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Case Index
Title
Date
A B BELKAR Vs. AMINABAI MOHAMAD SAHEB ATTAR
August 30, 2006
A M ATTAR Vs. UNION OF INDIA
February 17, 2006
A S KRISHNAMURTHY Vs. CENTRAL INDIA SPINING WEAVING AND MANUFACTURING CO LTD
November 6, 2006
A S SHIRSAT Vs. STATE OF MAHARASHTRA
September 13, 2006
A S SHIVANKAR Vs. K K V KURUP
October 13, 2006
A S SHIVANKAR JUDGE Vs. K K V KURUP
October 7, 2006
A SATHEESAN Vs. UNION OF INDIA
September 12, 2006
AADAM KASAM SHAIKH Vs. STATE OF MAHARASTRA
August 25, 2006
ABBAMOHAMMAD ALI SHAHADI Vs. STATE OF MAHARASHTRA
December 11, 2006
ABDUL HANNAN ABDULHAI KADRI Vs. STATE OF MAHARASHTRA
November 24, 2006
ABDUL KARIM MOHAMMED SHABAN Vs. STATE OF MAHARASHTRA
June 20, 2006
ABDUL LATIF YUSUF SHAIKH Vs. DIGAMBAR MAHADEO BOHATE
September 15, 2006
ABDUL MAJID MOHD SHAFIQUE ANSARI Vs. STATE OF MAHARASHTRA
November 17, 2006
ABDUL MEHBOOB ABDUL SAMAD Vs. STATEOF MAHARASHTRA
February 24, 2006
ABDUL RASHEED SIKANDARSAB KULKARNI Vs. STATE OF MAHARASHTRA
July 6, 2006
ABDUL SALAM MOHAMMED IBRAHIM Vs. STATE OF MAHARASHTRA
April 24, 2006
ABDUL SATTAR Vs. RAILS ENGINEERING WORKS
December 20, 2006
ADAM MOHMAD DARWAJKAR Vs. APPA DAUD DARWAJKAR
October 18, 2006
ADAMJI LOOKMANJI AND CO Vs. STATE OF MAHARASHTRA
September 26, 2006
ADINATH S O BAJIRAO PATHADE Vs. STATE OF MAHARASHTRA
February 6, 2006
ADINATH SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
September 13, 2006
ADMINISTRATOR OF U T OF DADRA AND NAGAR HAVELI Vs. R S SUTHAR
October 6, 2006
ADNAN BILAL MULLA Vs. STATE OF MAHARASHTRA
February 24, 2006
ADOLF OLEGARIO Vs. MARIA ALBERTINA DE SOUZA
June 23, 2006
ADOLFO JOHN CARVALHO Vs. ELIAS FERNANDES
July 5, 2006
AFL PRIVATE LTD Vs. S J RAJAPPA
September 27, 2006
AFSAR KHAN SHAMSHER KHAN PATHAN Vs. STATE OF MAHARASHTRA
February 15, 2006
AGLOWMED LTD Vs. NEOMED HEALTHCARE
February 7, 2006
AGNELO JOSE AUGUSTO PINTO Vs. GUSTAVO RENATO DE CRUZ
August 23, 2006
AGOSTINHO LOBO Vs. STATE OF GOA
December 14, 2006
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BHUPENDRA PREMSINGH THAKUR
November 8, 2006
Agricultural Produce Market Samiti Islampur Vs. State of Maharashtra
February 6, 2006
AHMED SHARIF KASAMBHAI VORAH Vs. CHANNUSA DAGADUSA PAWAR
November 27, 2006
AHUJA NANDKISHORE DONGRE Vs. STATE OF MAHARASHTRA
September 4, 2006
AIR INDIA EMPLOYEES GUILD Vs. AIR INDIA LTD
December 21, 2006
AIR INDIA LTD Vs. V M MHADGUT
August 30, 2006
AIRPORTS AITHORITY OF INDIA Vs. CAMA AVIATION SERVICES
July 24, 2006
AIRWORKS ENG.PVT.LTD. Vs. MHH GENERAL KAMGAR
July 24, 2006
Ajanta India LTD Vs. Harish M Sariya
April 2, 2006
AJANTA INDIA LTD Vs. HARISH M SARIYA
April 3, 2006
AJAY JAGANNATH PAWAR Vs. STATE OF MAHARASHTRA
March 10, 2006
AJAY MADHUKAR Vs. GENERAL MANAGER KALYAN TELECOME DISTRICT
March 1, 2006
AJAY PRAKASH AMBAGADE Vs. UNIVERSITY OF PUNE
August 29, 2006
AJAY RAMESHWAR AGARWAL Vs. STATE OF MAHARASHTRA
August 25, 2006
AJAY SHETTY Vs. SAVIO FARIA
September 21, 2006
AJIT BALRAM RAUT Vs. STATE OF MAHARASHTRA
August 16, 2006
AJIT MAJUR KAMGAR SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA
March 20, 2006
AKANKSHA AMAR NAIK Vs. GOVERNMENT OF INDIA
October 4, 2006
AKBAR INTIJARUL ANSARI Vs. STATE OF MAHARASHTRA
November 7, 2006
AKHILESH SPINTEX PVT LTD Vs. UNION OF INDIA
January 10, 2006
ALANKAR ALIAS VEER MOHAN RAWAT Vs. STATE OF MAHARASHTRA
March 17, 2006
ALDAS VALEZIA TEREZA MERGULHAO E LOBO Vs. JOAQUIM JERONIMO DE ALMEIDA
January 27, 2006
ALICE ELIZABETH D’SOUZA Vs. MOTOR VESSEL MAGALAM
November 8, 2006
ALKA TORASKAR Vs. VAISHYA URBAN CO OP CREDIT SOCIETY LTD
October 4, 2006
ALL INDIA BIODYNAMIC AND ORGANIC FARMING ASSOCIATION Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
May 5, 2006
ALL INDIA STATE BANK OFFICERS Vs. UNION OF INDIA
November 13, 2006
ALL INDIA STATE BANK OFFICERS Vs. UNION OF INDIA
August 14, 2006
ALLAHABAD BANK Vs. PRAKASH SHANKAR WAGH
April 3, 2006
ALLAN SEBASTIAN D’SOUZA Vs. SAROJINI A KUNDER OF BOMBAY
March 20, 2006
ALLANA COLD STORAGE LTD Vs. INCOME-TAX OFFICER
September 25, 2006
ALOK KUMAR SUBHEDAR SINGH Vs. STATE OF MAHARASHTRA
March 23, 2006
ALOYSIUS MANUEL D SOUZA Vs. MARY KAMALA WILLIAM MANUEL D SOUZA
August 22, 2006
ALWYN DCUNHA Vs. VILLAGE PANCHAYAT OF ST. LAWRENCE AND ANOTHER
September 6, 2006
AMARDEEP G MADKAIKAR Vs. STATE OF GOA
March 10, 2006
AMIR FIDAHUSAIN Vs. MOHAMMEDHUSSAIN ABDULLABHAI FIDAALI
September 8, 2006
AMIRA A RAZAQ Vs. MANGUESH R WAGLE
August 30, 2006
AMIRSHAH KADIRSHAH Vs. SALIMABI AMRISHAH
March 27, 2006
AMIT ALIAS BAPU NANASAHEB BHANDWALKAR Vs. STATE OF MAHARASHTRA
September 8, 2006
AMIT ANAND NARE Vs. STATE OF MAHARASHTRA
September 8, 2006
AMITA B DEVNANI Vs. BHAGWAN H DEVNANI
March 9, 2006
AMOL KISHOR MULE Vs. VISHWANATH RAJARAM SHAHANDE
July 10, 2006
AMOL S/O KAMALKUMAR BHIRAD Vs. STATE OF MAHARASHTRA
August 3, 2006
AMRAVATI AGENCIES Vs. ASHOK MOTIRAMJI ADMANE
February 20, 2006
AMRITLAL VALJI Vs. G S SHAH
June 12, 2006
AMULAKHRAI D DESAI Vs. MUNICIPAL CORPORATION OF BRIHAN
October 4, 2006
ANA MARIA PEREIRA AND ANOTHER Vs. RITA LUIS, CURTORIM, SALCETE
May 5, 2006
ANA PRAXEDES DA PIEDADE PINTO ALIAS ANITA PINTO Vs. JOAQUIM FILIPEAFONSO ALIAS FELIX AFONSO
June 23, 2006
ANA RITA ROSALIA SULOCHANA VAZ RETIRED BANK EMPLOYEE Vs. ANGELA MELBA DA GAMA PINTO
December 6, 2006
ANAND ALIAS BHALCHANDRA KESHAV PARANJPE Vs. SECRETARY PUBLIC WORKS DEPARTMENT
June 15, 2006
ANAND GOVIND SHET VERENKAR Vs. SHANTI VITHAL PANGAM WIDOW OF VITHAL PANGAM
November 7, 2006
ANAND MADHAV GAIKWAD Vs. STATEOF MAHARASHTRA
March 16, 2006
ANAND VASUDEO ABHYANKAR Vs. STATE OF MAHARASHTRA
July 25, 2006
ANANDA Vs. STATE OF MAHARASHTRA
March 16, 2006
ANANDA S O SUKHDEO GANGANE Vs. STATE OF MAHARASHTRA
January 16, 2006
ANANDA SHRIPATI SUTAR Vs. ANANDRAO LAXMAN JADHAV
January 23, 2006
ANANDI BHICARO VELUSKAR Vs. KUSTANAND VITHU VELUSKAR
April 13, 2006
ANANDRAO S/O BHURBA ATRAM Vs. STATE OF MAHARASHTRA
July 20, 2006
ANANDRAO S/O TATYABA PATIL Vs. STATE OF MAHARASHTRA
September 20, 2006
ANANT BHAGWAN KAMBLE Vs. PRINCIPAL M L DAHANUKAR COLLEGE OF COMMERCE
June 13, 2006
ANDREW FRANCIS PARADO Vs. STATE OF MAHARASHTRA
March 18, 2006
ANGADH ROHIDAS KADAM Vs. STATE OF MAHARASHTRA
December 12, 2006
ANGHA AJIT BHATKAR Vs. STATE OF MAHARASHTRA
February 28, 2006
ANIL BAJIRAO BADGUJAR Vs. STATE OF MAHARASHTRA
December 13, 2006
ANIL BALASAHEB MURDE Vs. ADINATH TRIMBAK BODKHE
December 4, 2006
ANIL BHAIYAJI RAUT Vs. STATE OF MAHARASHTRA
January 17, 2006
ANIL JAGANNATH MALVE Vs. STATE OF MAHARASHTRA
August 28, 2006
ANIL KUMAR GOKULDAS KAMDAR Vs. COMMISSIONER OF CUSTOMS
August 23, 2006
ANIL MORESHWAR RAVETKAR Vs. STATE OF MAHARASHTRA
October 4, 2006
ANIL MURLIDHAR DESHMUKH Vs. STATE OF MAHARASHTRA
January 25, 2006
ANIL NANDKISHOR TIBRWALA Vs. JAMMU AND KASHMIR BANK LTD
July 11, 2006
ANIL PRABHAKAR NAIK Vs. CHANDRAKANT B GARWARE
May 4, 2006
ANIL SHYAMSUNDAR AGRE Vs. STATE OF MAHARASHTRA
October 17, 2006
ANIS AHMED ABDUL MAJID AHMED Vs. STATE OF MAHARASHTRA
July 6, 2006
ANITA OMPRAKASH AGARWAL Vs. OMPRAKASH RIDHKARANJI AGARWAL
February 14, 2006
ANITA RAMRAO HIMGIRE Vs. STATE OF MAHARASHTRA
November 8, 2006
ANITHA A SHETTY Vs. DEPUTY COMMISSIONER OF POLICE
June 29, 2006
ANJUMAN HAMI E ISLAM Vs. COMMISSIONER OF INCOME TAX
August 10, 2006
ANK SEALS NAGPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION NAGPUR
February 21, 2006
ANKUSH FAGOJI CHANDEKAR Vs. STATE OF MAHARASHTRA
November 29, 2006
ANKUSH RAMRAO KAMBLE Vs. STATE OF MAHARASHTRA
December 19, 2006
ANNA DURAI AND DILLI Vs. A N ROY COMMISSIONER OF POLICE
October 19, 2006
ANNAPPA JIVAPPA KAMATGI Vs. SWAMI VIVEKANAND SHIKSHAN SANSTHA
August 22, 2006
ANNASAHEB VISHWANATH CHAVAN Vs. STATE OF MAHARASHTRA
August 1, 2006
ANTHONY C MONTEIRO Vs. GOVT OF GOA
April 10, 2006
ANTONIO FERNANDES Vs. ALEUIN OLIN TISSOT D MELLO RETIRED COMMERCIAL EMPLOYEE
August 18, 2006
ANTONIO JOSE FERNANDES Vs. PETRONILA FERNANDES ALIAS PETRONILA FERNANDES
August 14, 2006
ANTONIO JOSE HERODOTO, L F RODRIGUES Vs. EXECUTIVE ENGINEER
October 13, 2006
ANTONIO R M C PIMENTA Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
June 6, 2006
ANTONIO SEBASTIAO PALHA Vs. ADMINISTRATIVE TRIBUNAL
December 22, 2006
ANUP PRATAPSINGH VARMA Vs. STATE OF MAHARASHTRA
August 24, 2006
ANURAG PATHAK Vs. UNION OF INDIA
December 6, 2006
ANUSANDHAN INVESTMENTS LTD Vs. M.R. SINGH
August 22, 2006
ANWAR IMAMSAB RANGREJ Vs. STATE OF MAHARASHTRA
October 18, 2006
APPA ALIAS PRAKASH HARIBHAU LONDHE Vs. STATE OF MAHARASHTRA
July 24, 2006
ARCHANA ABHAY WANI Vs. DEPUTY COLLECTOR AND COMPETENT AUTHORITY ULC
March 21, 2006
ARCHANA GIRISH SABNIS Vs. BAR COUNCIL OF INDIA
April 10, 2006
ARCHANA GIRISH SABNIS Vs. BAR COUNCIL OF INDIA
April 4, 2006
ARCHANA S PASHINE Vs. ADDL COMMISSIONER REVENUE
January 30, 2006
ARCHIDIOCESE OF GOA Vs. UNION OF INDIA
July 17, 2006
AREFABEE SK MOHAMMAD Vs. STATE OF MAHARASHTRA
September 20, 2006
ARIF ALIAS YASIR AHMED STTAR AHMED Vs. D SIVANANDAN
March 9, 2006
ARIF HUSSAIN SABIR HUSSAIN ALIAS PANN WALA Vs. STATE OF MAHARASHTRA
June 26, 2006
ARJUN MARUTI SHIRSATH Vs. STATE OF MAHARASHTRA
November 24, 2006
ARJUN NARAYAN PATIL Vs. I D B I BANK LTD
March 21, 2006
ARJUN SAHADY HAJARE Vs. STATE OF MAHARASHTRA
March 21, 2006
ARJUN SOPAN GAIKWAD Vs. UNION OF INDIA
March 17, 2006
ARMSTRONG BUILDERS AND DEVLOPMENT Vs. VISHVANATH NAIK
November 10, 2006
ARUN Vs. STATE OF MAHARASHTRA
February 14, 2006
ARUN DAGADU MEDEKAR Vs. UNION OF INDIA
January 10, 2006
ARUN GULAB GAWALI Vs. STATE OF MAHARASHTRA
July 27, 2006
ARUN LAXMAN RAO Vs. MEENA ARUN NAVALKAR
April 12, 2006
ARUN NARAYAN DHUMAL Vs. STATE OF MAHARASHTRA
October 17, 2006
ARUN NARAYAN DHUMAL Vs. STATE OF MAHARASHTRA
October 16, 2006
ARUN NATHURAM GAIKWAD Vs. MUNICIPAL CORPORATION OF GR MUMBAI
February 23, 2006
ARUN SHRIRAM GOGATE Vs. PRINCIPAL S.H. KELKAR COLLEGE OF ARTS AND ORS.
October 18, 2006
ARUN V SUBHEDAR Vs. SHYAMCHARAN BHAGWATI PRASAD TIWARI
July 6, 2006
ARUN V SUBHEDAR Vs. SHYAMACHARAN BHAGWATI PRASAD TIWARI
June 6, 2006
ARUN VIRAPPA KOLI Vs. STATE OF MAHARASHTRA
August 18, 2006
ARVIND GOVINDHANDAS Vs. STATE OF MAHARASHTRA
March 22, 2006
ARVIND JERAM KOTECHA Vs. PRABHUDAS DAMODAR
June 5, 2006
ARVIND MEGHAN DAS Vs. STATE OF MAHARASHTRA
March 24, 2006
ARVIND WAMANRAO PENDHARKAR Vs. STATE OF MAHARASHTRA
June 20, 2006
ASARAM SAKHARAMCHORMARE Vs. SURYAKANT BHAGUJI ANDHALE
March 23, 2006
ASHABAI HIMMATRAO JUGHARE Vs. HIMMATRAO KISANRAO JUNGHARE
November 20, 2006
ASHABAI HIMMATRAO JUNGHARE Vs. HIMMATRAO KISANRAO JUNGHARE
October 20, 2006
ASHABI KHAN Vs. PRAVIN KHAN ALIAS PRAVEEN KHAN
June 28, 2006
ASHADEVI SUBHEDAR JAYSWAR Vs. DEPUTY COMMISSIONER OF POLICE
September 11, 2006
ASHIANA DEVELOPERS Vs. MINA VAIDYA
November 8, 2006
ASHOK Vs. STATE OF MAHARASHTRA
February 28, 2006
ASHOK AMGONDA BRIJDAR Vs. STATE OF MAHARASHTRA
April 10, 2006
ASHOK BARKYA DALVI Vs. STATE OF MAHARASHTRA
January 17, 2006
ASHOK DADU MANGALE Vs. A N ROY
March 2, 2006
ASHOK GANU SHELKE Vs. STATE OF MAHARASHTRA
April 27, 2006
ASHOK INDRAJIT JAWALGE Vs. STATE OF MAHARASHTRA
September 8, 2006
ASHOK KASHINATH BHOIR Vs. STATE OF MAHARASHTRA
August 15, 2006
ASHOK KASHINATH BHOIR Vs. STATE OF MAHARASHTRA
August 25, 2006
ASHOK KHUBCHAND VASWANI Vs. CHAIRMAN NATIONAL TEXTILE CORPORATION
July 4, 2006
ASHOK KUMAR BAGLA Vs. SENIOR INSPECTOR MALAD POLICE STATION
September 14, 2006
ASHOK LAXMAN KALE Vs. UJWALA ASHOK KALE
December 12, 2006
ASHOK MAHADEO KOLI Vs. STATE OF MAHARASHTRA
October 17, 2006
ASHOK ORGANICS INDUSTRIES LTD. Vs. DENA BANK AND ORS.
November 8, 2006
ASHOK PANDURANG JANJAL Vs. SECRETARY TULSABAI KAWAL VIDYALAYA
June 29, 2006
ASHOK S O KRISHNAJI CHINTAWAR Vs. STATE OF MAHARASHTRA
January 17, 2006
ASHOK SHANKARRAO GHATAGE Vs. MAHIPATI YASHWANT KHUTALE
April 5, 2006
ASHOK TAPIRAM PATIL ALIAS A T NANA PATIL Vs. GURUMUKH MEHRUMAL JAGWANI
November 8, 2006
ASHOK TORASKAR Vs. ALKA ASHOK TORASKAR
October 18, 2006
ASHOK UDARAM PATHIRABE Vs. MAHARASHTRA REMOTE SENSING APPLICATION CENTRE
November 29, 2006
ASHOKKUMAR HIRALAL LOHIYA Vs. HONBLE HIGH COURT OF JUDICATURE AT BOMBAY
September 22, 2006
ASHOKKUMAR KACHRULAL ZANWA Vs. BAJRANG VENKET KADAM
December 15, 2006
ASHWINI ANIL CHAVAN Vs. STATE OF MAHARASHTRA
April 24, 2006
ASHWINI KUMAR Vs. DILIP MEHTA
January 16, 2006
ASIA FOUNDATION AND CONTRUCTION LTD Vs. ENGINEERING KAMGAR SANGHATANA
August 19, 2006
ASIS UBALDO RODRIGUES Vs. MARIA ASIS RODRIGUES
January 13, 2006
ASKAY AND CO PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
April 5, 2006
ASSISI CO OP HSG SOC LTD Vs. STATE OF MAHARASTRA
July 6, 2006
ASSISSI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
September 15, 2006
ASSOCIATED CEMENT COMPANIES LTD Vs. UNION OF INDIA
July 20, 2006
ASSOCIATION OF HOSPITAL Vs. MUNICIPAL CORPORATIONOF GREATER BOMBAY
August 21, 2006
ASSOCIATION OF THE MANAGEMENTS OF UNAIDED ENGINEERING COLLEGES Vs. STATE OF MAHARASHTRA
July 26, 2006
ASSTT ASSESSOR AND COLLECTOR, A WARD Vs. STATE OF MAHARASHTRA
March 3, 2006
ASTER FRANCIS GEORGE Vs. ANTONIA IRIA RODRIGUES E GEORGE
November 16, 2006
ATCHUT UPENDRA RAIKAR Vs. SURYA UPENDRA RAIKAR
February 10, 2006
ATLAS COPCO (INDIA) LTD Vs. V.S. SAMUEL, ASSISTANT COMMISSIONER OF INCOME TAX
March 7, 2006
ATMARAM Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
October 19, 2006
ATULBHAI DEVCHAND PATEL Vs. STATE
May 5, 2006
ATV PROJECTS INDIA LTD Vs. WALCHANDNAGAR INDUSTRIES LTD
February 24, 2006
AUGUSTY ANTONY, KACHAPPILLY Vs. M/S. VARROC ENGINEERING PVT. LTD.
June 12, 2006
AURANGABAD DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. DAMODAR RAOJI JADHAV
September 4, 2006
AUTHORISED OFFICER AND ASSISTANT CONSERATOR OF FORESTS Vs. SUDHAKAR JAISINGH CHAUHAN
September 27, 2006
AVERTANO PAUL SOUZA FERNANDE Vs. CLARINA MIRANDA DIAS
November 16, 2006
AVERTANO PAUL SOUZA FERNANDE ALIAS SPN LDR A P FERNANDES Vs. CLARINA MIRANDO DIAS
November 17, 2006
AVINASH J MAHALE Vs. STATE OF MAHARASHTRA
March 24, 2006
AVINASH PRABHAKAR LATPATE Vs. STATE OF MAHARASHTRA
October 3, 2006
AVINASH RAMKRISHNA BHIDE Vs. CHUNILAL MATHURDAS MEHTA
November 17, 2006
AWADESH S PANDEY Vs. TATA POWER CO LTD
October 5, 2006
AWDESH VASISTHA TIWARI Vs. CHIEF EXECUTIVE OFFICER SLUM REHABILITATION AUTHORITY
April 26, 2006
AWDESH VASISTHA TIWARI Vs. CHIEF EXECUTIVE OFFICER SLUM REHABILITATION AUTHORITY
February 13, 2006
AZIM ABDUL GAFFUR KHAN Vs. LEVINSON J MARTINS
August 2, 2006
B CHANDRA Vs. HASYA TRADING AND INVESTMENT CO PVT LTD
September 5, 2006
B HIMMATLAL AGRAWAL Vs. WESTERN COALFIEDS LTD
September 7, 2006
B M KHODADE Vs. SAPTARSHI
October 10, 2006
B S RATH Vs. UNION OF INDIA
August 22, 2006
B. CHANDRAMOHAN Vs. STATE OF GOA
March 24, 2006
BABA HARI MOHITE Vs. DINKAR RAMCHANDRA SAPKAL
September 29, 2006
BABAN BANDU PATIL Vs. STATE OF MAHARASHTRA
December 6, 2006
BABAN KANHUJI KATOLE Vs. STATE OF MAHARASHTRA
January 13, 2006
BABAN MOTIRAMJI MOHOD Vs. STATE OF MAHARASHTRA
October 3, 2006
BABAN NARAYAN DHAGE Vs. STATE OF MAHARASHTRA
September 8, 2006
BABAN SHAMRAO MENGHARE Vs. MADHUKAR SHAMRAO MENGHARE
September 21, 2006
BABAN SHANKAR WALZADE Vs. STATE OF MAHARASHTRA
December 5, 2006
BABAR MOHAN DUBALA Vs. STATE OF MAHARASHTRA
January 18, 2006
BABARAO Vs. STATE OF MAHARASHTRA
July 28, 2006
BABLI KRISHNA VAIGANKAR Vs. LAXMAN SAGUN VAIGANKAR
April 7, 2006
BABU MARUTI DUKARE Vs. STATE OF MAHARASHTRA
December 22, 2006
BABU RASUL MUJAWAR Vs. SADASHIV GOVIND HAZARE
June 6, 2006
BABU RASUL MUJAWAR Vs. SADASHIV GOVIND HAZARE
July 6, 2006
BABU TATYARAO KSHIRSAGAR Vs. BHIKAJI MAROTRAO KSHIRSAGAR
June 30, 2006
BABULAL FATTELALJI UPADHYAYA Vs. GAJRAJ HANSRAJ PIGALIA
January 9, 2006
BABURAO GANGARAM CHAVAN Vs. STATE OF MAHARASHTRA
September 22, 2006
BABURAO GANPATI MALI Vs. BALASAHEB ANNA PATIL
March 27, 2006
BABURAO TANBAJI DHALE Vs. NASERSK YAKUB
January 10, 2006
BABURAO VITHAL GUROV Vs. MAZANIA OF TEMPLE OF SHREE MORZA
September 25, 2006
BABURAO YELLAPPA CHOUGULE Vs. STATE OF MAHARASHTRA
September 15, 2006
BABUTATYARAO KSHIRSAGAR Vs. BHIKAJIMAROTRAO
June 30, 2006
BAHUJAN VIKAS EDUCATION SOCIETY Vs. VIDYA DEVI
March 24, 2006
BAJAJ AUTO LIMITED Vs. SHRIKANT VINAYAK YOGI
April 13, 2006
BAJAJ AUTO LIMITED Vs. STATE OF MAHARASHTRA LABOUR DEPARTMENT
December 15, 2006
BAJAJ AUTO LINITED Vs. STATE OF MAHARASHTRA
December 22, 2006
BAJAJ AUTO LTD Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
December 13, 2006
BAJAJ TEMPO LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 2, 2006
BAJIRAO ALIAS RAMESH SURESH KODRE Vs. STATE OF MAHARASHTRA
June 29, 2006
BAJIRAO ASHRUBA SANAP Vs. STATE OF MAHARASHTRA
September 8, 2006
BAJRANG PARAB Vs. STATE OF MAHARASHTRA
July 31, 2006
BAKULABAI RAMA NAIKWADI Vs. VITHOBA BABAJI BHAGAT
September 29, 2006
BALABAI DINKAR SHEREKAR Vs. STATE OF MAHARASHTRA
August 31, 2006
BALAPPA CHANNAPPA TERDAL Vs. SIDHAPPA VYANKAPPA KALIGUDI
August 21, 2006
BALASAHEB ANANTRAO BAHIRAT Vs. ROHIDAS BAPUSAHEB TUPE
December 18, 2006
BALASAHEB RAMCHANDR A GHARPANKA R Vs. STATE OF MAHARASHTRA
December 13, 2006
BALASAHEB SHIVGONDA KHOT Vs. STATE OF MAHARASHTRA
December 20, 2006
BALAWANTGIR GANPATGIR GIRI Vs. MANASI CONSTRUCTION AND DEVLOPERS
July 12, 2006
BALKISHAN D SANGHVI Vs. KIRON D SANGHVI
February 13, 2006
BALKRISHNA GANPAT ELWANDE Vs. SHANKAR TUKARAM SABLE
September 5, 2006
BALKRISHNA K MEHTA Vs. RAVINDRA ISHWARDAS SETHNA
September 22, 2006
BALRAJ SUD Vs. UNION OF INDIA
August 9, 2006
BALU BAJIRAO GALANDE Vs. STATE OF MAHARASHTRA
April 13, 2006
BALU DASHRATH PAWAR Vs. STATE OF MAHARASHTRA
September 29, 2006
BALU JANGALU MADANE Vs. STATE OF MAHARASHTRA
October 26, 2006
BALU PANDHARINATH TAKLE Vs. STATE OF MAHARASHTRA
August 29, 2006
BALU TUKARAM KUSALKAR Vs. STATE OF MAHARASHTRA
January 12, 2006
BANABAI ISHWARA NANGARE Vs. SUVARNAMAN VISHWASRAO INGALE
June 20, 2006
BANDU HASAN TAMOBLI Vs. STATE OF MAHARASHTRA
April 7, 2006
BANDU HASAN TAMOBLI Vs. STATE OF MAHARASHTRA
April 20, 2006
BANK OF INDIA Vs. B C MODY EXPORTS P LTD
July 13, 2006
BANK OF RAJASTHAN LTD Vs. SHYAM SUNDER TAPARIA AKAI IMPEX LTD
July 27, 2006
BANKERAI AMBIKARAI SHARMA Vs. STATE OF MAHARASHTRA
April 27, 2006
BANKERAI AMBIKARAI SHARMA Vs. STATE OF MAHARASHTRA
October 20, 2006
BANSRAJIDEVI Vs. BYRAMJEE JEEJEEBHOY PVT LTD
August 4, 2006
BAPU KISAN LADKAT Vs. STATE OF MAHARASHTRA
October 3, 2006
BAPU KISAN LADKAT Vs. TALUKA SHRIGONDA DISTRICT AHMEDNAGAR
October 3, 2006
BAPU SHABI GADEKAR Vs. ANKUSH VISHHU PATEKAR
March 17, 2006
BAR COUNCIL OF MAHARASHTRA AND GOA Vs. SHAMRAO VISHNU KUNJIR
March 10, 2006
BARKAT ALI JIVABHAI BARADIA Vs. STATE OF MAHARASHTRA
August 16, 2006
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February 10, 2006
BARKU MAHADA GHUTE Vs. STATE OF MAHARASHTRA
August 22, 2006
BASANTIDEVI WD/O HARIHARPRASAD JAISWAL Vs. RAVIPRAKASH RAMPRASAD JAISWAL
August 29, 2006
BASANTLAL HARIRAM AHUJA Vs. STATE OF MAHARASHTRA
November 16, 2006
BASAVARAJ YAMANAPPA HANNUR Vs. TELECOM DISTRICT MANAGER
December 8, 2006
BATUWA THE SMALL LEATHER GOODS COMPANY Vs. PRABHA HANUMANT TALEKAR
July 10, 2006
BAYAJI TATYA KALUNGE Vs. STATE OF MAHARASHTRA
September 27, 2006
BAYER CROPSCIENCE LTD Vs. SAMPADA S SHETYE
April 10, 2006
BELA W/O VIKRAM Vs. SETH INDUSTRIES LTD
April 28, 2006
BENNETT COLEMAN AND CO LTD Vs. JAMSHED KAWASJEE VAKEEL
October 3, 2006
BENTO DE SOUZA EGYPSY Vs. YVETTER ALVARES COLACO ALIAS MARAI EMILIA YVETTE GADINHO ALVARES COLACO
February 8, 2006
BEVERAGES VENTURE LIMITED Vs. PRASHANT PANDURANG KAVADE
September 15, 2006
BHAGCHAND MASICHARAN DHILOR Vs. STATE OF MAHARASHTRA
September 29, 2006
BHAGIRATHIBAI RAMCHANDRA BELURKAR Vs. STATE OF MAHARASHTRA
June 16, 2006
BHAGWAN BHAUDEO KALE Vs. RAMESH LAXMINARAYAN BANGAD
September 19, 2006
BHAGWAN SOPAN SASANE Vs. STATE OF MAHARASHTRA
April 19, 2006
BHAGWAN WAMANRAO LANGDE Vs. STATE OF MAHARASHTRA
July 14, 2006
BHAGWAN YESHWANT KULKARNI Vs. STATE OF MAHARASHTRA
October 13, 2006
BHAGWANRAO S O RAMCHANDRARAO PATIL Vs. STATE OF MAHARASHTRA
September 20, 2006
BHAGWAT GANPAT TAYADE Vs. STATE OF MAHARASHTRA
March 9, 2006
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July 17, 2006
BHAGYACHANDRA Vs. MUNICIPAL CORPORATION OF AMRAVATI
December 18, 2006
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July 19, 2006
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August 29, 2006
BHALCHANDRA GOPAL NAIK Vs. SITABAI RAGHUVIR SAWANT
November 22, 2006
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September 13, 2006
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October 4, 2006
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October 20, 2006
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July 16, 2006
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July 18, 2006
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June 21, 2006
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December 22, 2006
BHARAT SANCHAR NIGAM LTD Vs. BALASAHEB MARUTI POOJARI
June 16, 2006
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June 14, 2006
BHARATI HARIBHAU PISAL Vs. STATE OF MAHARASHTRA
October 10, 2006
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January 9, 2006
BHARTI CELLULAR LTD Vs. JAI DISTILLERS PVT LTD
March 21, 2006
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February 15, 2006
BHARTI TELVENTURES LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE
March 29, 2006
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August 21, 2006
BHARTIYA KAMGAR SENA Vs. VISHWA KALYAN KAMGAR SANGHATANA
April 17, 2006
Bhartiya Samrakshan Kamgar Sangh Ammunition Factory Khadki Vs. State of Maharashtra
January 9, 2006
BHARTIYA SURAKSHA RAKSHA & GENERAL KAMGAR UNION Vs. SECURITY GUARD BOARD
February 23, 2006
BHARTIYA VAIDYAK SAMANVAYA SAMITI Vs. STATE OF MAHARASHTRA
November 20, 2006
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September 11, 2006
BHASKAR DESAI Vs. STATE OF MAHARASHTRA
October 18, 2006
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November 10, 2006
BHASKAR DEVCHAND RATHOD Vs. STATE OF MAHARASHTRA
October 11, 2006
BHASKAR MAHADEV SURVE Vs. UNION OF INDIA
August 7, 2006
BHATINDA CHEMICALS LTD Vs. M V X PRESS NUPTSE
February 14, 2006
BHATKULITALUKA CO OPERATIVE AGRICULTURAL SALE AND PURCHASE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 11, 2006
BHAURAO PUNJABRAO GAWANDE Vs. STATE OF MAHARASHTRA
October 17, 2006
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November 14, 2006
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December 5, 2006
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July 7, 2006
BHAYA ALIAS RAJU SHANKAR RAJPUT Vs. STATE OF MAHARASHTRA
February 27, 2006
BHERCHAND TIKAJI BORA Vs. UNION OF INDIA
July 6, 2006
BHIKAJI DATTATRAYA SHIVUDKAR Vs. BHOGAWATI SHIKSHAN PRASARAK MANDAL, SHAHUNAGAR
March 16, 2006
BHIKAJI FATU PARAB Vs. BHUMIKA VETAL DEVASTHAN PALIYEM
November 28, 2006
BHIKKU MAHAPANTH Vs. DEPUTY DIRECTOR OF EDUCATIONNAGPUR
March 6, 2006
BHIMRAO DAULAT JIVTODE Vs. COMMITEE FOR SCRUTINY AND VERIFICATION OF TRIBES CLAIMS
August 8, 2006
BHOJRAJ ALIAS KAMAL THAPA Vs. STATE OF MAHARASHTRA
November 6, 2006
BHOLENATH TRADING CO Vs. STATE BANK OF INDIA
April 26, 2006
BHUMIPUTRA COMMERCE BANK Vs. P V P PRODUCTS LTD
March 17, 2006
BHUPENDRA CHAMPAKLAL DALAL Vs. SPECIAL LAND ACQUISITION OFFICER
March 9, 2006
BHURMAL RATAJI RAMINA Vs. STATE OF MAHARASHTRA
September 12, 2006
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August 25, 2006
BIDLE SWYER LTD Vs. CHEMICAL EMPLOYEES UNION
December 15, 2006
BIJAON S/S LATE SHRIDHAR BISWAS Vs. STATE OF MAHARASHTRA
January 10, 2006
BISHEN SINGH NEGI Vs. UNION OF INDIA
December 7, 2006
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July 18, 2006
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December 15, 2006
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March 27, 2006
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September 15, 2006
BOMB RUSTOM IRANI Vs. STATE OF MAHARASHTRA
December 21, 2006
BOMBAY DYEING AND MFG CO LTD Vs. DATTATRAYA YASHWANT WAGHDARE
March 20, 2006
BOMBAY ENVIRONMENT ACTION GROUP Vs. STATE OF MAHARASHTRA
October 19, 2006
BOMBAY HOSPITAL TRUST Vs. SHAILESH HATHI
March 24, 2006
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June 15, 2006
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March 16, 2006
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July 25, 2006
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January 31, 2006
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November 15, 2006
BRIHAN MUMBAI MUNICIPAL CORPORATION Vs. DASHRATHEATYAWAN GAWADE
June 16, 2006
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July 20, 2006
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July 24, 2006
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September 4, 2006
BRIJ KISHOR SHUKLA Vs. UNION OF INDIA
July 18, 2006
BRIJLAL KALYANJIBHATE Vs. MUNICIPAL COUNCIL KHAMGAON
July 6, 2006
BRIJMOHAN KISANSINGH PARDESHI Vs. STATE OF MAHARASHTRA
March 23, 2006
BRITANNIA INDUSTRIES LIMITED Vs. BOMBAY AGRICULTURAL PRODUCE MARKETING COMMITTEE
June 16, 2006
BUDHARAM S/O GOVINDAJI BHARANE Vs. STATE OF MAHARASHTRA
February 3, 2006
C A D CIVILIAN WORKERS UNION PULGAON Vs. STATEOF MAHARASHTRA
July 7, 2006
C K P MANDAL Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2006
C R DHURI Vs. NATIONAL TEXTILE CORPORATION
April 12, 2006
CABLE CORPORATION OF INDIA LTD Vs. UNION OF INDIA
August 2, 2006
CABRAL AND CO Vs. WILLIAM ROSARIO FERNANDES
September 7, 2006
CADBURY INDIA LTD Vs. CONTROLLER OF LEGAL METROLOGY
June 27, 2006
CAMBATA AVIATION PVT Vs. M.D.SHIROSE
August 17, 2006
CAPTAIN RADHA ASHISH SHARMA Vs. MAJOR ASHISH SHARMA
March 10, 2006
CARMINA MASCARENHAS AND OTHERS Vs. PREMAVATI BABOL SAKHALKAR AND 2 OTHERS
June 21, 2006
CASTROL INDIA LIMITED Vs. UNION OF INDIA
December 13, 2006
CEASER RODRIGUES Vs. STATE OF MAHARASHTRA
July 13, 2006
CENTRAL INDIA POWER CO Vs. UNION OF INDIA
August 10, 2006
CHAITRAM CHINDHUJI WASNIK Vs. STATE OF MAHARASHTRA
December 28, 2006
CHAITRAM MATARAM KUNJAM Vs. STATE OF MAHARASHTRA
July 27, 2006
CHALISGAON EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
September 15, 2006
CHANDRA SHEKHAR DATTA SHRIYAN Vs. CESTAT
August 3, 2006
CHANDRA SHEKHAR RANGRAODESHMUKH Vs. STATE OF MAHARASHTRA
June 29, 2006
CHANDRABHAGA DAMODAR VANJARI Vs. PRIYANKA MURLIDHAR NAVAHTE
July 19, 2006
CHANDRAKANT D TERAVKAR Vs. MANAGER NORTH KANARA GSB CO-OP BANK LTD
August 9, 2006
CHANDRAKANT J SHAH Vs. LALITCHANDRA J JUTHANI
February 28, 2006
CHANDRAKANT RAMA KALE Vs. DEPUTY ENGINEER, ZILLA PARISHAD SAWANTWADI
September 19, 2006
CHANDRAKANT V PHADTE Vs. STATE OF GOA
September 7, 2006
CHANDRASHEKAR RANGARAO DESHMUKH Vs. STATE OF MAHARASHTRA
June 29, 2006
CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
September 25, 2006
CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
May 3, 2006
CHANDRASHEKHAR SHANKARRAO KULKARNI Vs. RAHUL SHIKSHAN PRASARAK MANDAL SANSAR NAGAR
November 24, 2006
CHANDRASHEKHAR SHANKARRAO KULKARNI Vs. THE RAHUL SHIKSHAN PRASARAK MANDAL, THROUGH ITS SECRETARY SMT. SHEELA NARENDRA BONDEKAR
November 23, 2006
CHARANSINGH LOKARAM CHAVHAN Vs. STATE OF MAHARASHTRA
November 14, 2006
CHEMIDYE MANUFACTURING COMPANY PVT LTD Vs. THIRUMALAI CHEMICALS LTD
January 31, 2006
CHETAN TAXMAN KHAMBALA Vs. STATE OF MAHARASHTRA
September 22, 2006
CHHABUTAI PRABHAKAR INGOLE Vs. BAKULABAI JAGANNATH INGOLE
July 14, 2006
CHHOTELAL BADRIPRASAD YADAV AKOLA Vs. UNION OF INDIA
August 23, 2006
CHINAPPA SAYAMJEE FULMALI Vs. STATE OF MAHARASHTRA
March 31, 2006
CHINTAMAN PANDURANG KAPSE Vs. STATE OF MAHARASHTRA
October 19, 2006
CHINTYA JANYA VALAVI Vs. STATE OF MAHARASHTRA
October 9, 2006
CHITRA HALDIPUR Vs. SHAHID BHAGAT SINGH CHS LTD
October 7, 2006
CHITRAKALA FAL DESSAI Vs. BALU MARATHE ALIAS MANE JYOTIBA MARATHE
June 30, 2006
CHLORO CONTROLS INDIA PVT LTD Vs. SEVERN TRENT WATER PURIFICATION
February 21, 2006
CHOULWAR EDN SOCIETY Vs. STATE OF MAHARASHTRA
November 29, 2006
CHOWGULE BROTHERS Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LTD
April 5, 2006
Cian De Souza a female Indian Inhabitant Vs. Arun Gunjal of Mumbai Indian Inhabitant
January 9, 2006
CITIBANK N A Vs. STATE OF MAHARASHTRA
September 19, 2006
CITIBANK N A Vs. KONEGA INTERNATIONAL PVT LTD
May 4, 2006
COLGATE PALMOLIVE INDIA LTD Vs. STATE OF MAHARASHTRA
December 5, 2006
COLLECTOR OF GOA Vs. VINODINI VINAYAK JOSHI
February 2, 2006
COMMANDANT CENTRAL AMMUNITION DEPOT, WARDHA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, NAGPUR
January 30, 2006
COMMANDER A R RAVINDRA Vs. JAGANNATH B JAGTAP
June 26, 2006
COMMISSIONER OF C. EX. Vs. BOMBAY DYEING AND MFG. CO. LTD.
July 13, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDORAMA TEXTILES LTD
May 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SAINA INDUSTRIES
February 28, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PANETRICAL ENGG PVT LTD
March 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD
June 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ROCKET ENGINEERING CORPORATION LTD
June 28, 2006
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. VIKRAM ISPAT LTD.
July 26, 2006
COMMISSIONER OF CUSTOMS Vs. S S CLEARING AND FORWARDING AGENCY
March 8, 2006
COMMISSIONER OF CUSTOMS Vs. JSW STEEL LTD
September 7, 2006
COMMISSIONER OF CUSTOMS (GENERAL) Vs. BHARAT OVERSEAS COMMUNICATORS
March 24, 2006
COMMISSIONER OF CUSTOMS (GENERAL) Vs. RAJ CLEARING AGENCY
February 14, 2006
COMMISSIONER OF CUSTOMS (IMPORT) Vs. S C GUPTA
July 27, 2006
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. MAHESH INDIA
July 12, 2006
COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI Vs. CHITRA CORPORATION
March 8, 2006
COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI Vs. AAKASH ENTERPRISES
March 8, 2006
COMMISSIONER OF CUSTOMS GENERAL Vs. WORLDWIDE CARGO MOVERS
November 29, 2006
COMMISSIONER OF CUSTOMS GENERAL MUMBAI Vs. LA GRANDE PROJECTS LIMITED
March 21, 2006
COMMISSIONER OF CUSTOMS IMPORT Vs. WOCKHARDT HOSPITAL AND HEART
April 28, 2006
COMMISSIONER OF CUSTOMS IMPORTS Vs. PATVOLK DIVISION OF FORBES GOKAK LTD
April 5, 2006
COMMISSIONER OF CUSTOMS IMPORTS Vs. PRIDE FORAMER
April 24, 2006
COMMISSIONER OF CUSTOMS, MUMBAI Vs. MANISH KALVADIA
December 20, 2006
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CABLES P. LTD.
August 7, 2006
COMMISSIONER OF INCOME-TAX Vs. ACROW INDIA LTD
November 27, 2006
COMMISSIONER OF INCOME-TAX Vs. FIROZ KHAN
June 20, 2006
COMMISSIONER OF SALES TAX Vs. TATA IRON AND STEEL CO LTD
December 1, 2006
COMMISSIONER OF SALES TAX MUMBAI Vs. HARI AND COMPANY
March 3, 2006
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July 21, 2006
COMMISSIONER OF SERVICE TAX Vs. BPL MOBILE COMMUNICATION LTD.
April 4, 2006
COMMISSIONER SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION Vs. BHIDE AND SONS PVT LTD
October 17, 2006
COMMISSIONR OF CENTRAL EXCISE Vs. INDORAMA TEXTILES LTD
April 19, 2006
COMMISSNEROF CUS (PREVENTIVE), MUMBAI Vs. GANESH ENTERPRISES
March 8, 2006
COMMODORE HARISH CHANDRA SHARMA Vs. UNION OF INDIA
November 13, 2006
COMMR. OF SERVICE TAX Vs. HUTCHISON MSON MAX TELECOM PVT. LTD.
April 4, 2006
COMPANY INCORPORATED UNDER COMPANIES ACT 1913 Vs. GENERAL EMPLOYEES UNION
July 26, 2006
CONCEICAO FERNANDES Vs. ASST ENGINEER SUBDIVISION IV ELECTRICITY DEPARTMENT VIDYUT BHAVAN
October 10, 2006
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March 22, 2006
CONTRACT LAGHU UDYOG KAMGAR UNION Vs. S N SAUNDANKAR PRESIDING OFFICER CENTRAL GOVT INDUASTRIAL TRIBUNAL
August 31, 2006
CORMORANT INVESTMENT PVT LTD Vs. RAM BUSINESS PVT LTD
July 28, 2006
CORPORATIOIN OF THE CITY OF NAGPUR Vs. GANPAT BHADUKI THAKRE DEAD
June 21, 2006
CORPORATION OF CITY OF NAGPUR Vs. KAMALABAI
June 21, 2006
CORPORATION OF THE CITY OF NAGPUR Vs. PRASANNA BHALCHANDRA KHANDEKAR
February 20, 2006
COTTON CORPORATION OF INDIA LIMITED Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED
July 3, 2006
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June 29, 2006
COURT ON ITS OWN MOTION Vs. SUNIL BHIKA GUJAR
August 31, 2006
CURIA GANESH GAONKAR Vs. CHANDRU SUKTO VELIP
January 27, 2006
D D SAMUDRA Vs. VAZIRALLI PVT LTD
April 4, 2006
D G P WINDSOR INDIA LTD Vs. PRADEEP SHIVRAM THAKURDESAI
March 31, 2006
D K LAB CHEMICALS Vs. UNION OF INDIA
May 3, 2006
D P JAIN AND CO Vs. GREEN EARTH ASPHALT AND POWER PVT LTD
July 12, 2006
D P SHARMA Vs. STATE OF MAHARASHTRA
July 21, 2006
DADA NIVRUTTITIKOTE Vs. STATE OF MAHARASHTRA
September 13, 2006
DADARAO SHANKAR BAGHAV Vs. STATE OF MAHARASHTRA
August 9, 2006
DAGADU ANANDA JADHAV Vs. STATE OF MAHARASHTRA
March 1, 2006
DAIRY DEVELOPMENT COMMISSIONER Vs. H G TIWARI
May 5, 2006
DAIRY MANAGER GOVERNMENT MILK SCHEME GONDIA Vs. CHUNNILAL BABURAO SARANGPURE
September 11, 2006
DAISY BEHRAMJI DAMANIA Vs. BALRAJ S CHANDANI
July 21, 2006
DALSING S O SHAMSING RJPUT Vs. STATE OF MAHARASHTRA
March 21, 2006
DAMODAR LAXMAN PEDNEKAR Vs. UMAKANT LAXMAN NAIK
June 15, 2006
DAMODAR S O JAGANNATH LOKHANDE Vs. STATE OF MAHARASHTRA
February 3, 2006
DASSU Vs. STATE OF MAHARASHTRA
January 10, 2006
DASTAMMA M. BANJARA Vs. CHVEER RAJU
November 10, 2006
DASTGIR ALAM MULLA Vs. MYSORE PETROCHEMICALS LTD
November 22, 2006
DATTA SHIKSHAN PRASARAK MANDAL Vs. DINKAR KRISHNA GAWDE
August 29, 2006
DATTATRAY HARI PATIL Vs. SHARADA DATTATRAY PATIL
October 4, 2006
DATTATRAY KRISHNAJI GHULE Vs. STATE OF MAHARASHTRA
March 3, 2006
DATTATRAYA MAHADEO HIWARE Vs. ARJUN SAMBHAJI SHINDE
September 19, 2006
DATTATRAYA SHIVAJI THORWAT Vs. CLOTHILDES SOUZA
August 23, 2006
DATTATRAYA WAMANRAO MHASKE Vs. HEADMASTER NUTAN TRAMBAK VIDYALAYA
May 3, 2006
DATTATRYA ANKUSH SASANE Vs. STATE OF MAHARASHTRA
December 8, 2006
DATTU APPA PATIL Vs. STATE OF MAHARASHTRA
October 3, 2006
DATTU MAHADU LABADE Vs. RANGNATH BABURAO BODAKE
August 18, 2006
DAVID JOSEPH KITINA Vs. STATE OF MAHARASHTRA
August 16, 2006
DAYANAND B NAYAK Vs. STATE OF MAHARASHTRA
February 8, 2006
DAYASHANKER DASHRAT CHAUBEY Vs. UNION OF INDIA
March 22, 2006
DEELIP APTE Vs. NILESH P SALGAONKAR
July 6, 2006
DEEP NARAYANA CHAVAN Vs. STATE OF MAHARASHTRA
August 10, 2006
DEEPAK BHALCHANDRA KULKARNI Vs. STATE OF MAHARASHTRA
January 27, 2006
DEEPAK BHAURAO CHAUTMAL Vs. STATE OF MAHARASHTRA
November 16, 2006
DEEPAK COCHHAR Vs. INDUSIND BANK LTD
April 3, 2006
DEEPAK KOCHHAR Vs. HDFC BANK LTD
March 31, 2006
DEEPAK R. RAMGIRWAR & ETC Vs. STATE OF MAHARASHTRA
January 20, 2006
DEEPAK S O RAJESHWARRAO RAMGIRWAR Vs. STATE OF MAHARASHTRA
January 20, 2006
DELFOROOZ DARIUS DORABJEE Vs. STATE OF MAHARASHTRA
March 3, 2006
DEORAO ROMA SHINDE Vs. STATE OF MAHARASHTRA
September 22, 2006
DEORAO SURYABHAN PATIL Vs. STATE OF MAHARASHTRA
September 27, 2006
DEPUTY COLLECTOR Vs. ALVARO D SOUZA FARIA
September 22, 2006
DEPUTY COLLECTOR AND S D O Vs. DIOGO PIEDADE INACIO FALCAO
February 3, 2006
DEU KRISHNA MANDREKAR Vs. VISHNU KRISHNA HOBLE
November 28, 2006
DEUS REVOLNATA PANCHISTA Vs. BHAURAO VITHAL GHAISAS
August 24, 2006
DEVASAHAYAN SOMAN Vs. JAI INDUSTRIES
December 6, 2006
DEVCHAND CONSTRUCTIONS Vs. BOARD OF TRUSTEES
August 23, 2006
DEVESH DATTABHAU PATHRIKAR Vs. STATE OF MAHARASHTRA
January 31, 2006
DEVIDAS MOHANLAL GUPTA Vs. AJESH SURESH SARVAIYYA
September 25, 2006
DEVIDAS PAINGUINCAR Vs. REKHA BABU NAIK
November 24, 2006
DEVIDAS S/O KISAN SARDE Vs. STATE OF MAHARASHTRA
July 25, 2006
DEVIDAYAL ROLLING MILLS GUPTA MILLS ESTATE Vs. Y R SAINI ASSISTANT COMMISSIONER OF INCOME TAX
June 13, 2006
DEVIDAYAL SALES PVT LTD Vs. STATE OF MAHARASHTRA
March 24, 2006
DEVRAO RAMAJI GAYAKWAD Vs. STATE OF MAHARASHTRA
September 28, 2006
DEWOO KRISHNA GAWDE Vs. SHRI RAM MILLS
April 5, 2006
DHANSUR GHARTIMAGAR PRESENTLY LODGED IN CENTRAL JAIL Vs. STATE OF GOA
December 13, 2006
DHARAMVIJAY CHANDRU SHEDAGE Vs. STATE OF MAHARASHTRA
December 22, 2006
DHAREN K UPADHYAY Vs. INDIA FINANCE AND CONSTRUCTION COMPANY P LTD
December 11, 2006
DHARMA BHIKA PATIL Vs. TARABAI ANANT BHOIR
June 7, 2006
DHARMA KRISHNA BHOYE Vs. STATE OF MAHARASHTRA
November 17, 2006
DHIRAJ S O AMBADAS INGALE Vs. STATE OF MAHARASHTRA
January 12, 2006
DHOLYA SHANKAR HUSEINI GAIKWAD Vs. STATE OF MAHARASHTRA
April 27, 2006
DHULE TEXTILE MILLS DHULE Vs. STATE OF MAHARASHTRA
June 29, 2006
DIGAMBAR IRANNA MAJKURE Vs. STATE OF MAHARASHTRA
September 26, 2006
DILIP KAMAT Vs. STATE OF MAHARASHTRA
January 30, 2006
DILIP KUMAR G BADLANI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
September 5, 2006
DILIP NAMDEO GAIKWAD Vs. RAMCHANDRA DHONDU KSHIRSAGAR
June 23, 2006
DILIP NEVATIA Vs. VILAS YASHWANT MITKAR
December 20, 2006
DILIP RAZVASAHEB KALKHAIRE Vs. STATE OF MAHARASHTRA
May 4, 2006
DILIP S DAHANUKAR Vs. KOTAK MAHINDRA CO LTD
June 6, 2006
DILIP S. SHETYE Vs. STATE OF GOA & ORS.
February 16, 2006
DILIP S/O PAULAD SAPKALE Vs. STATE OF MAHARASHTRA
September 20, 2006
DILIP T KHNDARE Vs. STATE OF MAHARASHTRA
January 13, 2006
DILIP VITHALRAO JOGDAND Vs. VAIDYANATH URBAN CO
September 5, 2006
DINESH HARIRA AGRAWAL Vs. STATE OF MAHARASHTRA
April 18, 2006
DINESH PALYEKAR Vs. STATE OF GOA
August 31, 2006
DINKAR BALKRISHNA RANADE Vs. BHAGWANDAS BHALCHAND LOHANA
June 15, 2006
DINKAR SUKHDEO DAMBALE Vs. STATE OF MAHARASHTRA
October 11, 2006
DIOCESAN SOCIETY OF EDUCATION Vs. UNIVERSITY OF GOA
February 8, 2006
DIPAK GANGARAM AHIRRAO Vs. STATE OF MAHARASHTRA
June 27, 2006
DIVAKAR MADHUKAR GARUD Vs. STATE OF MAHARASHTRA
September 11, 2006
DIVISION RAILWAY MANAGER MUMBAI Vs. M C BAVISKAR
January 20, 2006
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHIMRAO ANANDRAO DUBE
January 19, 2006
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NOOR MOHD KARIMTULLA BAXI
December 20, 2006
DIVISIONAL CONTROLLER MHH STATE ROAD TRANSPORT Vs. BABUSHA MEHBOOBSHA
July 28, 2006
DIVISIONAL CONTROLLER MSRTC Vs. PRAMOD ONKARRAO DESHMUKH
July 26, 2006
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BHANDARA Vs. HARIHAR SHANKAR MOHANKAR
February 2, 2006
DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. WAHABJHAN S/O YASIMKHAN
January 23, 2006
DIWAKAR MAHADEO WAKODE Vs. STATE OF MAHARASHTRA
March 22, 2006
DNYANDEO BABURAO DHAKANE Vs. STATE OF MAHARASHTRA
July 12, 2006
DNYANDEO BANDU GADEKAR Vs. STATE OF MAHARASHTRA
November 14, 2006
DNYANESHWAR AJEBA DALVI Vs. STATE OF MAHARASHTRA
April 24, 2006
DNYANESHWAR ALIAS DEEPAK VITHAL KHULPE Vs. STATE OF MAHARASHTRA
May 5, 2006
DNYANESHWAR MARU KOLI Vs. STATE OF MAHARASHTRA
August 8, 2006
DNYANESHWAR RAMDAS GADHVE Vs. STATE OF MAHARASHTRA
November 24, 2006
DNYANESHWAR S O MAROTI BHUSARI Vs. PUSHPABAI
January 17, 2006
DNYANESHWARI KAMLAKAR BHAGAT Vs. STATE OF MAHARASHTRA
June 16, 2006
DNYANESHWER PURSHOTTAM KUDALKAR CHIEF MEDICAL OFFICER Vs. UNION OF INDIA
April 5, 2006
DOLPHIN INVESTMENT PVT LTD Vs. C PINTO TRADE COMMERCE PVT LTD
July 7, 2006
DOMA LALAJ CHACHERE Vs. EXECUTIVE ENGINEER GOSEKHURD REHABILITATION DIVISION
September 7, 2006
DUGGAN ADRIAN KEVIN Vs. STATE OF GOA
July 18, 2006
DUNKLEY PETER ROBERT Vs. STATE OF MAHARASHTRA
April 28, 2006
DUNLOP INDIA LTD. Vs. S.K. LAUL
July 3, 2006
DWARKABAI KARBHARI GANGARDE Vs. STATE OF MAHARASHTRA
July 24, 2006
DYANESHWAR MARU KOLI Vs. STATE OF MAHARASHTRA
August 1, 2006
DYANESHWAR SHANKARRAO YEDGE Vs. NAMDEO GANGADHAR PHULWALKAR
February 22, 2006
DYNANESHWAR BHIKU DHARGALKAR Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
December 15, 2006
EDUCATION INSPECTOR Vs. M P ARYA VIDYA SABHA
July 25, 2006
EDWIN FRANCIS BRITTO Vs. MUNICIPAL CORPORATION OF GRATER MUMBAI
August 9, 2006
EKNATH B PISAL Vs. SPECIAL LAND ACQUISITION OFFICE NO 19 SATARA
January 20, 2006
EKNATH BHIKU YADAV Vs. GANPATRAO SHANKARRAO DHAWAN
February 6, 2006
EKNATH SONU KANOLKAR Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
July 6, 2006
ELDER PHARMACEUTICALS LTD Vs. KRISHNA VITHAL BENDRE
July 13, 2006
ELVIRA DIAS Vs. EXECUTIVE MAGISTRATE III
July 12, 2006
EMAR HOTELS AND INVESTMENTS P. LTD Vs. TAX RECOVERY OFFICER
October 16, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. R K FURNACES
June 29, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNAVENI HATMAG VINKAR SAHAKARI SOCIETY LTD
September 4, 2006
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October 13, 2006
EMPLOYEES STATE INSURANCE CORPORATION AMRAVATI Vs. SUKHDEO RADHAKISHAN TARDEJA
October 16, 2006
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE Vs. KADAMBA TRANSPORT CORPORATION A PUBLIC LIMITED COMPANY
December 5, 2006
EMPLOYEES STATE INSURANCE CORPORATIONRR Vs. R K FRANACES
June 20, 2006
EMPRESS MILLS NAGPUR Vs. MEMBER INDUSTRIAL COURT
October 9, 2006
ENGINEERING WORKERS HIGH COURT BOMBAY ASSOCIATION Vs. OFFICIAL LIQUIDATOR
August 4, 2006
ESSO RAGHU KHANDOLKAR Vs. SONU ESSO KHANDOLKAR
November 17, 2006
ESTATE INVESTMENT COMPANY PRIVATE Vs. STATE OF MAHARASHTRA
June 30, 2006
ESTEVEN D SOUZA Vs. UNION OF INDIA
December 14, 2006
EUGENIA RANA Vs. HIRABAI HIRALAL RANA
July 25, 2006
EXECUTIVE ENGINEER REHABILITATION DIVISION Vs. RAMCHANDRA BABAN JADHAV
June 8, 2006
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February 2, 2006
EXPORT CREDIT GAURANTEE CORPORATION OF INDIA LTD Vs. ANNAMMA PHILIP
September 26, 2006
EXPORT IMPORT BANK OF INDIA Vs. SOU NIGAM A MANNAN BESKAR
March 14, 2006
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October 9, 2006
F A AHMEDABABI Vs. DHARAM ESTATES AND INVESTMENTS LTD
March 31, 2006
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December 6, 2006
FALCON RETREAT PVT LTD Vs. EDC LTD
February 22, 2006
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September 19, 2006
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November 9, 2006
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March 20, 2006
FELIX FERNANDES Vs. ANTONIO LOBO
January 20, 2006
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October 11, 2006
FERNANDO PINTO ALIAS FERNANDO Vs. DAYANAND VASSUDEV KUNDAIKAR
October 7, 2006
FEROZ SHABBAR HUSSAIN Vs. STATE OF MAHARASHTRA
March 29, 2006
FINLAY MILLS Vs. SUPRIYA S GHUGARE
April 26, 2006
FIROZ GAFUR SHAIKH Vs. STATE OF MAHARASHTRA
July 4, 2006
FLORIANO JOSE TAVARES Vs. JOSE TAVARES ALIAS JOSE MAX TAVARES
November 23, 2006
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November 24, 2006
FLOYD D AGUIAR Vs. BRONWYN D AGUIAR
August 31, 2006
FLOYD LOPES PASCOAL LOPES Vs. UNION OF INDIA
September 28, 2006
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June 7, 2006
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March 31, 2006
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
February 7, 2006
FORESHORE CO OPERATIVE HOUSING SOCIETY LTD Vs. PRAVEEN DESAI
January 20, 2006
FORTIS FINANCIAL SERVICES LTD Vs. STATE OF MAHARASHTRA
June 26, 2006
FORUM AGAINST COMMERCIALISATION OF EDUCATION Vs. STATE OF MAHARASHTRA
July 27, 2006
FR ANTONIO M GOMES Vs. DIRECTOR OF EDUCATION
December 6, 2006
FR. JOAQUIM FERNANDES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
November 21, 2006
FRAMROZE NAVROJI DARUKHANAWALA Vs. UNION OF INDIA
April 3, 2006
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June 29, 2006
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November 24, 2006
FRANCISCO XAVIER ROSE ALMEIDA Vs. ANTONIO COLUMBAN WILSON DAS DORES FERNANDES
September 13, 2006
FRIENDS CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
February 1, 2006
FRIENDS OF LEPERS SOCIETY Vs. STATE OF MAHARASHTRA
March 20, 2006
G M BREWERIES LIMITED Vs. STATE OF MAHARASHTRA
April 24, 2006
GABRIEL PETER D SOUZA Vs. CIRILA ROSA MARIA PINTO
September 27, 2006
GAFFARBEG MUSAKBEG MUSALMAN Vs. GULABKHAN MEHBOOBKHAN PATHAN
August 3, 2006
GAHININATH JAGANNATH SHIRSATH Vs. STATE OF MAHARASHTRA
November 24, 2006
GAJANAN RAMRAOJI AMBAGOVIND Vs. CORPORATION OF THE CITY OF NAGPUR
June 23, 2006
GAJANAN SHIVRAM KARVE Vs. STATE OF MAHARASHTRA
December 4, 2006
GAJANAN SHIVRAM KARVE Vs. STATE OF MAHARASHTRA
December 14, 2006
GANASHYAM AROLKAR Vs. MAMLATDAR OF MORMUGAO TALUKA
September 7, 2006
GANESH ANANT SHIRKE Vs. STATE OF MAHARASHTRA
December 15, 2006
GANESH BANK OF KURUNDWAD LTD Vs. UNION OF INDIA
April 5, 2006
GANESH M SHETTY Vs. STATE OF MAHARASHTRA
February 17, 2006
GANESH T PANSE Vs. TATA MEMORIAL HOSPITAL
October 9, 2006
GANESH TUKARAM LONKAR Vs. VINAYAK DEORAO BHORE
November 6, 2006
GANGADHAR BALAJI TAPPE Vs. GOVERNMENT OF MAHARASHTRA
April 28, 2006
GANGADHAR BALGOPAL NAIR Vs. VOLTAS LIMITED
December 15, 2006
GANGADHAR BALGOPAL NAIR Vs. VOLTAS LIMITED
November 17, 2006
GANGADHAR MANIKRAO DHUMAL Vs. STATE OF MAHARASHTRA
October 11, 2006
GANGADHAR RAMCHANDRA GAIKWAD Vs. RAMBHAU SANTU USHIR
January 31, 2006
GANGADHAR TRAMBAK BHAMRE Vs. STATE OF MAHARASHTRA
August 23, 2006
GANGUBAI BHAGWAN KOLHE Vs. BHAGWAN BANDU KOLHE
November 15, 2006
GANGUBAI VISHVAMBHAR DAHATONDE Vs. NARAYAN PUNDLIK WANKHADE
August 30, 2006
GANPAT BAYAJI SHIRKE Vs. STATE OF MAHARASHTRA
December 20, 2006
GANPAT GOVINDRAO SALUNKHE Vs. BALASAHEB DHONDIRAM NIKAM
August 3, 2006
GANPAT GUNDIBA UGHADE Vs. STATE OF MAHARASHTRA
April 4, 2006
GARVAR AYUB HABIB KHAN Vs. STATE OF MAHARASHTRA
December 21, 2006
GARWARE CLUB HOUSE Vs. JAGDISH MANEKLAL MEHTA
July 3, 2006
GAS AUTHORITY OF INDIA LTD Vs. STATE OF MAHARASHTRA
October 10, 2006
GAURANG DINESH DAMANI Vs. STATE OF MAHARASHTRA AND ORS.
July 27, 2006
GAURANG V MERCHANT Vs. MADHLISO AND CO PVT LTD
February 6, 2006
GAURAV ASHWIN JANI Vs. DIRECTOR DIRECTORATE OF FILM FESTIVALS
July 27, 2006
GENERAL INSTRUMENTS CO Vs. UNION OF INDIA
April 7, 2006
GENERAL MANAGER AND HIS SUCCESSOR IN OFFICE, NAIGAUM, KOHINOOR MILLS, MUMBAI Vs. MANGALA CHANDRAKANT NADKARNI
August 31, 2006
GENERAL SECRETARY Vs. GENERAL MANAGER
April 10, 2006
GENERAL SECRETARYBEST WORKERSUNION Vs. GENERAL MANAGER BEST UNDERTAKING
March 10, 2006
GETWELL BOARD AND PAPER PVT LTD Vs. FAKRUDDIN S LOKHANDWALA
July 17, 2006
GHANSHYAM S/O MOHANLAL DONGE Vs. STATE OF MAHARASHTRA
July 25, 2006
GIREESH U G MENON Vs. MUMBAI MAZDOOR SABHA
September 26, 2006
GIRISH DHRUVA DHARASKAR Vs. STATE OF MAHARASHTRA
February 8, 2006
GIRISH TOKERSHI GALA Vs. VIKRAM PROCESSORS
December 15, 2006
GLADHURST COOP HOUSING SOCIETY LTD Vs. V B SHAH
May 5, 2006
GOA FOUNDATION Vs. PANCHAYAT OF CANDOLIM AND OTHERS
October 13, 2006
GOA TOURISM DEVELOPMENT CORPORATION LTD Vs. SUNITA C PALYENKAR
April 13, 2006
GOD S GIFT TOWER CO.OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 11, 2006
GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION NANDED Vs. MARUTI CONSTRUCTIONS ENGINEERS AND CONTRACTORS
April 4, 2006
GODFREY LAWRENCE Vs. STATE OF MAHARASHTRA
July 12, 2006
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. SUHAS HARI BHALERAO
April 3, 2006
GODREJ SARA LEE LIMITED Vs. KNIGHT QUEEN INDUSTRIES PVT. LTD.
March 3, 2006
GODREJ SARA LEE LTD Vs. KNIGHT QUEEN INDUSTRIES PVT LTD
November 10, 2006
GODS GIFT TOWER CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 11, 2006
GOENKA AND ASSOCIATES EDUCATIONAL TRUST Vs. ADDL. DIRECTOR, D.G.S.T.
March 13, 2006
GOKUL BHAGAJI PATIL Vs. STATE OF MAHARASHTRA
February 1, 2006
GOLDAN CHEMICALS LTD Vs. MOHAMAD AZAM DIL MOHAMAD MALIK
November 29, 2006
GOLDAN CHEMICALS LTD Vs. MOHAMAD AZAM DIL MOHAMAD MALIK
November 20, 2006
GOMANTAK MAZDOOR SANGH Vs. I N S HANSA
May 4, 2006
GOMANTAK MAZDOOR SANGH Vs. MORMUGAO POST TRUST & ORS.
February 1, 2006
GOMANTAK MAZDOOR SANGH A TRADE UNION Vs. MORMUGAO POST TRUST
January 31, 2006
GOMANTAK MAZDOOR SANGH, A TRADE UNION Vs. NARAYAN S SAWAL
January 31, 2006
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August 22, 2006
GOPAL G NIPANE Vs. HINDUSTAN AERONAUTICS LTD
February 20, 2006
GOPAL L RAHEJA Vs. VIJAY B RAHEJA
November 15, 2006
GOPINATH GANPATRAO Vs. STATE OF MAHARASHTRA
October 6, 2006
GORAKH BABAN KANKATE Vs. STATE OF MAHARASHTRA
August 9, 2006
GORAKH HANSRAJ NIKAM Vs. STATE OF MAHARASHTRA
February 20, 2006
GOSWAMI SHRI VALLABHALALJI DWARKESH LALJI MAHARAJ Vs. BRIJ MOHAN KANODIA
October 19, 2006
GOVIND ANAND GOLTEKAR Vs. DASHARATH DEOBA GOLTEKAR
March 3, 2006
GOVIND BHUDHA KANULKAR Vs. SURANGI ROHIDAS HARMALKAR
March 17, 2006
GOVIND GAURYA PATIL Vs. STATE OF MAHARASHTRA
August 24, 2006
GOVIND LAXMANRAO EDKE Vs. STATE OF MAHARASHTRA
September 14, 2006
GOVINDA DHARMA KOLTE & ANR Vs. TATE OF MAHARASHTRA
August 25, 2006
GOVINDA RAMAJI DHURVE Vs. STATE OF MAHARASHTRA
December 20, 2006
GRAM PANCHAYAT BURAMBALI KOLHAPUR Vs. COLLECTOR KOLHAPUR
March 10, 2006
GTCL MOBILE COM TECHNOLOGY LTD Vs. BANK OF RAJASTHAN LTD
February 27, 2006
GTL LTD Vs. MAHARASHTRA RAJYA RASHTRIYA KAMGAR SANGH
March 29, 2006
GUJARAT ALKALIES AND CHEMICALS LIMITED Vs. COMMISSIONER OF CUSTOMS
March 1, 2006
GULAB BHANUDAS KHAVALE Vs. HIRAJI MAHADEV GHUGE
March 28, 2006
GULAB JETHANAND KHEMNANI Vs. STATE OF MAHARASHTRA
December 22, 2006
GULAB SINGH THAKUR Vs. GEETESHRI CHANDRAPAL SINGH THAKUR
April 27, 2006
GUMNAM KUTRYA PAWARA Vs. STATE OF MAHARASHTRA
January 12, 2006
GUNA GAONKAR Vs. ADMINISTRATIVE TRIBUNAL OF GOA
February 3, 2006
GUNDAPA VIRBHADRAPPA KALYANI Vs. DNYANDEO SHANKARRAO JANGLE
November 10, 2006
GUNWANTI ARJAN MIRCHANDANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 16, 2006
GURUMUKH SINGH Vs. UNION OF INDIA
November 22, 2006
GWALIOR OIL MILLS Vs. GEEKAY EXIM INDIA LTD AND ORIENTAL BANK OF COMMERCE
January 24, 2006
H M SARAIYA Vs. AJANTA INDIA LTD
March 7, 2006
H M VACHHANI Vs. B C THADANI
November 10, 2006
H P CHOKSEY Vs. STATE OF MAHARASHTRA
May 2, 2006
HADIMOHAMMED ALLIBHAI Vs. STATE OF MAHARASHTRA
October 7, 2006
HAFFKINE BIO PHARMACEUTICALS CORPORATION LTD Vs. MADHAV SHRIRAM SANT
September 11, 2006
HALIMA ABDUL AHAD SHAIKH Vs. A N ROY COMMISSIONER OF POLICE
July 19, 2006
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July 25, 2006
HANIL ERA TEXTILES LTD Vs. HINDUSTAN PETROLEUM CORPN LTD
February 21, 2006
HANMANLU VITHAL YARKONDAWAR Vs. STATE OF MAHARASHTRA
September 29, 2006
HANMANT PANDURANG LOHAR Vs. STATE OF MAHARASHTRA
March 9, 2006
HANMANTH BHIMRAO SATHE Vs. STATE OF MAHARASHTRA
July 4, 2006
HANUMANPRASAD DURGAPRASAD MISHRA Vs. COLLECTOR YEOTMAL DISTRICT
December 20, 2006
HANUMANT S O RANGANATH BHALEKAR Vs. STATE OF MAHARASHTRA
January 12, 2006
HARESH JAVA Vs. VYSYA BANK LEASING LTD
September 22, 2006
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September 30, 2006
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July 25, 2006
HARGOVINDAS SHIVLAL AND CO Vs. M J CHAUDHARI JUDGE SMALL CAUSES COURT AT BOMBAY
June 27, 2006
HARI Vs. MAHADU KERBA TEKALE (D) BY L. RS.
July 23, 2006
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January 25, 2006
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June 23, 2006
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January 23, 2006
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August 3, 2006
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September 13, 2006
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July 13, 2006
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September 19, 2006
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November 9, 2006
HARISHCHANDRA Vs. STATE OF MAHARASTRA
November 23, 2006
HARISHCHANDRA SARJERAO GAJBHIYE FORMER CIVIL JUDGE Vs. STATE OF MAHARASHTRA
May 2, 2006
HARISHCHANDRA VASUDEO VAITY Vs. STATE OF MAHARASHTRA
October 18, 2006
HARISINGH BANDUSING SABLE Vs. STATE OF MAHARASHTRA
May 2, 2006
HAROON MOHAMMED NAIM CHOUDHARY Vs. A N ROY COMMISSIONER OF POLICE
July 28, 2006
HARSHAD ALIAS ARSHAD RAIS SHAIKH Vs. STATE OF MAHARASHTRA
November 29, 2006
HASAN BALDAR TADVI Vs. STATE OF MAHARASHTRA
June 23, 2006
HATYARSINGH PURANSINGH TAK Vs. STATE OF MAHARASHTRA
September 20, 2006
HELEN CARVALHO Vs. MARIA TERESA DA CUNHA
July 12, 2006
HEMAKUTE INDUSTRIAL INVESTMENT Vs. CENTRAL BUREAU
September 1, 2006
HEMANT MHASU AWARE Vs. STATE OF MAHARASHTRA
September 11, 2006
HEMCHAND SOMNATH GUPTA Vs. D SIVANANDHAN COMMISSIONER OF POLICE
March 24, 2006
HIGH COURT ON ITS OWN MOTION Vs. GOPINATH MUNDHE
October 20, 2006
HINDUSTAN CONSTRUCTION CO LTD Vs. UNION OF INDIA
December 14, 2006
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September 27, 2006
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION
December 6, 2006
HINDUSTAN PETROLEUM CORPN LTD Vs. PARSHWA AUTO CENTER RAIGAD
April 12, 2006
HINDUSTAN PETROLEUM CORPORATION LTD Vs. PRAVIND FULCHAND SHAH
June 27, 2006
HIRABAI PRABHAKAR KAMAT Vs. VALLABHDAS VISHNUDAS SINAI KUNKOLIENKAR
October 10, 2006
HIRAJI KATHALYA GAVIT Vs. STATE OF MAHARASHTRA
March 9, 2006
HIRALAL RAMVILAS KALYA Vs. STATE OF MAHARASHTRA
February 13, 2006
HIRALAL SURYABHAN HEDAOO Vs. H S PUNDKAR
November 10, 2006
HIRAMAN RATAN BAISANE Vs. ELECTION RETURNING OFFICER
August 11, 2006
HOLYA LASHA MAHALE Vs. RAGHUNATH HOLYA MAHALE
March 29, 2006
HOUSABAI PANDURANG TAWAR Vs. SUBHASH SHRIPATI PATIL
June 6, 2006
HOUSILA BALCHAND SHAH Vs. STATE OF MAHARASHTRA
April 17, 2006
HSBC BANK U S A Vs. SILVERLINE TECHNOLOGIES LTD
February 2, 2006
HUKMICHAND H JAIN Vs. UNION OF INDIA
February 1, 2006
HUMBLE HOME CO-OPERATIVE HOUSING SOCIETY LTD Vs. SHAM BALANI
June 28, 2006
HUSSAIN KHAN Vs. SHAH BABU EDUCATION SOCIETY PATUR
May 4, 2006
HUSSAIN KHAN HAJI KALE KHAN Vs. SHAH BABU EDUCATION SOCIETY
April 26, 2006
HUSSAIN KHAN S/O HAJI KALE KHAN Vs. SHAH BABU EDUCATION SOCIETY, PATUR; EDUCATION OFFICER (SECONDARY), AKOLA; DEPUTY DIRECTOR OF EDUCATION, AMRAVATI; PRESIDING OFFICER, AURANGABAD; STATE OF MAHARASHTRA
May 1, 2006
I P C A LABORATORIES LIMITED Vs. UNION OF INDIA
March 2, 2006
I V P LIMITED Vs. MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE
June 16, 2006
IFB INDUSTRIES LTD Vs. UNION OF INDIA
November 6, 2006
IGNATIUS BRAGANZA Vs. THOMAS BRAGANZA
May 2, 2006
IGNATIUS BRAGANZA Vs. THOMAS BRAGANZA
March 2, 2006
IL AND FS INVESTMENT MANAGERS LTD Vs. INCOME TAX OFFICER
November 27, 2006
ILIYAS YUSUF NAIKWADI Vs. STATE OF MAHARASHTRA
August 31, 2006
Imran Vs. Union of India
February 2, 2006
IN RE: REUNION ELECTRICAL MFRS. (P.) LTD Vs. STATE
March 2, 2006
INACIO ALBANO LOURENCO Vs. JEREMIA SEQUEIRA VAZ
November 7, 2006
INDARCHAND CHANDULAL AGRAWAL Vs. TRIBUNAL AND ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 21, 2006
INDARMAL S/O PURANMAL MURARKA Vs. RAMGOPAL S/O BABULAL KYAL
January 23, 2006
INDERCHAND LAKHICHAND KHIVSAR Vs. GOKUL PITAMBAR PATIL
June 7, 2006
INDIAN AIRLINES LTD Vs. R V SAWANT
September 27, 2006
INDIAN DRUGS MANUFACTURER’S ASSOCIATION Vs. UNION OF INDIA
September 28, 2006
INDIAN HOTEL AND RESTAURANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
April 12, 2006
INDIAN INSTITUTEOF ARCHITECTS NAGPUR Vs. NAGPUR IMPROVMENT TRUST NAGPUR
June 23, 2006
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE Vs. STATE OF MAHARASHTRA
May 5, 2006
INDIAN OIL CORPORATION LTD Vs. ARTSON ENGINEERING LTD
November 9, 2006
INDIAN OVERSEAS BANK Vs. TRIOKA TEXTILE INDUSTRIES
August 25, 2006
INDIAN PLYWOOD MANUACTURING CO LTD Vs. P S DAVE
March 14, 2006
INDIRA VINAYAK SAWANT Vs. VIJAYENDRA UMAKANT SHETYE
August 23, 2006
INDRAKANT SHANKAR MAMBRO Vs. ROSARIO BOVENTURA FERNANDES
March 17, 2006
INDRANATH RAOSAHEB THORAT Vs. STATE OF MAHARASHTRA
July 10, 2006
INDUS AGRO PRODUCTS Vs. UNION OF INDIA
March 28, 2006
INDUSTRIES Vs. NEW INDIA ASSURANCE CO. LTD
April 12, 2006
INFOMEDIA INDIA LTD Vs. SUHAS SHRIPAD GADRE
August 3, 2006
INSTITUTE FOR DESIGN OF ELECTRICAL MEASUREMENT INSTRUMENTS Vs. KAMGAR UTKARSHA SABHA
April 17, 2006
International Association of Lions Club Vs. National Association of Indian Lions
January 25, 2006
INTERNATIONAL ASSOCIATION OF LIONS CLUBS Vs. NATIONAL ASSOCIATION OF INDIAN LIONS
March 29, 2006
INTEZAR UMAR DARAJ KHAN Vs. COMMISSIONER OF POLICE
October 7, 2006
ION EXCHANGE INDIA LTD Vs. PARAMOUNT LTD
June 5, 2006
IQBAL PAPABHAI ZENDHE Vs. STATE OF MAHARASHTRA
August 30, 2006
IRAN NATIONAL AIRLINES Vs. UNION OF INDIA
March 10, 2006
IRAPPA GHATGYAPPA MAGDUM Vs. STATE OF MAHARASHTRA
November 10, 2006
ISABEL WILLIE PIMENTO Vs. MOHMED HAJI GAFOOR AND MOHAMED IESHAD IDRIS KURESHI
August 30, 2006
ISHWAR BHUVAN Vs. RAJDHANI
August 3, 2006
ISHWAR R GIDWANI Vs. COMPETENT AUTHORITY
September 25, 2006
ISHWARA SHEKU NANGARE Vs. VISHWASRAO DATTAJIRAO INGALE
June 20, 2006
ISHWARI NARAYAN PRABHU SINGH Vs. STATE OF MAHARASHTRA
July 3, 2006
ISMAILBHAI GULAM HUSSAIN Vs. ADDITIONAL COLLECTOR
January 12, 2006
ISMAILBHAI GULAM HUSSAIN Vs. ADDITIONAL COLLECTOR
January 20, 2006
ITC AGRO TECH LTD Vs. STATE OF MAHARASHTRA
June 16, 2006
J A PATIL Vs. STATE OF MAHARASHTRA
May 2, 2006
J HARKISHANDAS AND CO Vs. LLOYD TRIESTINO
August 4, 2006
J K SYNTHETICS LIMITED Vs. STATE OF MAHARASHTRA
July 17, 2006
J.H.PODAR HIGH SCHOOL Vs. STATE OF MAHARASTRA
July 14, 2006
Jabin Akhtar Shirgonkar Vs. Samshad Iqbal Mukadam
February 1, 2006
JAGADAMBA PARISAR SAHAKARI Vs. SHRAVAN AJINATH UKIRDE
September 27, 2006
JAGAN NANDA KHAIRNAR Vs. STATE OF MAHARASHTRA
October 12, 2006
JAGANNATH GAWAJI CHAVAN Vs. STATE OF MAHARASHTRA
November 15, 2006
JAGANNATH GOPALA GAIDHANI Vs. MINISTER URBAN DEVELOPMENT GOVT OF MAHARASHTRA
October 18, 2006
JAGANNATH JAYRAM CHORMALE Vs. STATE OF MAHARASHTRA
November 10, 2006
JAGANNATH PANDHARINATH REWASKAR Vs. HONEBLE MINISTYER OF STATE CO OPERATION
November 6, 2006
JAGANNATH SINGH Vs. AJAY UPADHYAY
July 14, 2006
JAGANNATH VISHNU KORE Vs. KAMALABAI MARUTI KUMBHAR
June 6, 2006
JAGANNATH YESHWANT KUMBHAR Vs. STATE OF MAHARASHTRA
October 16, 2006
JAGDISH HARI THATTE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 15, 2006
JAGDISH KHOKHAR Vs. UNION OF INDIA
June 21, 2006
JAGDISH MOTILAL JOSHI Vs. CHANDRAPAL TULSIRAM BHOLA
September 20, 2006
JAGDISH S O RUSHI NANDESHWAR Vs. SOBHA
February 10, 2006
JAGDISH V SHETTY Vs. COMMISSIONER OF POLICE; STATE OF MAHARASHTRA; NATIONAL AIDS CONTROL ORGANISATION; DISTRICT COLLECTOR OF PUNE
April 12, 2006
JAGMOHAN DALMIYA Vs. STATE OF MAHARASHTRA
April 10, 2006
JAI MAHENDRA THAKOR Vs. AARTI DINESH JAIN
July 13, 2006
JAI NADERSHAH KARANI Vs. C.M. BETGERI
November 27, 2006
JAIKRISHNA S/O. MAHADEORAO PATIL Vs. DILIP S/O. DHONDBAJI CHAWADE
January 30, 2006
JAIN IRRIGATION SYSTEMS LTD Vs. ARVIND IRRIGATION SERVICES
March 17, 2006
JAINARAYAN RAMPRASAD TIWARI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 30, 2006
JAIRAM MARTAND KAHANE Vs. STATE OF MAHARASHTRA
July 12, 2006
JAISUKHLAL N BHUTA Vs. MAHAASHTRA STATE ELECTRICITY BOARD
April 21, 2006
JALINDER BHIMRAO SONAWANE Vs. STATE OF MAHARASHTRA
August 22, 2006
JAMOTIBAI SATYANARAYAN BAJAJ Vs. ABDUL RAZZAK USMAN
October 13, 2006
JANABAI RAMCHANDRA BARGE Vs. MAHADEO MANYABA BARGESINCE
July 19, 2006
JANARDHAN BAJIRAO SHINGARE Vs. STATE OF MAHARASHTRA
April 26, 2006
JANHIT MANCH Vs. UNION OF INDIA
July 20, 2006
JANHIT MANCH Vs. STATE OF MAHARASHTRA
November 20, 2006
JANI HARISCHANDRA NAIK KHANDEPARKAR Vs. RAJARAM ANANT AMONKAR
June 28, 2006
JANKILAL DAULATRAO KASLIWAL Vs. SANDEEP PANDHARINATH
December 13, 2006
JANU ALIAS BILLA MALAPPA PAWAR Vs. STATE OF MAHARASHTRA
June 22, 2006
JASHAN TEXTILE MILLS P. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2006
JASJIT SINGH Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
July 31, 2006
JAVED ALIAS JAVA AHMED MOHAMMED AKBAR BHATT Vs. STATE OF MAHARASHTRA
December 11, 2006
JAWAHAR P KANUNGO Vs. UNION OF INDIA
March 8, 2006
JAYANT KALYANJI GHELANI Vs. ILAC LTD
August 3, 2006
JAYANT L SHAH Vs. NARANJI LALJI KHONA
May 2, 2006
JAYANT VASANTRAO DHOLE Vs. ADDITIONAL COMMISSIONER AMRAVATI
September 8, 2006
JAYANTILAL INVESTMENTS Vs. EXECUTIVE ENGINEER, BUILDING PROORAL (WS)
March 16, 2006
JAYANTILAL VELLABHDAS ARYA ALIAS PATEL Vs. STATE OF MAHARASHTRA
August 21, 2006
JAYASHREE L KATARE Vs. STATE OF MAHARASHTRA
February 28, 2006
JAYASHRI MANOHAR KALE Vs. STATE OF MAHARASHTRA
February 10, 2006
JAYASING DHONDIRAM RAJPUT Vs. STATE OF THE MAHARASHTRA
April 4, 2006
JAYED A BHAT Vs. UNION OF INDIA
November 9, 2006
JAYU BABU VELIP Vs. BARNABE ANTONO FLORIAN
December 8, 2006
JAYWANT SHANKAR KENJALE Vs. VASANT NARAYAN JADHAV
August 4, 2006
JEETSINGH S/O ADKUSINGH BAIS Vs. STATE OF MAHARASHTRA
July 7, 2006
Jhaveri Industries Vs. Majethia Masala
July 25, 2006
JIJABAI BABAN HARNAIK Vs. SANTOSH GOVIND TARI
September 8, 2006
JITENDRA BRAHMDUTT SINGH THAKUR Vs. STATE OF MAHARASHTRA
March 21, 2006
JITENDRA CHANDRAKANT MEHTA Vs. SHAMROCK IMPEX PVT LTD
May 3, 2006
JITENDRA GHANSHYAM DUBE Vs. NARIMAN S NAGPURWALA
September 18, 2006
JITENDRA JAGMOHAN DODIA Vs. STATE OF MAHARASHTRA
September 20, 2006
JIVAN SEHA ALIAS JAISINGH SOLANKI Vs. STATE OF MAHARASHTRA
July 21, 2006
JIWAN SHESHRAO SARATE Vs. STATE OF MAHARASHTRA
September 25, 2006
JOAO FILIPE DO REGO Vs. DY COLLECTOR
June 5, 2006
JOAQUIM JOAO FERNANDES Vs. NAZARIO PINTO
February 16, 2006
JOHN VERGESE Vs. GRACY VERGESE
August 2, 2006
JONY ALIAS ABDUL RAHIM ABDUL KHALIK SHAIKH Vs. STATE OF MAHARASHTRA
November 13, 2006
JOSE ASSUNCAO AFONSO Vs. DEPUTY COLLECTOR
August 22, 2006
JOSE CARLOS DA VIEGA GRACIAS Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
June 20, 2006
JOSE LUIS COELHO VELHO Vs. LAND ACQUISITION OFFICER
November 6, 2006
JOSEPH BAIN D SOUZA Vs. STATE OF MAHARASHTRA
December 11, 2006
JOSEPH GEORGE GOMES ALIAS J G GOMES Vs. YUCCA GOMES
November 9, 2006
JOY NIBARAN BISHAWAS ALIAS JAYANT SARKAR Vs. STATE OF MAHARASHTRA
January 27, 2006
JUGALKISHORE JIWANDAS ARORA Vs. SUNIL VINAYAKRAO KOKAJE
August 18, 2006
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January 13, 2006
JUPITER DENIZCILIK TASIMACILIK MUMESSILLIK SAN VE TICARET LIMITED Vs. M V LIMA
November 8, 2006
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July 10, 2006
K L MANSUKHANI Vs. SURENDRA KUMAR
July 20, 2006
K R SURENDRAN Vs. P V SUBRAMANIAM
January 30, 2006
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September 26, 2006
KAGAZ PACKAGING Vs. UNION OF INDIA
March 24, 2006
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November 10, 2006
KAILASH RAMRAO NALAWADE Vs. STATE OF MAHARASHTRA
July 20, 2006
KALIDAS MORTU GAD Vs. ASHOK MORTU GAD
September 6, 2006
KALPITA BUILDERS PVT LTD Vs. PRAVINCHANDRA JINABHAI PATEL
July 12, 2006
KALURAM NIVRUTTI TAMBE Vs. STATE OF MAHARASHTRA
November 10, 2006
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November 7, 2006
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April 5, 2006
KALYAN SINGH Vs. VECARE DYERS AND CLEANERS PVT. LTD
December 11, 2006
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June 29, 2006
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September 20, 2006
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October 4, 2006
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February 2, 2006
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August 31, 2006
KAMALDEEP SINGH SOKHI Vs. VYSYA BANK LEASING LTD
January 30, 2006
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July 4, 2006
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November 15, 2006
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December 7, 2006
KAMLESH KANTILAL PALAN Vs. STATE OF MAHARASHTRA
October 7, 2006
KANHOBA VISHNU RAUL Vs. STATE OF GOA
January 30, 2006
KANJI KALYANJI AND CO Vs. STATE OF MAHARASHTRA
October 5, 2006
KANTA BAI Vs. AHMED KHAN
March 6, 2006
KANTABAI Vs. AHMED KHAN CHAND KHAN
March 3, 2006
KANTABAI Vs. AHMED KHAN CHAND KHAN
February 27, 2006
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September 26, 2006
KAPILA DAIRY PRIVATE LTD Vs. RAJENDRA BALASAHEB KULKARNI
November 28, 2006
KARAMCHAND THAPAR AND BROS LTD Vs. LIFE INSURANC CORPORATION OF INDIA
March 29, 2006
KARANTIKARI SURAKSHA RAKSHAK SANGHATANA Vs. STATE OF MAHARASHTRA
October 10, 2006
KARISHMA KAMLESH NAIK Vs. GOVERNMENT OF GOA
March 6, 2006
KARIYA BUILDERS Vs. EMPLOYAEES STATE INSURANCE CORPORATION
August 21, 2006
KASAI DODAMARG SHIKSHAN PRASARAK MANDAL Vs. STAT OF MAHARASHTRA
February 14, 2006
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September 8, 2006
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November 17, 2006
KASHIRAM RAVAJI MENE Vs. STATE OF MAHARASHTRA
November 20, 2006
KASTURI VASSUDEV PAI Vs. ADMINISTRATIVE TRIBUNAL OF GOA
December 7, 2006
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July 17, 2006
KAUSALYA SAMPAT Vs. MUMBAI MUNICIPAL CORPORATION
January 27, 2006
KAUSARBI KASIM MULLA Vs. STATE OF MAHARASHTRA
August 30, 2006
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December 18, 2006
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August 7, 2006
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June 23, 2006
KAY IRON WORKS PVT LTD Vs. UNION OF INDIA
August 24, 2006
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March 3, 2006
KAY KAY EMBROIDERIES PVT LTD Vs. CLOTH MARKETS AND SHOPS BOARD
August 30, 2006
KEDARNATH S O BADRINARAYAN SARAF Vs. MINISTER FOR HEALTH MEDICAL EDUCATION AND DEPARTMENT MANTRALAYA
January 20, 2006
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April 7, 2006
KERU GOVINDA JONDHALE Vs. MOHAMAD MOHIDDIN PATEL
June 21, 2006
KESHAO PANDURANG DANGE Vs. STATE OF MAHARASHTRA
October 16, 2006
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November 14, 2006
KESHAV SINAI KUNDE Vs. ANTONIO WILTON CAMARA
June 28, 2006
Ketan Parekh Vs. Oriental Bank of Commerce
January 17, 2006
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July 3, 2006
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September 26, 2006
KHAMGAON URBAN CO OP BANK LTD Vs. KARUNASHANKAR RAMKISHORE TIWARI
December 1, 2006
KHANGARAM ALIAS RAMESH PRABHUJI PUJARI Vs. STATE OF MAHARASHTRA
July 21, 2006
KHATUBI MOHAMMAD SAYEED Vs. AMINABAI MOHAMMAD SABIR
June 28, 2006
KIRAN TULSHIRAM INGALE Vs. ANUPAMA P GAIKWAD
July 25, 2006
KIRITKUMAR B VASAVE Vs. SHIKSHAK SANCHALIT SHIKSHAN SANSTHA; HEAD MASTER; EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD; BALABHAU JANARDAN SHINDE; PRESIDING OFFICER
November 30, 2006
KIRTI M KOTHARI Vs. UNION OF INDIA AND COLLECTOR OF CUSTOMS
June 20, 2006
KIRTI M KOTHARI Vs. UNION OF INDIA
July 20, 2006
KISAN ALIAS KANHYALAL Vs. STATE OF MAHARASHTRA
November 14, 2006
KISAN ALIAS PILAJI GANGARAM KHATALE Vs. STATE OF MAHARASHTRA
August 8, 2006
KISAN RAMA WAGHMARE ALIAS KATKARI Vs. STATE OF MAHARASHTRA
August 31, 2006
KISHANSINGH S/O GOPALSINGH THAKUR Vs. STATE OF MAHARASHTRA
July 27, 2006
KISHOR BHALCHANDRA GHAG Vs. STATE OF MAHARASHTRA
December 22, 2006
KISHOR NARAYAN VARTAK Vs. SANGLI ZILLA KAMGAR CO-OP BANK LTD
December 11, 2006
KISHOR SINDE Vs. STATE OF MAHARASHTRA
March 13, 2006
KISHORE BHAU SHINDE Vs. STATE OF MAHARASHTRA
April 3, 2006
KISHORI SHIVRAM PARAB Vs. TEHSILDAR VENGURLA
January 17, 2006
KOLHAPUR DISTRICT NAGARI BANK Vs. VIJAY SHANKAR CHAVAN
December 19, 2006
KOMALSINGH SONUSINGH PARDESHI Vs. STATE OF MAHARASHTRA
August 24, 2006
KRISHANLATA SURESHCHANDRA SHARMA Vs. ANIL KUMAR SHANKARRAO DHANWATE
August 2, 2006
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April 17, 2006
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July 28, 2006
KRISHNA CHANGO VAVARE Vs. STATE OF MAHARASHTRA
August 24, 2006
Krishna Mishra Vs. Union of India
January 13, 2006
KRISHNA SHETYE Vs. JUSTIN ACACIO D SOUZA
March 24, 2006
KRISHNA VISHNU DESHMUKH Vs. REVENUE MINISTER STATE OF MAHARASHTRA
August 21, 2006
KRISHNABHAI MAHABIRPRASAD MANTRI Vs. CHANDRAREKHA MANTRI
August 17, 2006
KRISHNAKANT SAKHARAM GHAG Vs. UNION OF INDIA
March 3, 2006
KRISHNANATH A PRABHU DESSAI Vs. STATE OF GOA
November 29, 2006
KU NASIM BANOU D/O MAHMOOD-KHAN PATEL Vs. EDUCATION OFFICER
January 27, 2006
KULDEEP PENDEKAR Vs. AJIT PANDURANG GOGATE
February 3, 2006
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July 14, 2006
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December 1, 2006
LA JOY HOTELS PRIVATE LIMITED Vs. TRUDY TRINIDADE
December 8, 2006
LABOUR ENFORCEMENT OFFICER Vs. T N JHA
October 17, 2006
LACHHIRAM CHUDIWALA Vs. BANK OF RAJASTHAN LIMITED
September 29, 2006
LAHANAPPA NAMAJI GHORPAE Vs. STATE OF MAHARASHTRA
June 16, 2006
LAHU SUKA PANPATIL Vs. LEELABAI DHURU SHIRSATH
July 31, 2006
LAKHANLAL S O BRIJLAL PUROHIT Vs. MARWADI SAMSHAN HANUAMN MANDIR AKOT
February 8, 2006
LAKHPATRAJ SAMPATRAJ JAIN Vs. STATE OF MAHARASHTRA
December 6, 2006
LAKHVINDER KAUR GURAI Vs. GARISON CHILDREN EDUCATION SOCIETY
June 23, 2006
LALCHAND DHANRAJ KOTHARI Vs. ASST COLLR OF CUS , MARINE & PREV WING
July 17, 2006
LALITA BAI ISHWARPRASAD CHOPRA Vs. PUNDLIK DATARAM RANGARI
October 9, 2006
LALITABAI Vs. PUNDLIK DAYARAM RANGARI
November 9, 2006
LALJI RAMRAKSHA MISHRA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 25, 2006
LAND ACQUISITION OFFICER DY COLLECTOR COLLECTORATE OFFICE Vs. NARCINVA S V SINAI VELINGKAR
August 18, 2006
LATHA UCHIL Vs. CHAIRMAN RAGHAVENDRA SWAMY EDUCATION TRUST
September 29, 2006
LAVCHANDRA VENCTEXA ALVE Vs. DAMODAR DIGAMBAR ALVE
June 7, 2006
LAWALESH ALIAS LOKESH ALIAS LAWAKUSH HEMRAJ BANODE Vs. STATE OF MAHARASHTRA
April 3, 2006
LAWRENCE JOHN LOBO Vs. STATE OF MAHARASHTRA
November 18, 2006
LAWRENCE JOHN LOBO Vs. STATE OF MAHARASHTRA
November 16, 2006
LAWRENCE JOHN LOBO Vs. STATE OF MAHARASHTRA
December 18, 2006
LAXIKANT ANANT GOBRE AND OTHERS Vs. D.B. BANDODKAR AND SONS LTD.
October 3, 2006
LAXIMAN GAUNS Vs. DEEPU P KUNCOLIENKAR
November 17, 2006
LAXMAN ALIAS BALA GOVEKAR Vs. JANARDHAN S KALANGUTKAR
September 8, 2006
LAXMAN ALIAS BHAIYYA PANDURANG EDKE Vs. VISHWANATH KASIBA CHEMTE
October 11, 2006
LAXMAN BABURAO PADWAL Vs. STATE OF MAHARASHTRA
August 16, 2006
LAXMAN HARI TAMBE Vs. DATTU SONU PAWAR
July 12, 2006
LAXMAN KHANDERAO EKHANDE Vs. STATE OF MAHARASHTRA
November 20, 2006
LAXMAN NARAYAN JADHAV Vs. STATE OF MAHARASHTRA
January 20, 2006
LAXMAN S O KASHIRAM PAWAR Vs. STATE OF MAHARASHTRA
January 12, 2006
LAXMI ANANT PEDNEKAR Vs. GOVERNMENT OF GOA
February 10, 2006
LAXMI HARISH SHARMA Vs. MUNICIPAL CORPORATION OF BOMBAY
August 30, 2006
LAXMI JAIRAM DHOND Vs. SUSHILA D AMONKAR
October 4, 2006
LAXMI T KHORJUVEKAR Vs. CORPORATION OF THE CITY OF PANAJI
November 21, 2006
LAXMI TRAVELS NAGPUR Vs. G E COUNTRY WIDE CONSUMER
July 5, 2006
LAXMI TRAVELS, NAGPUR Vs. G. E. COUNTRYWIDE CONSUMER
June 5, 2006
LAXMIBAI W/O LATE VAMAN DATAR Vs. STATE OF MAHARASHTRA
September 18, 2006
LAXMIKANT D NAIK KARMALI Vs. SANTOSH V NAIK
July 21, 2006
LAYA BINAYKUMAR PANDEY Vs. MEDICAL COUNCIL OF INDIA
June 23, 2006
LEELA NAGESH MANDKE Vs. STATE OF MAHARASHTRA
June 13, 2006
LEENA JOHN FERNANDIS Vs. JOHN GEBRAL FERNANDIS
January 13, 2006
LEKHCHAND S/O UDHAV MESHRAM Vs. ASHA W/O LEKHCHAND MESHRAM
November 13, 2006
LEONARD E LOBO Vs. STATE OF GOA
November 8, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. ROSHAN K IRANI
March 18, 2006
LILACHAND NAVALMAL SHAH Vs. DISTRICT COLLECTOR SANGLI
November 15, 2006
LILADHAR HEMRAJ AGRAWAL Vs. PRINCIPAL CIVIL JUDGE DISTRICT JUDGE BHANDARA
February 14, 2006
LINA CASSIANA CORREIA DES MARTYRES Vs. CONDORCET NOLASCO CORREIA AND ORS.
January 12, 2006
LIONEL EDWARD AND INDIA STEAMSHIP EMPLOYEES UNION Vs. INDIA STEAMSHIP CO LTD
August 28, 2006
LIVIA FERRAO Vs. DY DIRECTOR OF PANCHAYAT
December 7, 2006
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August 7, 2006
LIZETTE BARBOSA Vs. HUDERT BRAGANZA
November 15, 2006
LLOYDS REGISTER OF SHIPPING INDIAN OFFICESTAFF PROVIDENT FUND Vs. SARAV INVESTMENT AND FINANCIAL CONSULTANTS PVT LTD
July 12, 2006
LOKMANYA NAGAR PRIYADARSHINI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
November 24, 2006
LOKMAT NEWSPAPERS PVT LTD Vs. ADDITIONAL LABOUR COMMISSIONER
December 21, 2006
LOTUS INVESTMENTS LTD Vs. G.Y. WAGH
November 14, 2006
LT. PROFESSOR RAJU S/O SHAMRAO KHOLE Vs. STATE OF MAHARASHTRA THROUGH HOME SECRETARY, HOME DEPARTMENT (SPECIAL)
November 9, 2006
LUCIA CEZARIA PEREIRA Vs. PAULO DOMINGOS MESQUITA
November 8, 2006
LUIZA FERNANDES Vs. STATE OF GOA
September 8, 2006
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
March 14, 2006
LYLA DARIUS JEHANGIR Vs. BAKHTAWAR LENTIN
December 13, 2006
M J EXPORTS PVT LTD Vs. UNION OF INDIA
March 28, 2006
M J EXPORTS PVT LTD Vs. UNION OF INDIA
March 8, 2006
M R MANOJ Vs. UNION OF INDIA
December 14, 2006
M V HENRY INTELLIGENCE OFFICER Vs. RAVI PRAKASH GOEL
January 30, 2006
M/S MERCANTILE FINANCE HOUSE Vs. M/S MAC ENTERPRISES
March 24, 2006
M/S. A. F. FERGUSON & COMPANY Vs. STATE OF MAHARASHTRA
May 5, 2006
MACKINON MACKENZIE LTD Vs. G S BAJ
May 5, 2006
MADAN BABANRAO ZADE Vs. MINISTER OF STATE
July 18, 2006
MADAN BALU MORE Vs. STATE OF MAHARASHTRA
January 24, 2006
MADAN MADHAV GAGAWALE Vs. STATE OF GOVERNMENT OF MAHARASHTRA
April 24, 2006
MADANKUMAR BABULAL SANGHVI Vs. UNION OF INDIA
October 3, 2006
MADANSINGH KAMALSINGH RAJPUT Vs. STATE OF MAHARASHTRA
September 27, 2006
MADHAVNAGAR COTTON MILLS Vs. PROTOTYPE ENGINEERING CO
April 21, 2006
MADHAVSINGH TULSIDAS Vs. BHAKTIBEN NARANDAS PALEJA
June 19, 2006
MADHUKAR BHAUSAHEB MHASKE Vs. STATE OF MAHARASHTRA
April 18, 2006
MADHUKAR BIJARAMJI SAWARKAR Vs. DIRECTOR OF EDUCATION MAHARASHTRA STAFF PUNE
June 22, 2006
MADHUKAR GAURISHANKAR SWAMI Vs. STATE OF MAHARASHTRA
December 22, 2006
MADHUKAR GOPALRAO NAPHADE Vs. GWALDAS NATHMALILADDHA
August 22, 2006
MADHUKAR KAUTIK BAVISKAR Vs. STATE OF MAHARASHTRA
March 21, 2006
MADHUKAR S/O SADASHIV RATNAPARKHI Vs. STATE OF MAHARASHTRA
July 4, 2006
MADHUKAR SHANKAR PARSEKAR Vs. STATE OF MAHARASHTRA
October 5, 2006
MADHUKAR TAYAPPA HAZARE Vs. STATE OF MAHARASHTRA
September 29, 2006
MADHUKAR TIKARAM KULTHE Vs. STATE OF MAHARASHTRA
October 4, 2006
MADHUKAR V DESSAI Vs. SHAIKH ABDUL RIYAZ
November 16, 2006
Madhukar Venkatesh Ullal of Mumbai Indian Inhabitant Vs. Anita Hermy DSouza
January 23, 2006
MADHUKAR VENKATESH ULLAL OF MUMBAI INDIAN INHABITANT Vs. SAYED MUSTAFA HUSSAINI
January 23, 2006
MADHURI PRABHAKAR PATOLE Vs. ARUNA SATISHCHANDRA GAIKWAD
April 7, 2006
MADHURI PRAKASH KULKARNI Vs. STATE OF MAHARASHTRA
March 6, 2006
MADHUVIHAR CO OP HSG SOCL Vs. JAYANTILAL INVESTMANTS
March 16, 2006
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL COURT NAGPUR
December 8, 2006
MAGANLAL DALICHAND SATOKCHAND Vs. NARPATRAJ BESARAL MEHTA
May 5, 2006
MAHA PRAGYA VIDYA NIDHI FOUNDATION Vs. STATE OF MAHARASHTRA
March 21, 2006
MAHABALESHWAR FADTE Vs. BABURAO TUKARAM MANGALE
September 7, 2006
MAHABALESHWAR MADHOTPADAK SAHAKARI SOCIETY LTD Vs. HIRA V DHEBE
April 21, 2006
MAHADEO DHONDIBA KAMBLE Vs. STATE OF MAHARASHTRA
August 10, 2006
MAHADEO ISHWARA NANGARE Vs. RANJIT VISHWASRAO INGALE
June 20, 2006
MAHADEO PANDURANG PHADTARE Vs. STATE OF MAHARASHTRA
August 18, 2006
MAHALAXMI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DILIP SINGH PAROCHA
November 17, 2006
MAHARASHTRA ADIVASI THAKUR JAMAT SEVA MANDAL Vs. STATE OF MAHARASHTRA
April 20, 2006
MAHARASHTRA ENGINEERING PLASTIC AND GENERAL KAMGAR UNION Vs. CHAMUNDI PETROLEUM
June 12, 2006
MAHARASHTRA GENERAL KAMGAR MAHASANGH Vs. MISTRY PRABHUDAS MANAJI ENGINEERING PVT LTD
July 18, 2006
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. FAKIRA PUNJA MONGARE
September 14, 2006
MAHARASHTRA INDUSTRIAL DEVLOPMENT Vs. MEMBER INDUSTRIAL COURT CIVIL LINES NAGPUR
February 17, 2006
MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION Vs. GROCERY MARKETS AND SHOPS LABOUR BOARD
August 30, 2006
MAHARASHTRA RAJYA SHIKSHAN SANSTHA MAHAMANDAL Vs. STATE OFMAHARASHTRA
July 7, 2006
MAHARASHTRA RAJYA SURAKSHA RAKSHAK AND GENERAL KAMGAR UNION Vs. SECURITY GUARD BOARD
November 16, 2006
MAHARASHTRA SHIKSHAN SANSTHA Vs. PRESIDING OFFICER
October 13, 2006
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. M SURDA CORPORATION
April 4, 2006
MAHARASHTRA STATE CHEMISTS AND DRUGGISTS ASSOCIATION Vs. STATE OF MAHARASHTRA
July 14, 2006
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
May 4, 2006
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUREKA INDUSTRIES
September 6, 2006
MAHARASHTRA STATE ELECTRICITY BOARD Vs. RAJESH PRALHAD KHOBRAGADE
September 11, 2006
MAHARASHTRA STATE ELECTRICITY BOARD Vs. NIRANJAN ALLOYS STEELS PVT LTD
December 22, 2006
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK L JAMBHULKAR
February 23, 2006
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GHANSHYAM WASUDEORAO TARARE
February 23, 2006
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VANDANA PRAKASH DALVI
September 19, 2006
MAHARASHTRA STATE SECONDARY AND HIGHER SECONDARY EDUCATION BOARD Vs. KHUSBU VINOD SINGHANIA
November 13, 2006
MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. GOODS TRANSPORT LABOUR BOARD FOR GREATER MUMBAI
September 22, 2006
MAHARASHTRA SURAKSHA RAKSHAK AGHADI Vs. STATE OF MAHARASHTRA
October 10, 2006
MAHARASHTRA WINE MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
July 18, 2006
MAHAVIR TEA COMPANY Vs. ADDITIONAL COLLECTOR NAGPUR
February 1, 2006
MAHENDRA BUILDERS Vs. PARVEZ GHANSWALA
March 31, 2006
MAHENDRA DIGAMBAR DESHMUKH Vs. STATE OF MAHARASHTRA
September 27, 2006
MAHENDRA GOKUL RAJPUT Vs. STATE OF MAHARASHTRA
October 19, 2006
MAHENDRA J VORA Vs. ADITYA ENTERPRISES
December 8, 2006
MAHENDRA JAYANTILAL VORA Vs. ADITYA ENTERPRISES
February 3, 2006
MAHENDRA PRATAP BHAWANI SHANKAR CHOUDHARY Vs. SANJAY GOVINDDAS RATHI
April 20, 2006
MAHENDRA UTTAMRAO CHAVAN Vs. STATE OF MAHARASHTRA
November 28, 2006
MAHESH GAONKAR Vs. D H KENAUDEKAR
November 16, 2006
MAHESH NARAYAN SAHARE Vs. STATE OF MAHARASHTRA
November 21, 2006
MAHESH RATILAL SHAH Vs. UNION OF INDIA
March 1, 2006
MAHESH SHANTILAL CHORDIA Vs. STATE OF MAHARASHTRA
September 19, 2006
MAHESHCHAND BOOPSINGH Vs. OIL AND NATURAL GAS COMMISSION
June 26, 2006
MAHINDER SINGH BALWANT SINGH OBERAI Vs. STATE OF MAHARASHTRA
August 4, 2006
MAHINDRA AND MAHINDRA Vs. MANOJ SUKHDEO DESHPANDE
September 19, 2006
MAHINDRA AND MAHINDRA EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR
December 7, 2006
MAHINDRA AND MAHINDRA LTD Vs. GENERAL EMPLOYEES UNION
July 26, 2006
MAHINDRA AND MAHINDRA LTD Vs. DWARKANATH BABAJI DALVI
February 27, 2006
MAIMUNABAI USMAN Vs. APPROPRIATE AUTHORITY
October 9, 2006
MAINABAI ANKALU BHAGAT Vs. STATE OF MAHARASHTRA
February 10, 2006
MAJID OOMERBHOY Vs. WORKMEN
December 22, 2006
MAKER TOWER H CO-OP HSG SOC LTD Vs. LEENA N PAREKH
April 21, 2006
MALABAI Vs. SUMANBAI
August 18, 2006
MALANBAI NANASAHEB TEMKAR Vs. STATE OF MAHARASHTRA
April 20, 2006
MALAYSIAN INTERNATIONAL TRADING CORPORATION SDN BHD Vs. MEGA SAFE DEPOSIT VAULTS PVT LTD
January 27, 2006
MALHARI NANA SATAV Vs. STATE OF MAHARASHTRA
April 26, 2006
MALHARI VISHNUPANT RAKHE Vs. STATE OF MAHARASHTRA
November 7, 2006
MALLIKA RAJU Vs. STATE OF MAHARASHTRA
November 29, 2006
MALLU ALIAS MALVA NIYAJ ALLI SIDDHIQUE Vs. STATE OF MAHARASHTRA
September 20, 2006
MAMTA W/O PAWANKUMAR MURARKA Vs. PAWANKUMAR S/O LAXMINARAYANJI MURARKA
July 26, 2006
MANDA ANANDA SALUNKHE Vs. YESHVANT SAHAKARI BANK LTD
September 21, 2006
MANDVI CO OPERATIVE BANK LTD Vs. ANANI V HEGADE
October 17, 2006
MANDY JANE COLLINS Vs. JAMES MICHAEL COLINS
March 3, 2006
MANGAL AKNATH PATIL Vs. STATE OF MAHARASHTRA
March 28, 2006
MANGAL PRAFULLA RANSING Vs. PRAFULLA JEMS RANSING
January 13, 2006
MANGALABAI BHASKAR WAGH Vs. STATE OF MAHARASHTRA
October 20, 2006
MANGALABAI YASHANNA SHEKAPURE Vs. STATE OF MAHARASHTRA
November 9, 2006
MANGALDAS K NAIK Vs. INSPECTOR OF SURVEY
December 6, 2006
MANGALDAS LAXMAN KUDAV Vs. STATE
November 20, 2006
MANGALDAS N VERMA CHARITABLE TRUST Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 31, 2006
MANGANESE ORE INDIA LIMITED Vs. RAM BAHADUR THAKUR LIMITED
May 2, 2006
MANGESH ALIAS BALYA PRALHAD BITODE Vs. STATE OF MAHARASHTRA
September 18, 2006
MANGESH G SALODKAR Vs. MONSANTO CHEMICALS OF INDIA LTD
July 13, 2006
MANGESH RAMCHANDRA BHAURAV ANE Vs. STATE OF MAHARASHTRA
September 25, 2006
MANGUESH SAWANT, GANGARAM M SAWANT Vs. COLLECTOR OF SOUTH GOA, BARKELO M SAWANT
February 17, 2006
MANIK Vs. STATE OF MAHARASHTRA
July 7, 2006
MANIK DYANDEO GORE Vs. DAJIRAM VITHOBA GORE
September 27, 2006
MANISH LALJI DHAVADA Vs. STATE OF MAHARASHTRA
August 3, 2006
MANISHA NAIK Vs. DIRECTOR OF PRINTING PRESS AND STATIONERY
April 19, 2006
MANJIT SINGH Vs. MAHARASHTRA ASSEMBLY
July 4, 2006
MANJIT SINGH SETHI Vs. MAHARASHTRA ASSEMBLY
September 22, 2006
MANJIT SINGH SETHI Vs. STATE OF MAHARASHTRA
July 19, 2006
MANJULA RAMLAL BAROT Vs. ISWARLAL P BAROT
June 23, 2006
MANJULABAI TULSHIRAM SHENDE Vs. BAPURAO BHADUJI CHAUDHARY
September 11, 2006
MANMAD ST XEVIERS SOCIETY MANMAD Vs. STATE OF MAHARASHTRA
March 30, 2006
MANNATH AUGUSTIN ABRAHAM Vs. JESSY M ABRAHAM
January 13, 2006
MANOHAR ALIAS BANDU JAGATRAO SONWANE Vs. STATE OF MAHARASHTRA
October 9, 2006
MANOHAR CHANGDEORAO SOCIETY DHANDE Vs. JEEVAN VIKAS EDUCATION SOCIETY SIRASPETH NAGPUR
February 3, 2006
MANOHAR DHAKU CHAVAN Vs. PREMIER LIMITED
May 2, 2006
MANOHAR DHONDE Vs. STATE OF MAHARASHTRA
September 26, 2006
MANOHAR GAJANAN KOSHE Vs. SADASHIV MAHADEO PARDESHI
August 18, 2006
MANOHAR GANGARAM PATIL Vs. STATE OF MAHARASHTRA
July 4, 2006
MANOHAR ONKARAPPA MUDNAIK Vs. KUSUMKAR RAMBHAU BIDKAR
September 14, 2006
MANOJ ALIAS LAKHAN LAXMAN GAVAT Vs. STATE OF MAHARASHTRA
February 28, 2006
MANOJ BABASAHEB PATIL Vs. CONTROLLER OF EXAMINATION MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
April 25, 2006
MANOJ CHANDULAL DARU Vs. STATE OF MAHARASHTRA
March 2, 2006
MANOJ HANMANT FARNE Vs. STATE OF MAHARASHTRA
January 8, 2006
MANOJ LAKHULAL CHOURASIYA Vs. STATE OF MAHARASHTRA
September 5, 2006
MANUBHAI PARAGJI VASHI Vs. BAR COUNCIL OF MAHARASHTRA AND GOA
December 13, 2006
MANUEL DOMINGO FERNANDES Vs. RAMESH LAXMAN PANGAM
November 7, 2006
MANZOOR USMAN QURESHI Vs. RATAN GIRJAGI KHANDALE
September 13, 2006
MARAPPA ALIAS GURUSIDHA BHIMRAO PADAVALE Vs. STATE OF MAHARASHTRA
September 12, 2006
MARATHA SAHAYYAK MANDAL Vs. BRIHANMUMBAI MAHANAGARPALIKA & ANR
April 10, 2006
MARATHA SAMAJ SEVA MANDAL Vs. RAJANI RAJAN DIXIT
November 28, 2006
MARATHAWADA RADIO CMMUNICATION SYSTEMS Vs. D G M BSNL RATNAGIRI
March 6, 2006
MARATHWADA GRAMIN BANK Vs. MAHARASHTRA STATE COOPERATIVE BANK LTD
December 9, 2006
MARATHWADA GRAMIN BANK Vs. MAHARASHTRA STATE COOPERATIVE BANK LTD
December 19, 2006
MARC LALIGAND Vs. STATE OF GOA
September 28, 2006
MARCUS D SOUZA Vs. BAZILIA VERE DIANA ANA MARIA
August 31, 2006
MARIA EMILIA BARRETO MASCARENHAS Vs. SUSHMA RUZAR FERNANDES
January 13, 2006
MARIA LETA DAS DORES DE MENDONCA CLEMENTE Vs. SURESH VISHNUDAS BORKAR
June 16, 2006
MARIA LETICIA CANDIDA RODRIGUESE MARTINS Vs. SRI ELIAS INACIO CAETANO
July 27, 2006
MARIA MANUELA PIEDADEBERNADETE TEREZA QUITERIA MONIZ Vs. VASSANT SHET SHIRODKAR
June 22, 2006
MARIA MENEZES Vs. ERIC FERNANDES
November 24, 2006
MARIA SONIA ELVIRA Vs. NICOLAU LOURENCO SERVERINO PEREIRA S O LATE LUIS JOSE PEREIRA
February 10, 2006
MARIANA CARMELINA FERNANDES Vs. ANTONIO GOMES
January 20, 2006
MARIO COTTA PEREIRA Vs. GORAKSHWADI SHANTINAGAR GRAM VIKAS SAMITTEE
April 21, 2006
MAROTI SANSTHAN TIWSA Vs. GULAB HARIBHAU JIRAPURE
July 20, 2006
MAROTI VITTHAL BHATWALKAR Vs. MAHILA VIKAS MANDAL
October 20, 2006
MARUTI ANANDRAO DHEKANE Vs. STATE OF MAHARASHTRA
February 27, 2006
MARUTI BALU PATIL Vs. SULBHA PRABHAKAR PATIL
March 18, 2006
MARUTI BALWANT SALUNKHE Vs. STATE OF MAHARASHTRA
March 7, 2006
MARUTI FERTOCHEM LTD Vs. SHEETAL KRUSHI SEVA KENDRA WADWANI
December 13, 2006
MARUTI KISAN RAUT Vs. STATE OF MAHARASHTRA
July 31, 2006
MARUTI NARSINGRAO LADDE Vs. ASHOK LEYLAND LIMITED
June 28, 2006
MARUTI RAMAJI PATIL Vs. BABU DHONDI MOHITE
June 8, 2006
MARUTI S/O NARSINGRAO LADDE Vs. BALAKDAS S/O LAKHAN MESHRAM; PRESIDING OFFICER, LABOUR COURT, BHANDARA
June 28, 2006
MARUTI VITTHAL GOPALE Vs. STATE OF MAHARASHTRA
October 12, 2006
MASOOD MOHMMED HUSAIN Vs. GULAM RASUL MOHAMMEDALI SHAIKH
December 15, 2006
MAYASHANKAR R SINGH Vs. BRIHANIUMBAI MUNISIPAL CORPORATION
March 22, 2006
MEDITRONICS CORPORATION OF INDIA Vs. SALIMA A. RAIS
August 22, 2006
MEENA ANIL CHOUDHARY Vs. STATE OF MAHARASHTRA
July 21, 2006
MEENA RAJENDRA DEORE Vs. NARENDRA GAJANAN BANAIT
November 24, 2006
MEENAKSHI M GURAO Vs. KRISHNA S RAHATE
September 19, 2006
MEETA RAHUL MALIK Vs. AIR INDIA LIMITED
November 24, 2006
MEGAL MARKUS PEREIRA Vs. STATE OF MAHARASHTRA
March 20, 2006
MEHMOOD KAPADIA Vs. STATE OF MAHARASHTRA
February 15, 2006
MENINO FERNANDES Vs. GABRIEL FERNANDES
February 2, 2006
MERCANTILE FINANCE HOUSE PRIVATE LIMITED Vs. MAC ENTERPRISES
October 4, 2006
MESCO AIRLINES LTD Vs. ABHAY MAHESHWARI
July 11, 2006
METAL BOX INDIA LTD Vs. B R RANGARI ASST COMMISSIONER OF LABOUR
May 2, 2006
METRO AUTO CORPORATION Vs. INCOME-TAX OFFICER
July 24, 2006
MHAISARALI RAMZANALI KHAN Vs. D SIVANANDAN COMMISSIONER OF POLICE
March 23, 2006
MHH GENERAL KAMGAR UNION Vs. LLAC LIMITED
August 24, 2006
MICHEAL DIAS SAPECO Vs. VILLAGE PANCHAYAT ST CRUZ THROUGH ITS CHAIRMAN
October 18, 2006
MIHIR YADUNATH THATTE Vs. STATE OF MAHARASHTRA
November 21, 2006
MILAGRES SALES COUTINHO Vs. SHIVAJI P GAWANDE
November 29, 2006
MINA VAIDYA Vs. AGASON BUILDERS
November 8, 2006
MINAL EXPORTS Vs. UNION OF INDIA
August 16, 2006
MINERIA NACIONAL LIMITADA Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD
October 4, 2006
MINGUEL FERNANDES Vs. CHIEF SECRETARY STATE OF GOA
November 9, 2006
MIRABAI MARTANDRAO SANSARE Vs. STATE OF MAHARASHTRA
October 13, 2006
MIRZA ILYAS BAIG MIRZA SHARIF Vs. STATE OF MAHARASHTRA
February 14, 2006
MISHRIMAL JETHAMAL OSWAL INDIAN CITIZEN Vs. MUNICIPAL COUNCIL OF LONAVALA
August 10, 2006
MISHRIMAL JETHMAL OSWAL INDIAN CITIZEN Vs. MUNICIPAL COUNCIL OF LONAVALA
February 28, 2006
MISS MARIA ESLINDA DE SILVA Vs. CONCEICAO DIAS
November 29, 2006
MISS PATHAN TABASSUM BEGUM Vs. STATE OF MAHARASHTRA
September 26, 2006
MIYAKHAN BHUREKHAN Vs. STATE OF MAHARASHTRA
February 1, 2006
MOHAMAD IQBAL FAROOQ SHEIKH Vs. STATE OF MAHARASHTRA
September 5, 2006
MOHAMAD NAUSHAD Vs. ANTHONY CARVALHO
November 24, 2006
MOHAMAD NINOO Vs. UNION OF INDIA
March 1, 2006
MOHAMED IBRAHIM KHAN Vs. GAJANAN RAMA PARAB GAONKAR
March 10, 2006
MOHAMED NISAR RIAZ KHAN Vs. SATATE OF MAHARASHTRA
September 13, 2006
MOHAMMADI STEEL PVT LTD Vs. STATE OF MAHARASHTRA
March 10, 2006
MOHAMMADIYA EDUCATION SOCIETY Vs. STATE NOF MAHARASHTRA
July 28, 2006
MOHAMMED ABDUL HAI ALIAS FAROOQ PASHA Vs. SALEHA KHATOON ABDUL HAI
August 31, 2006
Mohammed Ali Hasan Siddiqui Vs. State of Maharashtra
January 17, 2006
MOHAMMED SANNAULLA GAUSSMUDDIN AMIR SAB Vs. STATE OF MAHARASHTRA
December 22, 2006
MOHAMOUND MEHRI ALLAHYARI Vs. UNION OF INDIA
March 1, 2006
MOHAN Vs. STATE OF MAHARASHTRA
June 22, 2006
MOHAN DATTATRAYA DALAL Vs. CHIEF OFFICER, MUNICIPAL COUNCIL AND ORS
August 17, 2006
MOHAN GABBARSINGH NEGGY Vs. STATE OF MAHARASHTRA
September 15, 2006
MOHAN GANESH KRISTAIYYA Vs. STATE OF MAHARASHTRA
October 3, 2006
MOHAN MALURAM AGRAWAL Vs. KALADEVI SAWARMAL AGRAWAL
October 12, 2006
MOHAN R MHATRE Vs. HERBERTSONS LTD & ANOTHER
July 28, 2006
MOHANRAJ RUPCHAND JAIN Vs. KEWALCHAND HASTIMAL JAIN
October 20, 2006
MOHANRAO ANANDRAO MUNDE Vs. STATE OF MAHARASHTRA
September 20, 2006
MOHD ABU KAZI Vs. ANANDRAO SAKHARAM JADHAV
November 8, 2006
MOHD AKRAM MOHD MAJIJ SHAIKH Vs. STATE OF MAHARASHTRA
September 19, 2006
MOHD ASHIQUE Vs. STATE OF MAHARASHTRA
April 20, 2006
MOHD GAUS MOHD MUKTAR Vs. STATE OF MAHARASHTRA
July 21, 2006
MOHD IQBAL ANSARI Vs. STATE ANTI CORRUPTION BRANCH
July 26, 2006
MOHD JAFAR Vs. FAIZAL KADARBHAI DOSANI
October 12, 2006
MOHD NABI AHAMED NABI KURESHI Vs. A N ROY
July 7, 2006
MOHD YUSUF MOHD ABDUL AZIZ Vs. STATE OF MAHARASHTRA
December 19, 2006
MOHOMMED SIDDIQUE MOHD IBRAHIM Vs. STATE OF MAHARASHTRA
September 27, 2006
MORARJEE GOKULDAS SPG AND WVG CO LTD Vs. CHANDRAKANT DHOPATE
June 6, 2006
MORESWAR BHALCHANDRA DESHPANDE Vs. GOVERNMENT OF INDIA
July 14, 2006
MORTULO RAMCHANDRA GAD Vs. JOHN PINTO
August 11, 2006
MOTILAL CHOUTHIPRASAD VARMA Vs. STATE OF MAHARASHTRA
August 28, 2006
MOTILAL MANSHI SHAH Vs. SURYAKANT K SHETH
February 20, 2006
MOTILAL SAKRU RATHOD Vs. STATE OF MAHARASHTRA
September 8, 2006
MOTIRAM GANGARAM JADHAV Vs. STATE OF MAHARASHTRA
August 31, 2006
MOUNT INDUSTRIAL ESTATE Vs. STATE OF MAHARASHTRA
December 20, 2006
MS. PRAGNA DESAI Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
January 12, 2006
MUKESH LAXMAN DAS TALREJA Vs. INSPECTOR OF POLICE
April 20, 2006
MUKESH TIKAJI BORA Vs. UNION OF INDIA
June 6, 2006
MUKINDA RAMA KAMBLE Vs. STATE OF MAHARASHTRA
December 20, 2006
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. ASSISTANT DIRECTOR OF INCOME TAX
October 9, 2006
MUMBAI PRADESH ARYA VIDYA SABHA Vs. ARUN SITARAM KUWAR
April 13, 2006
MUMBAI PUNE TAXI TOURIST SERVICE CENTRE Vs. PUNE TEXIMENS CONSUMER CO OPRATIVE SOCIETY LTD
March 28, 2006
MUMTAZ YUNUS MULANI Vs. STATE OF MAHARASHTRA
August 19, 2006
MUNICIPAL CORPORATION Vs. UNITED WESTERN CO OPERATIVE HOUSING SOCIETY LTD
March 8, 2006
MUNICIPAL CORPORATION OF BRIHANMUMBAI Vs. DALAMAL TOWER PREMISES CO OPERATIVE SOCIETY LIMITED
March 3, 2006
MUNICIPAL CORPORATION OF BRIHANMUMBAI A STATUTORY CORPORATION CONSTITUTED Vs. DALAMAL TOWER PREMISES CO OPERATIVE SOCIETY LIMITED
March 27, 2006
MUNICIPAL CORPORATION OF GR MUMBAI Vs. PRABHAWATI HARIKISHINDAS GEHANI
January 17, 2006
MUNICIPAL CORPORATION OF GR MUMBAI Vs. KUSUM VIRENDRA SHAH
October 12, 2006
MUNICIPAL CORPORATION OF GR MUMBAI Vs. BHIKANLAL NANAKCHAND SHARMA
November 24, 2006
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KHANDERAO TUKARAM GOLE SINCE
August 19, 2006
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. BHAGWAN GANESH SABNE
September 12, 2006
MUNICIPAL COUNCIL ACHALPUR Vs. SHRIRAM SAW MILL
November 6, 2006
MUNICIPAL COUNCIL PUSAD Vs. EDUCATION OFFICER
April 12, 2006
MUSTAFIKHAN MUMTAJKHAN PATHAN Vs. STATE OF MAHARASHTRA
February 22, 2006
N K HARCHANDANI Vs. STATE OF MAHARASHTRA
April 13, 2006
N K HARCHANDANI Vs. STATE OF MAHARASHTRA; NAGPUR MUNICIPAL CORPORATION
April 3, 2006
N P KARANDIKAR Vs. NANJI KHIMJI AND CO
June 5, 2006
N T DESHMUKH Vs. STATE OF MAHARASHTRA
February 2, 2006
N V SHAMSUNDERCIVIL JADGE Vs. SAVITABAI SAMBHIRMAL SINGHVI
July 28, 2006
N.N. VALECHHA Vs. I.G. PETROCHEMICALS LTD.
September 15, 2006
NAGESHWAR BASANTRAM DUBEY Vs. UNION OF INDIA
December 22, 2006
NAGNARAYAN SARYU SINGH Vs. A N ROY COMMISSIONER OF POLICE
May 5, 2006
NAGORAO Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 7, 2006
NAGORAO KERBA BANDE Vs. STATE OF MAHARASHTRA
April 5, 2006
NAGORAO SHIVAJI CHAVAN Vs. STATE OF MAHARASHTRA
April 28, 2006
NAGPUR DISTILLERS Vs. STATE OF MAHARASHTRA
November 30, 2006
NAGREEKA FOILS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
March 31, 2006
NAIKNAWARE AND ASSOCIATES Vs. UNION OF INDIA
July 5, 2006
NAMDEO ALIAS RAM KRUSHNA KHOT Vs. STATE OF MAHARASHTRA
October 5, 2006
NAMDEO DATTURAO AMBHORE Vs. JAGANNATH BHIMRAO CHAPKE
March 28, 2006
NAMDEO DHARMAJI BAWANKULE Vs. STATE OF MAHARASHTRA
December 22, 2006
NAMDEO G SADIGALE Vs. SHARAD YESHWANT DHAMDHERE
May 5, 2006
NAMDEO G SADIGALE Vs. SHARAD YESHWANT DHAMDHERE
June 6, 2006
NAMDEO SITARAM BHOIR Vs. STATE OF MAHARASHTRA
October 6, 2006
NAMDEO UKHARDU PATIL Vs. BHARAT JANARDHAN PATIL
January 20, 2006
NAMESLAXMI T KHOR JUVEKAR Vs. CORPORATION OF CITY OF PANAJI
November 21, 2006
NANASAHEB BAJIRAO TENGLE Vs. KHANDERAO BABURAO DHAYAGUDE
February 3, 2006
NANCY JOE VAZ Vs. YUCCA GOMES
November 9, 2006
NANDKISHORE MOHANLAL LAHOTI Vs. STATE OF MAHARASHTRA
August 14, 2006
NANDKUMAR KASHINATH DEORUKHKAR Vs. STANDERD MILL COMPANY LTD
June 5, 2006
NANDURBAR TALUKA VIDHAYAK SAMITIS JUNIOR COLLEGE OF EDUCATION Vs. STATE OF MAHARASHTRA
September 21, 2006
NANIBAI BALWANT GIRI Vs. MANASI CONSTRUCTION AND DEVELOPERS
July 12, 2006
NARAYAN GIRJUBA GADHEKAR Vs. CHAIRMAN SILLOD TALUKA CO OP MARKETING SOC LTD
November 9, 2006
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August 29, 2006
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August 9, 2006
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July 25, 2006
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February 17, 2006
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August 4, 2006
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April 19, 2006
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August 21, 2006
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August 11, 2006
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August 18, 2006
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December 8, 2006
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January 9, 2006
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November 6, 2006
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June 19, 2006
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February 27, 2006
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September 27, 2006
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October 12, 2006
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March 22, 2006
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November 14, 2006
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January 30, 2006
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July 3, 2006
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July 4, 2006
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June 6, 2006
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February 21, 2006
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August 31, 2006
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April 17, 2006
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March 23, 2006
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November 14, 2006
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October 3, 2006
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January 24, 2006
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February 1, 2006
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July 19, 2006
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August 11, 2006
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June 28, 2006
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January 31, 2006
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August 16, 2006
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July 7, 2006
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April 21, 2006
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March 23, 2006
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May 5, 2006
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October 4, 2006
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February 16, 2006
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June 28, 2006
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June 15, 2006
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October 11, 2006
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April 7, 2006
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September 4, 2006
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August 16, 2006
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August 29, 2006
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June 19, 2006
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March 1, 2006
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September 5, 2006
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March 10, 2006
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July 12, 2006
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December 12, 2006
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October 30, 2006
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March 9, 2006
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July 13, 2006
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September 19, 2006
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January 9, 2006
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November 24, 2006
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September 28, 2006
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November 21, 2006
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July 19, 2006
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February 10, 2006
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April 26, 2006
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March 18, 2006
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July 18, 2006
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February 2, 2006
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January 23, 2006
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July 11, 2006
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July 5, 2006
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June 5, 2006
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June 7, 2006
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February 28, 2006
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August 1, 2006
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April 20, 2006
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May 3, 2006
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August 31, 2006
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February 8, 2006
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August 26, 2006
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February 13, 2006
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February 10, 2006
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October 5, 2006
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March 28, 2006
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November 22, 2006
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December 19, 2006
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April 20, 2006
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October 20, 2006
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October 10, 2006
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January 13, 2006
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February 1, 2006
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February 27, 2006
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September 18, 2006
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May 5, 2006
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April 28, 2006
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April 4, 2006
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July 14, 2006
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December 7, 2006
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April 18, 2006
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October 9, 2006
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July 14, 2006
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April 28, 2006
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November 21, 2006
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November 8, 2006
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July 27, 2006
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July 14, 2006
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January 20, 2006
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June 21, 2006
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January 19, 2006
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August 23, 2006
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May 2, 2006
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August 10, 2006
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December 11, 2006
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April 28, 2006
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February 13, 2006
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April 20, 2006
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January 27, 2006
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February 15, 2006
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October 6, 2006
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June 20, 2006
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May 5, 2006
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September 29, 2006
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January 13, 2006
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August 28, 2006
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September 14, 2006
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November 28, 2006
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August 7, 2006
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December 22, 2006
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September 21, 2006
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June 30, 2006
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January 4, 2006
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April 20, 2006
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January 10, 2006
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September 19, 2006
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June 7, 2006
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August 28, 2006
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October 6, 2006
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November 6, 2006
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November 9, 2006
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March 23, 2006
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April 10, 2006
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November 6, 2006
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April 27, 2006
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July 11, 2006
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March 7, 2006
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January 18, 2006
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March 24, 2006
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May 5, 2006
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February 10, 2006
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June 28, 2006
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August 17, 2006
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February 3, 2006
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July 19, 2006
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September 12, 2006
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November 23, 2006
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March 24, 2006
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November 10, 2006
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November 10, 2006
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December 15, 2006
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August 14, 2006
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November 28, 2006
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December 19, 2006
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August 18, 2006
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November 23, 2006
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June 27, 2006
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October 20, 2006
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November 8, 2006
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June 22, 2006
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December 13, 2006
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March 13, 2006
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March 28, 2006
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March 8, 2006
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October 10, 2006
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October 10, 2006
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November 23, 2006
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November 23, 2006
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August 10, 2006
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February 20, 2006
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February 15, 2006
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March 22, 2006
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July 26, 2006
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June 19, 2006
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June 26, 2006
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November 9, 2006
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September 28, 2006
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June 16, 2006
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August 11, 2006
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July 10, 2006
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April 3, 2006
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March 14, 2006
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June 5, 2006
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January 19, 2006
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July 4, 2006
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December 22, 2006
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March 22, 2006
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December 18, 2006
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September 6, 2006
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May 4, 2006
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September 21, 2006
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July 26, 2006
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August 30, 2006
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January 9, 2006
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May 4, 2006
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September 7, 2006
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October 11, 2006
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August 30, 2006
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August 31, 2006
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October 10, 2006
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January 10, 2006
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March 3, 2006
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March 18, 2006
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September 26, 2006
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March 14, 2006
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April 27, 2006
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August 23, 2006
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July 10, 2006
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April 19, 2006
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July 13, 2006
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November 29, 2006
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January 30, 2006
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November 27, 2006
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September 15, 2006
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November 15, 2006
PRESIDENT SHRI SARASWATI EDUCATION SOCIETY AKOLA Vs. VINAYAK BHAGWAN KARODADE
July 24, 2006
PRESIDENT, KARAD NAGAR PARISHAD Vs. UDAYSINGH B MOHITE
September 18, 2006
PRESS TRUST OF INDIA EMPLOYEES UNION Vs. PRESS TRUCT OF INDIA LIMITED
October 18, 2006
PRINCIPAL K J SOMAIYA COLLEGE OF ARTS AND COMMERCE Vs. NALINI V KARNAD
April 13, 2006
PRINCIPAL MICKY SCHOOL Vs. STATE OF MAHARASHTRA
January 24, 2006
PRINCIPAL,MICKY SCHOOL Vs. STATE OF MAHARASHTRA
January 20, 2006
PRIYA MURLIDHAR CHAINI Vs. GOVIND PRASAD SHRIWASTAV
October 5, 2006
PRIYANKA PRABHAKAR JAGE Vs. STATE OF MAHARASHTRA
July 13, 2006
PROGRESSIVE EDUCATION SOCIETY HINGHANGHAT Vs. NITIN KRISHNARAO NIMBALKAR
June 28, 2006
PROJECT OFFICERSOIL AND WATER MANAGEMENT Vs. ABHIKARAN KISARYI ZOD
January 9, 2006
PROMUK HOFFMAN INTERNATIONAL LTD Vs. STATE OF GOA
February 14, 2006
PUJARI RAVI RAJU Vs. STATE OF MAHARASHTRA
May 3, 2006
PUNDLIK LAXMAN KAWARASE Vs. BABAN KUNDLIK KAWARASE
February 28, 2006
PUNDLIK MAHADEORAO BELSARE Vs. DY DIRECTOR OF EDUCATION NAGPUR REGION
January 24, 2006
PUNE CANTONMENT BOARD Vs. REGIONAL LABOUR COMMISSIONER
November 28, 2006
PUNE MUNICIPAL CORPORATION Vs. DHANANJAY PRABHAKAR GOKHALE
March 29, 2006
PUNJARAM DHARAMJI WOGDARKAR Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
December 21, 2006
PUNNAPPA VITHAL JAMDAR Vs. STATE OF MAHARASHTRA
November 8, 2006
PUNNILATHU BAPPU NAVAS Vs. UNION OF INDIA
June 14, 2006
PURUSHOTTAM JANBAJI LANGOTE Vs. PRESIDENT MAGASWARGIYA GRAMIN MAHILA SHIKSHAN SANSTHA YENWA
July 19, 2006
PURUSHOTTAM MANIKLAL Vs. MANOHAR DESHMUKH
September 19, 2006
PUSHPA PRABHASHCHAND JAIN Vs. RAKESH PHOOLCHAND JAIN
December 7, 2006
PUSHPADEVI ROSHANLAL JAIN Vs. STATE OF MAHARASHTRA
August 25, 2006
PYARELAL RAMROOP GUPTA Vs. A N ROY
October 10, 2006
QMAX CONSULTANTS PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER
February 28, 2006
R B CONTRACTORS YAVATMAL Vs. STATE OF MAHARASHTRA
July 24, 2006
R D AVHAD Vs. MAHARASHTRA STATE FARMING CORPORATION LTD
March 28, 2006
R G RAO Vs. STATE OF GOA
September 11, 2006
R H KESWANI Vs. DESMET CHEMFORD ENGINEERING
January 9, 2006
R J TRADELINKS Vs. DATTESH S/O KESHAVRAO KADAO
September 25, 2006
R K Saksena Vs. State of Maharashtra
January 16, 2006
R M KAIMAL Vs. STATE OF MAHARASHTRA
September 21, 2006
R NAVROJI AND CO Vs. FRANCIS E LOBO
September 1, 2006
R PIYARELALL IMPORT AND EXPORT LTD Vs. UNION OF INDIA
May 5, 2006
RACHEL GUNTHER MATHIAS Vs. MAHADEV R MISHRA
April 19, 2006
RADHAKANT R PAI KANE Vs. PRAVIN DATTATRAY DESSAI
October 4, 2006
RADHAKRISHNA MANI TRIPATHI Vs. L H PATEL
January 25, 2006
RADHESHYAM Vs. TULJAPRASAD
October 17, 2006
RADHIKABAI MANIKLAL SUNWANI Vs. TANU ISRAM BISEN ALIAS TONGHARE MAHARAJ
September 19, 2006
RAFAEL FERNANDES Vs. TEREZINHA RODRIGUES
July 13, 2006
RAFIQ KHAN WASIN KHAN Vs. MOHD SHAFI SK ABBAS
December 12, 2006
RAFIQUE A. MALIK AND AZIZA RAFIQUE MALIK Vs. CHIEF COMMISSIONER OF INCOME TAX
August 8, 2006
RAGHUNATH JAGANNATH DONGARE Vs. STATE OF MAHARASHTRA
November 13, 2006
RAGHUNATH NARAYAN BOKIL Vs. VITHAL SAWALA LIMBHORI
October 20, 2006
RAGHUNATH PRASAD Vs. VINAYAK YADAORAO MADHAMSHETTIWAR
November 15, 2006
RAGHUNATH PRASAD MADANLAL RATHI Vs. VINAYAK YADAORAO MADHAMSHETTIWAR
November 23, 2006
RAGHURAI TAMBA Vs. RESERVE BANK OF INDIA
April 3, 2006
RAGHUVIR DESSAI Vs. STATE OF MAHARASHTRA
September 28, 2006
RAHUL ASHOK KHARAT Vs. STATE OF MAHARASHTRA
September 1, 2006
RAHUL S THAKUR Vs. COMMISSIONER OF POLICE
July 27, 2006
RAI BAHADUR GUJARMAL MODI AND BROS PVT LTD Vs. GODFREY PHILIPS INDIA LTD
September 22, 2006
RAI BAHADUR GUJARMAL MODI AND BROTHERS P. LTD. Vs. GODFREY PHILIPS INDIA LTD.
July 6, 2006
RAICHAND C JAIN Vs. SURENDRA PRASAD
February 21, 2006
RAJ MARKETING Vs. STATE OF MAHARASHTRA
December 8, 2006
RAJABHAU PANDURANG GAIKWAD Vs. STATE OF MAHARASHTRA
August 9, 2006
RAJABHAU SAMBHAJIRAO KAMBLE Vs. UNION OF INDIA
September 13, 2006
RAJAN BABURAO PATIL Vs. NAGARBAI SADHU PAWAR
June 7, 2006
RAJAN KANNAN PADIYACHI Vs. STATE OF MAHARASHTRA
August 19, 2006
RAJAN RAMCHANDRA HALDANKAR Vs. STATE OF MAHARASHTRA
August 29, 2006
RAJARAM BAPU PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF SUGAR
July 17, 2006
RAJASHREE PRATHISTHAN WAMBORI SANCHALIT Vs. SONAWANE RAJENDRA PUNJAHARI
September 12, 2006
RAJENDRA Vs. JALGAON JILHA MARATHA VIDYA PRASARAK SAHAKARI SAMAJ LTD
September 21, 2006
RAJENDRA APPA PATIL Vs. ASHOK SHANKARLAL KOTHARI
March 10, 2006
RAJENDRA BAPUSAHEB CHOUDHUARI Vs. STATE OF MAHARASHTRA
September 19, 2006
RAJENDRA DATTATRAYA SAWARKAR Vs. STATE OF MAHARASHTRA
June 6, 2006
RAJENDRA KASHINATH BADGUJAR Vs. UNION OF INDIA
April 12, 2006
RAJENDRA NARAYAN NIJAI Vs. CHIEF JUDGE OF THE SMALL CAUSES COURT
April 19, 2006
RAJENDRA PAULAT SALVE Vs. STATE OF MAHARASHTRA
May 5, 2006
RAJENDRA RAMRAO GHOSALKAR Vs. STATE OF MAHARASHTRA
January 20, 2006
RAJENDRA RAMSING GHORPADE Vs. SHIKSHAN PRASARAK MANDAL
July 13, 2006
RAJENDRA SHRAWAN RAJPUT Vs. STATE OF MAHARASHTRA
April 28, 2006
RAJENDRA ZUMBER JAGTAP Vs. BARAMATI TALUKA SAKHAR KAMGAR SABHA
December 7, 2006
RAJENDRANATH HUKUMCHAND JAIN Vs. UNION OF INDIA
January 12, 2006
RAJESH ALIAS RAJA NANA PATIL Vs. STATE OF MAHARASHTRA
July 25, 2006
RAJESH BABANANDAN SHAH ALIAS DAMCHYA Vs. STATE OF MAHARASHTRA
March 14, 2006
RAJESH COACH BUILDERS Vs. SHAH NAGINDAS MACHCHRAM AND SONS
September 15, 2006
RAJESH JAGDISHRAO GODE Vs. STATE OF MAHARASHTRA
April 19, 2006
RAJESH KESHAVRAO BHOSALE Vs. STATE OF MAHARASHTRA
August 10, 2006
RAJESH M AGARWAL Vs. STATE OF MAHARASHTRA
September 1, 2006
RAJESH PAREKH Vs. MUNICIPAL CORPORATION OF BOMBAY
November 21, 2006
RAJESH RATANLAL KALE Vs. STATE OF MAHARASHTRA
December 5, 2006
RAJESH S O SURYABHAN NAYAK Vs. STATE OF MAHARASHTRA
June 7, 2006
RAJESH S/O KRISHNARAO DHARMIK Vs. VANDANA W/O RAJESH DHARMIK
July 18, 2006
RAJESH SURYAKANT DHAKA Vs. STATE OF MAHARASHTRA
August 28, 2006
RAJESH VASANT JADHAV Vs. STATE OF MAHARASHTRA
April 17, 2006
RAJESHREE RAJARAM GHUDE Vs. STATE OF MAHARASHTRA
July 7, 2006
RAJESHREE W/O. AMAN HEMANI Vs. STATE OF MAHARASHTRA
March 22, 2006
RAJKUMAR Vs. STATE OF MAHARASHTRA
July 6, 2006
RAJKUMAR BHAWANIDIN DUBE Vs. STATE OF MAHARASHTRA
August 23, 2006
RAJKUMAR ONKAR JAGTAP Vs. SECRETARY KSHTRAKULOTPANA
February 14, 2006
RAJKUMAR ONKAR JAGTAP Vs. SECRETARY, KSHATRAKULOTPANA
February 2, 2006
RAJKUMAR RANGRAO BODULE Vs. STATE OF MAHARASHTRA
February 24, 2006
RAJKUMAR S/O MOTIRAM Vs. STATE OF MAHARASHTRA
June 6, 2006
RAJLINGU PENTU PARKEWAR Vs. SAYAMABAI RAJLINGU PARKEWAR
June 28, 2006
RAJU ALIAS RAJESHKUMAR MUNNILAL GUPTA Vs. STATE OF MAHARASHTRA
August 21, 2006
RAJU GAJANAN KOPARDE Vs. STATE OF MAHARASHTRA
August 29, 2006
RAJU PRAKASH DEOLEKAR CONVICT CENTRAL PRISON Vs. STATE OF MAHARASHTRA
August 8, 2006
RAJU RANJAN SINGH ALIA GUDDUSINGH THAKUR Vs. STATE OF MAHARASHTRA
August 24, 2006
RAJU S/O NAMDEORAO SONWAL Vs. STATE OF MAHARASHTRA
July 21, 2006
RAJU SHAMRAO KHOLE Vs. STATE OF MAHARASHTRA
November 9, 2006
RAKESH HARILAL KAHAR Vs. STATE OF MAHARASHTRA
September 5, 2006
RALLIS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 3, 2006
RALPH D SOUZA Vs. DANNY D SOUZA
February 21, 2006
RAM BHAGATRAM SADHWANI AND MOHAN MUKHI Vs. STATE OF MAHARASHTRA
August 23, 2006
RAM HARIBHAU GUNJAL Vs. STATE OF MAHARASHTRA
August 30, 2006
RAM KRISHNA DAULAT MALI Vs. STATE OF MAHARASHTRA
January 13, 2006
RAMA ALIAS RAMCHANDRA BABBRUVAN NAIKWADI Vs. STATE OF MAHARASHTRA
August 30, 2006
RAMA ANANDRAO KHOBRAGADE Vs. MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD
August 21, 2006
RAMA CHANDU KALE Vs. STATE OF MAHARASHTRA
April 20, 2006
RAMA NAGORAO BHAGAT Vs. STATE OF MAHARASHTRA
November 15, 2006
RAMA S SHARMA Vs. PRINCIPAL R K TALREJA COLLEGE ULHASNAGAR
March 23, 2006
RAMA SUBAHSH NAIK Vs. COMMUNIDATE OF USGAO
September 21, 2006
RAMABAI S N GAUNEKAR Vs. SANTOSH GAJANAN NAIK
August 22, 2006
RAMAJAN KHAJABHAI SHAIKH Vs. STATE OF MAHARASHTRA
August 16, 2006
RAMANAND SHRIKISHAN SHARMA Vs. KAILASNATH RAMRAJ TRIPATHI
November 10, 2006
RAMANAND SHRIKISHAN SHARMA Vs. KAILASNATH RAMRAJ TRIPATHI
October 11, 2006
RAMAVATAR KUNJILAL GUPTA Vs. SICOM LTD
April 26, 2006
RAMBHAU KISAN KHARATE Vs. STATE OF MAHARASHTRA
October 9, 2006
RAMBHAU S/O MAHADEORAO BAJIRAO Vs. STATE OF MAHARASHTRA
February 7, 2006
RAMCHAND DAULATRAM CHHABRIA Vs. DEPUTY COMMISSIONER OF LABOUR AND APPELLATE AUTHORITY
September 13, 2006
RAMCHAND ONKARLAL AGARWAL Vs. UNION OF INDIA
May 2, 2006
RAMCHANDRA B POSUGADE Vs. SHANKAR RAMJI SURYAVANSHI
October 5, 2006
RAMCHANDRA CHIMAJI KATKE Vs. PUNE MUNICIPAL CORPORATION; STATE OF MAHARASHTRA
August 10, 2006
RAMCHANDRA GOVINDRAO GAIDHANI Vs. UNION OF INDIA
September 18, 2006
RAMCHANDRA PANDURANG DALAL Vs. MUNICIPAL COUNCIL PAVNI
July 11, 2006
RAMCHANDRA RAJU GAUD Vs. VISHAL AMBADAS DESHMUKH
August 3, 2006
RAMCHANDRA VAMAN ALIAS GOPAL NAIK GANTO Vs. SUBHASH V ADARKAR
November 9, 2006
RAMCHARITRA R SINGH Vs. RAMESH L AGARWAL
January 10, 2006
RAMDAS AMBADAS UKRANDE Vs. SHIVAJI BABURALO BHANDAWALE
September 14, 2006
RAMDAS BHATU CHAUDHARY Vs. ANANT CHUNILAL KATE
July 27, 2006
RAMDAS DRUG AGENCIES Vs. MAYADEVI HARISHANKARJI SHARMA
September 28, 2006
RAMDAS SHANKARRAO DIGRASKAR Vs. UNION OF INDIA
December 5, 2006
RAMDAS SHANKARRAO DIGRASKAR Vs. UNION OF INDIA; POST MASTER GENERAL; SENIOR SUPERINTENDENT OF POST OFFICES
November 14, 2006
RAMDAS SHANKARRAO DIGRASKAR Vs. UNION OF INDIA
December 1, 2006
RAMESH Vs. STATE OF MAHARASHTRA AND ORS
September 12, 2006
RAMESH ARJUN JAMDADE Vs. STATE OF MAHARASHTRA
October 12, 2006
RAMESH ASARAM DHUPE Vs. STATE OF MAHARASHTRA
March 1, 2006
RAMESH BABULAL SONI ALIAS CHAMAT Vs. STATE OF MAHARASHTRA
September 26, 2006
RAMESH BAPURAO GHONGE Vs. STATE OF MAHARASHTRA
February 20, 2006
RAMESH BHIMRAO PATIL Vs. MOHAN DAJI MALI
September 20, 2006
RAMESH DAULATRAO PACHGHARE Vs. STATE OF MAHARASHTRA
June 21, 2006
RAMESH DAULATRAO PACHGHARE Vs. STATE OF MAHARASHTRA
June 19, 2006
RAMESH DHULATRAO GAWHALE Vs. STATE OF MAHARASHTRA
October 13, 2006
RAMESH JANARDHAN DOMBLE Vs. STATE OF MAHARASHTRA
October 20, 2006
RAMESH MOTIRAM RAMCHANDANI Vs. UNION OF INDIA, THROUGH THE SECRETARY IN THE MINISTRY OF FINANCE
August 22, 2006
RAMESH PAWAR Vs. STATE OF MAHARASHTRA
January 25, 2006
RAMESH RAGHUNATH Vs. PANDURANGRAO RATNLIKAR
January 23, 2006
RAMESH SILK MILLS Vs. SHEETAL D KAMDAR
June 28, 2006
RAMESH SON OF LALCHAND KONDARWAR Vs. STATE OF MAHARASHTRA
July 21, 2006
RAMESH SURESH KAMBLE Vs. STATE OF MAHATRASHTRA
October 20, 2006
Ramesh Vithal Padhye Vs. State of Maharasthra
January 13, 2006
RAMESHCHANDRA DHULILAL SUTAR Vs. STATE OF MAHARASHTRA
August 21, 2006
RAMESHCHANDRA MUKUNDLAL TAMBAKHUWALA Vs. STATE OF MAHARASHTRA
March 29, 2006
RAMESHWAR RAMJI REWATKAR Vs. DILIP TULSIRAM REWATKAR
July 13, 2006
RAMILABEN TRIKAMLALSHAH Vs. TUBE AND ALLIED PRODUCTS
December 22, 2006
RAMKHILAWAN BACCHU PARDESHI Vs. ARUN NARAYAN JOJARE
January 30, 2006
RAMKISHNA MADHAV SHELKE Vs. STATE OF MAHARASHTRA
January 30, 2006
RAMKRISHANA ALIAS PINTU ALIAS RAMKISHAN MAROTRAO GAVANE Vs. STATE OF MAHARASHTRA
April 18, 2006
RAMKRISHNA GANESH BHIDE Vs. CHUNILAL MATHURDAS MEHTA
November 17, 2006
RAMKRISHNA S/O NILKANTH KAWALE Vs. STATE OF MAHARASHTRA
July 13, 2006
RAMKRISHNA SADASHIV JADHAV Vs. STATE OF MAHARASHTRA
April 20, 2006
RAMLAL DEVAPPA RATHOD Vs. STATE OF MAHARASHTRA
June 22, 2006
RAMNIKLAL SHANKARLAL SHAH Vs. UNION OF INDIA
March 14, 2006
RAMPRASAD TUKARAM GADADE Vs. STATE OF MAHARASHTRA
December 19, 2006
RAMRAO CHUDAMAN PATIL Vs. STATE OF MAHARASHTRA
December 1, 2006
RAMRAO GOPALRAO ZANAK EDUCATION SOCIETY CHIWARA Vs. VASUDEO ANANDA ZAMBRE
December 5, 2006
RAMRUP BHAGWANDAS GUPTA Vs. STATE OF MAHARASHTRA
March 6, 2006
RAMSAMOOJ SAHADEV MOURYA Vs. RAMCHARAN JAYKARAN YADAV
June 16, 2006
RAMSEWAK CHANNULAL GAUR Vs. STATE OF MAHARASHTRA
September 12, 2006
RAMU DHANBAHADUR THAPA Vs. STATE OF MAHARASHTRA
November 30, 2006
RAMU PANDU GAVADE Vs. RAMCHANDRA VISHNU KULKARNI
October 7, 2006
RANCHHODDAS KARSONDAS RANGWALA Vs. NALINCHANDRA GORDHANDAS SOPARKAR
August 4, 2006
RANGNATH HANUMANT PAWAR Vs. STATE OF MAHARASHTRA
August 28, 2006
RANGNATH PRATAPRAO JADHAV Vs. STATE OF MAHARASHTRA
April 5, 2006
RANJANA SURESH JADHAV Vs. STATE OF MAHARASHTRA
August 23, 2006
RANJIT SATARDEKAR Vs. CLOTIDES FERNANDES
April 13, 2006
RANJIT SATARDEKAR Vs. JOE MATHIAS
February 16, 2006
RAOSAHEB B JAMKAR Vs. SUPRASMAL NETHMAL SURANA
January 18, 2006
RASHMI MEHRA Vs. EAC TRADING LTD
November 8, 2006
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. RCF EMPLOYEES UNION
August 18, 2006
RASIK GOVIND MANEKAR Vs. OBEROI TOWERS
April 19, 2006
RATAN ALIAS VISHVAJIT MANORANJAN BOSE Vs. STATE OF MAHARASHTRA
September 8, 2006
RATANLAL MISHRILAL JAIN Vs. PREMCHAND RAMDHAN AGRAWAL
May 4, 2006
RATNAGIRI GAS AND POWER PRIVATE LIMITED Vs. DABHOL POWER EMPLOYEES ASSOCIATION
December 4, 2006
Ratnagiri Hotels Pvt LTD Vs. Municipal Corporation of Geater Bombay
February 1, 2006
RATNAMALA ASHOKRAO SHINDE Vs. ELECTION OFFICER GRAMPANCHAYAT PALODI
September 25, 2006
RAVI INDUSTRIES Vs. WESTERN COALFIELDS LTD
November 10, 2006
RAVI PRAKASH KHEMKA Vs. BANK OF INDIA
December 22, 2006
RAVI RATAN BADLANI Vs. STATE OF MAHARASHTRA
May 4, 2006
RAVIKANT DATTATRAY CHANDPURE Vs. SURESH SHANKAR AHIRE
October 16, 2006
RAVINDRA BHASKAR LUMPATAKI Vs. CHAIRMAN
September 26, 2006
RAVINDRA DNYANDEV SOLANKE Vs. STATE OF MAHARASHTRA
August 4, 2006
RAVINDRA GOPAL SHINDE Vs. NATIONAL TEXTILE CORPORATION
August 11, 2006
RAVINDRA NARAYAN GAWAND Vs. STATE OF MAHARASHTRA
August 30, 2006
RAVINDRA SUBRAI DALVI Vs. PRABHAKAR GOVIND SINAI KUVELKAR
October 6, 2006
RAVISHANKAR JAGANNATH PRASAD TIWARI Vs. STATE OF MAHARASHTRA
October 16, 2006
RAYMOND LTD Vs. THANE MUNICIPAL CORPORATION
April 28, 2006
RBI "OERS" OPTEES ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
June 6, 2006
REAL ESTATE AGENCIES Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
November 17, 2006
REGIONAL DIRECTOR E S I CORPORATION Vs. FARMACIA ANANTA
November 23, 2006
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. CALANGUTE SERVICE STATION
November 28, 2006
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SESA GOA LTD
September 20, 2006
REGIONL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL SURESH
May 5, 2006
REGISTRAR UNIVERSITY OF MUMBAI Vs. SANDEEP KUMAR KHATRI
October 5, 2006
REHMAN PIRMOHAMMED SHAIKH Vs. STATE OF MAHARASHTRA
December 15, 2006
REKHA LAKHI TOTLANI OF MUMBAI Vs. SIND BRAHMA SIKHYA SAMMELAN
September 18, 2006
REKHA W/O DNYANESHWAR FALKE Vs. PRABHA W/O DINESH UPGANLAWAR
June 21, 2006
RELENE PETROCHEMICALS PVT.LTD. Vs. SUNIL SUDHAKAR SATHE
January 30, 2006
RELIANCE ENERGY LTD Vs. CHIEF ENGINEER PWD DEPARTMENT
July 27, 2006
RELIANCE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
March 10, 2006
RELIANCE INFOCOM LTD Vs. MARCUS GRACIAS FLOR
August 21, 2006
RENUKA DEVENDRASINGH PARIHAR Vs. STATE OF MAHARASHTRA
April 19, 2006
RENUKA DURGAPPA KAMBLE Vs. STATE OF MAHARASHTRA
October 18, 2006
RESHMA RAFIQ DESAI Vs. STATE OF MAHARASHTRA
October 9, 2006
REVN FR SIMTLICIANO N FERNANDES Vs. VALENTINA DCOASTA
November 27, 2006
RICARDINA EMILIA GUEDES Vs. PROF MARIA ELSA NORONHA WOLFANGO
November 10, 2006
RIZVI BUILDERS Vs. GOSWAMI SHRIMAD KOKULNATHJI MAHARAJ GUJARAT
January 23, 2006
RMC READYMIX I P LTD Vs. KANAYO KHUBCHAND MOTWANI
March 21, 2006
RODYA ALIAS SANTOSH DINKAR PAWAR Vs. STATE OF MAHARASHTRA
November 13, 2006
ROHIDAS HARI BHOPI Vs. STATE OF MAHARASHTRA
October 3, 2006
ROHINTON FAREDOOM DEOLALIWALA Vs. VANITA S VALECHA
September 19, 2006
ROSS DEAS Vs. STATE OF MAHARASHTRA
January 27, 2006
ROWENA LEWIS Vs. CIMMCO BIRLA LTD.
October 5, 2006
ROYAL WESTERN INDIA TURF CLUB LTD Vs. VINAYAK J GAEKWAD
September 5, 2006
ROZY MERCANTILE LTD Vs. SUS STATE OF MAHARASHTRA
September 8, 2006
RUKHMAJI CHAMPAKRAO BHISE Vs. STATE OF MAHARASHTRA
April 26, 2006
RUPA MAHESH PAI Vs. MAHESH VINAYAK PAI
May 4, 2006
RUPALI MEHTA Vs. TINA NARIENDER SAIN MEHTA
August 29, 2006
RUTURAJ RAMESHWAR KAKAD Vs. STATE OF MAHARASHTRA
March 28, 2006
S K NETWORKS COMPANY LTD Vs. AMULYA EXPORTS LTD
March 24, 2006
S K NETWORKS COMPANY LTD Vs. AMULYA EXPORTS LTD
January 24, 2006
S KUMAR HOTELS PVT LTD Vs. ATUL VIJAY MADAN
November 16, 2006
S M PATRE ECOND JT VINIL JUDGE Vs. VITHAN ANNATRAO RANDIVE
July 25, 2006
S NARAYANA Vs. MD AHMEDULLA KHAN
April 19, 2006
S S M ARSHAD Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
April 3, 2006
S S SADHAWANI Vs. ENQUIRY OFFICER
August 8, 2006
S V JEWELLS Vs. A HIMANSHU AND CO
March 20, 2006
S V S RAGHAVAN Vs. STATE OF MAHARASHTRA
August 2, 2006
S.Sant Singh Vs. Secretary,Home Department,Government of Maharashtra,Mantralaya,Mumbai & Ors.
December 22, 2006
SABIRA BEGUM KAZI MUMTAZ Vs. KAZI MUMTAZ MOHIUDDIN KAZI GHOUS MOHIUDDIN
September 13, 2006
SADANAND SHRIRAM MAKANDAM Vs. STATE OF MAHARASHTRA
September 26, 2006
SADANAND VARDE Vs. STATE OF MAHARASHTRA
November 21, 2006
SADANAND VISHNU SHIRGAOKAR Vs. STATE OF GOA THROUGH THE SECRETARY
June 27, 2006
SADASHIV GANPAT PATIL Vs. STATE OF MAHARASHTRA
August 3, 2006
SADASHIV MUTTAPPA AIWALE Vs. STATE OF MAHARASHTRA
September 21, 2006
SADASHIVA B NADKARNI Vs. DEPUTY COLLECTOR
October 7, 2006
SADICHHA MAHILA MANDAL Vs. STATE OF MAHARASHTRA
February 1, 2006
SAFIYABI D/O JALIL KHAN PATHAN Vs. WAMANRAO S/O ANANDRAOJI
January 18, 2006
SAGAR HARDWARW Vs. SANMAN CONSTRUCTIONS
June 13, 2006
SAGARIKA ACOUSTRONICS PVT LTD Vs. UNION OF INDIA
April 7, 2006
SAGIRUDDIN ISRAILUDDIN MISTRY Vs. STATE OF MAHARASHTRA
December 15, 2006
SAHEB KHAN NOOR KHAN PATHAN Vs. STATE OF MAHARASHTRA
October 10, 2006
SAHEBRAO SUKLAL PATIL Vs. HIMMAT PUNDLIK SURYAV ANSHI
April 24, 2006
SAHEBSINGH RAJASINGH MALI Vs. STATE OF MAHARASHTRA
December 11, 2006
SAHIL KHAN Vs. HASHMAT AND COMPANY
October 3, 2006
SAI AMRAT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. CHANDRU TAHILRAM TOLANI OF MUMBAI INDIAN INHABITANT CARRYING ON BUSINESS AS BUILDER DEVELOPE
June 5, 2006
SAI BHAGWATI CO OP HOUSING SOCIETY Vs. SLUM REHABILITATION AUTHORITY
June 30, 2006
SAI SAMRAT SECURITY SERVICE Vs. RIZVI BUILDERS
July 6, 2006
SAI TRADERS Vs. STATE OF GOA
June 7, 2006
SAIKH MOHAMED SHAIKH VAJIR PATEL Vs. NASEEMBEGUM SK MOHAMED
July 24, 2006
SAJAN JAGANNATH NAKASE Vs. SANDHYA SAJAN NAKASE
June 28, 2006
SAJANBEE KHAJAMIYA SHAIKH Vs. KHAJAMIYA MUSASAHEB SHAIKH
April 26, 2006
SALASAR RESINS AND ALLIED CO Vs. SITRAM CHURIWALA
May 2, 2006
SALIM RASHID TAMBOLI Vs. STATE OF MAHARASHTRA
March 1, 2006
SALMAN ANEES DOLARE Vs. STATE OF MAHARASHTRA
March 17, 2006
SAM DASTOOR Vs. STATE OF MAHARASHTRA
February 14, 2006
SAMBHAJI MAHADEO KADAM Vs. STATE OF MAHARASHTRA
August 30, 2006
SAMBHAJIRAO HANUMANTRAO SAWANT BHOSALE Vs. NARSU BABAJI PATIL
June 6, 2006
SAMINUSSA TAWAKAL HUSSEIN Vs. MUNICIPAL CORPORATION OF BOMBAY
December 20, 2006
SAMIR ALIAS SHAMSHUDDIN ABDUL JAMADAR AND RIYAJ KUTUBUDDIN KAZI Vs. STATE OF MAHARASHTRA
August 29, 2006
SAMIR NIJAM LANDGE Vs. STATE OF MAHARASHTRA
May 5, 2006
SAMIR NIJAM LANDGE Vs. STATE OF MAHARASHTRA
May 4, 2006
SAMIR NIJAM LANDGE Vs. STATE OF MAHARASHTRA
April 26, 2006
SAMSUDDIN SHEIKH ABDUL RAZAL SHEIKH Vs. STATE OF MAHARASHTRA
November 20, 2006
SANAM VIMALA JOSHI Vs. STATE OF MAHARASHTRA
July 21, 2006
SANATANA D SILVA Vs. EDUARDO TRAVASSO
August 23, 2006
SANDEEP DWELLERS PVT LTD Vs. UNION OF INDIA
February 28, 2006
SANDEEP P KAMBLE Vs. BHASKAR A NEGLE
December 7, 2006
SANDEEP RAMESH MORE Vs. NARAYAN DEOBA MORE
March 16, 2006
SANDEEP RAMKIESHAN PANDE Vs. STATE OF MAHARASHTRA
December 18, 2006
SANDEEP RANE Vs. CHIEF EXECUTIVE OFFICER, MMRDA, BANDRA (EAST), MUMBAI ;S S MATHUR ;STATE OF MAHARASHTRA
August 31, 2006
SANDEEP RANE CARDIOLOGIST ASIAN HEART INSTITUTE Vs. COMMISSIONER OF BOMBAY MUNICIPAL CORPORATION
August 31, 2006
SANGEETA ANIL PATNE Vs. ANIL TARACHAND PATNE
January 13, 2006
SANGEETA S WADEKAR Vs. KANHAIYALAL JASRAJ CHAMANJI
August 9, 2006
SANGEETA SHANKARRAO ZADE Vs. STATE OF MAHARASHTRA
October 7, 2006
SANGEETA V DHAMASKER Vs. GOVERNMENT OF GOA
June 6, 2006
SANGEETA Y GAIKWAD Vs. STATE OF MAHARASHTRA
August 3, 2006
SANGHARSH KRUTI SAMITI Vs. STATE OF MAHARASHTRA
October 19, 2006
SANGITA SHARD KOLSE Vs. STATE OF MAHARASHTRA
May 5, 2006
SANGITA SUNIL BHARDIYA Vs. RAJENDRA BABULAL SARNOT
March 31, 2006
SANJAY ALIAS HANDI S O DAULAT RAO SOMKUNWAR Vs. STATE OF MAHARASHTRA
January 9, 2006
SANJAY ALIAS PAPDYA ALIAS RAHUL Vs. STATE OF MAHARASHTRA
November 10, 2006
SANJAY BABURAO KAMBLE Vs. STATE OF MAHARASHTRA
August 19, 2006
SANJAY BHISHMA KOSARE Vs. STATE OF MAHARASHTRA
September 15, 2006
SANJAY CHANDRAKANT SHAH Vs. OIL MILLS
June 19, 2006
SANJAY JAGANNATH URSAL Vs. STATE OF MAHARASHTRA
August 29, 2006
SANJAY KESHAVRAO DHOTE Vs. STATE OF MAHARASHTRA
November 24, 2006
SANJAY KHANDERAO DEORE Vs. STATE OF MAHARASHTRA
September 5, 2006
SANJAY MADHAV ATHAVALE Vs. GUPTA ENTERPRISES
August 21, 2006
SANJAY MADHUKAR KHARADE Vs. STATE OF MAHARASHTRA
October 18, 2006
SANJAY MAHADEO KELO Vs. SAU VIDYA
March 28, 2006
SANJAY MANSING SANTRE Vs. STATE OF MAHARASHTRA
July 24, 2006
SANJAY PRALHAD PAWAR Vs. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES
February 23, 2006
SANJAY S/O ARJUNSINGH PARDESHI Vs. SAMBHAJI S/O SINDHUJI
November 16, 2006
SANJAY SAWANT Vs. CHHATRAPATI SHIVAJI MAHARAJ SMARAK SAMITI
February 23, 2006
SANJAY SHRESHTA Vs. STATE
December 15, 2006
SANJAY SITARAM KHAMKAR Vs. STATE OF MAHARASHTRA
January 24, 2006
SANJEEV DHONDU NIKAM Vs. MANJUSHA SANJEEV NIKAM
February 3, 2006
SANJEEV SINGH CHADHA Vs. STATE OF MAHARASHTRA
June 29, 2006
SANJEEV V DESHPANDE Vs. UNION OF INDIA
March 7, 2006
SANJIV GAJANAN PUNALEKAR Vs. STATE OF MAHARASHTRA
August 17, 2006
SANTA MONICA CONVENT Vs. ANANT VITHAL KUBAL
February 24, 2006
SANTOSH BALIRAM DALVI Vs. BHARTI GANPATI JADHAV
December 21, 2006
SANTOSH BHIMRAO RANE Vs. STATE OF MAHARASHTRA
November 14, 2006
SANTOSH JUGAL KISHOR GINORIA Vs. STATE OF MAHARASHTRA
June 29, 2006
SANTOSH KANTILAL MUTHA Vs. STATE OF MAHARASHTRA
June 22, 2006
SANTOSH MANIKRAO GUNDALE Vs. RAMESHWAR WAMANRAO TAK
November 16, 2006
SANTOSH MANIKRAO GUNDALE Vs. RAMESHWAR WAMANRAO TAK
November 6, 2006
SANTOSH MOHAN ARAWATTIGI Vs. STATE OF MAHARASHTRA
March 3, 2006
SANTOSH VANA PATIL Vs. STATE OF MAHARASHTRA
June 12, 2006
SANTOSHKUMAR GANGAPRASAD JAISWAL Vs. STATE OF MAHARASHTRA
July 13, 2006
SAPANA REAL ESTATE Vs. NAMRATA N PANDIT
July 27, 2006
Saquib Abdul Hamid Nachan Vs. State of Maharashtra
January 30, 2006
SARASWATIBAI PARLE Vs. MOKINDA PARLE
April 19, 2006
SARDAR GURUDAS SINGH BEDI Vs. UNION OF INDIA
April 27, 2006
SARFRAZKHAN UMDARDAAX KHAN Vs. STATE OF MAHARASHTRA
September 21, 2006
SARJERAO NAGOJI LAHANE Vs. STATE OF MAHARASHTRA
October 12, 2006
SAROJ ANANDRAO DHOK Vs. PANCHSHEEL DNYANPITH S A W THAKUR JUNIOR COLLEGE
May 3, 2006
SAROJ N PATIL Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
April 21, 2006
SAROJINI MOTISAO SARODAYA Vs. STATE OF MAHARASHTRA
May 5, 2006
SARSWATI EDUCATION SOCIETY DIST GONDIA Vs. SANTOSH BHAULAL RAHANGDALE
August 8, 2006
SARVAJANIK SHRI GANESHOTSAV MANDAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 23, 2006
SARVANAND ALIAS SOIRU GAONKAR PURSO GAONMKAR Vs. STATE OF GOA
November 28, 2006
SARVESHWAR S/O VISHNUPANT JOSHI Vs. CHIEF JUSTICE BOMBAY
March 23, 2006
SATI DEVI PUBLIC TRUST Vs. RAVINDRA
September 20, 2006
SATISH BORA AND TRY BUILDERS Vs. STATE OF MAHARASHTRA
February 14, 2006
SATISH DHOND Vs. STATE OF GOA
January 13, 2006
SATISH NAMDEO AWGHADE Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD SOLAPUR
April 18, 2006
SATISH VIJAY ALIAS LAHANU DONGARE Vs. STATE OF MAHARASHTRA
November 28, 2006
SATISH YESHWANT DALVI Vs. STATE OF MAHARASHTRA
August 29, 2006
SATISHCHANDRA R SHETTY Vs. MUNICIPAL CORPORATION OF BOMBAY
July 20, 2006
SATWIK ELECTRIC CONTROL PVT LTD Vs. TECHNOFLOW INDUSTRIES
May 5, 2006
SATYABHAMA W/O RAMDAS KUMBHALKAR Vs. RAMDAS S/O RAMCHJANDRA KUMBHALKAR
July 11, 2006
SATYANARAYAN R DEBEY Vs. STATE OF MAHARASHTRA
December 13, 2006
SATYANARAYAN VITHAL AMBAT Vs. STATE OF MAHARASHTRA
June 19, 2006
SATYAWAN PAGI Vs. UNION OF INDIA
March 2, 2006
SATYAWATI TUKARAM SALGAONKAR Vs. MAXIMIANO DONATO ZUZARTE
August 11, 2006
SAU PRABHABAI Vs. STATE OF MAHARASHTRA
June 7, 2006
SAU SAROJ GANESH KALE ALIAS SAU SAROJ SUNIL BORODE Vs. GANESH MANIKRAO KALE
September 4, 2006
SAU SUJATA RANDEEP MORE Vs. PARSHAVNATH CO OPERATIVE BNK
October 9, 2006
SAURASHTRA VANZA GNYATI YUVAK MANDAL Vs. MUNICIPAL CORPORATION OF GR BOMBAY
August 4, 2006
SAURIN T PARIKH Vs. SHAH INVESTMENT STOCK EXCHANGE
February 27, 2006
SAVATRAM RAMPRASAD MILLS Vs. MEMBER INDUSTRIAL COURT OF MAHARASHTRA
January 20, 2006
SAVE WORLI SEAFACE SAMITI THROUGH KEVAL SEMLANI Vs. STATE OF MAHARASHTRA
July 7, 2006
SAVIO ALMEIDA Vs. ESTATE OFFICER AND OFFICER ON SPECIAL DUTY
October 5, 2006
SAVITA Vs. RAJESH DAMODAR SARODE
February 23, 2006
SAYAREDDI SAYANA BIJUR Vs. STATE OF MAHARASHTRA
August 11, 2006
SAYED ABDULLAH ABDUL RAHMAN Vs. STATE OF MAHARASHTRA
September 7, 2006
SAYED SHABBIR SAYED CHAND Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 24, 2006
SAYEEDA SHAKUR KHAN Vs. SAJID PHANIBAND
August 3, 2006
SAYYAD MADAR SHAIKH Vs. STATE OF MAHARASHTRA
November 10, 2006
SAYYAD MADAR SHAIKH Vs. STATE OF MAHARASHTRA
November 11, 2006
SAZU R S NADKARNI Vs. SPECIAL LAND ACQUISITION OFFICER
October 6, 2006
SBEC SUGAR LIMITED Vs. UNION OF INDIA
April 3, 2006
SCOOP INDUSTRIES (P) LTD Vs. INCOME TAX OFFICER
October 10, 2006
SECRETARY Vs. PRINCIPAL SECRETARY
May 5, 2006
SECRETARY GRAMODHAR VIDYA PRASARAK SHIKSHAN SANSTHA HINGNA Vs. ASHOK BHAURAOJI UDAN
December 21, 2006
SECRETARY RECTOR HYDRABAD SINDH NATIONAL COLLEGE BOARD MUMBAI Vs. DEEPAK INDAR AHUJA
June 23, 2006
SECRETARY SAMBHAJIRAO GARAD SHIKSHAN PRASARAK MANDAL SHOLAPUR Vs. RAMESH GAJENDRA JADHAV
December 7, 2006
SEEMA VISHAL THANDANI Vs. MUNICIPAL COMMISSIONER
July 17, 2006
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOMETAX
July 11, 2006
SETH GOVINDRAOJI AYURVED MAHAVIDYALAYA Vs. VIMAL S NAGARE
June 7, 2006
SEWANTA KASHINATH WARATI Vs. KASHINATH
November 30, 2006
SHABBIR AHMED RAFIQUE AHMED Vs. STATE OF MAHARASHTRA
February 15, 2006
SHABBIR AIHAMAT JALIL AIHMAT SAIKH Vs. STATE OF MAHARASHTRA
December 8, 2006
SHABBIR MOHAMMED HUSSAIN SHAIKH Vs. STATE OF MAHARASHTRA
August 25, 2006
SHAH BABU EDUCATION SOCIETY Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI AND AURANGABAD DIVISIONS
August 9, 2006
SHAH DIAGNOSTIC INSTITUTE PRIVATE LIMITED Vs. UNION OF INDIA
March 7, 2006
SHAHAR PALIKA KAMGAR UNION Vs. CHIEF OFFICER, AHMEDNAGAR MUNICIPAL COUNCIL
December 19, 2006
SHAHID SULTAN KHAN Vs. STATE OF MAHARASHTRA
October 4, 2006
SHAHU CHHATRAPATI SAHAKARI SAKHAR KARKHANA LTD Vs. SAKHAR KAMGAR SABHA
August 19, 2006
SHAIK HUSSAIN SHAIK MUSA Vs. MASOOD ALI AHMED ALI
November 27, 2006
SHAIKH ABDUL HASIB ABDUL MANNAN Vs. UNION OF INDIA
April 28, 2006
SHAIKH JAVED SHAIKH AYYUB Vs. STATE OF MAHARASHTRA
October 5, 2006
SHAIKH PARVEJ QUAMAR KAMRUZAMA AZMI Vs. BAJAJ AUTO LTD
July 3, 2006
SHAIKH RAZZAK SHAIKH SALIM Vs. STATE OF MAHARASHTRA
December 15, 2006
SHAIKH SAFINA SALIM ALIAS SAFINA SHAFFI MOHAMMAD KAHREKAR Vs. SHAFFI MOHAMMAD KAJREKAR
April 7, 2006
SHAIKH SIKANDAR SK HAIDAR Vs. SARSWATI EDUCATION SOCIETY
November 29, 2006
SHAIKH VAIDULLA AJMATTULHAQ Vs. STATE OF MAHARASHTRA
April 20, 2006
SHAILA JAYWANT JADHAV Vs. SULOCHANA VASANT BHAVSAR
February 14, 2006
SHAILENDRA PRAKASHCHANDRA DARDA Vs. STATE OF MAHARASHTRA
December 22, 2006
SHAILESH DURGANANDA SANVORDENCAR Vs. DURGANANDA RAMNATH SINAI SANVORDENCAR
October 5, 2006
SHAILESH H BAJAJ Vs. SESA GOA LIMITED
April 27, 2006
SHAILESH SUDHIR JOGLEKAR Vs. NIRMAL KUMARGULZARILAL JAIN
March 24, 2006
SHAKTI LPG LTD Vs. UNION OF INDIA
January 13, 2006
SHAKUNTALA PRAVINBHAI SARAIA Vs. UNION CARBIDE INDIA LTD
July 18, 2006
SHALIGRAM LAXMAN WAKATE Vs. STATE OF MAHARASHTRA
March 3, 2006
SHALINI LAXMAN WADNERKAR Vs. BANK OF BARODA EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD
March 31, 2006
SHALINI LAXMAN WADNERKAR Vs. M M KOREGAONKAR
March 31, 2006
SHALINIBAI TRIMBAKRAO BEGDE Vs. NARAYAN HARNAJI BHALME
July 4, 2006
SHAM ALIAS KISHOR BHASKARRAO MATKARI Vs. STATE OF MAHARASHTRA
May 3, 2006
SHAM JAIRAMDAS BAJAJ Vs. STATE OF MAHARASHTRA
April 10, 2006
SHAM RAMNATH KAMULKAR Vs. STATE OF MAHARASHTRA
March 2, 2006
SHAMA TARACHAND FURKUNDE Vs. STATE OF MAHARASHTRA
September 25, 2006
SHAMEEM BAIG DILAWAR BAIG Vs. NAJMUNNISA BEGUM
September 13, 2006
SHAMIM AARA MOHAMMAD ISMAIL Vs. UNION OF INDIA
March 7, 2006
SHAMIM ALAUDDIN SHAIKH Vs. ALLAUDDIN GULAB SHAIKH
September 14, 2006
SHAMIT M MEHTA Vs. B A PATEL
December 15, 2006
SHAMRAO BHIKU YEVALE Vs. STATE OF MAHARASHTRA
February 7, 2006
SHAMRAO SHRIPAT TAMGADE Vs. STATE OF MAHARASHTRA
September 22, 2006
SHANAZ D SOUZA Vs. SHEIKH AMEER SAHEEB
October 19, 2006
SHANKAR ANANDWAGHMARE Vs. STATE OF MAHARASHTRA
January 30, 2006
SHANKAR BABA GOJEGAVE Vs. STATE OF MAHARASHTRA
September 8, 2006
SHANKAR BHAGWAN AMBHORE Vs. VICE CHANCELLOR DR BABA SAHEB AMBEDKAR MARATHWADA UNIVERSITY AURANGABAD
March 20, 2006
SHANKAR S/O VITTHAL MADKAM Vs. STATE OF MAHARASHTRA
July 5, 2006
SHANKAR SHRIDHARRAO DESHMUKH Vs. VYANKATESH SHANKARRAO DESHMUKH
August 28, 2006
SHANKARLAL GUKULLAL JAISWAL Vs. STATE OF MAHARASHTRA
November 6, 2006
SHANKARRAO NAGOJI MUGAL Vs. ADDITIONAL COLLECTOR
November 10, 2006
SHANKESHWAR PARSHWANATH SWEETAMBER MURTIPUJAK TAPAGACCHA JAIN SANGH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 10, 2006
SHANTABAI JAGANNATH JAISWAL Vs. ANANDIBAI SATYANARAYAN JAISWAL
July 7, 2006
SHANTABAI YASHWANT Vs. SHANKAR PARSHURAM NAIK
May 4, 2006
SHANTARAM DAMODAR SHUKLA Vs. STATE OF MAHARASHTRA
March 29, 2006
SHANTARAM GANESH SHENOY Vs. SPECIAL LAND ACQUISITION OFFICER RATNAGIRI
March 22, 2006
SHANTARAM KRISHNA KARKHANDIS Vs. STATE OF MAHARASHTRA
September 8, 2006
SHANTARAM RAGHUNATH KHALKAR Vs. NASHIK MUNICIPAL CORPORATION
July 18, 2006
SHANTILAL BHUJBAL VAIDYA Vs. VASANT RAMCHANDRA DASKUL
July 6, 2006
SHAOKH RIYASAT ALI Vs. PRESIDING OFFICER GOVERNMENT INDUSTRIAL TRIBUNAL
January 27, 2006
SHARAD GOVIND TEREDESAI Vs. STATE OF MAHARASHTRA
August 29, 2006
SHARAD H LOTLIKAR Vs. GOVERNMENT OF GOA
February 10, 2006
SHARAD NAMDEORAO SHIRBHATE Vs. STATE OF MAHARASHTRA
October 10, 2006
SHARAD VINAYAK BHAVE Vs. MANOJ TRYAMBAKRAO WANKHEDE
October 22, 2006
SHARAD VINAYAK BHAVE Vs. MANOJ TRYAMBAKRAO WANKHEDE
August 22, 2006
SHARDA JAYRAM BHALERAO Vs. STATE OF MAHARASHTRA
December 6, 2006
SHARDA SYNTHETICS BOMBAY P LTD DOMBIVLI Vs. UNION OF INDIA
June 29, 2006
SHARP DETECTIVE PVT LTD Vs. BABU D TRIBHUVAN
September 19, 2006
SHASHIKANT RAMESHPANT KAVISHWAR Vs. MANAGING DIRECTOR MAHARASTRA STATE CO-OPERATIVE AGRICULTURE
December 12, 2006
SHASHIKANT SOMNATH BHAIBHANG Vs. SANDESH GURUSIDDH SHAHIR
July 12, 2006
SHATRUGHAN SINHA Vs. GURUDEV SINGH MANN
July 25, 2006
SHAUKIN JAFFER SAYED Vs. STATE OF MAHARASHTRA
December 12, 2006
SHAW WALLACE AND COMPANY LTD Vs. MOHAN ROCKY SPRING WATER BREWERIES LTD
April 5, 2006
SHEELA SUBHASH SALI Vs. COMMISSIONER NASIK MUNICIPAL CORPORATION
November 21, 2006
SHEELABAI BHIMRAO TELTUMBDE Vs. UNION OF INDIA
December 20, 2006
SHEKOBA AUTO PRIVATE LTD Vs. B D HAJARE
March 3, 2006
SHEKOJI BHIMRAO Vs. MOTIRAM MARUTI MARATHA
November 9, 2006
SHERBAHADUR AKRAM KHAN Vs. STATE OF MAHARASHTRA
December 8, 2006
SHESHRAO BHAURAO SABLE Vs. GANESH MAHADEORAO SABLE
September 13, 2006
Shikshak Pratishtaan Vs. State of Maharashtra
January 13, 2006
SHIPPING CORPORATION OF INDIA LTD Vs. MADAN KARSON
July 31, 2006
SHIPPING CORPORATION OF INDIA LTD Vs. NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD
July 31, 2006
SHIRI ALIAS SHRIKANT GAUNKAR Vs. STATE OF GOA
August 7, 2006
SHIRISH MADHUKAR DALVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 13, 2006
SHIRPI WOOD CRAFT INDUSTRIES, BARDEZ, GOA Vs. M/S. UMESH STORES AND 2 ORS.
November 23, 2006
SHISHIR VASANT SINDEKAR Vs. GOKHALE EDUCATION SOCIETY
April 4, 2006
SHIV BHIM JYOTI BAHUUDDESHIYA SHIKSHAN PRASARAK SANSTHA Vs. STATE OF MAHARASHTRA
December 8, 2006
SHIV SHYAM SALES ENTERPRISES Vs. STATE OF MAHARASHTRA
June 6, 2006
SHIVAJI CHANDOJI KHILLARE Vs. STAT OF MAHARASHTRA
January 17, 2006
SHIVAJI GANPAT SUTAR Vs. STATE OF MAHARASHTRA
December 15, 2006
SHIVAJI GANPATRAO HARALE Vs. STATE OF MAHARASHTRA
August 30, 2006
SHIVAJI JANAPPA LANDGE Vs. STATE OF MAHARASHTRA
October 20, 2006
SHIVAJI SAMPAT JAGTAP Vs. RAJAN HIRALAL ARORA
August 11, 2006
SHIVAJI SIDRAM BHOIR Vs. STATE OF MAHARASHTRA
September 11, 2006
SHIVAJI WAMAN EODASE Vs. CHANDRAPATI ISHWARSINGH DAHIYA
April 20, 2006
SHIVNATH DAGDU GAYAKE Vs. STATE OF MAHARASHTRA
July 18, 2006
SHIVPAL RAJPAL THAKUR Vs. STATE OF MAHARASHTRA
September 22, 2006
SHIVRAJ CHANDRAKANT SAWANT Vs. SHEETAL SHIVRAJ SAWANT
September 25, 2006
SHIVSHANKAR SINGH RAMJITSINGH THAKUR Vs. STATE OF MAHARASHTRA
August 24, 2006
SHOBHA W/O KAILASH BONEKAR Vs. CANTONMENT EXECUTIVE OFFICER CANTONMENT BOARD; SUMAN DATTATRAYA KADAM
September 19, 2006
SHRAMIK SENA Vs. BLUE STAR WORKERS UNION
May 3, 2006
SHRAMIK SENA Vs. RELIANCE INDUSTRIES LTD
October 11, 2006
SHRAVANSINGH PREMSINGH RATHOD Vs. STATE OF MAHARASHTRA
September 20, 2006
SHRAWAN SADHUJI GORLE Vs. VASANTRAO SANTOSHRAO JAGTAP
August 10, 2006
SHRI ANNA DURAI AND DILLI GANPATI DEVENDRA Vs. A.N. ROY, COMMISSIONER OF POLICE,
October 18, 2006
SHRI ARUN V. SUBHEDAR Vs. SHYAMACHARAN BHAGWATI PRASAD TIWARI AND ORS.
June 6, 2006
SHRI BARKAT ALI Vs. SHRI RAMKRISHNA S. NAIK
March 2, 2006
SHRI PRADEEP K R SANGODKER Vs. STATE OF GOA
August 24, 2006
SHRI RAM S S PARIHAR Vs. STATE OF GOA
April 21, 2006
SHRI SANJAY PANDURANG Vs. STATE, THROUGH PUBLIC PROSECUTOR
June 8, 2006
SHRIDHAR SAKHARAM OMLE Vs. YESHWANTRAO CHAWAN ACADEMY OF DEVELOPMENT ADMINISTRATION
July 18, 2006
SHRIDHAR YESHWANT BHOSALE Vs. STATE OF MAHARASHTRA
December 7, 2006
SHRIKANT ADYAPRASAD TIWARI Vs. STATE OF MAHARASHTRA
August 17, 2006
SHRIKANT CHINTAMAN JOSHI Vs. PUNE MUNICIPAL CORPORATION
April 5, 2006
SHRIKANT HANMANT BIJARGI Vs. STATE OF MAHARASHTRA
November 20, 2006
SHRIKRISHNA HARIBHAU GORE Vs. SADASHIV LAXMAN PUDALE
November 13, 2006
SHRIKRISHNA RUPRAOJI METKAR Vs. UNION OF INDIA
October 19, 2006
SHRIMATI ARJUN GHAWAL Vs. GANESH ARJUN GHATWAL
February 2, 2006
SHRIPAD GANPAT UGHADE Vs. STATE OF MAHARASHTRA
April 4, 2006
SHRIPAD GANPATI BHAT Vs. REGISTRAR TILAK MAHARASHTRA VIDYAPEETH PUNE
February 15, 2006
SHRIPAT RAMNATH SANAP Vs. DILIP BABAN SANAP
November 10, 2006
SHRIPATI SHIVRAM GAIKWAD Vs. STATE OF MAHARASHTRA
August 21, 2006
SHRIRAM GANGARAM BUTE Vs. DEPUTY REGISTRAR CO OP SOCIETY AKOLA
November 6, 2006
SHRIRAM GANPATRAO YAWALE Vs. RESIDENT DEPUTY COLLECTOR AMRAVATI
December 20, 2006
SHRIRAM JAGOJI BRAHMANE Vs. STATE OF MAHARASHTRA
November 9, 2006
SHRIRAM S O NAGORDHAR MAHAJAN Vs. STATE OF MAHARASHTRA
February 23, 2006
SHRIRAM TIMAJI CHACHANE Vs. STATE OF MAHARASHTRA
September 22, 2006
SHRIRANG RAMRATAN CHANDAK Vs. UNION OF INDIA
April 20, 2006
SHUBHADA POLYMERS PRODUCTS P LTD Vs. UNION OF INDIA
March 9, 2006
SHUBHAM BAHUUDESHIYA SHIKSHAN SANSTHA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL NAGPUR
February 28, 2006
SHUBHKARAN JAIN Vs. LEENA GOVIND BHATIA
September 26, 2006
SHYAM CHAGANLAL AGARWAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
February 1, 2006
SHYAMRAO RAMCHANDRA DHAYAGUDE Vs. STATE OF MAHARASHTRA
September 4, 2006
SICOM LTD Vs. UNION OF INDIA
July 18, 2006
SIDDHESHWAR DEVASTHAN Vs. ASSTT. COMMISSIONER OF C. EX.
February 6, 2006
SIDDIVINAYAK REALTIES PRIVATE LTD. A COMPANY REGISTERED UNDER PROVISIONS OF COMPANIES ACT, 1956 Vs. TULIP HOSPITALITY SERVICES LIMITED A LIMITED COMPANY REGISTERED UNDER PROVISIONS OF COMPANIES ACT, 1956,
September 4, 2006
SIDDIVINAYAK REALTIES PRIVET LTD Vs. TULIP HOSPITALITY SERVICES LIMITED
September 14, 2006
SIDDRAMAPPA ANANDRAO MULE Vs. STATE OF MAHARASHTRA
January 28, 2006
SIDDRAMAPPA ANANDRAO MULE Vs. STATE OF MAHARASHTRA
September 28, 2006
SIDEESHWAR PETH, SOLAPUR SOCIAL URBAN COOPERATIVE BANK LTD Vs. BESKAR STEEL CORPORATION, NIGAM A MANNAN BESKAR
March 14, 2006
SIDHARAM M YANAGANDUI Vs. STATE OF MAHARASHTRA
September 26, 2006
SIDHARAM M YANAGANDUL Vs. STATE OF MAHARASHTRA
September 27, 2006
SIKANDAR ALLA BAKSHA NAGARJI Vs. YESHWANT SUBRAO BIDKAR
July 6, 2006
SILICON GRAPHICS SYSTEM (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
April 19, 2006
SILVA ALIAS GORA SILVA AYANAR ARJUN Vs. NAWAL BAJAJ DEPUTY COMMISSIONER OF POLICE
November 13, 2006
SILVER JUBLEE DRYERS AND CLEANERS Vs. HIRALAL NEMICHAND SHAH
September 22, 2006
SILVESTRE D SOUZA Vs. STATE OF GOA
October 10, 2006
SILVESTRE DE SOUZA Vs. VENTURA DE SOUZA
November 20, 2006
SINDHU VISHWANATH PHADAKE Vs. PRINCIPAL KENDRIYA VIDYALAYA PUNE
May 4, 2006
SINGH SCRAP PROCESSORS PVT LTD Vs. COLLECTOR OF C EX
July 13, 2006
SITABAI RAMKISAN KACHI Vs. CHANDAR DEVINAN KASURE
June 13, 2006
SITARAM DATTU SHINDE Vs. STATE OF MAHARASHTRA
September 25, 2006
SK ISRAIL SK BABBU Vs. STATE OF MAHARASHTRA
January 20, 2006
SMALL SCALE ENTERPRENEURS ASSOCIATION Vs. STATE OF MAHARASHTRA
January 24, 2006
SNEHA SATYANARAYANA AGRAWAL Vs. STATE OF MAHARASHTRA
September 28, 2006
SNEHADEEP STRUCTURES PRIVATE LIMITED Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
November 24, 2006
SOHEL JANMUHAMMED MEMON Vs. STATE OF MAHARASHTRA
September 1, 2006
SOMCHAND ALIAS BHAVANJI VELJI LODAYA Vs. STATE OF MAHARASHTRA
July 6, 2006
SOMNATH NANDA NAIK PALANG Vs. RADHABAI
September 25, 2006
SONABAI S WAGHADE Vs. STATE OF MAHARASHTRA
March 31, 2006
SOPANA RAMBHAU MUSALE Vs. BABAN BHAGWANTA KHADE
July 13, 2006
SOU NALINI GANGADHAR ANUSTHANE Vs. MAHARASHTRA SHIKSHAN PRASARAK MANDAL
March 31, 2006
SOUTHERN NAGPUR COOP HSG SOC LTD Vs. PURUSHOTTAM RAGHOSAO SHEGAONKAR
August 3, 2006
SPECIAL LAND ACQUISITION OFFICE Vs. CHINDHA FAKIRA PATIL
November 9, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. CRISTIANO D SOUZA
August 18, 2006
SPECIAL LAND ACQUISITION OFFICER (2) AND ANIBAI JANARDAN PATIL Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MUMBAI DIVISION
December 11, 2006
SPECIAL LAND ACQUISITION OFFICER (7), BOMBAY AND BOMBAY SUBURBAN DISTRICT Vs. MUNICIPAL COMMISSIONER GR BOMBAY MUNICIPAL CORPORATION
April 4, 2006
SPECIAL LAND ACQUISITION OFFICER AND BOMBAY SUBURBAN DISTRICT Vs. SHARDA PRATAP TALSANIA
April 4, 2006
SPECIAL LAND ACQUISITION OFFICER SIP Vs. JOSE PRAZERES DE PIEDADE PINTO
February 23, 2006
SPL TECHNOCHEM LTD Vs. TRAXPO ENTERPRISES PVT LTD
September 12, 2006
ST FRANCIS INDUSTRIAL TRAINING INSTITUTE Vs. P J JOSE
October 16, 2006
ST ULAI HIGH SCHOOL Vs. DEVENDRAPRASAD JAGANNATH SINGH
December 18, 2006
STANLEY BARROS PEREIRA Vs. JULIETA COTA E CLEMENTE
August 17, 2006
STATE BANK OF INDIA Vs. RAMKRISHNA S O JAIRMAJI SAKHARKAR
February 13, 2006
STATE BANK OF INDIA Vs. RAMESH SAMARTH MORE
July 6, 2006
STATE BANK OF INDIA Vs. MOTI THAWARDAS DADLANI
December 18, 2006
STATE OF GOA Vs. EXECUTIVE ENGINEER
October 13, 2006
STATE OF GOA Vs. DEVENDRA RAJARAM SINAI KELEKAR
October 13, 2006
STATE OF GOA Vs. USHA CHAWAN
November 10, 2006
STATE OF GOA Vs. VAIKUNTH J NAIK
November 15, 2006
STATE OF GOA Vs. PRISCA FERNANDESE FERRAO
September 21, 2006
STATE OF GOA Vs. FRANCISCO TONY COLACO
September 18, 2006
STATE OF GOA Vs. FRANCISCO A CUNHA
September 28, 2006
STATE OF GOA Vs. VAMAN KRISHNA KHEDEKAR
September 14, 2006
STATE OF GOA Vs. FRANCISCO TONY COLACO
September 8, 2006
STATE OF GOA Vs. SURESH V KAMAT WAGH
August 11, 2006
STATE OF GOA Vs. PRABHAKAR GOVIND CHARI
February 24, 2006
STATE OF GOA OUGH SECRETARY Vs. GANGADHAR NARSINGDAS AGARWAL
November 17, 2006
STATE OF GOA THROUGH THE DY COLLECTOR Vs. PEDRO PAULO TOSCANO DIED BY LRS
October 13, 2006
STATE OF GUJARAT Vs. RAJUBHAI DHAMIRBHAI BARIA
February 24, 2006
STATE OF KARNATAKA Vs. PASTOR P RAJU
August 4, 2006
STATE OF MAHARASHTA Vs. PRESIDING OFFICER INDUSTRIAL COURT
July 5, 2006
STATE OF MAHARASHTRA Vs. AJITSINGH HARNAMSINGH GUJRAL
June 26, 2006
STATE OF MAHARASHTRA Vs. SANJAY SADU
May 5, 2006
STATE OF MAHARASHTRA Vs. RAM PANDHARINATH CHIDRAWAR
April 27, 2006
STATE OF MAHARASHTRA Vs. BALASAHEB VITHALRAO JADHAV
August 21, 2006
STATE OF MAHARASHTRA Vs. ANTONIO SOARES
August 25, 2006
STATE OF MAHARASHTRA Vs. NIVRUTI G AHIR
August 23, 2006
STATE OF MAHARASHTRA Vs. TONY FERNANDES
August 4, 2006
STATE OF MAHARASHTRA Vs. ASSIS DOMNIC WARAUXILE
August 9, 2006
STATE OF MAHARASHTRA Vs. MUSTAQ ISMAIL MEMON
August 17, 2006
STATE OF MAHARASHTRA Vs. ARJUN LAXMAN JOGADIYA ALIAS ABDUL REHMAN SHAIKH
August 11, 2006
STATE OF MAHARASHTRA Vs. BALIRAM GIRDHAR PATIL
July 13, 2006
STATE OF MAHARASHTRA Vs. RAMDAS CONSTRUCTION CO
July 12, 2006
STATE OF MAHARASHTRA Vs. K B NIMBALKAR
February 13, 2006
STATE OF MAHARASHTRA Vs. MARUTIDAGDU KARDILE
February 22, 2006
STATE OF MAHARASHTRA Vs. PRAKASH CHANDULAL RATHOD
February 22, 2006
STATE OF MAHARASHTRA Vs. NAJIR AHMAD MOHID KHAN
February 15, 2006
STATE OF MAHARASHTRA Vs. AJAY ALIAS RAMESHWAR RAGHURAM
February 28, 2006
STATE OF MAHARASHTRA Vs. ANANT GURUNATH JOTRAO
January 24, 2006
STATE OF MAHARASHTRA Vs. PUNDLIK BAPURAO DHABALE
January 25, 2006
STATE OF MAHARASHTRA Vs. K B NIMBALKAR
February 3, 2006
STATE OF MAHARASHTRA Vs. VIMALBAI
April 4, 2006
STATE OF MAHARASHTRA Vs. SUBHASHCHANDRA BAPUSAHEB PATANKAR
April 3, 2006
STATE OF MAHARASHTRA Vs. NARSINH MANYA BAPU BHOSALE
April 25, 2006
STATE OF MAHARASHTRA Vs. BHANUDAS MARUTI KADAKNE
March 17, 2006
STATE OF MAHARASHTRA Vs. HANMANT PRABHAKAR WAIDANDE
November 17, 2006
STATE OF MAHARASHTRA Vs. PARMESHWARAN SUBRAMANI
November 23, 2006
STATE OF MAHARASHTRA Vs. DADASAHEB RANE
November 8, 2006
STATE OF MAHARASHTRA Vs. MOHANDAS S GAWADE
October 12, 2006
STATE OF MAHARASHTRA Vs. PRATAPSINHA ALIAS SANJAY SHANKARRAO CHAVAN
August 31, 2006
STATE OF MAHARASHTRA Vs. BHARAT BABURAO GAVHANE
September 29, 2006
STATE OF MAHARASHTRA Vs. BALBHIM MAROTIRAO PATODEKAR
October 4, 2006
STATE OF MAHARASHTRA Vs. VIPUL DHRUVA
September 22, 2006
STATE OF MAHARASHTRA Vs. JUBEDABAI SHABBIRSHAH
December 4, 2006
STATE OF MAHARASHTRA Vs. POONAMDAS BISANDAS BAIRAGI
November 30, 2006
STATE OF MAHARASHTRA Vs. HARUBEG GULAMRASUL BEG
December 7, 2006
STATE OF MAHARASHTRA Vs. JUBEDABAI SHABBIRSHAH
December 14, 2006
STATE OF MAHARASHTRA Vs. PUNJAJI SITARAM TAYADE
July 26, 2006
STATE OF MAHARASHTRA Vs. SUNIL BANSILAL JAIN VENDOR
December 7, 2006
STATE OF MAHARASHTRA Vs. B S VARDIA GENERAL MANAGER
February 13, 2006
STATE OF MAHARASHTRA Vs. ARUN GULAB GAWLI
February 21, 2006
STATE OF MAHARASHTRA Vs. PAPPU ALIAS SURESH BUDHARIMAL KALANI
September 29, 2006
STATE OF MAHARASHTRA Vs. KRISHNAPRASAD RAMPRASAD GURUM
March 20, 2006
STATE OF MAHARASHTRA Vs. PURUSHOTTAM MAVENDRA MOHANTHY
September 22, 2006
STATE OF MAHARASHTRA Vs. RAJESH JAYSINGLAL SHAH
August 25, 2006
STATE OF MAHARASHTRA Vs. TATA ENGINEERING LOCOMOTIVE CO. LTD
July 14, 2006
STATE OF MAHARASHTRA Vs. NAVNATH BABAN ANNADATE
December 18, 2006
STATE OF MAHARASHTRA Vs. MANIK TUKARAM HONMANE
December 20, 2006
STATE OF MAHARASHTRA Vs. GOVINDA SAMPATRAO GHOGARE
December 20, 2006
STATE OF MAHARASHTRA & ANR Vs. SHANKAR RODBAJI SHINDE & ORS
January 9, 2006
STATE OF MAHARASHTRA COMPLAINANT Vs. DNYANESHWAR SURESH BORKAR
May 5, 2006
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR Vs. SHAMDEO S/O GOVINDRAM GIRADKAR
July 25, 2006
STATE THROUGH PUBLIC PROSECUTOR Vs. ROHIDAS HARI VAST
March 9, 2006
STATE THROUGH PUBLIC PROSECUTOR Vs. JANU GAWADE
October 11, 2006
STATE THROUGH PUBLIC PROSECUTOR Vs. SURESH S/O BASAPPA HONEGERI
August 19, 2006
STATE THROUGH PUBLIC PROSECUTOR Vs. RAJENDRA DATTA ZAREKAR
August 16, 2006
STATE THROUGH PUBLIC PROSECUTOR Vs. SURYA JALMI S/O SANKAR JALMI
August 18, 2006
STATE THROUGH PUBLIC PROSECUTOR HIGH COURT OF BOMBAY AT GOA Vs. AGNELO FERRAO SON OF JOSE FERRAO
July 21, 2006
STATE TROUTH PUBLIC PROSEDUTOR HIGH COURT OF BOMBAY Vs. GOHIDAS HARI VAST
March 9, 2006
STATEOF MAHARASHTRA Vs. SHYAMKANT DATTARAYA PATIL
January 23, 2006
SUB VIJAY INTERNATIONAL PVT LTD Vs. COMMISSIONER MUNICIPAL CORP
June 28, 2006
SUB-REGISTRAR, BICHOLIM TALUKA Vs. VINAYAK TRIVIKRAM JOSHI
February 2, 2006
SUBHAG S KAVI Vs. STATE OF MAHARASHTRA
June 27, 2006
SUBHAS ANNA KOOL Vs. DAUND TAL SAHAKARI DUDH
May 2, 2006
SUBHAS PUNDALIC PERNIM USGAONACAR Vs. SAULO GUNO CHARI (DECEASED) BY LRS. AND ANOTHER
November 27, 2006
SUBHASH ARJUNDAS KATARIA Vs. STATE OF MAHARASHTRA
May 5, 2006
SUBHASH BHIKAJI SABNIS Vs. UNION OF INDIA
March 10, 2006
SUBHASH GULABCHAND JAHU Vs. MAHARASHTRA STATE TRANSPORT CORPORATION
October 3, 2006
SUBHASH LUTHER MANMOTHE Vs. STATE OF MAHARASHTRA
June 26, 2006
SUBHASH MADHAVRAO BARAVKAR Vs. DADASAHEB HAUSRAO KHEDKAR
November 8, 2006
SUBHASH NAMDEO PATIL Vs. STATE OF MAHARASHTRA
December 1, 2006
SUBHASH NAMDEO PATIL Vs. STATE OF MAHARASHTRA
December 21, 2006
SUBHASH RAMBHAU WAGASKAR Vs. STATE OF MAHARASHTRA
March 31, 2006
SUBHASH S AGRAWAL Vs. STATE OF MAHARASHTRA
July 17, 2006
SUBHASH S/O CHANDU WATHORE Vs. STATE OF MAHARASHTRA
September 15, 2006
SUBHASH TULSIRAM JADHAO Vs. STATE OF MAHARASHTRA
July 6, 2006
SUBHASH VITHAL KHAIRE Vs. STATE OF GOVERNMENT OF MAHARASHTRA
April 25, 2006
SUBHASH VITHAL KHAIRE Vs. STATE OF GOVERNMENT OF MAHARASHTRA
April 24, 2006
SUBHODH K SHETYE Vs. PRABHAKAR MEHTA
February 7, 2006
SUBODH PRADIP KINI Vs. STATE OF MAHARASHTRA
March 2, 2006
SUDAM SHARAVAN BAVISKAR Vs. EDUCATION OFFICER DECONDARY ZILLA PARISHAD
December 22, 2006
SUDARSHAN DEVIDASRAO BHORE Vs. JAGJEETSINGH CHIRAGIYA
April 21, 2006
SUDHA BHALCHANDRA PATHAK Vs. M S R T CORPORATION
November 20, 2006
SUDHAKAR BABURAO MALI Vs. STATE OF MAHARASHTRA
August 23, 2006
SUDHAKAR DATTARAM YEDNIK Vs. STATE OF MAHARASHTRA
December 8, 2006
SUDHAKAR PUNA WAGH Vs. STATE OF MAHARASHTRA
March 27, 2006
SUDHIR DIAMONDS Vs. UNION OF INDIA
March 9, 2006
SUDHIR NARAYAN SAWANT Vs. STATE OF MAHARASHTRA
April 24, 2006
SUJATA KESHARINATH SAWE Vs. MAHARASHTRA POLLUTION CONTROL BOARD
May 4, 2006
SUJATA RANDEEP MORE Vs. PARSHAVNATH CO-OPERATIVE BNK LTD
October 9, 2006
SUJIT SURESH MENPAL Vs. A N ROY
September 28, 2006
SUKHADA KUDKE Vs. DIRECTOR OF PANCHSYATS
March 13, 2006
SUKHADA KUDKE Vs. DIRECTOR OF PANCHAYATS GOVERNMENT OF GOA
March 18, 2006
SUKHALAL KUMAR Vs. PRAKASH B BORKAR
August 23, 2006
SUKHDEO AMBUJI BAHAKAR Vs. SAVITA GAJANAN KALNE
April 18, 2006
SUKHDEO DATTOBA ADHAV Vs. JANARDHAN DATTOBA ADHAV
March 14, 2006
SUKUMAR M KHOT Vs. STATE OF MAHARASHTRA
March 21, 2006
SUMANBALA AGGARWAL Vs. UNION OF INDIA
June 13, 2006
SUMERSING GANPATSINGH PARDESHI Vs. KARMALA TALUKA EDUCATION
August 30, 2006
SUMIKIN BUSSAN HONG KONGINTERNATIONAL LIMITED Vs. MANHARLAL TRIKAMDAS MODY
May 2, 2006
SUNANDA ASHOK BHOSALE Vs. STATE OF MAHARASHTRA
July 31, 2006
SUNANDA HARI KADAM Vs. MANISHA HOSPITAL
May 4, 2006
SUNANDA RATANSINGH DABERAO Vs. ANANT NARAYAN INGLE
September 20, 2006
SUNDARBAI RAMESH Vs. GANGABAI RAMESH KHAIRNAR
March 16, 2006
SUNETRA SURESH KERKAR Vs. SAVITRI BABLI GAUDE
November 8, 2006
SUNIL BALARAM ROY Vs. DIVISIONAL COMMISSIONER
July 21, 2006
SUNIL BHASKARRAO KULKARNI Vs. STATE OF MAHARASHTRA
September 29, 2006
SUNIL GOWARDHAN SHELLARE Vs. ARUN BHAGWAN KAWARE
February 1, 2006
SUNIL JANARDAN SHEREKAR Vs. NAGAR PARISHAD YAVATMAL
November 30, 2006
SUNIL KUMAR AGARWAL Vs. ABHYUDAYA CO OP BANK LTD
April 25, 2006
SUNIL KUMAR AGARWAL Vs. SPECIAL RECOVERY OFFICER
April 25, 2006
SUNIL NAMDEV DHUMAL Vs. STATE OF MAHARASHTRA
August 11, 2006
SUNIL PREMSUKH SANCHETI Vs. STATE OF MAHARASHTRA
August 7, 2006
SUNIL RAJYA KALE Vs. STATE OF MAHARASHTRA
September 13, 2006
SUNIL RAM SAPKAL Vs. STATE OF MAHARASHTRA
July 28, 2006
SUNIL RAMARAO PARASKAR Vs. STATE OF MAHARASHTRA
August 9, 2006
Sunil Raosaheb Narke Vs. Air India
January 13, 2006
SUNIL SETH Vs. NIRANJAN D WOODY
September 4, 2006
SUNIL SHAMRAO JADHAV Vs. KOLHAPUR MUNICIPAL
April 27, 2006
SUNIL SHAMRAOJI SHINDE Vs. STATE OF MAHARASHTRA
July 27, 2006
SUNIL TUKARAM BHARADKAR Vs. SHANTOSH GOPICHAND RANE
April 10, 2006
SUNIL VASSUDEV PEDNEKAR Vs. BICHOLIM URBAN CO OPERATIVE BANK LTD
April 13, 2006
SUNIL VASSUDEV PEDNEKAR Vs. BICHOLIM URBAN CO OPERATIVE BANK LTD
January 13, 2006
SUNIL VISHWANATH GURAV Vs. STATE OF MAHARASHTRA
October 17, 2006
SUNITA ARVIND PENDHARKAR Vs. STATE OF MAHARASHTRA
June 1, 2006
SUNITA RAJENDRA VANAMALI Vs. RAJENDRA GANPATRAO VANAMALI
November 8, 2006
SUO MOTU Vs. STATE OF MAHARASHTRA
September 20, 2006
SUO MOTU Vs. E N SAKORE P S I VAIRAG POLICE STATION
July 14, 2006
SUPADU SONU NEMADE Vs. STATE OF MAHARASHTRA
September 29, 2006
SUPER CLEANERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 14, 2006
SUREKHA DNYANESHWAR SONAWANE Vs. COMMISSIONER OF POLICE
February 22, 2006
SURENDRA GYANCHAND CHAWLA Vs. STATE OF MAHARASHTRA
July 12, 2006
SURENDRA JAINARAYAN KAPUR Vs. STATE OF MAHARASHTRA
December 11, 2006
SURENDRA M WAGH Vs. MANOHAR KRISHNA KALE
May 4, 2006
SURENDRA PRAHLAD CHIKTE Vs. STATE OF MAHARASHTRA
October 17, 2006
SURENDRA SHANKARLAL BAJAJ Vs. STATE OF MAHARASHTRA
September 13, 2006
SURENDRA SUKHADEO SHENDE Vs. STATE OF MAHARASHTRA
March 10, 2006
SURENDRA WAMANRAO NISTANE Vs. NEW GRAMIN SHIKSHAN SANSTHA
September 11, 2006
SURESH BABAN KAKODKAR Vs. STATE OF GOA
March 3, 2006
SURESH KANJI SOLANKI Vs. DILIP GOVID BARIA
June 6, 2006
SURESH KESHAV DOLE Vs. SATPUDA URBAN CREDIT CO OP SOCIETY LTD
June 26, 2006
SURESH M JAIN Vs. DARUWALA WADI COOPERATIVE HOUSING SOCIETY LTD
January 27, 2006
SURESH PURI S/O BALAKRAM PURI Vs. SNEHA SURESH PURI
September 26, 2006
SURESH RATAN NADAGE Vs. STATE OF MAHARASHTRA
April 27, 2006
SURESH SAKHARAM SARANKAR Vs. UNION OF INDIA
February 16, 2006
SURESH SHRIRAM GAIKWAD Vs. STATE OF MAHARASHTRA
December 20, 2006
SURESH SUNDERRAO NAYAK Vs. M K PANDEY DIRECTOR OF INCOME TAX
October 16, 2006
SURESH VISHWANATH JADHAV Vs. STATE OF MAHARASHTRA
July 7, 2006
SURESHCHANDRA AGARWAL Vs. DIV JOINT REGISTRAR
March 6, 2006
SURESHCHANDRA DATTU SINAI NADKARNI Vs. DATTU SINAI NADKARNI
March 24, 2006
SURESHRAO S/O GOVINDRAO GAWHALE Vs. DIVISIONAL COMMISSIONER
July 11, 2006
SURYA UPENDRA RAIKAR Vs. ATCHUT UPENDRA RAIKAR
November 27, 2006
SURYABHAN DHUNDAJI BAWANE Vs. BHULABAI CHANDRABHAN BAWANE
August 10, 2006
SURYAKANT ALIAS PAPPU DHYANU KAMBLE Vs. STATE OF MAHARASHTRA
September 12, 2006
SUSAI TAMBU RAJU Vs. STATE OF MAHARASHTRA
October 7, 2006
SUSHANT T KARWARKAR Vs. MORMUGAO PORT TRUST
March 3, 2006
SUSHILA SHANTILAL JHAVERI Vs. UNION OF INDIA
July 10, 2006
SUVARNA MADHUKARSHELWATKAR Vs. STATE OF MAHARASHTRA
June 16, 2006
SUVARNA PROCESSORS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
November 15, 2006
SWAM MILLS LTD Vs. UNION OF INDIA
April 28, 2006
SWAMI SWARUPANAND CO OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
July 7, 2006
SWAPNIL MADHUKAR RAMADE Vs. RAJA RAM JAGU SAHU
February 21, 2006
SYED SHAKERALI SYED YUSUF ALI Vs. STATE OF MAHARASHTRA
April 26, 2006
T T BLADES Vs. UNITED INDIA FIRE AND GENERAL INSURANCE
April 10, 2006
TAHERBHAI TAIYEBHAI POONAWALA Vs. G HAMID HASAN PATEL
December 5, 2006
TANAJI DHONDIBA PATIL Vs. STATE OF MAHARASHTRA
September 4, 2006
TANAJIRAO RANGARAO PATIL Vs. KOLHAPUR AGRICULTURAL PRODUCE MARKET COMMITTEE
February 13, 2006
TANU HEALTHCARE LTD Vs. UNION OF INDIA
September 28, 2006
Tanya Bungalow Behind VIP Complex Nashik Poona Road Nashik Vs. State of Maharashtra
January 25, 2006
TARAMATI BHAGWANDAS VITHLANI Vs. NAVJIVAN GULAB GAIKWAD
June 7, 2006
TARLA N MORJARIA OF MUMBAI Vs. BIPIN HIRALAL SHAH
June 5, 2006
TARUNA BOLTS Vs. ALZIRA BRAGANZA E RODRIGUES
July 5, 2006
TARUNKUMAR DWARKAPRASAD JAISWAL Vs. STATE OF MAHARASHTRA
April 25, 2006
TATA CONSULATANCY SERVICE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 20, 2006
TATA ENGINEERING LOCOMOTIVE CO LTD , HAVING ITS REGISTERED OFFICE Vs. UNION OF INDIA
February 15, 2006
TATA IRON AND STEEL COMPANY LIMITED Vs. SHAH VADILAL JETHALAL AGRO EQUIPMENT PVT LTD
August 3, 2006
TATA MEMORIAL CENTRE Vs. SANGHATANA
April 28, 2006
TATA MEMORIAL CENTRE Vs. TATA MEMORIAL HOSPITAL WORKERS UNION
March 31, 2006
TATA MEMORIAL CENTRE Vs. TATA MEMORIAL HOSPITAL KAMGAR
April 28, 2006
TATA MEMORIAL HOSPITAL Vs. AYUB MOHAMED ISHAQ SHEIKH
October 19, 2006
TATA MOTERS LTD. Vs. PHERMACEUTICAL PRODUCTS OF INDIA LTD.
October 16, 2006
TATA MOTORS LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
August 4, 2006
TATA SSL LTD Vs. UNION OF INDIA
April 24, 2006
TCE CONSULTING ENGINEERS LTD Vs. DILIP P PANDIT
August 14, 2006
TEJAS DATTAGURU PEDURKAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
March 3, 2006
TEJAS DATTAGURU PENDURKAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE KOLHAPUR DIVISIONAL BOARD
February 2, 2006
TEJPAL SINGH ARORA Vs. STATE OF MAHARASHTRA
November 17, 2006
TEKARAM KRISHNA GHORMARE Vs. STATE OF MAHARASHTRA
December 15, 2006
TEXTILE COMMITTEE Vs. SAIBABA COTTON WASTE SPINNING MILLS
November 19, 2006
TEXTILE COMMITTEE Vs. SAIBABA COTTON WASTE SPINNING MILLS; TEXTILE COMMITTEE CESS; UNION OF INDIA
November 9, 2006
THANE JANATA SAHAKARI BANK LTD Vs. COMMISSIONER OF SALES TAX
April 18, 2006
THE GOA FOUNDATION Vs. FOMENTO RESORTS AND HOTELS LTD.
June 5, 2006
THEREZA CORDO Vs. VENKATESH LOTLIKAR
September 8, 2006
THOMAS A FERNANDES Vs. DIRECTOR DIRECTORATE OF EDUCATION
September 26, 2006
TIMBLO MINERALS PVT. LTD. Vs. THE STATE OF GOA AND ANR.
April 27, 2006
TIRATHDAS POKHARDAS KALDA Vs. SURIBAI ASSUMAL MOOLCHANDANI
October 6, 2006
TIRTHDAS POKHARDAS KALDA Vs. SURIBAI ASSUMAL MOOLCHANDANI
November 6, 2006
TITAN INDUSTRIES LTD Vs. UNION OF INDIA
July 10, 2006
TOTARAM HEMA WANKHEDKAR Vs. STATE OF MAHARASHTRA
July 4, 2006
TRAVEL FORCE Vs. MOHAN N BHAVE
October 19, 2006
TRILOKCHAND SHANTILAL BADJATE Vs. SURENDRALAL RAMANLAL PATNI
November 6, 2006
TRIMBAKRAO SHAHURAO DESHMUKH Vs. AHMEDNAGAR DISTRICT CENTRAL CO OPERATIVE BANK LTD
August 21, 2006
TRYAMBAK S/O ARJUN KAMBLE Vs. STATE OF MAHARASHTRA
September 13, 2006
TUKARAM ANGADRAO AKELE Vs. STATE OF MAHARASHTRA
February 6, 2006
TUKARAM DHONDIRAO SONAWANE Vs. STATE OF MAHARASHTRA
October 19, 2006
TUKARAM HARI SHEVALE Vs. LAXMIBAI VISHNU KULKARNI
June 19, 2006
TUKARAM KUSHABA GUJAR Vs. DAGADU K MASURKAR SINCE DECEASED THROUGH HIS LRS
August 31, 2006
TULIDAS SOIRU LAD Vs. SAUDE VINCENT RODRIGUES
October 19, 2006
TULSA BANSI DONGRE Vs. MAHARASHTRA STATE ELECTRICITY BOARD MUMBAI
April 12, 2006
TULSHIDAS Vs. STATE OF MAHARASHTRA
November 28, 2006
TULSHIDAS SAJRO NAIQUE Vs. RAMCHANDRA BHALCHANDRA NAIK
August 24, 2006
TULSIRAM RANGWALA TRUST Vs. COLLECTOR AND DISTRICT MAGISTRATE
October 18, 2006
TUMSAR SAHAKARI SHETKI KHAREDI VIKRI SAMITI LTD Vs. COLLECTOR DIST BHANDARA
February 23, 2006
UDAY KOTHEWAR Vs. BHRASHTACHAR NIRMULAN JANHIT
September 11, 2006
UDAY P DESAI Vs. SUNIL RAMU GURAV
November 30, 2006
UDAY P DESAI Vs. VISHWAS R NAIK
December 13, 2006
UDAY PANDURANG SALVI Vs. STATE OF MAHARASHTRA
August 7, 2006
UDAY PUNDLIK NADKARNI Vs. AMARNATH N S TALWADKAR
February 23, 2006
UDAY RAMCHANDRA POTDAR Vs. STATE OF MAHARASHTRA
June 14, 2006
UDAY SATHE Vs. RAHUL RAJENDRA BORUNDIA
April 25, 2006
UDHAV MAROTI KADAM Vs. STATE OF MAHARASHTRA
July 11, 2006
UKANDRAO PARASRAM UIKE Vs. STATE OF MAHARASHTRA
November 27, 2006
ULHAS MAHABALESHWAR KHOLKAR Vs. MARIA BEATRIZ COELHO
November 29, 2006
ULHAS NIMBA CHOUDHURY Vs. BURHAN SAMSA TADVI
October 5, 2006
ULHASABAI BABURAO JOUNJAL Vs. STATE OF MAHARASHTRA
September 25, 2006
ULRICH ANGERER Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
January 23, 2006
UMA CORPORATION Vs. KRISHNA PRABHAKAR, ASSISTANT COMMISSIONER OF INCOME TAX
March 14, 2006
UMA KUMAR Vs. REUNION ELECTRICAL MANUFACTURERS P. LTD.
March 2, 2006
UMA MANGESH KARNIK Vs. OM BUDDHI CO OP HSG SOC LTD
July 3, 2006
UMABAI UTTAMJI DANGORE Vs. STATE OF MAHARASHTRA
September 22, 2006
UMARKHA SAMSHERKHA Vs. ABDUL SALEEM SHEIKH ISMAIL
February 7, 2006
UMESH BONDRE Vs. WELFRED FERNANDES
September 19, 2006
UMESH RAUT Vs. PHIL CORPORATION LTD
March 2, 2006
UNION BANK OF INDIA Vs. UNION OF INDIA
August 7, 2006
UNION BANK OF INDIA Vs. UNION OF INDIA
September 7, 2006
UNION INDUSTRIES Vs. UNION OF INDIA
June 14, 2006
UNION OF INDIA Vs. MAYARAM
February 20, 2006
UNION OF INDIA Vs. NARENDRA GUPTA
February 3, 2006
UNION OF INDIA Vs. RAJKUMAR AGARWAL
September 18, 2006
UNION OF INDIA Vs. PADURANG MAHADEV AMATE
August 30, 2006
UNION OF INDIA Vs. SWANAND ENGINEER
October 7, 2006
UNION OF INDIA Vs. VASANT NAMDEO TAYADE
October 12, 2006
UNION OF INDIA Vs. DATTU MUKINDA KANCHAN
November 20, 2006
UNION OF INDIA Vs. PARWATIBAI NAGNATH SUPARE
November 21, 2006
UNION OF INDIA Vs. SHAH BUILDERS
December 15, 2006
UNION OF INDIA Vs. GUPTA BUILDERS PVT LTD
December 8, 2006
UNION OF INDIA Vs. INDIRA RAI
June 21, 2006
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May 2, 2006
UNION OF INDIA Vs. G S SURYAWANSHI DEPUTY COMMISSIONER OF INCOME TAX
June 15, 2006
UNION OF INDIA Vs. JANGAM ANANT AMRUTLING
June 13, 2006
UNION OF INDIA Vs. MONI SHANKAR BOOKING SUPERVISOR
March 8, 2006
UNION OF INDIA Vs. VIDHATA
February 20, 2006
UNION OF INDIA Vs. A K BISWAS
January 31, 2006
UNION OF INDIA Vs. TATA IRON AND STEEL CO LTD
January 20, 2006
UNION OF INDIA Vs. NANDKISHORE KHATIB JANGAD
April 19, 2006
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April 12, 2006
UNION OF INDIA Vs. D S BHAVAR
April 13, 2006
UNION OF INDIA Vs. ASHOK SHANKAR SARKALE
March 20, 2006
UNION OF INDIA Vs. CHANDRAKANT D PEDNEKAR
December 15, 2006
UNION OF INDIA Vs. DIPLOMAT ENGINEERS
June 30, 2006
UNION OF INDIA Vs. STATE TRADING CORPORATION LTD
December 22, 2006
UNION OF INDIA Vs. RIYAZUDDIN KURESHI
January 12, 2006
UNION PUBLIC SERVICE COMMISSION Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNA MUMBAI BENCH
July 27, 2006
UNITED INDIA INSURANCE CO LTD Vs. SUNANDA RAMESH DHUMONE
December 6, 2006
UNITED INDIA INSURANCE CO. LTD Vs. VEERA PANDIYAN CHINASWAMY
April 27, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHABBIR M ATTARWALA
July 5, 2006
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February 2, 2006
UNITED INK & VARNISH CO PVT LTD Vs. CHANDRASHEKHAR KUVRE AND OTHERS
November 21, 2006
UNITED INSURANCE CO LTD Vs. SARABAI KISHANRAO SONTAKKE
July 13, 2006
UNITED WHITE METAL LTD Vs. BHARTIYA KAMGAR SENA
April 3, 2006
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September 20, 2006
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March 20, 2006
UNIVERSITY OF PUNE Vs. MAHADEO SAHEBRAO JADHAV
June 13, 2006
URMILA WIFE OF BIRSEN AHUJA Vs. STATE OF MAHARASHTRA
January 19, 2006
USHA M MAHADIK Vs. PARLE PRODUCTS LTD
March 20, 2006
USHA WD/O PRAVIN KAMDAR Vs. STATE OF MAHARASHTRA
July 14, 2006
USMAN MOHAMMAD HANIF SHAIK Vs. UNION OF INDIA
April 27, 2006
USV LIMITED Vs. STATE OF MAHARASHTRA
August 26, 2006
USV LTD Vs. STATE OF MAHARASHTRA
August 22, 2006
UT WORLDWIDE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
November 13, 2006
UTTAM KACHRU KARAD Vs. STATE OF MAHARASHTRA
September 21, 2006
UTTAM SUKHDEORAO POHARE Vs. STATE OF MAHARASHTRA
July 19, 2006
UTTAMSINGH RAMBHAU CHAVAN Vs. GANESH SHIVASINGH CHAVAN
September 20, 2006
V PRABHA AND CO PVT LTD Vs. KULJIT SINGH CHADHA
August 30, 2006
V VENUGOPAL Vs. SIEMENS LIMITED
November 24, 2006
V. A. KAMAT Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY, GOA
June 8, 2006
V.V.F.LTD. Vs. SARVA SHRAMIK SANGH
July 25, 2006
VAIJANATH TATYARAO SHINDE Vs. SECRETARY MARATHWADA SHIKSHAN PRASARAK MANDAL
November 15, 2006
VAIJAYANTI AMAR VAZALWAR Vs. CHANDRAKANT ODHAVJI THAKKAR
September 15, 2006
VAIJNATH S O JANARDAN ZUNJKAR Vs. SCRUTINY COMMEETY FOR VERIFICATION OF TRIBE CLAIMS AURANGABAD
February 13, 2006
VAISHALI VIVEK MHASKE Vs. REGIONAL STATE LEVEL CHAIRMAN B ED ADDMISSION COMMITTEE PUNE
April 13, 2006
VAISHNAV SHORILAL PURI Vs. KISHOR KUNDAN SIPPY
March 31, 2006
VALJI DEVJI PATEL Vs. SANJAY SETHI
May 3, 2006
VALLABH MULJI DEDHIYA Vs. STATE OF MAHARASHTRA
June 23, 2006
VALSAMMA MAMACHAN Vs. UNION OF INDIA
March 22, 2006
VAMAN JAIDEV RAVAL Vs. STATE OF GOA
December 11, 2006
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September 28, 2006
VARSHA RAMSING DHANAVAT Vs. STATE OF MAHARASHTRA
April 25, 2006
VARSHA SHYAM AMLANI Vs. STATE OF MAHARASHTRA
October 3, 2006
VASANT MARAPPA SHETTY Vs. MUNICIPAL CORPORATION OF GR MUMBAI
August 21, 2006
Vasant P Patil Vs. I I T Powai Mumbai
January 13, 2006
VASANT RAGHUNATH TUPEKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
November 9, 2006
VASANT RAGHUNATH TUPEKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
November 29, 2006
VASANT RAO DATTAJI DHANEATEY Vs. STATE OF MAHARASHTRA
July 5, 2006
VASANTA RAJARAM RATHOD Vs. STATE OF MAHARASHTRA
August 4, 2006
VASANTDATA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
July 11, 2006
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November 17, 2006
VASUDEO RAMCHAND AHUJA Vs. VILAS SHRIPATIKAMBLE
June 6, 2006
VASUDEV ENU MANDERKAR Vs. TEODORIO LUIS FERNANDES
November 28, 2006
VASUDEV PANDURANG NAIK Vs. KRISHNA VITHOBA XETE TILVE
March 23, 2006
VATAN TEXTILES LTD Vs. UNION OF INDIA
July 26, 2006
VATAN TEXTILES LTD. Vs. UNION OF INDIA(UOI)
June 26, 2006
VATSALA PREMCHAND DARMAL Vs. RAGHUNATH DAMODAR KRACHALE
November 29, 2006
VAZIR S/O SK AHMED Vs. STATE OF MAHARASHTRA
July 4, 2006
VED PRAKASH MISHRA Vs. UNION OF INDIA
August 24, 2006
VEENA S BAJAJ Vs. MAHARASHTRA STATE DISTRIBUTION CO LTD
March 6, 2006
VENKATESH BALAWANTRAO GONDAVALE Vs. STATE OF MAHARASHTRA
July 17, 2006
VETERINARY PRACTITIONERS ASSOCIATION Vs. UNION OF INDIA
April 26, 2006
VFC INDUSTRIES PVT LTD Vs. BALU GANPAT SAKPAL
July 11, 2006
VICCO LABORATORIES PROPERIETOR VICCO PRODUCTS BOMBAY Vs. UNION OF INDIA
October 7, 2006
VIDARBHA HERITAGE SOCIETY NAGPUR Vs. STATE OF MAHARASHTRA
May 5, 2006
VIDEOCON INTERNATIONAL LTD Vs. VIDEO LINKS
June 20, 2006
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March 8, 2006
VIDYA BHUSHAN MANIK Vs. COMMISSIONER OF POLICE BRIHANMUMBAI H O CRAWFORD MARKET
March 21, 2006
VIDYA VIJAY KARANDIKAR Vs. STATE OF MAHARASHTRA
August 30, 2006
VIDYT METALLICS LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
March 20, 2006
VIDYT METALLICS LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
March 29, 2006
VIJAY BALBHIM PAWAR Vs. SECRETARY HOME DEPARTMENT MAHARASHTRA
April 24, 2006
VIJAY DADASAHEB BHOSLE Vs. STATE OF MAHARASHTRA
August 22, 2006
VIJAY ENTERPRISES Vs. GOPINATH MAHADE KOLI
April 20, 2006
VIJAY KIRTILAL MEHTA Vs. STATE OF MAHARASHTRA
December 8, 2006
VIJAY KUMAR F RATHOD Vs. STATE OF MAHARASHTRA
March 8, 2006
VIJAY MADHUKAR THORAT Vs. STATE OF MAHARASHTRA
February 15, 2006
VIJAY NARHAR PATHAK Vs. STATE OF MAHARASHTRA
December 19, 2006
VIJAY PUNDLIKRAO GOHOD Vs. VIDARBHA YOUTH WELFARE SOCIETY
October 13, 2006
VIJAY RAMCHANDRA DIWAR Vs. STATE OF MAHARASHTRA
October 9, 2006
VIJAY RAMCHANDRA DIWAR Vs. STATE OF MAHARASHTRA
October 6, 2006
VIJAY S/O BHAURAOJI AMALE Vs. STATE OF MAHARASHTRA
February 8, 2006
VIJAY SOMAJI WAGH Vs. CENTRAL BUREAU OF INVESTIGATION
November 10, 2006
VIJAY VASUDEO MADGAONKAR Vs. STATE OF MAHARASHTRA
March 23, 2006
VIJAYALAXMI JAGDISH Vs. STATE OF MAHARASHTRA
March 2, 2006
VIJAYKUMAR M HIRAKHANWALA Vs. INCOME TAX OFFICER
September 5, 2006
VIJAYKUMAR MAHADEO PAWAR Vs. STATE OF MAHARASHTRA
March 2, 2006
VIJAYKUMAR NINGAPPA HOTKAR Vs. STATE OF MAHARASHTRA
September 27, 2006
VIJAYKUMAR XAVIER FRANCIS Vs. STATE OF MAHARASHTRA
December 4, 2006
VIJAYLAXMI SHRINIVAS SHEGUR Vs. VIKAS CO OP BANK LTD
August 22, 2006
VIKAS ALIAS VICKY S/O ARJUN WANKHEDE Vs. STATE OF MAHARASHTRA
July 21, 2006
VIKAS EKNATH THENG Vs. STATE OF MAHARASHTRA
February 2, 2006
VIKAS EKNATH THENG Vs. STATE OF MAHARASHTRA
October 9, 2006
VIKAS HARI JADHAV Vs. STATE OF MAHARASHTRA
September 29, 2006
VIKAS KAMALAKAR WALAWALKAR Vs. DEPUTY SALT COMMISSIONER
June 5, 2006
VIKAS KAMALAKAR WALAWALKAR Vs. DEPUTY SALT COMMISSIONER
July 5, 2006
VIKRANAT SHAH Vs. MILIND MOHAN VADANAGEKAR
August 10, 2006
VILAS DINKAR MOHITE Vs. STATE OF MAHARASHTRA
November 10, 2006
VILAS GOKUL PATIL Vs. STATE OF MAHARASHTRA
April 28, 2006
VILAS GOVARDHAN YADAV Vs. STATE OF MAHARASHTRA
September 20, 2006
VILAS RAMBHAU NAKADE Vs. CIVIL JUDGE SINIOR DIVISION NAGPUR
January 9, 2006
VILAS SANTU GANGODE Vs. STATE OF MAHARASHTRA
October 6, 2006
VILAS VISHWANATH KORADKAR Vs. STATE OF MAHARASHTRA
November 10, 2006
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March 10, 2006
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October 4, 2006
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March 2, 2006
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March 28, 2006
VINAY CONTAINERS SERVICES PVT LTD Vs. Y R SANGHRAJKA
March 20, 2006
VINAYAK GANPATI POT Vs. RAOSAHEB DHULGONDA PATIL
August 22, 2006
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June 7, 2006
VINAYAK SHANKARRAO BAPAT Vs. SUPRINTENDENT OF POLICE
June 7, 2006
VINCENT FERNANDES Vs. STATE OF MAHARASHTRA
August 3, 2006
VINCENTE PALHA ALIAS VINCENTE PALKE Vs. JEFFREY FERNANDES
June 29, 2006
VINOD HARIKISHAN GUPTA Vs. MINISTER FOR REVENUE STATE GOVERNMENT
July 20, 2006
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March 16, 2006
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November 23, 2006
VINOD KRUSHNARAOJI WANKHEDE Vs. COLLECTOR
September 7, 2006
VINOD KUMAR M. GADIA Vs. SICOM LTD.
April 18, 2006
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July 28, 2006
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July 25, 2006
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July 26, 2006
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March 22, 2006
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March 7, 2006
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December 6, 2006
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June 21, 2006
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September 8, 2006
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May 5, 2006
VISHNU TEJRAM BISEN Vs. STATE OF MAHARASHTRA
January 31, 2006
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October 5, 2006
VISHWAMBHAR P GAONKAR Vs. VISHWANATH SINAI KHANDEPARKAR
July 13, 2006
VISHWANANTH RAMKRISHNA PATIL Vs. ASHOK MURLIDHAR SONAR
June 14, 2006
VISHWANATH CHANDRIKAPRASAD GUPTA Vs. M KARUNANITHI
December 18, 2006
VISHWANATH S O PARSHURAM KUDUCHKAR Vs. STATE OF MAHARASHTRA
March 3, 2006
VISHWAS NAMDEO FASE Vs. STATE OF MAHARASHTRA
September 11, 2006
VISHWAS NANASAHEB NIMBALKAR Vs. STATE OF MAHARASHTRA
September 7, 2006
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March 28, 2006
VITHAL BHASKAR THAKUR Vs. SPECIAL LAND ACQUISITION OFFICER
September 1, 2006
VITHAL GANPATI HARALE Vs. STATE OF MAHARASHTRA
March 17, 2006
VITHAL MAHADU RAVATE Vs. STATE OF MAHARASHTRA
August 25, 2006
VITHAL MAHADU RAVATE Vs. STATE OF MAHARASHTRA
August 28, 2006
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September 27, 2006
VITHAL PUNDLIK CHOPADE Vs. STATE OF MAHARASHTRA
September 14, 2006
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December 21, 2006
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January 9, 2006
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October 6, 2006
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October 13, 2006
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July 20, 2006
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June 6, 2006
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July 6, 2006
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September 29, 2006
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March 20, 2006
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November 9, 2006
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August 4, 2006
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April 12, 2006
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June 7, 2006
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October 9, 2006
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September 22, 2006
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April 25, 2006
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January 10, 2006
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January 19, 2006
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September 5, 2006
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January 13, 2006
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September 15, 2006
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August 14, 2006
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October 11, 2006
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April 28, 2006
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February 27, 2006
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August 4, 2006
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August 7, 2006
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November 9, 2006
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August 30, 2006
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November 24, 2006
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July 5, 2006
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May 2, 2006
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December 11, 2006
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June 14, 2006
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March 28, 2006
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February 13, 2006
YUKTA MOOKHEY Vs. BANK OF INDIA
March 20, 2006
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April 21, 2006
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April 3, 2006
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April 27, 2006
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April 5, 2006
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April 17, 2006
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October 11, 2006
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July 11, 2006
ZENTA PRIVATE LIMITED Vs. STATE
April 28, 2006
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August 31, 2006
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September 6, 2006
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June 30, 2006
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April 27, 2006
ZULFIKAR ALI Vs. STATE OF GOA
June 28, 2006