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Case Index
Title
Date
ALTAF HUSSAIN Vs. ALE RASUL KHAN
December 20, 1937
ANURAGO KUER Vs. DARSHAN RAUT
December 20, 1937
APPAYA NIJLINGAPPA HATTARGI Vs. SUBRAO BABAJI TELI
July 23, 1937
ARYAN LIFE ASSURANCE SOCIETY LIMITED Vs. STATE
September 28, 1937
BANDU ANNAJI NAIK Vs. YESHWANT RAMRAO DESAI
December 17, 1937
BENGAL NAGPUR RAILWAY COMPANY LIMITED RUTTANJI RAMJI Vs. RUTTANJI RAMJI BENGAL NAGPUR RAILWAY COMPANY LIMITED
December 20, 1937
CHINNUBHAI MADHOWLAL SIR Vs. COMMISSIONER OF INCOME TAX
March 23, 1937
COMMISSIONER OF INCOME TAX Vs. VISWANATH BHASKAR SATHE
March 23, 1937
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARIA
March 25, 1937
COMMISSIONER OF INCOME TAX Vs. LAXMIDAS DEVIDAS
March 30, 1937
COMMISSIONER OF INCOME TAX Vs. MAZAGAON DOCK LIMITED
October 15, 1937
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD ADVANCE MILLS LIMITED
September 27, 1937
COMMISSIONER OF INCOME-TAX Vs. SARANGPUR COTTON MANUFACTURING COMPANY
November 5, 1937
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. CORPORATION OF CALCUTTA
July 26, 1937
DWARAKANATH HARISCHANDRA PITALE Vs. IN RE
September 27, 1937
DWARKA NATH SINGH Vs. RAJ RANI
May 7, 1937
EMPEROR Vs. BABURAO APPA LINGAYAT
July 5, 1937
KAMALA VAHUJI MAHARAJ Vs. COLLECTOR OF BOMBAY
June 17, 1937
KRISHNAJI MADHAVRAO BHONDE Vs. KESHAV KRISHNA BHONDE
July 21, 1937
LALA ATMA RAM Vs. THAKUR SADHU SINGH
December 20, 1937
MANMOHAN DAS Vs. BALDEO NARAIN TANDON
December 20, 1937
NADIRSHAW JAMSHEDJI VACHHA Vs. MANEKBAI NADIRSHAW VACHHA
September 20, 1937
NARMADABAI TULSIRAM SHET AGARWAL Vs. RUPSING BHILA
July 9, 1937
NUTBEHARI DAS Vs. NANILAL DAS
January 28, 1937
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
October 15, 1937
PARMESHARI DIN Vs. RAM CHARAN
June 14, 1937
PRADYUMNA KUMAR MULLICK Vs. KUMAR DINENDRA MULLICK
June 4, 1937
RAJA RAM Vs. RAJA BAKHSH SINGH
November 2, 1937
RATANSEY DAMJI Vs. RATANSEY VIRJI
October 18, 1937
RUDRAGOWDA YESHVANTGOWDA Vs. GANGOWDA BASAGOWDA PATIL
June 29, 1937
SECRETARY OF STATE FOR INDIA Vs. SUNDERJI SHIVJI AND CO
November 16, 1937
WESTERN INDIA LIFE INSURANCE COMPANY LIMITED Vs. STATE OF MAHARASHTRA
September 24, 1937