Referred Judgements :-

AMIRUDDIN AHMED V. EMPEROR [REFERRED]
LEGAL REMEMBRANCER V. LALIT MOHAN SINGH ROY [REFERRED]
NAZIR AHMAD V. KING EMPEROR [REFERRED]
JITENDRA NATH GUPTA VS. EMPEROR [REFERRED]

Cited Judgements :-

PRAKASH ISHWARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-119] [REFERRED TO]
MYSORE CEMENTS LTD VS. ASSISTANT LABOUR COMMISSIONER [LAWS(KAR)-2002-2-48] [REFERRED TO]
AJAY PARIHAR VS. STATE OF HP & ORS [LAWS(HPH)-2016-5-43] [REFERRED TO]
BHUPINDER SINGH NEGI VS. UNION OF INDIA AND OTHERS [LAWS(HPH)-2016-6-114] [REFERRED TO]
MOHAN LAL VS. STATE OF HIMACHAL PRADESH & ORS [LAWS(HPH)-2017-7-76] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
SANJAY SHANKAR PANDEY VS. STATE OF U.P. THRU. PRIN.SECY.,DEPTT. OF APPOINTMENT & ANR. [LAWS(ALL)-2017-5-13] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U.P. THROUGH CHIEF SECY. LKO. & ORS. [LAWS(ALL)-2017-5-27] [REFERRED TO]
ANJALI DEVI (PRADHAN) VS. STATE OF U P [LAWS(ALL)-2019-5-249] [REFERRED TO]
DEVENDRA PRATAP SINGH VS. UNION OF INDIA [LAWS(ALL)-2011-7-13] [REFERRED TO]
U.P.Shaskiya Adhivakta Kalyan Samiti, 8, Mustafa Market, SI VS. State of U.P. [LAWS(ALL)-2012-1-307] [REFERRED TO]
RAMBALI VS. STATE OF U P [LAWS(ALL)-2012-5-272] [REFERRED TO]
MANSA RAM YADAV VS. STATE OF U P [LAWS(ALL)-2009-5-647] [REFERRED TO]
LEELA KARWAL VS. J D KARWAL [LAWS(ALL)-1985-10-15] [REFERRED TO]
MUKESH KHAMPARIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-10-115] [REFERRED TO]
K.KARNAMAHARAJAN VS. REGISTRAR, [LAWS(MAD)-2020-1-595] [REFERRED TO]
K.KARNAMAHARAJAN VS. REGISTRAR, [LAWS(MAD)-2020-1-595] [REFERRED TO]
ROOPA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-2-67] [REFERRED TO]
LAXMAN DAS VS. DEOJI MAL [LAWS(RAJ)-2002-9-31] [REFERRED TO]
UNION OF INDIA VS. S SHAINAMOL [LAWS(KER)-2017-2-170] [REFERRED TO]
RAJIV PUJARI VS. STATE OF ORISSA [LAWS(ORI)-2010-11-19] [REFERRED TO]
RAMCHANDRA KESHAV ADKE VS. GOVIND JOTI CHAVARE [LAWS(SC)-1975-3-23] [APPLIED]
MANAS KUMAR SWAIN VS. STATE OF ORISSA [LAWS(ORI)-2019-12-26] [REFERRED TO]
LUXMI TEA COMPANY PVT. LIMITED VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-81] [REFERRED TO]
PADMA LOCHAN DAS AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2008-9-56] [REFERRED TO]
M MOKKAIYAN VS. ASSISTANT DIRECTOR FISHERIES DEPARTMENT MADURAI [LAWS(MAD)-1999-2-105] [REFERRED TO]
P PAULPANDIAN VS. REGISTRAR OF CO OPERATIVE SOCIETIES [LAWS(MAD)-2002-11-41] [REFERRED TO]
THE STATE VS. DEBRAJ BHAKTA AND 6 ORS. [LAWS(ORI)-1967-8-16] [REFERRED TO]
GOEL SPINNING AND WEAVING MILLS VS. STATE OF HARYANA [LAWS(P&H)-2006-5-341] [REFERRED]
K.RAVINDRAN VS. CHANCELLOR TAMIL UNIVERSITY [LAWS(MAD)-2019-12-400] [REFERRED TO]
LALITHA JAIN VS. STATE OF KERALA [LAWS(KER)-2007-11-112] [REFERRED]
MURUGASAMY VS. STATE [LAWS(MAD)-2017-9-8] [REFERRED TO]
GHANASHYAM SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2022-9-16] [REFERRED TO]
CHIEF INFORMATION COMMR VS. STATE OF MANIPUR [LAWS(SC)-2011-12-16] [REFERRED TO]
BADSHAH SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2015-9-158] [REFERRED TO]
SADHAVNA HP GAS, PATNA VS. HINDUSTAN PETROLEUM CORPORATION LTD , PATNA AND OTHERS [LAWS(PAT)-2017-7-143] [REFERRED TO]
TUMALAPALLI VINAY VEERABAHDRA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-8-92] [REFERRED TO]
K.LAZAR BABU VS. A.P. PUBLIC SERVICE COMMISSION [LAWS(APH)-2021-7-83] [REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE UNJHA VS. CHIEF INFORMATION COMMISSIONER [LAWS(GJH)-2015-8-79] [REFERRED TO]
NRUPAL NARENDRABHAI DALWADI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2017-5-156] [REFERRED TO]
V GUNDA REDDY VS. SECRETARY DEPARTMENT OF REVENUE [LAWS(KAR)-2005-8-30] [REFERRED TO]
BHAGIRATHI BAI VS. PRINCIPAL CHIEF CONSERVATOR OF FORESTS A P SAIFABAD HYDERABAD [LAWS(APH)-1999-7-5] [REFERRED TO]
SMT. SALMA KHATOON VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2016-8-327] [REFERRED TO]
KULDEEP SAXENA VS. SMT. ARCHANA SAXENA & 6 OTHERS [LAWS(ALL)-2017-8-261] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U P [LAWS(ALL)-2003-10-177] [REFERRED TO]
CHHATRAPAL SINGH VS. STATE OF U P [LAWS(ALL)-2003-9-193] [REFERRED TO]
RADHA GOVIND MAHAVIDYALAYA VS. STATE OF U.P. [LAWS(ALL)-2009-10-54] [REFERRED TO]
RATANLAL NATH VS. THE STATE OF TRIPURA AND ORS. [LAWS(GAU)-1994-5-12] [REFERRED TO]
TALEB ALI VS. STATE OF TRIPURA [LAWS(GAU)-2007-9-42] [REFERRED TO]
SIMBHOLI SUGARS LTD VS. STATE OF U P [LAWS(ALL)-2010-4-132] [REFERRED TO]
SARASWATI INTER COLLEGE PIPALHEDA, MUZAFFAR NAGAR VS. STATE OF U P [LAWS(ALL)-2012-9-3] [REFERRED TO]
BRIDLY FORD PASSAH VS. UNION OF INDIA AND ORS. [LAWS(CAL)-2005-12-73] [REFERRED TO]
DR. AVINASH AGNIHOTRY S/O MR. S.P.B. AGNIHOTRY, MASCON GLOBAL LIMITED VS. GMAIL.COM AND GOOGLE INC. [LAWS(CYAT)-2010-5-2] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. HARYANA TELECOM LTD [LAWS(DLH)-2010-8-51] [REFERRED TO]
BABU VERGHESE VS. BAR COUNCIL OF KERALA [LAWS(SC)-1999-3-38] [REFERRED 1962 1 SCR 662 :]
MACKINON MACKENZIE & COMPANY LTD VS. MACKINNON EMPLOYEES UNION [LAWS(SC)-2015-2-80] [REFERRED TO]
NIRMAL CHANDRA JENA VS. STATE OF ORISSA [LAWS(ORI)-2012-11-36] [REFERRED TO]
Capital Bar Association, Bhubaneswar VS. State of Odisha [LAWS(ORI)-2012-12-30] [REFERRED TO]
CHANDER PRAKASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-6-8] [REFERRED TO]
MANOHAR SINGH MARWAHA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-4-8] [REFERRED TO]
ANIL PADEGAONKAR VS. BHARAT PETROLEUM CORPORATION [LAWS(MPH)-2003-6-22] [REFERRED TO]
KUNHAMBU K VS. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL BANGALORE [LAWS(KAR)-2001-7-37] [REFERRED TO]
VYSHALI MAHILA SAMAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2002-8-52] [REFERRED TO]
VIJAYA BANK EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD VS. ASSISTANT COMMISSIONER BANGLORE [LAWS(KAR)-2007-2-26] [REFERRED TO]
DR. SUSHANT DESHTA VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2016-12-47] [REFERRED TO]
MELUKKARA SERVICE CO-OPERATIVE BANK LTD VS. JOINT REGISTRAR (GENERAL), DISTRICT CO-OPERATIVE S [LAWS(KER)-2018-2-287] [REFERRED TO]
PRAKASH CHANDRA TRIPATHI VS. STATE OF U P AND 6 ORS [LAWS(ALL)-2016-8-190] [REFERRED]
MUNNI LAL YADAV VS. STATE OF U.P. AND 9 ORS. [LAWS(ALL)-2016-9-359] [REFERRED TO]
SARTAJ VS. STATE OF UP [LAWS(ALL)-2010-7-114] [REFERRED TO]
DHARAM RAJ SINGH VS. STATE OF U P [LAWS(ALL)-2011-1-22] [REFERRED TO]
PHOOLPATI VS. STATE OF U.P. [LAWS(ALL)-2012-5-281] [REFERRED TO]
U.P.STATE WAREHOUSING CORPORATION VS. SUNIL KUMAR SRIVASTAVA [LAWS(ALL)-2013-3-55] [REFERRED TO]
PRAVEEN KUMAR JAIN VS. STATE OF U.P. [LAWS(ALL)-2015-1-81] [REFERRED TO]
PRAMOD MORESHWAR TATTU VS. SUBDIVISIONAL OFFICER, BARAMATI AND OTHERS [LAWS(BOM)-2018-7-110] [REFERRED TO]
RAM ASREY LAL RAJENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2005-3-202] [REFERRED TO]
MANJULA PANT VS. BHATKHANDE MUSIC INSTITUTE A DEEMED UNIVERSITY LUCKNOW [LAWS(ALL)-2009-4-261] [REFERRED TO]
LAXMI VERMA VS. STATE OF MAHARASHTRA [LAWS(SC)-2010-4-60] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. D P JAIN [LAWS(NCD)-2007-5-38] [REFERRED TO]
T N SANDHYA VS. JALAJA KUMARI [LAWS(KER)-2008-7-27] [REFERRED TO]
VARUNI BIOMASS ENERGY PRODUCTS PRIVATE LTD. REPRESENTED BY ITS DIRECTOR, K.K. SURENDRANATH AND K.K. DINAKARAN VS. THE DISTRICT COLLECTOR AND ORS. [LAWS(MAD)-2008-9-517] [REFERRED TO]
UMED HIGHER SECONDARY SCHOOL JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-30] [REFERRED]
ZUARI CEMENT LTD. VS. REGIONAL DIRECTOR E.S.I.C. HYDERABAD AND ORS. [LAWS(SC)-2015-7-22] [REFERRED TO]
H G SHEELA VS. STATE OF KARNATAKA [LAWS(KAR)-2006-1-94] [REFERRED TO]
ASHISH KUMAR VS. MOHAMMED [LAWS(KAR)-2009-1-34] [REFERRED TO]
T. SUNEEL KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2013-3-61] [REFERRED TO]
RAMESH CHANDRA MISHRA VS. U. P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS [LAWS(ALL)-1990-4-97] [REFERRED TO]
GANESH PRASAD VS. L D A LUCKNOW [LAWS(ALL)-2011-10-49] [REFERRED TO]
PARAS VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2012-9-258] [REFERRED TO]
NARENDRA NATH SIROTHIA VS. VICE [LAWS(ALL)-1984-10-43] [REFERRED TO]
SAMARJEET TIWARI VS. STATE OF U P [LAWS(ALL)-2009-4-529] [REFERRED TO]
MANSA RAM YADAV VS. STATE OF U P [LAWS(ALL)-2009-5-110] [REFERRED TO]
RAMGOPAL BAJAJ VS. SECRETARYMUNICIPAL ADMINISTRATION GOVT OF A P [LAWS(APH)-2006-6-95] [REFERRED TO]
JAISHANKAR VS. SELVARAJ ESTATE OFFICER & CHIEF ENGINEER INTEGRAL COACH FACTORY [LAWS(MAD)-2016-8-139] [REFERRED TO]
M/S. DEO MINES AND MINERALS PVT. LTD. VS. STATE OF ORISSA [LAWS(ORI)-2012-4-60] [REFERRED TO]
A MARIYAYEE VS. COMMISSIONER AND SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU [LAWS(MAD)-1998-7-123] [REFERRED TO]
MOHMD YAQOOB SHAH VS. GHULAM RASOOL WANI [LAWS(J&K)-2004-5-15] [REFERRED TO]
P L LILLY VS. SECRETARY TO GOVERNMENT [LAWS(KER)-2003-6-2] [REFERRED TO]
KOYAKUTTY THANGAL, S/O HABEEB KOYA THANGAL VS. KAVUNNI RAJA [LAWS(KER)-2014-8-876] [REFERRED TO]
PREM LAL SHARMA VS. HIRA LAL & ORS [LAWS(HPH)-2018-5-47] [REFERRED TO]
KENNEL CLUB OF INDIA VS. UNION OF INDIA [LAWS(MAD)-2013-2-33] [REFERRED TO]
KRISHNA POULTRY FARM AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2015-8-10] [REFERRED TO]
QAMAR AHSAN VS. STATE OF BIHAR [LAWS(PAT)-2020-11-10] [REFERRED TO]
MALA RAMLOO VS. DEPUTY COLLECTOR AND TAHSILDAR [LAWS(TLNG)-2023-3-133] [REFERRED TO]
K VIVEK REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-9-22] [REFERRED TO]
DHRUVA CHAND VS. STATE OF U.P. [LAWS(ALL)-2016-1-238] [REFERRED TO]
RAM NIVAS VS. STATE OF U. P. [LAWS(ALL)-2019-9-156] [REFERRED TO]
ALL INDIA RESEARCHERS COORDINATION COMMITTEE VS. UNION OF INDIA [LAWS(DLH)-2010-12-129] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DIKSHA SINGH [LAWS(ALL)-2011-8-221] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. STATE OF U P [LAWS(ALL)-2012-9-9] [REFERRED TO]
AMRENDRA NARAYAN SINGH VS. REMOTE SENSING APPLICATION CENTRE LKO.THROUGH ITS PRESIDENT [LAWS(ALL)-2013-9-12] [REFERRED TO]
VIRENDRA KUMAR DIXIT VS. STATE OF U.P. [LAWS(ALL)-2014-10-43] [REFERRED TO]
KEYA KAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-3-99] [REFERRED TO]
STATE OF M P & ANOTHER VS. ARUN PRAKASH YADAV [LAWS(MPH)-2013-12-256] [REFERRED]
RAGHAVENDRA H. K. VS. STATE OF KARNATAKA [LAWS(KAR)-2021-1-98] [REFERRED TO]
SURESH VS. STATE OF KARNATAKA [LAWS(KAR)-2022-4-62] [REFERRED TO]
STATE OF KERALA VS. VIJAYAN ALIAS RAJAN [LAWS(KER)-1984-11-18] [REFERRED TO]
RADHELAL GUPTA VS. STATE BAR COUNCIL OF M P [LAWS(MPH)-2002-2-80] [REFERRED TO]
A ELUMALAI VS. ADMINISTRATOR CUM LT GOVERNOR OF PONDICHERRY [LAWS(MAD)-2001-1-43] [REFERRED]
VENKATASUBRAMANYAN VS. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS [LAWS(MAD)-2009-11-205] [RELIED ON]
JOGENDRA NATH VS. STATE OF ASSAM [LAWS(GAU)-1977-2-3] [REFERRED TO]
CHONGTHAM YAIMBI DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2007-9-27] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
COMMITTEE OF MANAGEMENT K S INTER COLLEGE MAHRARA VS. STATE OF U P [LAWS(ALL)-2009-7-81] [REFERRED TO]
M.D. U.P. STATE BRIDGE CORP. LTD. VS. ABUL KALAM AZAD [LAWS(ALL)-2017-12-362] [REFERRED TO]
MAHARSHI DAYANAND HIGH SCHOOL JAUNPUR VS. COLLECTOR/DISTRICT D D C JAUNPUR [LAWS(ALL)-2011-4-210] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U P [LAWS(ALL)-2012-1-215] [REFERRED TO]
RAM PRATAP VS. DEPUTY DIRECTOR [LAWS(ALL)-2013-1-170] [REFERRED TO]
SANDEEP SHARADCHANDRA THAKUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-9-251] [REFERRED TO]
KUNHAMBU K VS. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL [LAWS(KAR)-2001-7-114] [REFERRED]
RAMESH VERMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-9-52] [REFERRED TO]
SATISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-9-117] [REFERRED TO]
PRAMOD KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2010-1-95] [REFERRED TO]
MAHESH PRASAD SINGH VS. SATRUGHAN SINHA, SON OF LATE BHUVNESHWARI PRASAD SINHA [LAWS(PAT)-2012-9-9] [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [LAWS(SC)-1963-8-9] [DOUBTED]
R K VYAS VS. M D S UNIVERSITY AJMER [LAWS(RAJ)-2001-2-44] [REFERRED TO]
SARAVANAN VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE CB-CID [LAWS(MAD)-2019-2-127] [REFERRED TO]
SWASTIK AGENCY VS. STATE BANK OF INDIA [LAWS(ORI)-2009-1-7] [REFERRED TO]
MUNSHI RAM AND ORS. VS. STATE OF JAMMU AND KASHMIR AND ORS. [LAWS(J&K)-2016-4-7] [REFERRED TO]
D Narayanappa VS. State of Karnataka [LAWS(KAR)-2004-11-11] [REFERRED TO]
IN RE: KARUPPAN ALIAS MONDI VS. STATE [LAWS(MAD)-1969-7-21] [REFERRED]
SUO MOTU VS. STATE OF BIHAR [LAWS(PAT)-2021-8-4] [REFERRED TO]
RAS BIHARI PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2023-5-19] [REFERRED TO]
DEVASHIS BHARRACHARYA VS. UNION OF INDIA [LAWS(DLH)-2009-4-271] [REFERRED TO]
ATAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2012-12-39] [REFERRED TO]
KRISHNA GOPAL S/O SHIV SHANKER LAL VS. STATE OF U P THR.PRIN.SECY.REVENUE [LAWS(ALL)-2013-10-13] [REFERRED TO]
BANKEY LAL VS. DEPUTY DIRECTOR [LAWS(ALL)-2013-2-126] [REFERRED TO]
N GOPI KUMAR AC PLANT OPERATOR VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIRUPATI CHITTOOR DISTRICT VS. DIRECTOR SRI VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIRUPATI CHITTOOR DISTRICT [LAWS(APH)-2003-1-28] [REFERRED TO]
D SIDDAPPA VS. TASSILDAR DOMA MANDAL [LAWS(APH)-2011-4-43] [REFERRED TO]
QUADRI BEGUM VS. STATE OF U P [LAWS(ALL)-2009-7-131] [REFERRED TO]
BIMAL KUMAR RAJ VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-133] [REFERRED TO]
M/S. GLOBAL FEEDS VS. MANOJ KUMAR DAS AND OTHERS [LAWS(ORI)-2018-8-25] [REFERRED TO]
BABLU VS. STATE OF BIHAR [LAWS(PAT)-2021-4-39] [REFERRED TO]
AKHIL BHARATIYA PARYABARAN EWAM GRAMIN VIKAS SASTAN VS. COMMISSIONER, BHUBANESWAR MUNICIPAL CORPORATION [LAWS(ORI)-2012-1-62] [REFERRED TO]
THE MANAGER, ST. DOMINICS COLLEGE VS. JOSEPH CHACKO AND ORS. [LAWS(KER)-2015-9-35] [REFERRED TO]
BEENA JOLLY VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-9-57] [REFERRED TO]
RAM CHANDRA JOSHI AND VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-9-18] [REFFERED TO : AIR 1961 SC 1527 16]
STATE OF ANDHRA PRADESH (NOW STATE OF TELANGANA) VS. A.P. STATE WAKF BOARD [LAWS(SC)-2022-2-24] [REFERRED TO]
HEERA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-5-28] [REFERRED TO]
KARTHIKEYAN VS. DEPUTY COMMISSIONER OF EXCISE [LAWS(KER)-2010-12-474] [REFERRED TO]
MADRAS SANSKRIT COLLEGE AND S S V PATASALA VS. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD [LAWS(MAD)-2009-7-644] [REFERRED TO]
K P NAZEER VS. STATE OF KERALA [LAWS(KER)-2000-1-32] [REFERRED TO]
STATE INFORMATION COMMISSION VS. C.V. RAJENDRAN [LAWS(KER)-2022-10-268] [REFERRED TO]
NARAYAN SINGH AMAR SINGH VS. STATE [LAWS(MPH)-1965-4-27] [REFERRED TO]
DINESH KUMAR VS. DY REGISTRAR, COOP SOCIETY, MEERUT AND OTHERS [LAWS(ALL)-2016-5-478] [REFERRED]
JAUHARI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2017-9-176] [REFERRED TO]
BHANU PRATAP SINGH VS. UNION OF INDIA & OTHERS [LAWS(ALL)-2019-1-86] [REFERRED TO]
RAM MURTI DEVI VS. STATE OF U.P. [LAWS(ALL)-2021-3-109] [REFERRED TO]
B.K.SHAH MEDICAL INSTITUTE AND RESEARCH CENTRE VS. BOARD OF GOVERNORS IN SUPER SESSION OF MEDICAL COUNCIL OF INDIA [LAWS(DLH)-2013-6-18] [REFERRED TO]
LAXMI VIJAY VERMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-8-74] [REFERRED TO]
KARMYOGI SHELTERS PVT LTD VS. BENARSI KRISHNA COMMITTEE [LAWS(DLH)-2010-5-6] [REFERRED TO]
STATE OF U.P VS. NARENDRA SINGH [LAWS(ALL)-2010-7-184] [REFERRED TO]
SHREE NARAYAN SINGH VS. STATE OF U P [LAWS(ALL)-2013-10-65] [REFERRED TO]
REGISTRAR CO-OPERATIVE SOCIETIES VS. DEEPAK TYAGI [LAWS(DLH)-2021-4-113] [REFERRED TO]
MAHAVIR SAHKARI AVAS SAMITILTD VS. STATE OF U P [LAWS(ALL)-2006-9-238] [REFERRED TO]
STATE OF ASSAM VS. UPENDRA NATH RAJKHOWA [LAWS(GAU)-1974-8-1] [REFERRED TO]
MILIND HARAMAN MESHRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-4-20] [REFERRED TO]
D SIDDAPPA VS. TAHSILDAR DOMAMANDAL DOMA RANGA REDDY DISTRICT [LAWS(APH)-2010-4-128] [REFERRED TO]
NATWARSINH BADARSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2014-2-275] [REFERRED TO]