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Case Index
Title
Date
ADLAKHA HOSPITAL Vs. MANDEEP KAUR
December 16, 2009
AIR DECCAN Vs. V.K. SAREEN
March 6, 2009
AMANDEEP SINGH SABHARWAL S/O S GURINDER SINGH SABHARWAL Vs. PUNJAB TECHNICAL UNIVERSITY (PTU) AND ORS
September 29, 2009
AMAR NATH Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY
May 24, 2009
AMARJIT SINGH Vs. P S E B & ORS
June 4, 2009
AMRITSAR DELHI GOODS CARRIERS AND ORS Vs. LUCKY ENTERPRISES, DANA MANDI, GATE BHAGATANWALA, AMRITSAR AND ORS
October 20, 2009
ATUL BHATIA, PROPRIETOR, ATROBHA COMPUTER SERVICE Vs. SUBHASH SINGLA, SINGLA CHILDREN & MATERNITY HOSPITAL
September 8, 2009
AVTAR SINGH & ORS Vs. PUNJAB MANDI BOARD & ORS
April 29, 2009
BABA JASWANT SINGH DENTAL COLLEGE, HOSPITAL AND RESEARCH INSTITUTE Vs. PREET INDER KHEHRA
April 30, 2009
BABITA RANI Vs. PUNJAB STATE ELECTRICITY BOARD
April 9, 2009
BALBIR S MATERNITY & CHILDREN CARE CENTRE Vs. RAKESH KUMAR
April 30, 2009
BHUPINDER SINGH Vs. SHIVALIK INFRASTRUCTURE DEVELOPERS PVT.LTD.
October 30, 2009
BHUPINDRA MATERNITY HOME Vs. JAGDISH RAI SHARMA
July 27, 2009
BRANCH MANAGER, LIC OF INDIA Vs. JASBIR KAUR
November 9, 2009
CHARANJIV LAL Vs. PUNJAB STATE ELECTRICITY BOARD
January 2, 2009
CITI BANK N A Vs. GUNJAN MEHTA
April 19, 2009
DHANWANTRI AYURVEDIC PHARMACY Vs. CHAMBA-SHIMLA ROAD LINES PVT.LTD.
October 13, 2009
GIANI JAIL SINGH COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. RITTU PARAM MITTAL
June 12, 2009
GODREJ AGROVET LTD. Vs. DR. RANJIT SINGH
November 18, 2009
GULSHAN KUMAR Vs. RAJAN
July 21, 2009
GULSHAN KUMAR Vs. DEEPAK HOSPITAL & ORS
July 21, 2009
GURDEEP KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
July 3, 2009
GURLAL SINGH Vs. ORIENTAL INSURANCE CO.LTD.
May 27, 2009
GURMEET KAUR Vs. STATE BANK OF PATIALA
May 31, 2009
GURMEET KAUR Vs. STATE BANK OF PATIALA,
March 31, 2009
HARDEV SINGH Vs. RAM SINGH
August 7, 2009
HARDIP SINGH SANDHU Vs. MOHINDER KAUR
October 29, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR Vs. SNEH LATA
December 23, 2009
HYUNDAI MOTOR INDIA LTD Vs. OM PRAKASH KIDAR NATH & ORS
May 29, 2009
JAGSBIR SINGH Vs. INTERNATIONAL ENGINEERS
May 14, 2009
JARNAIL SINGH Vs. HAPPY ANAND BHAWAN
November 30, 2009
JASBIR SINGH MAHI, TEHSILDAR-CUM-SUB-REGISTRAR, NAWANSHAHR Vs. KARAMJIT SINGH GILL
October 26, 2009
JASWINDER SINGH Vs. BAMBHIA PESTICIDES, HYBIRD FOUNDATION AND CERTIFIED SEEDS MERCHANTS
November 9, 2009
KAKKAR PHOTOSTAT & TYPE COLLEGE (RAJU) Vs. HARPREET SINGH
May 18, 2009
KAPAL SINGLA S/O SAT PAUL SINGLA Vs. PUNJAB TECHNICAL UNIVERSITY AND ORS
November 17, 2009
KISAN BEEZ BHANDAR, GUR BAZAR, MALOUT Vs. CHAUDHARY AMAR KUMAR
August 31, 2009
KRISHAN KANT Vs. G M I INDIA LTD
November 27, 2009
KRISHAN KUMAR Vs. UNITED INDIA INSURANCE CO.LTD.
August 19, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. KARAMJIT KAUR
January 29, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. KULDEEP SINGH
May 19, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. HARDIP SINGH
March 19, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. DEVINDER SINGH
November 10, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. AGYA KAUR
August 25, 2009
MANJEET SINGH Vs. FATEHGARH SAHIB PRIMARY AGRICULTURE DEVELOPMENT BANK LTD.
November 27, 2009
MONTGOMERY GURU NANAK PUBLIC SCHOOL Vs. OBERAISON PRINTERS
December 22, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDER KANTA GUPTA
November 18, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. SHIVA ENTERPRISES
April 29, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. DALJIT SINGH LONGIA
August 4, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. KARNAIL KAUR
December 7, 2009
NATIONAL TRAVELS Vs. PANCHALI SHIV BHAGAT SEWA SAMITI
November 27, 2009
NEESHA RANI Vs. KANTA RANI
May 29, 2009
NEW INDIA ASSURANCE COMPANY LIMITED & ANR Vs. ARUN KUMAR MANGAL
July 24, 2009
OFFICER INCHARGE, GARRISON ENGINEER Vs. FAQIR CHAND
August 26, 2009
ORIENT CERAMICS AND INDUSTRIES LIMITED Vs. SATISH SIBBAL
December 7, 2009
PARAMJIT KAUR Vs. VIJAY SOOD
February 16, 2009
PATEL HOSPITAL PRIVATE LIMITED Vs. PAWAN KUMAR
February 4, 2009
PATIALA CENTRAL COOPERATIVE BANK Vs. KULDEEP SINGH
July 15, 2009
PAWAN KUMAR Vs. SECRETARY, PUNJAB STATE ELECTRICITY BOARD
February 25, 2009
PSEB Vs. DEVGAN SOLVEX PVT LTD
April 22, 2009
PSEB & ANR Vs. BUDHA MAL
January 29, 2009
PUNJAB & SIND BANK, BRANCH OFFICE, FATEHGARH SAHIB THROUGH ITS BRANCH MANAGER Vs. MOHINDER SINGH
October 16, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. SURINDER SINGH
February 6, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. SANDEEP WOOLLEN MILLS
August 20, 2009
PUNJAB TECHNICAL UNIVERSITY Vs. ANU BALA
April 24, 2009
PUNJAB UNIVERSITY Vs. LATA SHARMA
June 12, 2009
RAVINDER SINGH, SON OF WAZIR SINGH Vs. GENERAL MANAGER, STATE BANK OF PATIALA AND ORS
October 26, 2009
ROSHAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD
May 29, 2009
ROSHAN LAL GARG Vs. N D AGGARWAL
November 19, 2009
SAGGU AGRO INDUSTRIES Vs. RAGHBIR SINGH
January 27, 2009
SHAKUNTALA DEVI SAINI Vs. HARYANA SANITATION & ORS
October 6, 2009
STATE BANK OF INDIA Vs. SANDEEP KUMAR GOYAL
June 11, 2009
STATE BANK OF INDIA Vs. DARSHAN SINGH
April 23, 2009
STATE BANK OF INDIA Vs. INDER SINGH
October 26, 2009
STATE BANK OF PATIALA AND ORS Vs. GOPAL KRISHAN SINGLA S/O RAM DASS
September 11, 2009
SUKH RAM HANS RAJ KATARIA Vs. ASSA RAM
April 21, 2009
SUKHJINDER SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 3, 2009
SWARAN SINGH MULTANI Vs. L I C OF INDIA
April 30, 2009
TALWARS NURSING HOME Vs. MANJIT SINGH & ORS
November 27, 2009
TARSEM CHAND Vs. ASSISTANT EXECUTIVE ENGINEER (SDO), PSEB
August 11, 2009
TATA FINANCE LIMITED Vs. RAJINDER SINGH AND ANR
July 23, 2009
TILAK RAJ Vs. PSEB
May 20, 2009
TRIPUTI TELECOM SERVICE Vs. REETA
March 6, 2009
VED PARKASH Vs. STATE BANK OF INDIA
October 26, 2009
VIJAY SUKHIJA Vs. SWAMI GEETA GIRI
October 20, 2009
VIRK HOSPITAL Vs. PARMINDER KAUR
May 26, 2009
ZIMIDARA AGRO CENTRE Vs. ANGREZ SINGH
November 9, 2009