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Case Index
Title
Date
(MISS.) MAMONI DAS Vs. STATE OF ASSAM
August 8, 2005
(MUSTT.) ALIMONY NESSA AND OTHERS Vs. ASSAM STATE ELECTRICITY BOARD, PALTAN BAZAR, GAUHATI AND OTHERS
September 7, 2005
A ANGOUBI SINGH Vs. STATE OF MANIPUR
March 10, 2005
A P ATTAL EX H C Vs. STATE OF ARUNACHAL PRADESH
August 9, 2005
A SARMAH Vs. OIL AND NATURAL GAS CORPORATION LTD
September 13, 2005
ABDUL KALAM Vs. STATE OF MANIPUR
April 1, 2005
ABDUL KALAM BORBHUYA Vs. STATE OF ASSAM
August 9, 2005
ABDUL QADIR SIDDIQUE Vs. STATE OF ARUNACHAL PRADESH
August 19, 2005
ABDUL RAJAK Vs. STATE OF ASSAM
February 1, 2005
ABHIJIT GHOSH Vs. STATE OF ASSAM
March 23, 2005
ABHINANDAN TRADING P LTD Vs. STATE OF ASSAM
September 27, 2005
ABING PERTIN Vs. STATE OF ARUNACHAL PRADESH
April 5, 2005
ABU TALEB ALI Vs. HASINA BIBI
April 13, 2005
ABUL HUSSAIN Vs. STATE OF ASSAM
December 7, 2005
ACHINTA KUMAR DEB BARMA Vs. STATE BANK OF INDIA
June 3, 2005
ACHYUT BARUAH Vs. STATE OF ASSAM
January 20, 2005
ADHIR CH DHAR Vs. STATE OF TRIPURA
January 20, 2005
ADWAITA KUMAR ADHIKARI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
January 25, 2005
AFTAR ALI Vs. STATE OF ASSAM
May 18, 2005
AJAY KUMAR PATHAK Vs. STATE OF ASSAM
April 26, 2005
AJIT BORAH Vs. SATET OF ASSAM
August 24, 2005
AJIT KUMAR MAJUMDAR Vs. TRIPURA CO-OPERATIVE MILK PRODUCERS UNION LTD
May 24, 2005
AKSHAY COAL SUPPLIERS Vs. STATE OF ASSAM
May 11, 2005
ALJUL RAHMAN Vs. STATE OF ASSAM
May 27, 2005
ALL ASSAM ENGLISH MEDIUM SCHOOLS ASSOCIATION AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
May 10, 2005
ALL ASSAM POST GRADUATE SCHOOL TEACHERS ASSOCIATION AND ANOTHER Vs. STATE OF ASSAM
January 4, 2005
ALL ASSAM RECOGNISED MIDDLE ENGLISH TEACHERS ASSOCIATION Vs. STATE OF ASSAM
September 30, 2005
ALL MANIPUR PENSIONERS ASSOCIATION Vs. STATE OF MANIPUR
March 24, 2005
ALL NAGALAND PWD (R&B) WORK Vs. STATE OF NAGALAND AND ORS.
July 12, 2005
ALL TRIPURA BUDDHIST ASSOCITION Vs. STATE OF TRIPURA
October 5, 2005
ALL TRIPURA VEHICLE OWNERS REPRESENTATIVES ASSOCIATION Vs. STATE OF TRIPURA
August 24, 2005
ALL TRIPURA ZARDA and PANMASALA MERCHANTS ASSOCIATION Vs. STATE OF TRIPURA
January 20, 2005
AMAL BHUSHAN DEB Vs. UNION OF INDIA
June 24, 2005
AMALENDU DUTTA Vs. GUMTI DEVI SHARMA
May 16, 2005
AMAN PANKA Vs. STATE OF ASSAM
August 29, 2005
AMIT KR JAIN Vs. STATE OF NAGALAND
February 15, 2005
AMIYA KR DAS Vs. FOOD CORPORATION OF INDIA
August 5, 2005
ANANDILAL Vs. STATE OF ARUNACHAL PRADESH AND ORS.
October 4, 2005
ANDIAN OIL CORPORATION Vs. INDIAN OIL CORPORATION
September 14, 2005
ANGAU I THOU Vs. STATE OF NAGALAND
August 23, 2005
ANGOM SARAT SINGH Vs. DISTRICT MAGISTRATE, CHURACHANDPUR AND ORS.
August 17, 2005
ANIL PHUKAN Vs. STATE OF ASSAM
September 13, 2005
ANIL SAIKIA Vs. STATE OF ASSAM
January 11, 2005
ANITA RANI SAHA Vs. PARTHA ROY BARMAN
May 3, 2005
ANUKUL CHANDRA DEY Vs. BHANU KANTA DEBNATH
November 18, 2005
ANUP TANTI @ ANU Vs. STATE OF TRIPURA
May 11, 2005
APURBA KR BORTHAKUR Vs. STATE OF ASSAM
October 4, 2005
ARATI DEB Vs. ANNAPURNA CHAKRABORTY
May 6, 2005
ARATI ROY Vs. SAFIQUR RAHMAN LASKAR
January 6, 2005
ARENTHUNG YANTHAN Vs. STATE OF NAGALAND
August 8, 2005
ARJUNA BEGUM Vs. STATE OF ASSAM
April 7, 2005
ARUN KUMAR BAGARIA Vs. UNION OF INDIA AND OTHERS
February 24, 2005
ARUN KUMAR SARMA Vs. RANEE NARAH
August 10, 2005
ARUN KUMAR SINGH Vs. STATE OF ASSAM
March 3, 2005
ASHOK SEN Vs. STATE OF ASSAM
May 6, 2005
ASHUTOSH CHOUDHURY Vs. STATE OF ASSAM
August 4, 2005
ASSAM ASBESTOD LTD Vs. METALMAN INDUSTRIES LTD
January 18, 2005
ASSAM COMPANY LTD Vs. UNION OF INDIA
March 11, 2005
ASSAM SEEDS CORPORATION LIMITED Vs. COMMISSIONER OF TAXES ASSAM
October 5, 2005
ASSAM SMALL INDUSTRIES DEV. CORPN. LTD Vs. J.D. PHARMACEUTICALS
January 19, 2005
ASSAM TEA BROKERS PVT LTD Vs. STATE OF ASSAM
May 6, 2005
ASSAM URBAN WATER SUPPLY and SEWERAGE BOARD Vs. SUBHASH PROJECT and MARKETING LTD
February 15, 2005
ATINDRA BHOWMIK Vs. AGARTALA MUNICIPAL COUNCIL
November 18, 2005
ATINDRA DAS Vs. STATE OF ASSAM AND OTHERS
September 13, 2005
ATUL BORGOHAIN Vs. STATE OF ASSAM
November 9, 2005
AZHARUL ISLAM Vs. STATE OF ASSAM AND ORS.
September 30, 2005
B L ROY AND CO Vs. STATE OF TRIPURA
June 15, 2005
B LALZAWMLIANA Vs. MIZORAM PUBLIC SERVICE COMMISSION
June 27, 2005
BABAR ALI Vs. STATE OF ASSAM
April 28, 2005
BABLU SUTRADHAR Vs. STATE OF ASSAM
November 14, 2005
BABUL CHAKRABORTY Vs. STATE OF TRIPURA
August 10, 2005
BABUL RAHMAN Vs. UNION OF INDIA
July 21, 2005
BADAL DEBNATH Vs. STATE OF NAGALAND
September 16, 2005
BAHNISIKHA CHAKMA Vs. STATE OF TRIPURA AND ORS.
March 24, 2005
BAMBOO BAGICHA Vs. UNION OF INDIA (UOI) AND ORS.
June 28, 2005
BANESWAR DUTTA Vs. STATE OF ASSAM AND ORS.
September 9, 2005
BANGKIM KALITA Vs. STATE OF ASSAM
November 9, 2005
BANK OF BARODA Vs. SHANTI CONDUCTORS PVT LTD
September 30, 2005
BARAD KESAR BHAI Vs. UNION OF INDIA (UOI) AND ORS.
February 2, 2005
BASANT CABLES AND CONDUCTORS PVT LTD Vs. UCO BANK
August 1, 2005
BATOU Vs. STATE OF NAGALAND
August 23, 2005
BEDANG APUM Vs. STATE OF ARUNACHAL PRADESH
January 1, 2005
BENATHUNG ODYUO Vs. UNION OF INDIA
March 31, 2005
BENGIA MACK Vs. UNION OF INDIA
August 9, 2005
BENJAMIN LALRINAWMA Vs. STATE OF MIZORAM
April 21, 2005
BENOY BHUSAN DAS Vs. STATE OF TRIPURA
September 7, 2005
BHABAKANTA NEOG Vs. ASSAM STATE ELECTRICITY BOARD
May 13, 2005
BHAGWAN DAS RAMESH KUMAR Vs. JAGABANDHU DHAR
September 9, 2005
BHAJAN CHANDRA DEBNATH Vs. STATE OF TRIPURA
February 11, 2005
BHARAT PRASAD SINGH Vs. MEGHALAYA STATE ELECTRICITY BOARD
June 17, 2005
BHOLA SHA ALIAS BHOLA SAH Vs. STATE OF ASSAM
February 18, 2005
BHUPATI BHUSHAN DEY Vs. JULPHI BEGUM
October 6, 2005
BHUPEN SARMAH Vs. STATE OF ASSAM
June 13, 2005
BHUPENDRA NATH DEKA Vs. STATE OF ASSAM
January 25, 2005
BIBHASH RANJAJPAUL Vs. DIPAK PAUL
February 8, 2005
BIBHU CHARAN BARPU Vs. NANIGOPAL DEVA GOSWAMI
September 6, 2005
BIDYUT BHUSAN NATH Vs. STATE OF ASSAM AND ORS.
January 11, 2005
BIDYUT BURAGOHAIN Vs. STATE OF ASSAM
August 9, 2005
BIJOY KRISHNA ROY Vs. STATE OF TRIPURA
June 3, 2005
BIJOYLAKSHMI BARDOLOI Vs. STATE OF ASSAM
May 17, 2005
BIMALESH SINHA Vs. STATE OF ASSAM
August 8, 2005
BINAPANI BHATTACHARJEE Vs. PRATAP BHATTACHARJEE
December 13, 2005
BINOD KUMAR MALPANI Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
July 29, 2005
BINOY JYOTI NAG Vs. STATE OF ASSAM
September 15, 2005
BIPAL BASHI DAS Vs. ORIENTAL INSURANCE CO. LTD.
June 8, 2005
BIPAL BASHIDAS Vs. ORIENTAL INSURANCE COMPANY LTD
January 1, 2005
BIPASHA DEB Vs. S C DAS
May 3, 2005
BIPUL CHANDRA DEY ALIAS BIPUL BIHARIDEY Vs. TRIPURA JUTE MILLS
April 8, 2005
BIPUL PAUL Vs. STATE OF ASSAM
November 9, 2005
BIREN GOGOI Vs. STATE OF ASSAM
September 23, 2005
BIRKHANG BORO Vs. STATE OF ASSAM AND ORS.
March 18, 2005
BISHA MIA Vs. NATUB ALI
June 8, 2005
BISHU DAS ALIAS JISHU DAS Vs. STATE OF ASSAM
February 2, 2005
BISWANATH DEBBARAMA Vs. SUMITRA DEBBARAMA
April 28, 2005
BISWANATH SHAH Vs. STATE OF ASSAM
September 21, 2005
BOARD OF TRUSTEES Vs. OFFICIAL LIQUIDATOR, GAUHATI HIGH COURT
March 21, 2005
BOGAI DAS AND OTHERS Vs. STATE OF ASSAM
August 26, 2005
BORMOT RYMBAI Vs. STATE OF MEGHALAYA
September 27, 2005
BRAJ ADULAL DUTTA Vs. STATE OF TRIPURA
September 26, 2005
BRAJA MOHAN SHARMA Vs. BENU SINGHA
September 19, 2005
BULBULI DUTTA Vs. SUBODH DUTTA
February 3, 2005
C H LALNGHAKMAIWA Vs. STATE OF MIZORAM
September 20, 2005
CAMRUS ZAMAN GHAFUR PARIAT Vs. UNION OF INDIA AND OTHERS.
August 3, 2005
CAPTAIN TANTI Vs. STATE OF ASSAM
March 11, 2005
CHAIRMAN AND MANAGING DIRECTOR H P C LTD Vs. BENDANKOKBA LONHKUMAR
June 9, 2005
CHAIRMAN JEE IIT GUWAHATTI Vs. GURUJIT BHARDWAJ
September 23, 2005
CHAIRMAN TRIPURA RODA TRANSPORT CORPORATION LTD Vs. ASKHAY KUMAR SHARMA
December 2, 2005
CHAKRESWAR DUARAH Vs. STATE OF ASSAM EDUCATION DEPARTMENT
February 16, 2005
CHAKRESWAR KALITA Vs. BIMALA KACHARI
March 1, 2005
CHAKRESWAR KALITA Vs. STATE OF ASSAM AND OTHERS
September 14, 2005
CHALTHIANGI Vs. STATE OF MIZORAM
February 23, 2005
CHAMELI DEVI AND ORS. Vs. DIPAK NATH AND ORS.
August 10, 2005
CHANDAN DAS Vs. STATE OF ASSAM
March 11, 2005
CHANDAN LAHON Vs. INION OF INDIA
March 3, 2005
CHANDRA PRAKASH BAGARIA AND ANR. Vs. ASHOK KUMAR SHARMA
December 12, 2005
CHANDRA SINGH Vs. GAYATRI DEVI
August 16, 2005
CHANDRAJIT DUTTA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
September 30, 2005
CHANU DAS Vs. STATE OF TRIP[URA
April 7, 2005
CHARAN MUCHAHARY Vs. STATE OF ASSAM
March 29, 2005
CHATANGURI MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
August 24, 2005
CHENGAJAN KRIMIJAN FISHERY SAMABAI SAMITY LTD Vs. GOVERNMENT OF ASSAM
September 2, 2005
CHENIRAM BORAH Vs. STATE OF NAGALAND
April 4, 2005
CHHANDA DEBBARMA Vs. KESHAB BANIK
January 25, 2005
CHIDANANDA MORAL Vs. STATE OF ARUNACHAL PRADESH
August 19, 2005
CHIRANJIB BARBHUIYA Vs. RAJASHREE PAUL
July 26, 2005
CIT Vs. HYNOUP FOOD & OIL IND (P) LTD
February 10, 2005
D YANGFO Vs. STATE OF ARUNACHAL PRADSEH
September 30, 2005
DAMANI CONSTRUCTION COMPANY Vs. STATE OF ARUNACHAL PRADESH
February 7, 2005
DARIKANU Vs. STATE OF ARUNACHAL PRADESH
April 26, 2005
DARSHAN SINGH Vs. STATE OF ARUNACHAL PRADESH
August 19, 2005
DATA INDIA LTD Vs. UNITED PUBLISHERS
March 21, 2005
DEBABRATA KOLOI Vs. STATE OF TRIPURA
March 2, 2005
DEBASISH BASU Vs. JAYANTA BIKASH DHAR
August 26, 2005
DEBENDRA NATH BANIA Vs. STATE OF ASSAM
September 27, 2005
DEBESWAR BARAH Vs. GHOGI SAIKIA
January 24, 2005
DEBORANJAN SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
July 19, 2005
DEEP CHAND Vs. UNION OF INDIA & OTHERS.
September 30, 2005
DEVANCHAND RAMSARN PVT LTD Vs. UNION OF INDIA
February 1, 2005
DEVELOPMENT CORPORATION LTD Vs. J D PHARMACEUTICALS
January 19, 2005
DEVIKA KUMBANG Vs. STATE OF ASSAM
January 1, 2005
DEY AND COMPANY Vs. UNION OF INDIA
March 18, 2005
DHANANJAY MUDOL Vs. GUAN MUDOL
June 8, 2005
DHANANJOY PAL Vs. STATE OF ASSAM
January 20, 2005
DHARMESWAR BAISHYA Vs. STATE OF ASSAM
November 30, 2005
DHARMESWAR CHOUDHURY Vs. STATE OF ASSAM
April 12, 2005
DHRUBENDRA PATHAK Vs. HINDUSTAN PAPER CORPORATION LIMITED
September 9, 2005
DIGANTA BHUYAN Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO GOVERNMENT OF ASSAM, PUBLIC WORKS DEPARTMENT, DISPUR, GUWAHATI AND OTHERS
June 29, 2005
DILIP DAS Vs. STATE OF ASSAM
May 6, 2005
DILIP KUMAR SAHA Vs. STATE OF ASSAM
February 2, 2005
DILIP SARMA Vs. STATE OF ASSAM
February 3, 2005
DIMAPUR BAR ASSOCIATION Vs. STATE OF NAGALAND AND ORS.
August 3, 2005
DINESH CHANDRA KALITA Vs. STATE OF ASSAM
December 13, 2005
DIPAK DAS Vs. STATE OF ASSAM
September 30, 2005
DIPAK KR CHAKRABORTY Vs. UNION OF INDIA
March 10, 2005
DIPAK MOHAN PATRA Vs. ASSAM STATE TRANSPORT CORPORATION AND ORS.
November 16, 2005
DIPU AHMED Vs. STATE OF ASSAM
March 17, 2005
DIRECT RECRUITS ENGINEERS ASSOCIATION WORKS AND HOUSING NAGALAND Vs. STATE OF NAGALAND
April 4, 2005
DR. H. VANLALHLUNA AND ANOTHER Vs. STATE OF MIZORAM AND OTHERS
July 15, 2005
DR. MANORANJAN KALITA Vs. STATE OF ASSAM AND ORS.
November 6, 2005
DULAL CHANDRA RABHA Vs. STATE OF ASSAM
May 12, 2005
DURLABH CHANDRA BHATTACHRJEE Vs. ATUL BARTHAKUR
September 23, 2005
DWIJENDRA NATH CHOUDHURY Vs. STATE OF ASSAM
February 3, 2005
E BHUBANESHWAR SINGH Vs. STATE OF MANIPUR
February 7, 2005
EASTERB AGENCY Vs. STATE OF ASSAM
November 24, 2005
ELECTRIC HOUSE Vs. STATE OF TRIPURA AND ORS.
May 26, 2005
ENGZUALI RALTU Vs. STATE OF MIZORAM
March 7, 2005
ER LALMUANZOVA Vs. STATE OF MIZORAM
June 27, 2005
ERA PDS NOMINEE CARRIAGE AGENCY Vs. STATE OF ARUNACHAL PRADESH
December 12, 2005
ERA PDS NOMINEE CARRIAGE AGENCY AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
December 22, 2005
ETSONIMO Vs. STATE OF NAGALAND AND OTHERS.
August 2, 2005
EURIDITH SUTNGA Vs. STATE OF MEGHALAYA
September 29, 2005
EVERGROWING IRON AND FINVEST LTD Vs. STATE OF TRIPURA
July 25, 2005
FARHANA BEGUM Vs. LIFE INSIRANCE CORPORATION OF INDIA
December 13, 2005
FAZAR ALI Vs. STATE OF ASSAM
November 17, 2005
G. LALROTLUANGA Vs. CHIEF SECRETARY TO THE GOVT. OF MIZORAM AND ORS.
May 25, 2005
GAJEN TALUKDAR Vs. DIPAMONI DAS
March 24, 2005
GAJIBUR RAHMAN Vs. STATE OF ASSAM
September 6, 2005
GAURI KANTA DAS ALIAS BABUL MARAK ALIAS MATHUA DAS Vs. UNION OF INDIA
January 18, 2005
GAUTAM SAHA Vs. STATE OF ASSAM
May 11, 2005
GIRIN PATHAK Vs. GHANSHYAM DAS
April 7, 2005
GIRINDRA CHANDRA BANIK Vs. STATE OF TRIPURA
August 31, 2005
GIRISH CH SARMAH Vs. BONGAIGAON REFINERY AND PETRO CHEMICALS LTD
March 11, 2005
GITA RANI NANDI Vs. PRASANNA KR CHOUDHURY
January 7, 2005
GOLJAN NESHA Vs. GOMMON INDIA LTD
July 28, 2005
GOPAL BORO ALIAS GWOJEN BORO Vs. UNION OF INDIA
March 31, 2005
GOPAL KRISHNA BORA Vs. STATE OF ASSAM
July 22, 2005
GOPAL LEKHARU Vs. STATE OF ASSAM
July 1, 2005
GOPINATH GHOSH Vs. JASUDA DEBNATH
January 28, 2005
GOTMAYUM ONGBI EKASHINI DEVI Vs. COMMISSIONER SECRETARY ARTS AND CULTURE GOVT OF MANIPUR
January 17, 2005
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD Vs. STATE OF ASSAM
February 2, 2005
GUN GUN SHAHU Vs. STATE OF ASSAM
November 29, 2005
GURUBAKSH SINGH Vs. BISHNU RABHA NIMNA BUNIADI BIDYALAYA JAGIROAD
January 18, 2005
GYATI HANGU AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 27, 2005
H BIAKCHHUNGA Vs. STATE OF MIZORAM
June 27, 2005
H M RAWTHER Vs. STATE OF NAGALAND
April 4, 2005
H.K. PANDEY Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
June 3, 2005
HADIR NILUFAR KHALIL Vs. JALALUR RAHMAN
December 15, 2005
HAFIZUN BEGUM Vs. MOTOR ACIDENT CLAIM TRIBUNAL
June 27, 2005
HAGE TARA Vs. HAGE APPO
August 19, 2005
HAJ KOYANG Vs. STATE OF ARUNACHAL PRADESH
August 9, 2005
HALADHAR NAYAK Vs. STATE OF ASSAM
January 20, 2005
HARANGTHAN MAWII Vs. LAI AUTONOMOUS DISTRICT COUNCIL
April 26, 2005
HARE RAM SINGH Vs. STATE OF MANIPUR
September 8, 2005
HARENDRA NATH BHUYAN Vs. STATE OF ASSAM
June 10, 2005
HARENDRA NATH BHUYAN Vs. STATE OF ASSAM AND ORS.
January 10, 2005
HARI NATH Vs. STATE OF ASSAM
March 10, 2005
HARI SHANKAR TEWARI Vs. STATE OF TRIPURA
June 3, 2005
HARICHARAN DEKA Vs. STATE OF ASSAM
January 4, 2005
HARIHAR SHAH Vs. COMMISSIONER OF INCOME TAX
November 10, 2005
HASAN ALI Vs. STATE OF MEGHALAYA AND ORS.
August 5, 2005
HEADMASTER Vs. SANDHYA DAS
February 28, 2005
HEIRLOOM KHARKONGOR Vs. COLLECTOR EAST KHASI HILLS
April 1, 2005
HEMANTA DAS Vs. STATE OF ASSAM
January 27, 2005
HEMENDRA CHAUDHURY Vs. ASSAM AGRICULTURAL UNIVERSITY JORHAT
August 18, 2005
HEMODHAR GOGOI Vs. UNION OF INDIA
December 14, 2005
HIKKI MIWU Vs. STATE OF ARUNACHAL PRADESH
June 16, 2005
HIND SUPPLY CORPORATION Vs. UNION OF INDIA
April 2, 2005
HINDUSTAN PAPER CORPORATION LTD Vs. SYNERGY COMPOSITES PVT LTD
April 29, 2005
HIRALAL PAUL Vs. STATE OF TRIPURA AND OTHERS
April 13, 2005
HISPREACHERING Vs. LAMBOR MALNGIANG
March 7, 2005
HMINGDAILOVA KHIANGTE Vs. CHIEF SECY GOVT OF MIZORAM
March 10, 2005
HONGAM Vs. STATE OF MANIPUR
April 29, 2005
IMKONG INCHERI Vs. UNION OF INDIA
July 28, 2005
IMTAJENBA G.B. AND OTHERS Vs. TAJENYUBA G.B. AND ANOTHER
July 28, 2005
INAVI AWOMI Vs. STATE OF NAGALAND AND OTHERS
July 20, 2005
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER
May 31, 2005
INTAZALI CHOUDHURY Vs. ASAI MIA CHOUDHURY
January 24, 2005
JADU THAKUR AND ORS. Vs. ON THE DEATH OF KEDAR PRASAD ALIAS KEDAR PRASAD RAM AND HIS LEGAL HEIRS
May 11, 2005
JAGADISH SHAH Vs. KAILASHPATI KALWR
December 23, 2005
JAGMOHAN SINGH Vs. STATE OF MANIPUR
June 23, 2005
JAHUR ALI Vs. STATE OF MANIPUR
February 11, 2005
JAKIR HUSSAIN Vs. STATE OF ASSAM
June 1, 2005
JASMINA BEGUM Vs. STATE OF ASSAM
November 21, 2005
JATIN BARUAH Vs. STATE OF ASSAM
February 8, 2005
JATIN PATHAK Vs. STATE OF ASSAM AND ORS.
May 31, 2005
JHARNA SARKAR Vs. STATE OF TRIPURA AND OTHERS
April 19, 2005
JHUNNU DAS Vs. PURNIMA DEBNATH BHOWMIK
April 28, 2005
JITEN BARKAKOTI Vs. SUBRATA PATANGIA
April 26, 2005
JITENDRA MALLICK Vs. PRIYA KUMAR CHOWDHURY
December 14, 2005
JOGEN CH ROY Vs. STATE OF ASSAM
July 19, 2005
JOGENDRA DEBBARMA Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL AND OTHERS
September 28, 2005
JOGESHWAR BORAH Vs. STATE OF ASSAM
December 15, 2005
JOY GOBINDA DUTTA Vs. STATE OF ASSAM
April 7, 2005
JULIUS L R MARAK Vs. STATE OF MEGHALAYA
December 5, 2005
JUMNO PADUNG Vs. STATE OF ARUNACHAL PRADESH
June 1, 2005
JYOSTNA CHAKRABORTY Vs. SUJIT BANERJEE
August 25, 2005
JYOTISH CHANDRA PATHAK Vs. STATE OF ASSAM AND ANR.
August 23, 2005
K DUTTA Vs. S DUTTA
February 18, 2005
K HRANGCHHINGA Vs. C ZOMUNA
May 26, 2005
K K RAJESH Vs. STATE OF ARUNACHAL PRADESH
September 8, 2005
KABANG LEGO Vs. STATE OF ARUNACHAL PRADESH
August 19, 2005
KAILASH BHUMIJ Vs. STATE OF ASSAM
February 16, 2005
KAILASH KALITA Vs. SANJIB SHARMA
November 28, 2005
KAISI LIANGMAI Vs. UNION OF INDIA
January 20, 2005
KALYAN SINGH MAHATO Vs. UNION OF INDIA AND OTHERS
September 22, 2005
KAMAL CHAKRABORTY Vs. STATE OF ASSAM
May 26, 2005
KAMAL KANTI DEBNATH Vs. STATE OF TRIPURA
August 24, 2005
KAMALKR SHARMA Vs. STATE OF ASSAM
March 23, 2005
KAMESWAR DAS Vs. STATE OF ASSAM
July 19, 2005
KAMRUP CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF ASSAM
February 25, 2005
KANAI LAL PODDAR Vs. STATE OF TRIPURA
August 1, 2005
KAPIL MISHRA Vs. STATE OF ASSAM
August 23, 2005
KAUSALYA BARUA Vs. BRAHMPUTRA CONSTRUCTION LTD
March 3, 2005
KAUSIK RANJAN DUTTA Vs. STATE OF TRIPURA
March 22, 2005
KEMAR KAMSI Vs. STATE OF ARUNACHAL PRADESH
February 4, 2005
KENNETH MANGA Vs. MIZORAM CO-OPERATIVE APEX BANK LTD
June 23, 2005
KHEMANI ENGINEERING CORPORATION Vs. GENERAL MANAGER, N.F. RAILWAY
December 5, 2005
KHIREN CHANDRA KALITA Vs. STATE OF ASSAM
August 9, 2005
KHIRODA GOGI Vs. STATE OF ASSAM AND ORS.
January 20, 2005
KHUMANLAMBAM NILAROTON SINGH Vs. STATE OF MANIPUR
January 7, 2005
KHUNDRAKPAM NIMAI SINGH ALIAS YAIKHOMBA ALIAS RAMESHWAR ALIAS M C INDRAJIT Vs. DISTRICT MAGISTRATE UKHARUL
September 16, 2005
KIPA SERO Vs. STATE OF ARUNACHAL PRADESH
August 9, 2005
KIRTI BIKRAM KISHORE DEB BARMAN Vs. STATE OF TRIPURA AND OTHERS
March 11, 2005
KITME M. SANGMA Vs. STATE OF MEGHALAYA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MEGI IALAYA, SHILLONG
May 11, 2005
KOIJAM ONGEBI IBEMHAL DEVI Vs. STATE OF MANIPUR
November 25, 2005
KRISHNA MOHAN JAMATIA Vs. STATE OF TRIPURA
May 13, 2005
KRISHNA SARKAR Vs. STATE OF TRIPURA
November 30, 2005
KRITI SINGH Vs. STATE OF ASSAM
February 17, 2005
KSHETRIMAYUM IBOHAL SINGH Vs. STATE OF MANIPUR
September 6, 2005
KSHETRIMAYUM PRAKASH SINGH ALIAS PAKA Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT LAMPHELPAT
December 15, 2005
KUMARENDRA NATH Vs. STATE OF ASSAM. REP. BY THE SECRETARY TO GOVERNMENT OF ASSAM, HEALTH AND FAMILY WELFARE DEPARTMENT. DISPUR, GUWAHATI AND OTHERS
June 14, 2005
KUMUD BARMAN Vs. STATE OF ASSAM
August 5, 2005
KUNDARGAON ANTIEVICTION ACTION COMMITTEE Vs. STATE OF ASSAM
November 9, 2005
KUNTI MEDHI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 7, 2005
KUSUM LATA KALA Vs. KUMARI PARUL SAHA
April 12, 2005
L BIAKCHHUNGA Vs. STATE OF MIZORAM
August 1, 2005
L BISHWANATH SINGH Vs. STATE OF ASSAM
June 2, 2005
L MAICHON DEVI Vs. STATE OF MANIPUR
January 17, 2005
LAI PUROIK Vs. STATE OF ARUNACHAL PRADESH
August 9, 2005
LAISHRAM BIHARI SINGH Vs. UNION OF INDIA
April 13, 2005
LAKHANLALJI MURTY Vs. CHAKRESWAR DAS RAI
January 18, 2005
LAKHI NARAYAN SAHU Vs. STATE OF ASSAM
March 1, 2005
LAKHI PATOWARY Vs. MADHABI TALUKADAR
December 1, 2005
LAL MOHAN SUTRADHAR Vs. NIRODA SUNDARI MAJUMDER
December 14, 2005
LALBABU TOSSA Vs. STATE OF ASSAM
May 3, 2005
LALHERLIANA Vs. STATE OF MIZORAM
January 20, 2005
LALIT DEBNATH Vs. TRIPURA UNIVERSITY
November 18, 2005
LALREMMAWIA Vs. STATE OF MIZORAM AND OTHERS
April 1, 2005
LEENA B DAM Vs. STATE OF ASSAM
April 7, 2005
LIANCHUNGNUNGA DEPUTY MANAGER ZORAM INDUSTRIAL DEVP CORPN LTD Vs. ZURAM INDUSTRIAL DEVP CORPN LTD
April 13, 2005
LIANCHUNGNUNGA, DEPUTY MANAGER, ZORAM INDUSTRIAL DEVP. CORPORATION LTD. Vs. ZURAM INDUSTRIAL DEVP. CORPORATION LTD. AND ORS.
June 3, 2005
LILA BORAH Vs. STATE OF ASSAM
May 19, 2005
LILESWAR GOGOI Vs. STATE OF ASSAM
July 19, 2005
LUNKHEL KHAIJAMANG HAOKIP Vs. STATE OF MANIPUR AND ORS.
July 6, 2005
M S ASSOCIATES Vs. UNION OF INDIA
March 22, 2005
M V KARTIKEYAN NAIR Vs. STATE OF ARUNACHAL PRADESH
January 1, 2005
M.V. KARTIKEYAN NAIR Vs. STATE OF ARUNACHAL PRADESH AND ORS.
February 1, 2005
MADHAB MEDHI Vs. STATE OF ASSAM
April 2, 2005
MADHABANANDA ROY Vs. STATE OF ASSAM
May 2, 2005
MADHABILATA BHTTACHARJEE Vs. NATIONAL INSURANCE CO LTD
April 6, 2005
MAHABIR PRASAD AGARWAL Vs. STATE OF ASSAM
February 10, 2005
MAJIRA BIBI Vs. STATE OF MANIPUR
February 7, 2005
MAKHAN PEGU Vs. STATE OF ASSAM
September 6, 2005
MANAGEMENT OF TEOK TEA ESTATE Vs. LABOUR COURT DIBRUGARH
December 1, 2005
MANAGER TIPUK TEA ESTATE Vs. RAM PRASAD RAI
January 19, 2005
MANGLOO PROJA Vs. STATE OF ASSAM
February 17, 2005
MANJU BORO Vs. KARUNA KANTA BORO
November 23, 2005
MANJU RAM KALITA Vs. MINATI DAS KALITA
August 9, 2005
MANOJ KANTI SENGUPTA Vs. GITA SENGUPTA
March 2, 2005
MANOJ SAHA Vs. STATE OF ASSAM
March 24, 2005
MARCOFED EMPLOYEES UNION Vs. STATE OF NAGALAND
April 11, 2005
MATIUR RAHMAN Vs. STATE OF ASSAM
May 30, 2005
MAZIBUR RAHMAN Vs. ABUL HUSSAIN AND ORS.
November 14, 2005
MCLEOD RUSSEL (INDIA) LTD. Vs. AGRICULTURE INCOME TAX OFFICER
January 18, 2005
MD JIAUR RAHMAN Vs. STATE OF ASSAM
February 18, 2005
MD. ANWAR HUSSAIN Vs. THE STATE OF ASSAM AND OTHERS
May 20, 2005
MD. GULZAN HUSSAIN AND OTHERS Vs. MANIK DAS AND OTHERS
November 23, 2005
MD. JAHUR ALI Vs. STATE OF MANIPUR AND ORS.
February 10, 2005
MD. JAKIR HUSSAIN Vs. STATE OF ASSAM AND ANR.
July 1, 2005
MD. KALIM Vs. STATE OF ASSAM AND ORS.
August 25, 2005
MD. SIRAJUL HAQUE Vs. STATE OF ASSAM AND ORS.
March 5, 2005
MEENA CHAKRABORTY Vs. MANAGEMENT OF UNITED BANK AND ANR.
November 25, 2005
MEGHALAYA MINERAL DEVELOPMENT Vs. G.H. SYIEMLIEH AND OTHERS
July 11, 2005
MEJUM KARGA Vs. STATE OF ARUNACHAL PRADESH
May 11, 2005
MEYIKUMLA Vs. STATE OF NAGALAND AND OTHERS
March 10, 2005
MIHIR DUTTA Vs. STATE OF TRIPURA
April 8, 2005
MIHIR KANTI CHOUDHURY Vs. UNION OF INDIA (UOI) AND ORS.
January 6, 2005
MINKAR LOLLEN Vs. STATE OF ARUNACHAL PRADESH
April 6, 2005
MINU GOSWAMI Vs. STATE OF ASSAM
May 25, 2005
MIR YUSUF HUSSAIN Vs. TRIPATHI BORDOLOI
September 22, 2005
MIRI ENGTIPI Vs. STATE OF ASSAM AND ORS.
February 1, 2005
MOHAN CHANDRA DEKA Vs. STATE OF ASSAM
January 20, 2005
MOIN UDDIN ALIAS LUCKY MOIN Vs. STATE OF ASSAM
September 7, 2005
MOINAMUCHI Vs. ANARDUMUCHI
February 24, 2005
MOMIN ALI ALIAS MULKIF Vs. PRANAB BENERJEE
September 15, 2005
MONORANJAN DEKA Vs. STATE OF ASSAM AND ORS.
January 19, 2005
MOUMITA PODDAR AND ANR. Vs. INDIAN OIL CORPORATION AND ANR.
September 14, 2005
MOYAZZM HUSSAIN Vs. STATE OF ASSAM
September 15, 2005
MRIDUMONI DHEKIAL PHUKAN Vs. STATE OF ASSAM
December 23, 2005
MUKUT CH BORAH Vs. SAFIQUR UAHMAN CHOUDHURY
December 23, 2005
MUMTAJ ALI Vs. STATE OF ASSAM
December 12, 2005
MUMTAZ RANA LASKAR Vs. STATE OF ASSAM
December 20, 2005
MUMTAZ RANA LASKAR Vs. STATE OF ASSAM
March 15, 2005
MUNINDRA GAZAMER Vs. STATE OF ASSAM
March 26, 2005
MUNINDRA GAZAMER Vs. STATE OF ASSAM
May 26, 2005
MUNNA BHATTACHARJEE Vs. STATE OF MEGHALAYA
August 9, 2005
MURLIDHAR JOGANI Vs. AHMED TEA COMPANY P LTD
June 6, 2005
MUSSTT. SURIYA BEGUM Vs. SMT. HEMA PRABHA DEVI AND ANOTHER
July 22, 2005
MUTUM SHANTIKUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 9, 2005
MUTUM SHANTIKUMAR SINGH Vs. UNION OF INDIA
February 3, 2005
N PISHAK SINGH Vs. STATE OF MANIPUR
August 17, 2005
N SANCHIO LOTHA Vs. STATE OF NAGALAND
February 11, 2005
NAGALAND BAR ASSOCIATION Vs. STATE OF NAGALAND
August 25, 2005
NAGALAND DOCTORS ASSOCIATION Vs. STATE OF NAGALAND
December 20, 2005
NALINI KANTA SHARMA Vs. STATE OF ASSAM
May 5, 2005
NANDESWAR SARMAH Vs. STATE OF ASSAM
June 2, 2005
NANDIBRATA TRIPURA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
March 30, 2005
NAOREM IBOMCHA SINGH Vs. JOINT SECRETARY REVENUE
August 31, 2005
NAOREM N KSHETRIMAYAUM Vs. MOIRANGGTHEM BHEIGYACHANDRA SINGH
October 28, 2005
NAOREM SURCHAND SINGH Vs. STATE OF MANIPUR
August 18, 2005
NARAYAN CH DEY Vs. STATE OF TRIPURA
August 8, 2005
NARAYAN CHANDRA GHOSH Vs. STATE OF TRIPURA
June 3, 2005
NARAYAN DEBNATH Vs. SUKUMAR ROY
April 27, 2005
NARESH BHUYAN Vs. STATE OF ASSAM
February 15, 2005
NATIONAL INSURANCE CO LTD Vs. BISWAJIT BANK
March 18, 2005
NATIONAL INSURANCE CO LTD Vs. GAURI ROY
March 18, 2005
NATIONAL INSURANCE CO LTD Vs. KASHENI
March 9, 2005
NATIONAL INSURANCE CO LTD Vs. MANUHORAM IMOCHOUBA SHARMA
August 5, 2005
NATIONAL INSURANCE CO. LTD. Vs. ABDUL KUDDUS
March 18, 2005
NATIONAL INSURANCE CO. LTD. Vs. SMTI THANZAMI & ANOTHER
May 20, 2005
NATIONAL INSURANCE CO. LTD. (IN ALL THREE PETITIONS) Vs. SMT. FULESWARI DEVI
December 2, 2005
NATIONAL INSURANCE COMPANY Vs. DUAL DEBNATH
May 2, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. ALILA ALIAS NUNGSANGLILA AO
March 2, 2005
NATIONAL INSURANCE COMPANY LTD Vs. BIKRAM KUMAR DAS
August 29, 2005
NATIONAL INSURANCE COMPANY LTD Vs. SABITRI RANI DEVI
September 6, 2005
NAVEEN ENTERPRISES LTD Vs. UNION OF INDIA
August 3, 2005
NAYANMONI GOGOI Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF ASSAM DISPUR, GUWAHATI
July 1, 2005
NAZIBUL HUSSAIN ALIAS NAZIMUL HUSSAIN Vs. STATE OF ASSAM
May 20, 2005
NAZRUL ISLAM LASKAR Vs. AFSAR HUSSAIN LASKAR
February 17, 2005
NEEPCO TRIBAL EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
June 22, 2005
NEERMALI DAS Vs. STATE BANK OF INDIA
May 5, 2005
NEKBOR ALI Vs. STATE OF ASSAM
September 7, 2005
NELA NIANGTI Vs. STATE OF MEGHALAYA
June 17, 2005
NEW INDIA ASSUANCE COMPANY LTD Vs. STEVENSON KHYRIEM
September 28, 2005
NEW INDIA ASSURANCE CO LTD Vs. PHELISHSA BAKAI
September 30, 2005
NEW INDIA ASSURANCE CO LTD Vs. CHARUBALA DAS
September 9, 2005
NEW INDIA ASSURANCE CO LTD Vs. ANIL KURMI
December 2, 2005
NEW INDIA ASSURANCE CO LTD Vs. LALNGHIHLOVI
June 9, 2005
NEW INDIA ASSURANCE CO LTD Vs. MURISE SANGTEM
August 11, 2005
NEW INDIA ASSURANCE CO. LTD Vs. MALSAWMTLUANGA
September 21, 2005
NEW INDIA ASSURANCE CO. LTD Vs. LALNUNTHARA
May 25, 2005
NEW INDIA ASSURANCE CO. LTD Vs. R. BIAKLIANA
May 25, 2005
NEW MANAS TEA ESTATE PVT LTD Vs. BARGAON TEA CO PVT LTD
May 11, 2005
NEW STAR CORPORATION Vs. STATE OF ASSAM
February 3, 2005
NILIN KUMAR BARUAH Vs. STATE OF ARUNACHAL PRADESH
August 9, 2005
NINGOMBAM RANJIT SINGH Vs. YUMNAM PREMILA DEVI
July 21, 2005
NINGTHOUJAM BIRAMANOOL SINGH Vs. YENGKHOM NINGOL NINGTHOUJAM ONGBIU SAKHI DEVI
July 11, 2005
NIRMAL CHANDRA PAUL Vs. ADITYA DEB
September 9, 2005
NIRMAL CHANDRA PAUL Vs. ADITYA DEB ALIAS ADITY DEB AND ORS.
February 9, 2005
NITU SONOWAL Vs. STATE OF ASSAM
January 7, 2005
NOEL DHAR Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
June 17, 2005
NONGMAITHEM DHANJIT SINGH ALIAS INO ALIAS KHAMBA ALIAS PANTHOI Vs. STATE OF MANIPUR
September 14, 2005
NORTH CACHAR HILLS AUTONO- MOUS COUNCIL Vs. STATE OF ASSAM
September 2, 2005
NUKENLA AO Vs. STATE OF NAGALAND
September 16, 2005
NUMALIGARH REFINERY LTD Vs. RAJAB UDDIN AHMED
April 12, 2005
NUR BHANU Vs. ABDUL AMIN BHUINYA
September 30, 2005
NURSES WELFARE ASSOCIATION Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCE
January 6, 2005
O PREMKUMAR SINGH Vs. STATE OF MANIPUR
September 29, 2005
OBILET TARIANG Vs. PRAVIR KR ROY
March 11, 2005
OGE DARIN Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
May 25, 2005
OIL AND NATURAL GAS CORPORATION LTD Vs. UNION OF INDIA
March 30, 2005
OIL AND NATURAL GAS CORPORATION LTD Vs. CHITTA RANJAN DEBBARMA
November 8, 2005
OIL INDIA LIMITED Vs. STATE OF ASSAM
September 26, 2005
OIL INDIA LTD Vs. NEIL ROSE
June 10, 2005
OM PRAKASH PATHK Vs. STATE OF ARUNACHAL PRADESH
March 4, 2005
ORIENTAL INSURANCE CO LTD Vs. REJINA BEGUM
January 20, 2005
ORIENTAL INSURANCE CO LTD Vs. JOSUA HALLAM
February 9, 2005
ORIENTAL INSURANCE CO LTD Vs. ABEDA BEGUM
June 16, 2005
ORIENTAL INSURANCE CO LTD Vs. HMINGTHANGZUALA
September 20, 2005
ORIENTAL INSURANCE CO LTD Vs. ARCHANA PAUL
September 9, 2005
ORIENTAL INSURANCE CO LTD Vs. KRISHNA KAKATI
November 25, 2005
ORIENTAL INSURANCE CO. LTD Vs. BINA BHATTACHARJEE
March 18, 2005
ORIENTAL INSURANCE CO. LTD Vs. ARSAD ALI
March 18, 2005
ORIENTAL INSURANCE CO. LTD. Vs. LIANSANGPUII AND ANR.
February 17, 2005
ORIENTAL INSURANCH CO LTD Vs. MUSTT ABEDA BEGUM
June 15, 2005
P.R. SUMIYON VIJAYRAJ Vs. UNION OF INDIA (UOI) AND ORS.
January 11, 2005
PADMA KHAKLARI Vs. SUJIT KUMAR ROY
June 10, 2005
PADMANATH SARMAH Vs. HITENDRA NATH GOSWAMI
May 18, 2005
PAKARIA DUBA MATSHYAJIBI SAMABAYA SAMITY LTD Vs. NO 29 NEKARA NEKERI SAMABAYA SAMITI LTD
December 13, 2005
PALLAVI SAIKIA BHARALI Vs. MRIGANKA BHARALI
November 24, 2005
PANDAV KOYA Vs. STATE OF ASSAM
September 21, 2005
PARBATI PRASAD CHALIHA Vs. UNION OH INDIA
August 19, 2005
PARIMAL DEBNATH AND ORS. Vs. AMOD BASHI DEBNATH
August 1, 2005
PARIMAL MAZUMDAR Vs. STATE OF ASSAM
November 29, 2005
PARTHA SARATHI CHOUDHURY Vs. UNION OF INDIA
June 9, 2005
PARUL BALA DEBNATH Vs. UMATARAROY
January 27, 2005
PATKAI CHRISTIAN ACADEMY Vs. STATE OF MANIPUR
April 18, 2005
PAUL TUSHAR BISWAS Vs. ADDL DIST JUDGE EAST KHASI HILLS DISTRICT
November 21, 2005
PAWAN KUMAR TIWARI Vs. UNION OF INDIA
August 5, 2005
PHALKHUNEI SINGSON Vs. STATE OF MANIPUR
January 10, 2005
PHUKAN TECHI Vs. STATE OF ARUNACHAL PRDESH
June 15, 2005
PIKLU DAS Vs. UNION OF INDIA
March 21, 2005
PISHU VASWANI Vs. KISHAN CHAND VASWANI
June 10, 2005
PORCELAIN INDIA P LTD Vs. STATE OF ASSAM
September 1, 2005
PORNA BDR. SONAR AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 11, 2005
PRABHAT MARKETING CO LTD Vs. STATE OF ASSAM
February 3, 2005
PRABIN CHANDRA GOSWAMI Vs. CHARU SAIKIA
August 16, 2005
PRABINDRA NATH BHATTACHARJYA Vs. ASSAM CO-OPERATIVE APEX BANK LTD. AND ANR.
January 18, 2005
PRABIR KUMAR DAS Vs. AMULYA BHUSHAN PAUL
June 20, 2005
PRADEEP KR RAJBONGSHI Vs. UNION OF INDIA
December 8, 2005
PRADHUMAN SINGH Vs. UNION OF INDIA
July 29, 2005
PRADIP KUMAR DAS Vs. SAMIR DAS
December 16, 2005
PRADIP KUMAR JAIN Vs. STATE OF ASSAM
May 8, 2005
PRADIP SAIKIA Vs. SUWALA SAIKIA
May 13, 2005
PRADYUT KR DAS Vs. AJIT BORAH
September 26, 2005
PRANAB KUMAR BANERJEE AND ANR. Vs. MOMIN ALI ALIAS MUKIB ALI
December 5, 2005
PRANATI DEB Vs. DHIRENDRA CH ROY
December 19, 2005
PRANAY KR DUTTA Vs. NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY
December 14, 2005
PRASANNA KR KHEMANI Vs. BISWANATH CHERENIA
June 24, 2005
PRASANNA KUMAR Vs. STATE OF ASSAM
May 18, 2005
PRASANNA KUMAR PHUKAN Vs. STATE OF ASSAM AND ORS.
August 22, 2005
PRASANNA MAHANTA AND ORS. Vs. STATE OF ASSAM AND ORS.
August 18, 2005
PRASANNAJIT SAIKIA Vs. STATE OF ASSAM AND OTHERS
September 21, 2005
PRASANTA CHAUDHARI Vs. STATE OF NAGALAND
March 23, 2005
PRASANTA KUMAR DEB Vs. GAURI SHANKAR PAU
February 17, 2005
PRATIMA BARUAH Vs. ASSAM STATE CO-OP. AGRI. AND RURAL DEVELOPMENT BANK LTD. AND ORS.
February 11, 2005
PRAVIR KUMAR ROY Vs. STATE OF MEGHALAYA
August 3, 2005
PREM CHAND GANDHI Vs. STATE OF ASSAM
January 25, 2005
PREMIKANTA SINGH Vs. STATE OF MANIPUR
February 23, 2005
PRITISH RANJAN ROY Vs. STATE OF TRIPURA
February 3, 2005
PRIYABALA BISWAS Vs. STATE OF TRIPURA
April 28, 2005
PROMODE BASUMATARY Vs. CIVIL JUDGESR DIVN NO 1
May 26, 2005
PURSHITTAM DAS CHOKHANI Vs. SARITA DEVI NATHNI
December 13, 2005
PUTHUTO NATSO Vs. STATE OF NAGALAND
September 16, 2005
R K ANGOUSANA SINGH Vs. SAINIK SCHOOL SOCIETY
November 18, 2005
R/C 305 RAJ KISHORE MUKHERJEE Vs. STATE OF ASSAM AND OTHERS
June 1, 2005
RABIN DAS Vs. STATE OF ASSAM
March 3, 2005
RAFIT ALI Vs. STATE OF ASSAM
September 23, 2005
RAGHU FORWORDING AGENCY Vs. UNION OF INDIA
June 29, 2005
RAHIMUDDIN MAZUMDAR Vs. STATE OF ASSAM
May 13, 2005
RAHIMUIDDIN AHMED Vs. HAMID ALISAIKIA
April 5, 2005
RAI BAHADUR ANUP CHAND HINDI HIGH SCHOOL KEATING ROAD SHILLONG Vs. STATE OF MEGHALAYA
August 3, 2005
RAJ KUMAR BAJAJ Vs. UNION OF INDIA
June 7, 2005
RAJA DAS Vs. ASSAM FISHERIES DEVP CORPN
April 13, 2005
RAJAB UDDIN AHMED Vs. NUMALIGARH REFINERY LTD
February 11, 2005
RAJENDRA SARKAR Vs. UNION OF INDIA (UOI) AND ORS.
October 28, 2005
RAJESH KR CHOUDSURY Vs. UNITED INDIA INSURANCE CO
February 4, 2005
RAJESH KUMAR BHATRA Vs. STATE OF ASSAM
December 2, 2005
RAJKAMAL CHOUDHURY Vs. STATE OF ASSAM
May 2, 2005
RAJKUMAR MANTA Vs. STATE OF ASSAM
June 9, 2005
RAJKUMAR PRASAD Vs. STATE OF ARUNACHAL PRADESH
September 30, 2005
RAKESH CHANDRA CHOUDHURY Vs. UNION OF INDIA
August 1, 2005
RAKHAL CHANDRA SARKAR Vs. STATE OF TRIPURA
April 28, 2005
RAM DAS PANIKA Vs. STATE OF ASSAM
November 11, 2005
RAM PRASAD KUMARI Vs. SURAJ NATH GOALA
February 25, 2005
RAMAKANTA DUTTA Vs. STATE OF ASSAM
February 8, 2005
RAMESWAR HAZARIKA Vs. STATE OF ASSAM
August 26, 2005
RAMFANGZUAVI KHIANGTE AND ORS. Vs. SECRETARY TO THE GOVT. OF MEGHALAYA AND ORS.
June 24, 2005
RAMJAN ALI Vs. STATE OF ASSAM
May 12, 2005
RAMJI TANTI Vs. STATE OF ASSAM
February 1, 2005
RANA PURKAYASTHA Vs. HIMADRI PURKAYASTHA
April 19, 2005
RANJIT KUMAR SAHA Vs. STATE OF TRIPURA
November 11, 2005
RATAN MALLA Vs. SEFALLI MALLA
May 18, 2005
RATNESWAR KARMAKAR Vs. STATE OF ASSAM
January 27, 2005
RATNESWAR SINGH Vs. STATE OF ASSAM
March 1, 2005
REBATI MAZUMDAR Vs. NITAL SAHA
January 4, 2005
REETOOPARNA PATOWARY AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
May 26, 2005
REGISTRAR I AND E GAUHATI HIGH COURT Vs. AMARJIT BORGOHAIN
October 3, 2005
REGISTRAR I AND E GAUHATI HIGH COURT Vs. AMARJIT BORGOHAIN
August 3, 2005
REHAN AHMED LASKAR Vs. STATE BANK OF INDIA
February 16, 2005
RELIANCE CAPITAL AND FINANCE Vs. BHAWARLAL AGRAWALL
September 23, 2005
RENU BALA DEVI Vs. LOHIT CH NATH
March 18, 2005
RENU PRABHA BORA Vs. STATE OF ASSAM
July 1, 2005
REZNA BEGUM BARBHUIYA Vs. STATE OF ASSAM
August 23, 2005
RINA DEY Vs. STATE OF TRIPURA
December 17, 2005
RINCHIN LETA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 18, 2005
RITA PURKAYASTHA Vs. SUNIL NATH AND ORS.
February 4, 2005
ROBIN SARMA Vs. STATE OF ASSAM
January 12, 2005
ROCKPO DABU LEWI Vs. STATE OF ARUNACHAL PRADESH
June 1, 2005
ROHLUPUIA Vs. STATE OF MIZORAM
September 19, 2005
ROHMINGLIANA Vs. STATE OF MIZORAM
June 27, 2005
ROITONG SINGPHO Vs. AMIT GOEL
January 20, 2005
RUBEM BORTH Vs. ANJU BORTH
April 8, 2005
RUMI BORA DUTTA Vs. STATE OF ASSAM
June 23, 2005
RUNU ROY Vs. STATE OF ASSAM
June 15, 2005
S MARBANIANG Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
November 7, 2005
S MEDHI Vs. BAR COUNCIL OF ASSAM
May 12, 2005
S P MAHANTA Vs. STATE OF MEGHALAYA
June 20, 2005
S P ROAD LINK Vs. STATE OF TRIPURA
February 2, 2005
S S E PRIVATE LTD Vs. STATE OF ASSAM
February 23, 2005
SABUJ RANJAN DEY Vs. STATE OF ASSAM AND ORS.
March 4, 2005
SADANANDA BHARALI Vs. ASSAM STATE TRANSPORT CORPORATION
May 17, 2005
SADAT ALI Vs. STATE OF TRIPURA
February 5, 2005
SADHAN DATTA Vs. STATE OF TRIPURA
July 1, 2005
SADHAN LODH Vs. NATIONAL INSURANCE COMPANY LTD.
June 15, 2005
SADOU ASOM PUTHI PRAKASAK ARU BIKRETA SANGTHA Vs. STATE OF ASSAM
August 24, 2005
SAFIQUR RAHMAN CHOUDHURY Vs. STATE OF ASSAM
August 30, 2005
SAHID ALI Vs. STATE OF TRIPURA
June 24, 2005
SAHIDUR RABBI ALIAS BABUL SK Vs. STATE OF ASSAM
September 23, 2005
SAIKHOWA SADIYA WATER TRANSPORT CO Vs. STATE OF ASSAM AND OTHERS
June 13, 2005
SAILEN CHUTIA Vs. HEMANTA SARMA
November 9, 2005
SAILEN KUMAR SARMA Vs. STATE OF ASSAM AND ORS.
May 31, 2005
SAJAL MALAKAR Vs. STATE OF TRIPURA
May 18, 2005
SAKO CHANG Vs. STATE OF NAGALAND AND ORS.
August 8, 2005
SALEHA BEGUM Vs. STATE OF ASSAM
November 9, 2005
SALEHA KHATUN Vs. STATE OF ASSAM AND ORS.
September 13, 2005
SAMAR KRISHNA SAHA Vs. STATE OF TRIPURA
December 14, 2005
SAMARENDRA ACHARJEE Vs. STATE OF TRIPURA
October 5, 2005
SAMAT KUMAR MUNDHRA Vs. SUMAN KABRA
March 18, 2005
SAMCHITA SAHA Vs. STATE OF MEGHALAYA
January 18, 2005
SAMINA R. MARAK Vs. STATE OF MEGHALAYA
February 1, 2005
SAMIRUDDIN ALIAS SAMU Vs. STATE OF ASSAM
September 21, 2005
SANDHYA RANI DAS Vs. NIRATAN PAUL
May 18, 2005
SANDIP ROY CHOUDHURY Vs. NUPUR SAHA
January 17, 2005
SANGEETA NGANGOM Vs. STATE OF MANIPUR
September 28, 2005
SANJAY DAS Vs. STATE OF ASSAM
August 10, 2005
SANJIB PUZARI Vs. ASSAM STATE ELECTRICITY BOARD
February 22, 2005
SANKHA NATH PEGU Vs. STATE OF ASSAM AND ORS.
July 21, 2005
SANTANU BANERJEE Vs. GAUHATI MUNICIPAL CORPORATION
August 30, 2005
SANWARMAL AGRAWAL Vs. STATE OF ASSAM
March 17, 2005
SAPAM ONGBI LOIDANG DEVI Vs. TAKHELKUMBAM ONGBI RAJKUMARI MONOSANA DEVI
March 5, 2005
SARAT CHANDRA SINHA Vs. STATE OF ASSAM
August 12, 2005
SARDA SUNDARI ROY Vs. GOURANGA CHANDRA ROY
August 1, 2005
SATYABRATA VHAKRABORTY Vs. STATE OF ARUNACHAL PRADESH
September 2, 2005
SATYAJIT HAZARI Vs. STATE OF ASSAM
May 2, 2005
SAUKAT ALI Vs. STATE OF ASSAM AND OTHERS
February 24, 2005
SAWARMAL AGARWALLA Vs. STATE OF ASSAM
August 24, 2005
SAYED SABIR AHMED Vs. UNION OF INDIA
March 29, 2005
SH F NGKUR BIAKVELA Vs. STATE OF MIZORAM
April 21, 2005
SH. LALKHUMTIRA Vs. STATE OF MIZORAM AND ORS.
April 1, 2005
SHAHEJUL HUSSAIN SAIKIA Vs. STATE OF ASSAM
February 11, 2005
SHANTANU CHAKRABORTY Vs. STATE OF TRIPURA
September 2, 2005
SHIBANI ROY Vs. UNION OF INDIA
May 30, 2005
SHIBANI ROY Vs. UNION OF INDIA AND ORS.
May 31, 2005
SHILLONG MUNICIPAL BOARAD Vs. LATIPLANG KHARKONGOR
March 25, 2005
SHREE SANYEEJI ISPAT PVT LTD Vs. STATE OF ASSAM
October 7, 2005
SHRI KAMAL KUMAR SHARMA Vs. STATE OF ASSAM
March 23, 2005
SHYAM SUNDAR MAHESWRI Vs. STATE OF ASSAM
April 5, 2005
SHYAMLAL KANTI GHOSH & ANOTHER Vs. STATE OF ASSAM & OTHERS
May 12, 2005
SIDDHARTH SAHEWALLA Vs. STATE OF ASSAM
September 30, 2005
SIDHESWAR DEKA Vs. STATE OF ASSAM
February 3, 2005
SIKARIA AND SONS PVT LTD Vs. COMMISSIONER OF TAXES ASSAM KAR BHAWAN DISPUR GUWAHATI
September 1, 2005
SILCOORIE TEA ESTATE Vs. GENERAL SECRETARY
March 15, 2005
SILDA PASSAH Vs. NOTHY PASSAH
May 26, 2005
SIMA PALIT Vs. PRADIP KUMAR PALIT
May 16, 2005
SIRAJ ALI Vs. STATE OF ASSAM
May 4, 2005
SIRSHIK TANTI Vs. AMRIT PATNAYAK @ MITRA
January 6, 2005
SIVAJI SAHA Vs. SHAHMD FARID
February 28, 2005
SMT. SANDHYA RANI ROY CHOUDHURY Vs. HIRANMOY SEKHAR DAS ASTOPATI
March 14, 2005
SMTI LALTANPUII Vs. STATE OF MIZORAM AND OTHERS
March 4, 2005
SMTI. MAMATA BEZBORA Vs. MD. ASAD YUSUF
August 29, 2005
SOHRABUDDIN AHMED Vs. STATE OF ASSAM
July 1, 2005
SOIBAM NINGOL ARAMBAM ONGBI Vs. UNION OF INDIA & OTHERS
July 1, 2005
SOM PRAKASH SINGHANIA Vs. STATE OF ASSAM
February 18, 2005
SONBEEL FISHERMEN CO-OP SOCIETY LTD. Vs. STATE OF ASSAM AND ORS.
August 9, 2005
SORHAB ALI Vs. STATE OF ASSAM
March 2, 2005
SORHAB ALI Vs. NURUL ISLAM AHMED
November 17, 2005
SRIMANTA SHANKAR DEV NAMGHAR SAMITY Vs. STATE OF ASSAM
November 24, 2005
STATE BANK OF INDIA Vs. SOLEX CUSTINGS
May 17, 2005
STATE OF ARUNACHAL PRADESH Vs. SOILEN PHUKAN
August 9, 2005
STATE OF ASSAM Vs. BISHNU PRASAD SINHA
August 31, 2005
STATE OF ASSAM Vs. BIR BAHADUR SINGH
July 1, 2005
STATE OF ASSAM Vs. BHAGYA KALITA
October 4, 2005
STATE OF ASSAM Vs. PRABIN RAM PHUUKAN
May 6, 2005
STATE OF ASSAM Vs. TOTE DEWAN ALIAS MAN BHADUR DEWAN
April 28, 2005
STATE OF ASSAM Vs. LEBUDHAR CHUTIA
February 18, 2005
STATE OF ASSAM Vs. HIRALAL RAJPUT
February 10, 2005
STATE OF MANIPUR Vs. KHUPKHOSOI SIMTE
January 1, 2005
STATE OF MANIPUR Vs. MOIRANGTHEM CHAOBA SINGH
December 20, 2005
STATE OF MANIPUR Vs. A SUBHASH SINGH
August 5, 2005
STATE OF MANIPUR Vs. KHUPKHOSOI SIMTE AND ANR.
March 17, 2005
STATE OF MANIPUT Vs. CHONGTHAM HOMENDRO SINGH
April 18, 2005
STATE OF MEGHALAYA Vs. RICHARD LYNGDOH
May 16, 2005
STATE OF MEGHALAYA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MEGHALAYA FOREST DEPARTMENT, SHILLONG AND ANOTHER Vs. (SMT.) SERE MARAK AND ANOTHER
July 4, 2005
STATE OF MIZORAM Vs. LATHANKIMA AND ANR.
May 26, 2005
STATE OF MIZORAM Vs. ZODUHILIAN
May 6, 2005
STATE OF MIZORAM Vs. RUALHLEITHANGA
May 25, 2005
STATE OF MIZORAM Vs. LALRINKHUMA
May 20, 2005
STATE OF MIZORAM Vs. V S PILLAI
May 18, 2005
STATE OF MIZORAM Vs. CHALTHIANGI SMT
April 27, 2005
STATE OF MIZORAM Vs. SH ZOTHANPUIA
February 24, 2005
STATE OF MIZORAM Vs. ROZAMLIANA
February 24, 2005
STATE OF MIZORAM Vs. LALNINGHAKA
September 19, 2005
STATE OF MIZORAM Vs. VANLALCHHANGA
September 19, 2005
STATE OF MIZORZM Vs. RAMENGMAWIA
November 22, 2005
STATE OF NAGALAND Vs. ASIEON SAKHRIE
September 16, 2005
STATE OF NAGALAND Vs. KENNELEISA NEIKHA
February 17, 2005
STATE OF TRIPURA Vs. SWAPNA CHAKRABORTY
March 1, 2005
STATE OF TRIPURA Vs. SEPHAL CHANDRA ROY ALIAS SAHA
September 13, 2005
STATE OF TRIPURA Vs. NARAYANI SHARMA
September 1, 2005
SUBAL SARKAR Vs. PURABI SARKAR
November 2, 2005
SUBHASH PROJECT AND MARKETING LTD Vs. STATE OF ARUNACHAL PRADESH
October 6, 2005
SUBIR KUMAR DEY Vs. JOYA DEY @ JOYA MAHAJAN
August 23, 2005
SUBRATA TALKUDAR Vs. STATE OF ASSAM
June 7, 2005
SUDHANGSHU CHANDRA DEY Vs. STATE OF ASSAM
June 30, 2005
SUKANTA SAHA Vs. STATE OF ASSAM
June 24, 2005
SUKHENDU CHOUDHURY AND ANOTHER Vs. STATE OF TRIPURA AND ANOTHER
April 19, 2005
SUKUMAL GHOSE Vs. STATE OF ASSAM
June 14, 2005
SUKUMAR PAUL Vs. PRASNTTA CHOWDHURY
March 31, 2005
SUMEET ENTERPRISES Vs. UNION OF INDIA
April 8, 2005
SURAIYA SULTANA Vs. STATE OF ASSAM
November 9, 2005
SURAJ ALI MAZUMDAR Vs. STATE OF ASSAM
August 5, 2005
SUREN CH DAS Vs. STATE OF ASSAM
April 13, 2005
SUREN CHANDRA DAS AND ANR. Vs. STATE OF ASSAM AND ORS.
February 21, 2005
SUREN DAS Vs. STATE OF ASSAM AND ORS.
January 7, 2005
SUREN ORANG Vs. STATE OF ASSAM
February 1, 2005
SURESH CHAUHAN Vs. STATE OF ASSAM
November 14, 2005
SURIYA BEGUM Vs. STATE OF ASSAM
June 7, 2005
SURJIT KUMAR Vs. UNION OF INDIA AND OTHERS
June 27, 2005
SURJYA DAS Vs. ASSAM STATE ELECTRICITY BOARD
September 15, 2005
SURUJ ALI Vs. STATE OF ASSAM
February 1, 2005
SUSHIL KUMAR BARUA Vs. GOLOK CHANDRA KALITA
November 21, 2005
SWAPAN KR. PAUL Vs. ABALA RANI NATH AND ORS.
March 18, 2005
SWAPAN MALLICK Vs. PURNA LAXMI TRIPURA
August 26, 2005
SWAPNA DHAR Vs. STATE OF ARUNACHAL PRADESH
June 8, 2005
SYED MAHMUD ALI Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,DEPARTMENT OF ENVIRONMENT OF FOR
June 17, 2005
T THANGCHHUANA Vs. STATE OF MIZORAM
June 27, 2005
T. CHUBATEMSU KICHU Vs. STATE OF NAGALAND
November 23, 2005
TAD TANA Vs. STATE OF ARUNACHAL PRADESH
January 7, 2005
TAGUNG NERI Vs. TINGRI EFFA
June 28, 2005
TAKO CHANGRIANG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 26, 2005
TANA KAYA TARA Vs. STATE OF ARUNACHAL PRADESH
April 21, 2005
TANKESWAR DEKA Vs. STATE OF ASSAM AND OTHERS
September 27, 2005
TAPANDAS Vs. STATE OF TRIPURA
February 11, 2005
TATER MITE Vs. STATE OF ARUNACHAL PRADESH
April 1, 2005
TENZIN TSETIM Vs. STATE OF ARUNACHAL PRADESH
August 19, 2005
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. JABA NATH AND OTHERS
February 9, 2005
THE PURANKUCHIA GARAKHAHANIA UNNAYAN PARISHAD Vs. THE STATE OF ASSAM AND OTHERS
April 12, 2005
THINGHAIJAMC ALIAS THANGJAM IBOTOMBISINGH Vs. STATE OF MANIPUR
May 13, 2005
THONGBAM BRAJAMANI SINGH Vs. STATE OF MANIPUR
April 26, 2005
THOSANO OVUNG Vs. STATE OF NAGALAND
July 29, 2005
TIL BAHADUR KONWAR Vs. DILUSAHU
June 3, 2005
TILAK BARMAN Vs. UNION OF INDIA
January 25, 2005
TIRTHA NATH DAS Vs. STATE OF ASSAM
April 28, 2005
TOP BAHADUR CHHETRI Vs. UNION OF INDIA
September 22, 2005
TRIPURA GRAMIN BANK DHARMANAGAR BRANCH Vs. PROMODE CH NATH
January 5, 2005
TRIPURA JUTE MILLS LTD Vs. STATE OF TRIPURA
September 9, 2005
TRIPURA TEA DEVELOPMENT CORPORATION Vs. MANABENDRA CHAKRABORTY
August 1, 2005
U FAIRLY SYIEM Vs. U R KRINGWELL SYIEM
November 29, 2005
UBSI BIREN LOTHA Vs. STATE OF NAGALAND
September 16, 2005
UMA BRICKS INDUSTRIES Vs. STATE OF TRIPURA
May 25, 2005
UMA GOPE CHOUDHURY Vs. KANAI DEB
October 6, 2005
UMADUTT JHUNJHUNWALA Vs. SURAJ KR LONGAM
August 8, 2005
UNION OF INDIA Vs. TAPASHI SARKAR
September 28, 2005
UNION OF INDIA Vs. NEHU CASUAL LABOUR ASSOCIATION
June 7, 2005
UNION OF INDIA Vs. ANIL KUMAR BAJPAI
April 28, 2005
UNION OF INDIA Vs. RAMAKANT BAKTI
March 31, 2005
UNION OF INDIA Vs. SUDHANGSHU CHAKRABORTY
March 29, 2005
UNION OF INDIA Vs. SUSHANTA KUMAR BHATTACHARJEE
January 1, 2005
UNION OF INDIA Vs. SUKHLAL SARKAR
February 9, 2005
UNION OF INDIA Vs. TH SANJIT SINGH
February 7, 2005
UNION OF INDIA Vs. J G ENGINEERS PVT LTD
February 8, 2005
UNION OF INDIA Vs. ANGOM ONGBI IBEYAIMA DEVI
February 7, 2005
UNION OF INDIA Vs. GENERAL SECRETARY PURVOTTAR SIMANT RAILWAY KARMACHARI SANGH
March 3, 2005
UNION OF INDIA Vs. SUKHEN CHANDRA DAS
March 23, 2005
UNION OF INDIA Vs. SUSHANTA KR. BHATTACHARJEE
September 23, 2005
UNION OF INDIA Vs. ASSAM BROOK LTD.
June 30, 2005
UNION OF INDIA & ORS. Vs. PRAMOD KUMAR
May 25, 2005
UNION OF INDIA AND OTHERS Vs. SMTI M. THANGI AND ANOTHER
March 9, 2005
UNITED BANK OF INDIA Vs. SIDHARTHA CHAKRABORTY
April 5, 2005
UNITED INDIA INSURANCE CO Vs. TLANLAWMI
September 21, 2005
UNITED INDIA INSURANCE CO LTD Vs. H LALHIMINGLLANA
November 22, 2005
UNITED INDIA INSURANCE CO LTD Vs. CHANDANA SAHA
December 9, 2005
UNITED INDIA INSURANCE CO LTD Vs. R LALHMINGLIANA
April 21, 2005
UNITED INDIA INSURANCE CO LTD Vs. RODINGLIANA
May 25, 2005
UNITED INDIA INSURANCE CO LTD Vs. SAHADEV GHOSH
March 7, 2005
UNITED INDIA INSURANCE CO LTD. Vs. VANLALVUANA PACHUAU AND ANOTHER
September 22, 2005
UNITED INDIA INSURANCE CO. LTD Vs. MEMBER, MOTOR ACCIDENT CLAIMS
February 3, 2005
UNITED INDIA INSURANCE CO. LTD Vs. NENA DEVI
September 21, 2005
UNITED INDIA INSURANCE CO. LTD Vs. JOEPH ROCHHUNGA
September 22, 2005
UNITED INDIA INSURANCE CO. LTD. Vs. SAPCHHAWNA AND ANR.
September 20, 2005
UNITED INDIA INSURANCE CO. LTD. Vs. KAWLTHANGPUII AND ANR.
April 21, 2005
UPENDRA NATH BEZBARUAH Vs. STATE OF ASSAM
May 10, 2005
USHARANI SAIKIA Vs. STATE OF ASSAM
February 7, 2005
UTPAL CHANDRA BHUYAN Vs. STATE OF ASSAM
October 7, 2005
UTPAL NATH Vs. STATE OF ASSAM
April 12, 2005
UTPAL PAMEY Vs. STATE OF ASSAM AND ORS.
February 1, 2005
UTTAM KR SARKAR Vs. RATAN KR BARMAN
March 22, 2005
UTTAM RABIDAS Vs. SIDDIKUR RAHAMAN
May 4, 2005
V KEHIE Vs. STATE OF NAGALAND
April 4, 2005
VECTOR VERO Vs. STATE OF NAGALAND AND ORS.
October 6, 2005
VINOD TRADING CO Vs. STATE OF ASSAM
July 1, 2005
VIRENDRA KUMAR GUPTA Vs. STATE OF ARUNACHAL PRADESH
June 16, 2005
VISHNU PRASAD SHARMA Vs. UNION OF INDIA
June 10, 2005
VIYIHO SEMA AND ORS. Vs. STATE OF NAGALAND AND ANR.
August 24, 2005
WILSON OVUNG, DUNCAN BASTI, DIMAPUR, NAGALAND Vs. STATE OF NAGALAND AND OTHERS
August 8, 2005
YKB SINGH Vs. STATE OF MEGHALAYA
May 5, 2005
YOGESH SHAH Vs. DHARMESWARI DEVI ALIAS DHARMESWARI DEVI
December 20, 2005
YOMI KARBI Vs. STATE OF ARUNACHAL PRADESH
August 6, 2005
ZANGHINGLOVA Vs. STATE BANK OF INDIA
June 8, 2005
ZARZOLIANI Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM, SCHOOL EDUCATION DEPARTMENT
March 3, 2005
ZULFIQUAR ALI Vs. UNION OF INDIA
March 2, 2005