JUDGEMENT
B.R.GAVAI, J. -
(1.)The review petitioners have approached this Court seeking review of the order passed by this Court dated 20.7.2020 thereby dismissing the Special Leave Petition (Civil)Nos. 31037-31038 of 2016 filed by Glocal University, Glocal Medical College, Super Specialty Hospital and Research Centre (hereinafter referred to as 'Glocal Medical College') and Abdul Waheeb Education and Charitable Trust (hereinafter referred to as 'original writ petitioners').
(2.)The review petitioners were not a party to the said petitions. They were admitted in 1st year Professional MBBS course for the Academic Session 2016-2017 in Glocal Medical College, which was affiliated to the Glocal University, a deemed University.
(3.)The bare necessary facts giving rise to the present review petitions are thus:
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