENITH INFOTECH LTD [LAWS(BOM)-2012-3-122] [REFERRED TO]
JAGDISH KUMAR VS. DISTRICT JUDGE BUDAUN [LAWS(ALL)-1997-12-7] [REFERRED TO]
AKMAL ALI AND ORS. ETC. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-1983-10-3] [REFERRED TO]
UNITED CUTLERY WORKS VS. ANOOP KHURANA [LAWS(DLH)-2006-8-252] [REFERRED TO]
P DHANAMMA VS. M SIVA RAMA PRASAD [LAWS(APH)-1991-4-43] [REFERRED TO]
RITES LIMITED VS. JMC PROJECTS INDIA LTD [LAWS(DLH)-2009-3-68] [REFERRED TO]
PRAKASH ATLANTA JV AND ORS. VS. NHAI AND ORS. [LAWS(DLH)-2009-3-235] [REFERRED TO]
ANIL KAPOOR VS. S R SHARMA [LAWS(DLH)-2009-5-156] [REFERRED TO]
MAGOTTEAUX INDUSTRIES PVT. LTD VS. AIA ENGINEERING LTD [LAWS(DLH)-2008-11-174] [REFERRED TO]
PHONOGRAPHIC PERFORMANCE LTD VS. RADIO MID DAY WEST INDIA LTD [LAWS(DLH)-2010-4-107] [REFERRED TO]
HORST KURVES GMBH VS. ESSAR OILS LIMITED [LAWS(GJH)-2001-9-35] [REFERRED TO]
SHAH SHAILESH KUMAR VINODKUMAR VS. ASHOK KUMAR VAJERAJ [LAWS(GJH)-1995-4-36] [REFERRED]
MADHUSUDAN VEGETABLE PRODUCTS COMPANY LIMITED VS. RUPA CHEMICALS VAPI [LAWS(GJH)-1985-8-1] [REFERRED TO]
COMMITTEE OF MANAGEMENT BABA SHOBHA MANI LAGHU MADHYAMIK VIDYALAYA CHERO BHARTI DEORIA VS. DIRECTOR OF EDUCATION BASIC/CHAIRMAN U P BASIC SHIKSHA PARISHAD LUCKNOW [LAWS(ALL)-2007-3-52] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS [LAWS(ALL)-2007-1-248] [REFERRED TO]
HEADMASTER, BHOTEBARI SITANATH HIGH SCHOOL VS. MAPITA SAMADDAR [LAWS(CAL)-2017-6-7] [REFERRED TO]
J &K CO-OPERATIVE UNION LTD VS. UNION OF INDIA AND OTHERS [LAWS(J&K)-2017-11-6] [REFERRED TO]
DION DE SILVA, ALIAS BUNNY DE SILVA, SON OF S B DE SILVA, AGED VS. OLIVE ANTONIETA NAZARETH, AGED 70 YEARS, UNMARRIED, LANDLADY [LAWS(BOM)-1990-12-55] [REFERRED]
SARVADAMAN MANSUKHLAL DOSHI VS. DEEPAK MANSUKHLAL DOSHI [LAWS(BOM)-2007-7-137] [REFERRED TO]
BHARAT S SHAH VS. RAJKUMAR JUGALKISHORE SARAF [LAWS(BOM)-2007-8-103] [REFERRED TO]
DATTARAM V DHARWADKAR VS. GHANASHYAM G BHENDE [LAWS(BOM)-2002-6-3] [REFERRED TO]
UNION BANK OF INDIA VS. KOKILA NITISH KOTAK [LAWS(BOM)-1999-3-60] [REFERRED TO]
KESHAVRAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-105] [REFERRED TO]
B R MEENA VS. T BAJRANG [LAWS(APH)-2010-8-51] [REFERRED TO]
KANNA PHANEENDRA VS. JANA RAMA RAO AND ORS [LAWS(APH)-2017-3-79] [REFERRED TO]
P.UDAYA BHASKARA REDDY VS. SREEPADA REAL ESTATES AND DEVELOPERS [LAWS(APH)-2024-9-20] [REFERRED TO]
KAMLA BAJPAI VS. SHARDA DEVI BAJPAI [LAWS(MPH)-2002-3-43] [REFERRED TO]
T S B K SHRAMAN MAHARAJ VS. MAYAPUR SRICHAITANYA MATH [LAWS(CAL)-1984-11-10] [REFERRED TO]
S C SONS PVT LTD VS. BRAHMA DEVI [LAWS(CAL)-1986-3-33] [REFERRED TO]
COMPANY LIMITED VS. JITENDRA KUMAR KHAN [LAWS(CAL)-2004-6-22] [REFERRED TO]
BARUN KUMAR GOSWAMI VS. ARUN KUMAR GOSWAMY [LAWS(CAL)-2003-1-3] [REFERRED TO]
TANUSREE ART PRINTERS VS. RABINDRA NATH PAL [LAWS(CAL)-2000-5-22] [REFERRED TO]
CITYSCAPE DEVELOPERS PVT LTD VS. ALKA BUILDERS PVT LTD [LAWS(CAL)-1999-12-19] [REFERRED TO]
MODI KOREA TELECOMMUNICATON LTD VS. APPCON CONSULTANTS PVT LTD [LAWS(CAL)-1999-2-20] [REFERRED TO]
GLUCOSERIES PVT LTD VS. DEB KANTA ROY [LAWS(CAL)-1999-3-39] [REFERRED TO]
PARTHA BOSE ROY VS. CALCUTTA TRAMWAYS COMPANY (1978) LIMITED [LAWS(CAL)-1996-5-23] [REFERRED TO]
SADHANA PAL VS. JAGADISH BHAR [LAWS(CAL)-1994-4-3] [REFERRED TO]
DINESH DALMIA VS. COMON WEALTH DEVELOPMENT CORPORATION [LAWS(MAD)-1999-5-7] [REFERRED TO]
STATE OF GUJARAT VS. INDIAN RAYON [LAWS(GJH)-2014-3-107] [REFERRED TO]
MAGIC FRAMES VS. RADIANCE MEDIA P. LTD [LAWS(MAD)-2019-6-263] [REFERRED TO]
DALADDI COOP AGRIL SERVICE SOCIETY LTD VS. GURCHARAN SINGH [LAWS(P&H)-1993-9-9] [REFERRED TO]
SCAN WELL LOGISTICS INDIA PVT LTD VS. BLAIKLOCK COMPASS WORLD TRANSPORT HK LIMITED [LAWS(MAD)-2009-12-255] [REFERRED TO]
SOUTHERN GROUP INDUSTRIES P LTD VS. CREATIVE FOUNDATIONS PVT LTD [LAWS(MAD)-2009-4-277] [REFERRED TO]
ONGC PETRO ADDITIONS LIMITED VS. TECNIMONT S P A [LAWS(DLH)-2019-7-73] [REFERRED TO]
DR.HANS U. NAGAR VS. JOHN NAGAR [LAWS(DLH)-2020-6-9] [REFERRED TO]
VIL ROHTAK JIND HIGHWAY PVT. LTD VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2022-1-259] [REFERRED TO]
PUNJ LLOYD LTD VS. GREAT EASTERN GENERAL INSURANCE LIMITED (EARLIER KNOWN AS OVERSEAS ASSURANCE CORPORATION LIMITED) [LAWS(DLH)-2018-6-64] [REFERRED TO]
ENKAY VISIONS (P) LTD. VS. DOORDARSHAN AND ORS. [LAWS(MAD)-2020-9-959] [REFERRED TO]
N. SARAVANAN VS. MANUJOTHI ASHRAMAM [LAWS(MAD)-2014-12-52] [REFERRED TO]
S.RAMESH BABU VS. P.CHANGAIAH [LAWS(MAD)-2013-4-149] [REFERRED TO]
SEEMA MITRA VS. LOTIKA MITRA [LAWS(MPH)-1994-9-29] [REFERRED TO]
National Textile Corporation (M. P.) Ltd, Indore VS. Radheyshyam Surolia [LAWS(MPH)-1985-11-48] [REFERRED TO]
DEVA VS. DURGASHANKAR [LAWS(MPH)-1986-4-8] [REFERRED TO]
O. PANEERSELVAM VS. EDAPPADI K. PALANISWAMI , CHENNAI [LAWS(MAD)-2024-1-149] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. SANJEEV BUILDERS PVT. LTD. AND ORS. [LAWS(SC)-2017-10-33] [REFERRED TO]
MITHAILAL DALSANGAR SINGH VS. ANNABAI DEVRAM KINI [LAWS(SC)-2003-9-114] [REFERRED . (PARA 12)]
MIDNAPORE PEOPLES CO OP BANK LTD VS. CHUNILAL NANDA [LAWS(SC)-2006-5-21] [REFERRED TO]
APTEC ADVANCED PROTECTIVE TECHNOLOGIES AG VS. UNION OF INDIA [LAWS(DLH)-2025-1-106] [REFERRED TO]
AMAR SINGH HARBANS SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2000-3-119] [REFERRED TO]
ESHA SHARMA VS. COL. SAMEER SHARMA [LAWS(TLNG)-2024-3-24] [REFERRED TO]
SUKURI DIBYA VS. HEMALATA PANDA [LAWS(ORI)-1990-5-17] [REFERRED TO]
URMILA DEI VS. HEMANTA KUMAR MOHANTA [LAWS(ORI)-1993-5-5] [REFERRED TO]
SUMITRADEVI ALIAS BIJLIDEVI VS. SHITALA MAI [LAWS(PAT)-1990-5-29] [REFERRED TO]
SECY DEPTT OF CANTEEN MGMT VS. K K SAXENA [LAWS(RAJ)-2000-10-46] [REFERRED TO]
K KANAKARATHNAM VS. A PERUMAL [LAWS(MAD)-1994-4-23] [REFERRED TO]
INDIAN IRON AND STEEL CO LTD VS. LEARNED 9TH INDUSTRIAL TRIBUNAL WEST BENGAL [LAWS(CAL)-1999-12-25] [REFERRED TO]
M/S. TANUSREE ART PRINTERS VS. RABINDRA NATH PAL [LAWS(CAL)-2000-5-69] [REFERRED TO]
M/S. TANUSREE ART PRINTERS VS. RABINDRA NATH PAL [LAWS(CAL)-2000-5-69] [REFERRED TO]
MRIDUL KANTI MAJUMDER VS. JYOTSNA BAL [LAWS(CAL)-2000-8-18] [REFERRED TO]
P AND I SERVICES PRIVATE LIMITED VS. BOARD OF TRUSTEES FOR PORT OF CALCUTTA [LAWS(CAL)-2002-2-39] [REFERRED TO]
CALCUTTA CHEMICAL CO LTD VS. KRISHNA DAS PAL [LAWS(CAL)-1983-5-6] [REFERRED TO]
CINEVISTAAS LTD VS. PRASAR BHARTI [LAWS(DLH)-2019-2-172] [REFERRED TO]
HINDUSTAN MOTOR LTD VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2009-2-44] [REFERRED TO]
SHANKAR SUNDARAM VS. AR AS and P V P V [LAWS(MAD)-2004-2-73] [RELIED ON]
T V SATYANARAYANA VS. SUBBA ARUNA MEENAKSHI [LAWS(KAR)-1988-2-22] [REFERRED TO]
BAJAJ AUTO LTD VS. TVS MOTOR COMPANY LTD [LAWS(MAD)-2010-10-97] [REFERRED TO]
ROBUST HOTELS P LTD VS. E I H LIMITED [LAWS(MAD)-2010-10-176] [REFERRED TO]
RUSTOM KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-1-13] [REFERRED TO]
PARIKSHIT THAKUR VS. UNIVERSITY GRANT COMMISSION [LAWS(CAL)-2022-2-5] [REFERRED TO]
OBEDUR REHMAN VS. AHMEDALI BHARUCHA [LAWS(BOM)-1981-12-23] [REFERRED TO]
CALCUTTA GUJARATI EDUCATION SOCIETY VS. BUDGE BUDGE COMPANY LTD [LAWS(CAL)-2024-12-12] [REFERRED TO]
ECONOMIC TRANSPORT ORGANISATION LIMITED VS. PODDAR PROJECTS LIMITED [LAWS(CAL)-2017-8-33] [REFERRED TO]
NIRANJAN LAL TODI VS. NANDALAL TODI AND ORS. [LAWS(CAL)-2015-7-9] [REFERRED TO]
VARSHA LAKHMANI VS. HITESH WADHVA [LAWS(ALL)-2008-3-221] [REFERRED TO]
PRATAP NARAIN PANDEY VS. STATE OF U P [LAWS(ALL)-2008-8-76] [REFERRED TO]
SANDEEP AGARWAL VS. ADARSH CHADHA [LAWS(ALL)-2002-5-10] [REFERRED TO]
STATE OF U P VS. MEERA SANKHWAR [LAWS(ALL)-2004-7-104] [REFERRED TO]
INDIAN IRON AND STEEL CO.LTD VS. UNION OF INDIA [LAWS(JHAR)-2005-4-32] [REFERRED TO]
LAXMAN BALA SURVE VS. PESH BUILDERS [LAWS(BOM)-1996-7-7] [REFERRED TO]
VASUDEO DHARANIDHAR JOSHI VS. BOMBAY TEXTILE RESEARCH ASOCIATION [LAWS(BOM)-2004-7-75] [REFERRED TO]
HARILAL RAMJI DOSHI VS. MANILAL SUNDERJI DOSHI [LAWS(BOM)-1985-4-46] [REFERRED TO]
Madhukar Venkatesh Ullal of Mumbai Indian Inhabitant VS. Anita Hermy DSouza [LAWS(BOM)-2006-1-98] [REFERRED TO]
B.F. PUSHPALEELA DEVI VS. STATE OF A.P [LAWS(APH)-2002-8-112] [REFERRED]
K ANDALAMMA VS. G LAKSHMA RAO [LAWS(APH)-2011-6-46] [REFERRED TO]
MIDDELA YADI REDDY VS. STATE OF T S AND ORS [LAWS(APH)-2017-2-75] [REFERRED TO]
NAVAYUGA ENGINEERING CO. LTD. VS. STRUCTICON INDIA PVT. LTD. [LAWS(APH)-2024-9-49] [REFERRED TO]
NATIONAL AGRICULTUREAL MARKETING FEDRETION OF INDIA LTD VS. ALIMENTA S A [LAWS(DLH)-2009-7-6] [REFERRED TO]
HARDAYAL SINGH VS. JOGINDER SINGH [LAWS(DLH)-2008-11-53] [REFERRED TO]
WALCHANDNAGAR INDUSTRIES LTD VS. SARASWATI INDUSTRIAL SYNDICATE LTD [LAWS(DLH)-2010-12-265] [REFERRED TO]
RANJIT KAUR VS. G S SANDHU [LAWS(DLH)-2009-8-146] [REFERRED TO]
ANIL TYAGI VS. ARUN SHARMA & ANR [LAWS(DLH)-2016-1-62] [REFERRED TO]
RAGHU NATH SAHAI ANAND VS. PUSHPA DEVI AND ORS. [LAWS(DLH)-2016-1-177] [REFERRED TO]
PAMINDER GUJRAL VS. KIRNAJIT GUJRAL [LAWS(DLH)-2015-7-17] [REFERRED TO]
V.P. SHARMA VS. POONAM SHARMA [LAWS(DLH)-2015-12-53] [REFERRED TO]
GHANTASALA SESHAMMA VS. GOLLAPALLI RAJARATNAM [LAWS(APH)-1988-4-11] [FOLLOWED ON]
JAIMIN J DESAI VS. GUJARAT CHAMBER OF COMMERCE AND INDUSTRY [LAWS(GJH)-1999-12-83] [REFERRED TO]
KHEVINABEN R PATEL VS. JAGDISHCHANDRA J DESAI [LAWS(GJH)-1993-9-35] [FOLLOWED .]
BHIKHABHAI KALYANBHAI VS. PIRABHAI VAGHABHAI [LAWS(GJH)-1988-4-9] [DISTINGUISHED]
SCB CHINA LTD VS. STATE BANK OF PATIALA [LAWS(DLH)-2014-8-186] [REFERRED TO]
DEEPAK KHOSLA VS. NEMO [LAWS(DLH)-2014-9-38] [REFERRED TO]
DINESH JAJODIA VS. CITI BANK & ORS [LAWS(BOM)-2016-6-277] [REFERRED TO]
JITENDRA KUMAR DEWANGAN VS. NEETI DEWANGAN [LAWS(CHH)-2022-9-111] [REFERRED TO]
SYED IRSHAD AHMED ZAID VS. SHAZIA ANJUM [LAWS(CHH)-2023-10-20] [REFERRED TO]
LT COL S D SURIE VS. PARAMOUNT ENTERPRISES [LAWS(DLH)-2011-9-317] [REFERRED TO]
COLGATE PALMOLIVE COMPANY VS. HINDUSTAN UNILEVER LTD [LAWS(DLH)-2013-12-83] [REFERRED TO]
RAM KRIPAL SINGH VS. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LUCKNOW [LAWS(ALL)-1999-2-23] [REFERRED TO]
HUBTOWN LIMITED VS. IDBI TRUSTEESHIP SERVICE LIMITED [LAWS(BOM)-2016-10-61] [REFERRED TO]
PARAS JAIN VS. IZHAR AHMAD [LAWS(ALL)-2014-9-20] [REFERRED TO]
ASHUTOSH SHROTRIYA AND ORS. VS. VICE-CHANCELLOR, DR. B.R. AMBEDKAR UNIVERSITY AND ORS. [LAWS(ALL)-2015-9-111] [REFERRED TO]
QUMAR JAHAN VS. BOARD OF REVENUE, U. P. LUCKNOW [LAWS(ALL)-2023-5-200] [REFERRED TO]
GOCHWAL LEASING AND FINANCE PRIVATE LIMITED VS. HARISH CHAND JHAMB [LAWS(DLH)-1996-5-65] [REFERRED]
SWADESH POLYTAX LIMITED VS. V K GOEL [LAWS(DLH)-1987-5-29] [REFERRED]
R K SHARMA VS. ASHOK NAGAR WELFARE ASSOCIATION AND COMPANY [LAWS(DLH)-2001-1-123] [REFERRED .]
BAHUJAN SAMAJ PARTY VS. HONBLE SPEAKER, RAJASTHAN LEGISLATIVE ASSEMBLY [LAWS(RAJ)-2020-8-5] [REFERRED TO]
UMAJI KESHAO MESHRAM VS. RADHIKABAI WIDOW OF ANANDRAO BANAPRKAR [LAWS(SC)-1986-3-25] [LIMITED]
UTTAM SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-223] [REFERRED TO]
RAJ KUMAR MALHOTRA VS. STATE [LAWS(DLH)-2024-2-144] [REFERRED TO]
KOHINOOR CARPETS PANIPAT VS. RAJINDER ARORA [LAWS(NCD)-1991-7-44] [REFERRED]
L. RAMACHANDRAN AND ORS. VS. K. RAMESH AND ORS. [LAWS(MAD)-2015-9-33] [REFERRED TO]
KALINGA MINING CORPORATION VS. UNION OF INDIA [LAWS(SC)-2013-1-89] [REFERRED TO]
LIVERPOOL AND LONDON S P AND I ASSOCIATION LIMITED VS. M V SEA SUCCESS [LAWS(SC)-2003-11-24] [REFFERED (PARA 108) 20.]
G.SUBRAMANIAN VS. K.PHANINDRA REDDY [LAWS(MAD)-2023-2-206] [REFERRED TO]
FIRM SWAROOP SINGH SHER SINGH VS. MOHAN LAL [LAWS(RAJ)-1997-5-24] [REFERRED TO]
K NAGARAJ VS. SARASWATHY AMMAL [LAWS(MAD)-2010-3-692] [REFERRED TO]
COLONEL RAMESH PAL SINGH VS. SUGHANDHI AGGARWAL [LAWS(DLH)-2019-10-8] [REFERRED TO]
BIMAL CHANDRA BEHARA VS. SASADHAR GHOSH [LAWS(CAL)-1994-6-18] [REFERRED TO]
NATIONAL JUTE MANUFACTURERS CORPORATION LTD VS. RAMNAGAR CANE and SUGAR CO LTD [LAWS(CAL)-1998-11-30] [REFERRED TO]
VYSYA BANK LIMITED VS. SHANKARLAL EXPORT PRIVATE LIMITED [LAWS(CAL)-2000-9-40] [REFERRED]
INDIAN INSTITUTE OF METALS VS. VINOD JUTHANI [LAWS(CAL)-2004-5-1] [REFERRED TO]
CHANDI PRASAD SIKARIA VS. PREMLATA NAHATA [LAWS(CAL)-2005-5-24] [REFERRED TO]
JAYARAMAN VS. KUMARAN [LAWS(MAD)-2002-7-196] [REFERRED TO]
BOARD OF GOVERNORS ST THOMAS SCHOOL VS. A K GEORGE [LAWS(CAL)-1984-3-8] [REFERRED TO]
MPS GREENERY DEVELOPERS LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-9-83] [REFERRED TO]
KARNANI PROPERTIES LIMITED VS. SPACE INTERNATIONAL PVT. LTD. [LAWS(CAL)-2017-10-37] [REFERRED TO]
COMMITTEE OF MANAGEMENT, LOK MANYA TILAK INTER COLLEGE, PRATAPGARH AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2006-7-279] [REFERRED TO]
L P A (W P ) NO 14 OF 1981 VS. STATE [LAWS(J&K)-1981-12-13] [REFERRED]
SANDYA DEVI VS. ANIL GUPTA [LAWS(J&K)-2012-11-4] [REFERRED TO]
NAVYUG RADIANCE SENIOR SECONDARY SCHOOL SOCIETY VS. REGISTRAR FIRMS SOCIETIES AND CHITS [LAWS(ALL)-2002-9-228] [REFERRED TO]
ANDHRA PRADESH PUBLIC SERVICE VS. K SURESH [LAWS(APH)-2013-12-127] [REFERRED TO]
SHARMILA VS. SUBHADRA [LAWS(KER)-2001-1-54] [REFERRED TO]
RAJENDRAPRASAD R SINGH VS. MUNICIPAL CORPN OF GR BOMBAY [LAWS(BOM)-2003-1-63] [REFERRED TO]
ROBERT PUNAJI SALVI VS. BOMBAY DIOCESAN TRUST ASSOCIATION PRIVATE LIMITED [LAWS(BOM)-1995-7-12] [REFERRED TO]
SHRAWAN SADHUJI GORLE VS. VASANTRAO SANTOSHRAO JAGTAP [LAWS(BOM)-2006-8-30] [REFERRED TO]
GREAT EASTERN SHIPPING COMPANY VS. SUKHDEV SINGH [LAWS(BOM)-2009-2-61] [REFERRED TO [ 3 ,7 ]]
VLS FINANCE LTD. VS. SOUTHEND INFRASTRUCTURE PVT. LTD. AND ANOTHER [LAWS(DLH)-2015-4-424] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. B SATHAIAH [LAWS(APH)-1991-2-36] [REFERRED TO]
J S TINS FABRICATORS VS. U CO BANK [LAWS(HPH)-1993-1-3] [REFERRED TO]
MUKUL DAS, S/O LATE LAKSHMI DAS, R/O KAMAKHYA GATE, DURGASAROBAR, VS. UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY, [LAWS(GAU)-2016-2-60] [REFERRED TO]
JYOTIKA KUMAR VS. ANIL SONI [LAWS(DLH)-2009-1-5] [REFERRED TO]
UTKARSH APPARELS & ANOTHER VS. WINNSOME TEXTILES INDUSTRIES LTD [LAWS(HPH)-2017-8-39] [REFERRED TO]
ZENITH MEDIA LIMITED VS. AMRIT PAL SINGH [LAWS(DLH)-2014-3-271] [REFERRED TO]
VITTHALBHAI MADHAVLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-221] [REFERRED TO]
SUNITA SINHA VS. LEELA BUILDERS PVT LTD [LAWS(DLH)-2012-7-586] [REFERRED TO]
RAVI SARASWAT VS. RAM CHANDRA MAHESHWARI AND ANR. [LAWS(ALL)-1985-9-70] [REFERRED TO]
ELITE EDIFICES PVT LTD VS. RAJ GRUHA COOPERATIVE HOUSING SOCIETY LTD [LAWS(BOM)-2011-2-107] [REFERRED TO]
KALPANA NARAYANRAO KADAM VS. GODAVARI MANAR CHARITABLE TRUST [LAWS(BOM)-2011-2-150] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. NTPC LIMITED [LAWS(BOM)-2014-3-279] [REFERRED TO]
V.C. DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY LKO. AND ANR. VS. VISHWAJEET SINHA [LAWS(ALL)-2017-10-216] [REFERRED TO]
HARISH BANSAL VS. MOTI FILMS PRIVATE LIMITED [LAWS(DLH)-1983-1-18] [REFERRED GLOBE MOTORS V. MEHTA TEJA SINGH,FAO (OS) 53/1982 DECIDED ON 5-7-1983.]
ANJALI CHAURASIYA VS. STATE OF U.P. [LAWS(ALL)-2023-2-4] [REFERRED TO]
JASWINDER SINGH VS. MRIGENDRA PRITAM [LAWS(DLH)-2012-10-214] [REFERRED TO]
TELECOM REGULATORY AUTHORITY OF INDIA VS. TELECOM DISPUTES AND SETTLEMENT APPELLATE TRIBUNAL & ANR. [LAWS(DLH)-2005-12-170] [REFERRED TO]
AKASH GUPTA VS. FRANKFINN INSTITUTE OF AIR HOSTESS TRAINING [LAWS(DLH)-2006-1-147] [REFERRED TO]
BHANU GANDOTRA VS. ADDITIONAL PRINCIPAL JUDGE FAMILY COURT [LAWS(ALL)-2022-12-72] [REFERRED TO]
THE STATE OF RAJASTHAN AND ANOTHER VS. JAIPUR METALS AND ELECTRICALS MAZDOORS SANGH AND OTHERS [LAWS(RAJ)-2002-8-118] [REFERRED TO]
SMT. KANUPRIYA VS. ASHUTOSH AGRAWAL [LAWS(UTN)-2017-7-17] [REFERRED TO]
N.RAKESH YADAV VS. N. ANEELA SHRITHIKA [LAWS(TLNG)-2024-3-60] [REFERRED TO]
NIDHI JAIN VS. ANKIT JAIN [LAWS(DLH)-2023-7-183] [REFERRED TO]
SHANTHILAL KOTHARI VS. SATHRASALA SARATH BAU [LAWS(MAD)-2008-9-26] [REFERRED TO]
JAYANTI PRASAD GAUTAM VS. PRAGYA GAUTAM [LAWS(DLH)-2018-9-197] [REFERRED TO]
VIVEK GOENKA VS. NARENDRA PRASAD [LAWS(MAD)-2013-2-84] [REFERRED TO]
P.T. LEE CHENGALVARAYA NAICKER TRUST VS. S. SHANMUGAM [LAWS(MAD)-2014-7-9] [REFERRED TO]
MAHESH CHANDRA CHOUBEY VS. M M DUBEY [LAWS(MPH)-1994-4-15] [REFERRED TO]
NATIONAL THERMAL POWER CORPORATION LIMITED (NTPC) VS. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD. [LAWS(MEGH)-2021-7-1] [REFERRED TO]
MAJ RETD SUKESH BEHL & ANR. VS. KONINKLIJKE PHILIPS ELECTRONICS NV [LAWS(DLH)-2016-1-389] [REFERRED TO]
INDRAPURI PRIMARY CO OPERATIVE HOUSING SOCIETY VS. BHABANI GOGOI [LAWS(GAU)-1990-8-6] [REFERRED TO]
MURARI LAL VS. MADAN LAL MOONDRA [LAWS(DLH)-2015-6-48] [REFERRED TO]
VINOD GUPTA VS. BRAHAM VIRA GUPTA [LAWS(DLH)-1995-2-29] [REFERRED]
UNION OF INDIA VS. JAGAT RAM TREHAN AND SONS [LAWS(DLH)-1996-1-89] [REFERRED]
BASANT KHARBANDA VS. PUNJAB AND SIND BANK [LAWS(DLH)-1996-12-12] [REFERRED]
JAWAHAR ENGINEERING CO VS. JAVAHAR ENGINEERING PRIVATE LIMITED [LAWS(DLH)-1983-2-5] [REFERRED TO]
CHANANA STEEL TUBES PVT. LTD. VS. STATE OF H.P. [LAWS(HPH)-1999-6-18] [REFERRED TO]
JARNAIL SINGH VS. VIJAY LAXMI [LAWS(HPH)-2014-1-25] [REFERRED TO]
HIMACHAL PRADESH POLICE WELFARE ASSOCIATION VS. STATE OF H.P. [LAWS(HPH)-2019-11-87] [REFERRED TO]
AHMEDABAD ELECTRICITY COMPANY LIMITED VS. ELECTRICITY MAZDOOR SABHA [LAWS(GJH)-1989-3-8] [REFERRED]
JAYANTILAL DHANJIBHAI PATEL VS. ROHITBHAI DHANJIBHAI BIN GOKALBHAI PATEL [LAWS(GJH)-2001-11-7] [RELYING ON]
D D KHANNA VS. BHARTI RAJ [LAWS(ALL)-1993-8-61] [REFERRED TO]
KHALIL AHMED VS. ANSAR AHMED [LAWS(CAL)-2023-6-174] [REFERRED TO]
SHREE HARI AGRO INDUSTRIES LTD VS. DEEPAK VEGPRO PRIVATE LIMITED [LAWS(CAL)-2015-9-93] [REFERRED]
SUBHAWATI DEVI VS. R K SINGH [LAWS(ALL)-2004-3-230] [REFERRED TO]
BALU SINGH VS. STATE OF M.P. [LAWS(MPH)-2006-7-126] [REFERRED TO]
ASHA RAM VS. STATE OF M P [LAWS(MPH)-2004-9-43] [REFERRED TO]
UNION OF INDIA AND OTHERS VS. ARADHANA TRADING CO. AND OTHERS [LAWS(CAL)-1999-3-72] [REFERRED TO]
W. B. COUNCIL OF HIGHER SECONDARY EDUCATION & ANR. VS. RINA HAZRA & ORS. [LAWS(CAL)-1997-8-35] [REFERRED TO]
UNITED COMMERCIAL BANK VS. HANUMAN SYNTHETICS LTD [LAWS(CAL)-1984-3-43] [REFERRED TO]
BENARAS STATE BANK LTD VS. DAYASHANKAR GUPTA [LAWS(CAL)-1986-11-8] [REFERRED TO]
SRI AJAY PRAKASH LOHIA VS. SRI ASHOK MITTAL AND ORS. [LAWS(CAL)-2007-9-94] [REFERRED TO]
SHAKUN JAISWAL VS. ANAND PERSHAD JAISWAL & ORS. [LAWS(DLH)-2016-2-15] [REFERRED TO]
HPL (INDIA) LIMITED & ORS. VS. QRG ENTERPRISES AND ANOTHER [LAWS(DLH)-2017-2-11] [REFERRED TO]
MUKESHBHAI BABUBHAI KASWALA VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-101] [REFERRED TO]
R KANNAN VS. INDCHEM ELECTRONICS LTD [LAWS(MAD)-1988-2-65] [REFERRED TO]
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD VS. S V RAMAMURTHI MADRAS [LAWS(MAD)-1990-2-53] [REFERRED TO]
LOYAL TEXTILE MILLS LIMITED VS. ALLENBERG COTTON COMPANY [LAWS(MAD)-1991-10-48] [REFERRED TO]
THANGAMMAL VS. AVANASHIAPPAN [LAWS(MAD)-1993-10-50] [REFERRED TO]
PAIDIPATI DHANAMMA VS. MOUTUPALLI SIVA RAMA PRASAD [LAWS(APH)-1991-4-50] [REFERRED TO]
HARDAYAL SINGH VS. JOGINDAR SINGH [LAWS(DLH)-2008-12-45] [REFERRED TO]
PRASHANT PROJECTS P LTD VS. INDIAN OIL CORPN LTD [LAWS(DLH)-2011-2-331] [REFERRED TO]
GOLDWIN TECHNOLOGY P LTD VS. ELECTRONIC COMPONENTS AND TUNERS [LAWS(DLH)-2010-9-64] [REFERRED TO]
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD VS. ALIMENTS S A [LAWS(DLH)-2010-9-256] [REFERRED TO]
THEKKAYIL DAMODARAN VS. T SANKARAN [LAWS(KER)-1984-10-2] [REFERRED TO]
ANAND ISSARDAS MOTIANI VS. VIRJI RAISI [LAWS(BOM)-1983-6-2] [REFERRED TO]
DEVICHAND CHUNILAL RANAVAT VS. MALTI MADHAV DANDEKAR [LAWS(BOM)-2003-5-1] [REFERRED TO]
AMIR FIDAHUSAIN VS. MOHAMMEDHUSSAIN ABDULLABHAI FIDAALI [LAWS(BOM)-2006-9-94] [REFERRED TO]
COSMOS CO OPERATIVE BANK LIMITED VS. R K BANSWAL [LAWS(BOM)-1996-8-41] [REFERRED TO]
JAMSHED N GUZDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1992-4-34] [REFERRED TO]
SAGA DEPARTMENT STORES LIMITED VS. FALAK HOME DEVELOPERS PVT LTD [LAWS(BOM)-2008-10-132] [REFERRED TO]
MADHUKAR VENKATESH ULLAL OF MUMBAI INDIAN INHABITANT VS. SAYED MUSTAFA HUSSAINI [LAWS(BOM)-2006-1-158] [REFERRED]
NEERU BATRA VS. JASWINDER PAUL BATRA, USA [LAWS(BOM)-2018-9-127] [REFERRED TO]
SPECIAL DEPUTY COLLECTOR L A SRBC NANDYAL VS. N VASUDEVA RAO [LAWS(APH)-2003-9-52] [REFERRED TO]
NAYYAR AND COMPANY VS. MEDICAL SUPERINTENDENT MEDICAL COLLEGE HOSPITAL ROHTAK [LAWS(NCD)-1992-12-134] [REFERRED]
RADHIKA KONEL PAREKH VS. KONEL PAREKH [LAWS(MAD)-1992-8-62] [REFERRED TO]
UNION OF INDIA VS. K SAMBANDAN [LAWS(MAD)-1994-12-71] [REFERRED TO]
SHANKARI AMMA VS. STATE OF KERALA [LAWS(KER)-1991-7-50] [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LTD VS. STATE OF HARYANA [LAWS(P&H)-1997-3-55] [REFERRED TO]
P S SATHAPPAN DEAD VS. ANDHRA BANK LTD [LAWS(SC)-2004-10-64] [REFERRED TO]
AJAY BANSAL VS. ANUP MEHTA [LAWS(SC)-2007-1-21] [REFERRED TO]
KAMLA BAJPAI VS. SHARDA DEVI BAJPAI [LAWS(MPH)-2000-3-101] [REFERRED TO]
SUDHIR KUMAR ROUT VS. STATE OF ODISHA [LAWS(ORI)-2023-12-62] [REFERRED TO]
GYANASIS JENA VS. SMT. REKHA SWAIN [LAWS(ORI)-2016-9-3] [REFERRED TO]
FIRM CHHUNILAL LAXMAN PRASAD VS. AGARWAL CO [LAWS(MPH)-1987-2-17] [RELIED ON]
S.MENAKA VS. K.S.K NEPOLIAN SOCRATIES [LAWS(MAD)-2024-3-77] [REFERRED TO]
REGISTRAR CO OPERATIVE SOCIETIES ORISSA VS. BHUBAN BEHARI SAHOO [LAWS(ORI)-2001-2-29] [REFERRED TO]
STATE NCT OF DELHI VS. ANAMUL ANSARI [LAWS(DLH)-2024-12-32] [REFERRED TO]
PHOOLWATI (DECEASED) VS. SHRI DEVINDER SINGH [LAWS(DLH)-2024-3-294] [REFERRED TO]
UPADHYAYA HARGOVIND DEVSHANKER VS. DHIRENDRASTNH VIRBHADRASTNHJI SOLANKI [LAWS(SC)-1988-2-1] [RELIED ON]
TRIDANDEE SWAMI BHAKTIKUSUM SHARAMAN MAHARAJ AND OTHERS VS. MAYAPUR SREE CHAITANYA MATH AND OTHERS [LAWS(SC)-1982-3-31] [REFERRED TO]
RATAN KUMARI VS. CHANDRA MOHAN PRASAD [LAWS(RAJ)-1987-3-21] [REFERRED TO]
JAIPUR METRO RAIL CORPORATION LIMITED VS. ALOK KOTAHWALA AND ORS. [LAWS(RAJ)-2012-11-93] [REFERRED TO]
MR MAHESH KUMAR AGARWAL (PARTNER) VS. MS. EXPANDABLE ENTERPRISES (P) LTD. [LAWS(CAL)-2016-6-211] [REFERRED TO]
KRISHAN AVTAR VS. OM PRAKASH [LAWS(J&K)-1981-12-11] [REFERRED TO]
PANDEY MISHRA AND COMPANY VS. ANIL UPENDRA PITALE [LAWS(BOM)-1988-3-26] [REFERRED TO]
SHALINI WD O GANGADHAR WADODKAR VS. PRAKASH S O GANGADHAR HEDAOO [LAWS(BOM)-1992-12-28] [REFERRED TO]
ZENITH LTD VS. DY COMMR OF INCOME TAX [LAWS(BOM)-2004-10-98] [REFERRED TO]
MISHRIMAL JETHMAL OSWAL INDIAN CITIZEN VS. MUNICIPAL COUNCIL OF LONAVALA [LAWS(BOM)-2006-2-60] [REFERRED TO]
MOHD RIYAZUR REHMAN SIDDIQUI VS. DEPUTY DIRECTOR OF HEALTH SERVICES [LAWS(BOM)-2008-9-220] [REFERRED TO]
VISRAM FINANCIAL SERVICES (P) LTD VS. V RAJENDRAN [LAWS(MAD)-2018-6-548] [REFERRED TO]
A S CHATHA VS. MALOOK SINGH [LAWS(P&H)-1994-5-88] [REFERRED TO]
CENTRE FOR DEVELOPMENT OF TELEMATICS VS. RAJIV BHASIN [LAWS(DLH)-2021-4-16] [REFERRED TO]
GREEN PEACE CONSTRUCTIONS PVT LTD VS. R SHIVAKUMAR [LAWS(MAD)-2010-12-39] [FOLLOWED ON]
HARINDER SINGH KOCHAR VS. BULE COAST INFRASTRUCTURE [LAWS(DLH)-2020-1-91] [REFERRED TO]
HANS U NAGAR VS. JOHN NAGAR [LAWS(DLH)-2020-6-152] [REFERRED TO]
STATE OF WEST BENGAL VS. BISWANATH GHOSH [LAWS(CAL)-1992-4-3] [REFERRED TO]
BINAGURI INVESTMENTS PVT. LTD. VS. GAUTAM RAY & ORS. [LAWS(CAL)-1998-8-51] [REFERRED TO]
RAMESH C VAISH VS. BANWARILAL JAIPURIA [LAWS(CAL)-1999-4-31] [REFERRED TO]
KISHAN MIMANI VS. INDU KOCHER [LAWS(CAL)-2011-12-109] [REFERRED TO]
BLUE COAST HOTELS LIMITED VS. KAMAL SHARMA & ORS [LAWS(DLH)-2016-2-28] [REFERRED TO]
M RADHESHYAMLAL VS. SHAILESH [LAWS(MAD)-2004-9-157] [REFERRED TO]
EMPLOYEES STATE INSURANCE CORPORATION MADRAS VS. SHANMUGHA THEATRES COIMBATORE [LAWS(MAD)-1997-6-5] [REFERRED TO]
KARUPPUSAMY PILLAI VS. SWAMI SUBRAMANIA CHETTIAR [LAWS(MAD)-1997-8-60] [REFERRED TO]
THOTAKURA RAVINDRA BABU VS. THOTAKURA SESHAGIRI RAO [LAWS(APH)-2002-1-79] [REFERRED TO]
GAUTAM ADANI VS. CONTAINER CORP OF INDIA [LAWS(DLH)-2007-11-27] [REFERRED TO]
KAILASHPATI STEEL INDUSTRIES LTD VS. STEEL AUTHORITY OF INDIA LTD [LAWS(DLH)-2008-10-22] [REFERRED TO]
M A MUNEEM VS. LIC EMPLOYEES COOPERATIVE HOUSING BUILDING SOCIETY LTD [LAWS(APH)-1996-2-15] [REFERRED TO]
JASWANT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1999-5-11] [REFERRED TO]
SUKESH BEHL AND ORS. VS. KONINKLIJKE PHILIPS ELECTRONICS N.V. [LAWS(DLH)-2016-1-155] [REFERRED TO]
VLS FINANCE LTD VS. SOUTHEND INFRASTRUCTURE PVT LTD [LAWS(DLH)-2015-4-217] [REFERRED TO]
PRAKASH PANDEY VS. KRISHNA KUMAR DIXIT [LAWS(ALL)-2003-5-103] [REFERRED TO]
SHYAM TELECOM LTD VS. A.R.M. LTD [LAWS(DLH)-2008-5-395] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
OMKAR TEXTILE MILLS PRIVATE LIMITED VS. HARDIK CHEMICALS [LAWS(GJH)-1995-3-57] [DISTINGUISHED]
ANIL BHARDWAJ VS. TEK CHAND [LAWS(HPH)-2019-7-244] [REFERRED TO]
ZUBAIR UL ABIDIN VS. SAMEENA ABIDIN ALIAS SAMEENA KHAN [LAWS(DLH)-2014-7-52] [REFERRED TO]
ZUBAIR UL ABIDIN VS. SAMEENA ABIDIN ALIAS SAMEENA KHAN [LAWS(DLH)-2014-7-52] [REFERRED TO]
BHARTIBEN SHAH VS. GRACY THOMAS [LAWS(BOM)-2013-1-84] [REFERRED TO]
SPAREBANKEN SOGN VS. M V BOS ANGLER [LAWS(BOM)-2012-11-141] [REFERRED TO 7]
KAHINI DEVELOPERS PVT. LTD VS. MUKESH MORARJI PANCHAMATIA [LAWS(BOM)-2013-2-96] [REFERRED TO]
NTPC LIMITED VS. RELIANCE INDUSTRIES LIMITED [LAWS(BOM)-2009-7-184] [REFERRED TO]
JANARDHAN MOHANDAS RAJAN PILLAI (DECEASED THROUGH LRS.) AND ANOTHER VS. MADHUBHAI Z. PATEL AND OTHERS [LAWS(BOM)-2010-3-298] [REFERRED TO]
AJAY GUPTA S/O JAGARNATH GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-25] [REFERRED TO]
DAMODAR PRASAD PANDEY VS. COMMITTEE OF MANAGEMENT SEWASHRAM UCCHATAR MADHYAMIK VIDYALAYA AND ORS. [LAWS(ALL)-2010-10-338] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. MOHD. SALEEM [LAWS(DLH)-2012-9-225] [REFERRED TO]
SUBHASH CHANDRA VS. SRIKANT GOSWAMI POSTED MANAGING DIRECTOR, SAHKARI GRAM VIKAS BANK LTD. [LAWS(ALL)-2024-8-28] [REFERRED TO]
SAHARA INDIA AIRLINES LIMITED VS. R A SINGH [LAWS(DLH)-1997-9-100] [REFERRED]
HINDUSTAN ANTIBIOTICS LIMITED VS. HINDUSTAN MAX GB LIMITED [LAWS(DLH)-2001-3-43] [REFERRED]
CREF FINANCE LIMITED VS. PURI CONSTRUCTION LIMITED [LAWS(DLH)-2001-4-126] [REFERRED 19.]
HEMLATA PANDA VS. SUKURI DIBYA [LAWS(SC)-1999-10-26] [REFERRED TO]
NARENDRA HIRAWAT & CO. VS. SHOLAY MEDIA ENTERTAINMENT PVT. LTD. [LAWS(SC)-2022-3-147] [REFERRED TO]
DEAN, I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY VS. SIKKIM STUDENTS WELFARE ASSOCIATION OF CHANDIGARH [LAWS(SIK)-2020-11-13] [REFERRED TO]
UBS AG VS. STATE BANK OF PATIALA [LAWS(SC)-2006-5-7] [REFERRED TO]
UNION OF INDIA VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2013-4-70] [REFERRED TO]
PRAVEENKUMAR VS. HONGHONG AND SHANGHAI BANKING HONGHONG AND SHANGHAI BANKING [LAWS(MAD)-2012-11-336] [REFERRED TO]
KALE KHAN MOHD HANIF FIRM VS. MOHAMMED IQBAL KALE KHAN [LAWS(MPH)-1994-3-40] [REFERRED TO]
Mohd. Sadik VS. Sahida Bi [LAWS(MPH)-1996-8-80] [REFERRED TO]
JODHPUR SAHAKARI UPBHOKTA WHOLESALE BHANDAR VS. BADRI NATH KALLA [LAWS(RAJ)-1982-11-35] [REFERRED TO]
UPENDRA SINGH MANIYARI VS. JAGMOHAN SINGH [LAWS(UTN)-2010-2-28] [REFERRED TO]
RAJENDRA KUMAR VS. RUKHMANI BISEN [LAWS(MPH)-2023-2-106] [REFERRED TO]
Y VENKANNA CHOWDRY DIED VS. G LAKSHMIDEVAMMA [LAWS(MAD)-1993-3-6] [REFERRED TO]
DILIP KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-9-96] [REFERRED TO]
Nalendra Nath s/o Jagannath Prasad Sharma VS. State of M.P. [LAWS(MPH)-2004-8-117] [REFERRED TO]
R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERAN GOPAL VS. J JAYALALITHA [LAWS(MAD)-2006-2-169] [REFERRED TO]
AMEYA ARUN KULKARNI VS. ISHA AMEYA KULKARNI [LAWS(BOM)-2024-4-167] [REFERRED TO]
OOTACAMUND CLUB VS. H S MEHTA [LAWS(MAD)-2009-10-42] [FOLLOWED ON]
E.C. BOSE AND CO. PVT. LIMITED VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-1997-12-172] [REFERRED TO]
RAJU VS. NEELAM & ORS [LAWS(DLH)-2018-9-139] [REFERRED TO]
DELHI CHEMICAL AND PHARMACEUTICAL WORKS PVT. LTD. VS. HIMGIRI REALTORS PVT. LTD. [LAWS(DLH)-2021-7-1] [REFERRED TO]
PRASANT CHANDRA SEN VS. UNITED COMMERCIAL BANK [LAWS(CAL)-1981-11-17] [REFERRED TO]
INDRAJMAL SHYAMAUKHA VS. BHAGAT SINGH DUGAR [LAWS(CAL)-1991-8-25] [REFERRED TO]
UNION OF INDIA VS. K. SATYANARAYAN & CO. [LAWS(CAL)-1994-12-34] [REFERRED TO]
SUREKA STEEL LTD. VS. UNION OF INDIA [LAWS(CAL)-1997-8-45] [REFERRED TO]
RUBINETTERIE BRESCIANE BONOMI SPA, GUSSAGO, BRESCIA (ITALIA) VS. LEHRY INSTRUMENTATION & VALVES PVT LTD [LAWS(MAD)-2019-1-203] [REFERRED TO]
UNIWORTH RESORTS LIMITED VS. ASHOK MITTL [LAWS(CAL)-2007-9-66] [REFERRED TO]
ATALENDU ROY VS. BINA ROY [LAWS(CAL)-2008-3-10] [REFERRED TO]
KONDAL REDDY H VS. CENTRAL BANK OF INDIA [LAWS(APH)-2001-11-183] [REFERRED TO]
MOHAMMAD KAMARUDJAMA MANDAL REVENUE OFFICER HANUMAKONDA VS. ELABOINA RAMESH [LAWS(APH)-1998-12-44] [REFERRED TO]
UNIVERSAL AUTO GARRAGE VS. CHIKOTI VEERANNA and CO [LAWS(APH)-1993-3-73] [REFERRED TO]
MATADIN GARWAL VS. SYED ABDUL RAZACK [LAWS(APH)-1993-9-22] [REFERRD TO (PARA 4) 4.]
CROCODILE INT PTE LTD VS. LACOSTE S A [LAWS(DLH)-2007-12-80] [REFERRED TO]
CANBANK FINANCIAL SERVICES LTD VS. HARYANA PETROCHEMICALS LTD [LAWS(DLH)-2008-5-368] [REFERRED TO]
PADAM CHAND JAIN VS. PIYUSH JAIN [LAWS(DLH)-2011-7-162] [REFERRED TO]
WEE AAR CONSTRUCTIVE BUILDERS VS. SIMPLEX CONCRETE PILES INDIA LTD [LAWS(DLH)-2010-2-376] [REFERRED TO]
JINDAL EXPORTS LTD VS. FUERST DAY LAWSON FDL HEAD OFFICE UNITED KINGDOM [LAWS(DLH)-2010-4-72] [REFERRED TO]
ECON PURI CONSORTIUM VS. PURI INTERNATIONAL PVT.LTD [LAWS(DLH)-2009-4-287] [REFERRED TO]
MOHAN LAL MAHTO VS. PARSU RAM MAHTO [LAWS(JHAR)-2003-8-24] [REFERRED TO]
COMMITTEE OF MANAGEMENT OF NATIONAL INTEGRATED MEDICAL ASSOCIATION THROUGH ITS SECRETARY/MANAGER AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2008-11-205] [REFERRED TO]
JAHANARA BEGUM VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-11-145] [REFERRED TO]
MESSERS BINAGURI INVESTMENTS PVT. LTD. VS. GOUTAM ROY [LAWS(CAL)-2024-4-163] [REFERRED TO]
BANI DHAR AND ORS. VS. RINA DHAR AND ORS. [LAWS(CAL)-2016-5-191] [REFERRED TO]
RAVI UDYOG PRIVATE LIMITED VS. S.G. PROJECTS LTD. [LAWS(CAL)-2016-8-78] [REFERRED TO]
B F PUSHPALEELA DEVI VS. STATE OF ANDHRA PRADESH REP [LAWS(APH)-2002-8-2] [REFERRED TO]
CHENI MADHU BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-6-40] [REFERRED TO]
GHISAI RAM KRISHAK VIDYALAYA SAMITI VS. STATE OF UP [LAWS(ALL)-2014-11-4] [REFERRED TO]
RAVI SARASWAT VS. RAM CHANDRA MAHESHWARI [LAWS(ALL)-1985-9-37] [REFERRED TO]
IN MATTER OF: NATASHA KOHLI VS. KUM KUM TALWAR [LAWS(DLH)-2014-7-69] [REFERRED TO]
SANT KUMAR BAJORIA AND SUNDER KUMAR BAJORIA VS. STATE OF MEGHALAYA AND ORS. [LAWS(GAU)-1993-7-8] [REFERRED TO]
MODERN SUPPLY AGENCY VS. ANWARA BEGUM BORBHUIYA [LAWS(GAU)-1997-2-4] [REFERRED TO]
I N G VYSYA BANK LTD VS. SHAMKEN SPINNERS LTD [LAWS(ALL)-2010-9-76] [RELIED ON]
SASHI PRAKASH VS. GOVERNMENT PENSIONERS ASSOCIATION AGARTALA [LAWS(GAU)-2001-7-17] [REFERRED TO]
RAVI SARAN PRASAD VS. RASHMI SINGH [LAWS(ALL)-2001-3-28] [REFERRED TO]
BG EXPLORATION AND PRODUCTION INDIA LTD. AND ORS. VS. SANTOSH RANGNEKAR [LAWS(BOM)-2015-7-75] [REFERRED TO]
EMKAY EXPORTS VS. MADHUSUDAN SHRIKRISHNA [LAWS(BOM)-2008-6-82] [REFERRED TO]
SUNIL HANSRAJ GUPTA VS. PAYAL SUNIL GUPTA [LAWS(BOM)-1991-2-66] [REFERRED TO]
M V SEA SUCCESS I VS. LIVERPOOL AND LONDON STEAMSHIP PROTECTION AND INDEMNITY ASSOCIATION LIMITED [LAWS(BOM)-2001-11-41] [REFERRED TO]
VASUDEV C WADHWA VS. MUKTABENB KHAKHRE [LAWS(BOM)-1986-9-11] [FOLLOWED ON]
VINOD DULERAI MEHTA VS. KANAK VINOD MEHTA [LAWS(BOM)-1989-4-17] [REFERRED TO]
MILK FOOD LIMITED VS. GMC ICE CREAM PRIVATE LIMITED [LAWS(DLH)-2001-4-95] [REFERRED]
JITENDRA KUMAR LAKHMANI VS. STATE OF U.P. [LAWS(ALL)-2024-9-26] [REFERRED TO]
N C BHALLA VS. R C BHALLA [LAWS(DLH)-1990-7-28] [REFERRED]
HARNAM SINGH VS. BHAGWAN SINGH [LAWS(DLH)-1991-2-75] [REFERRED]
SAHARA INDIA AIRLINES LIMITED VS. R A SINGH [LAWS(DLH)-1997-9-15] [REFERRED]