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Case Index
Title
Date
KULA CHANDRA PAUL, NORTH TRIPURA Vs. SUMITA DEY
April 22, 2014
MANOJ KANTI DEB Vs. STATE OF TRIPURA
April 30, 2014
MIRA DUTTA, TRIPURA Vs. KRISHNA DEBNATH
May 6, 2014
ABANI KR. DEBNATH Vs. KANAN CH. DEBNATH
July 22, 2014
ABDUL KASHEM Vs. ABDUL JABBAR
March 7, 2014
ABDUL MAMIN Vs. ABDUL GANI
June 6, 2014
ABDUL SAHID Vs. STATE OF TRIPURA
September 1, 2014
ABHIJIT DAS, S/O PROMODE RANJAN DAS Vs. STATE OF TRIPURA
April 10, 2014
ABHIJIT SHIL; TITU SARKAR Vs. STATE OF TRIPURA
June 16, 2014
ABHISAR BUILDWELL PVT. LTD. Vs. STATE OF TRIPURA
September 12, 2014
ABIR DAS Vs. ANTARIPA DAS (DEB)
September 25, 2014
ABUL HUSSAIN Vs. THE STATE OF TRIPURA
November 12, 2014
AIRPORT AUTHORITY OF INDIA Vs. SATYA GOPAL ROY
May 27, 2014
AIRPORT’S AUTHORITY OF INDIA Vs. SWAPAN KUMAR DEY
October 30, 2014
AJGAR ALI Vs. PRADIP DAS
July 9, 2014
AJIT CH. GHOSH Vs. THE EXECUTIVE ENGINEER, PWD, NORTHERN DIVISION, THE SUPERINTENDING ENGINEER, PWD, KUMARGHAT, THE ENGINEER-IN-CHIEF, PWD, GOVT. OF TRIPURA AND THE STATE OF TRIPURA, REPRESENTED BY SECRETARY
March 24, 2014
AJIT DAS, SON OF REBATI MOHAN DAS Vs. STATE OF TRIPURA
March 6, 2014
AJIT KUMAR DEBBARMA, WEST TRIPURA Vs. STATE OF TRIPURA
March 11, 2014
AJOY DAS Vs. STATE OF TRIPURA
June 23, 2014
AJOY DAS, SON OF GOPAL CHANDRA DAS Vs. SWAPNA BISWAS
August 12, 2014
AJOY DEB Vs. THE STATE OF TRIPURA
June 20, 2014
AKHIRAI DEB BARMA, WEST TRIPURA Vs. STATE OF TRIPURA
May 7, 2014
ALEK MIAH Vs. THE STATE OF TRIPURA
November 10, 2014
ALINDRA DEBBARMA Vs. KASOM KOLOI
March 25, 2014
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. GOVERNMENT OF TRIPURA
January 31, 2014
AMALESH CHANDRA DEB, WEST TRIPURA Vs. STATE OF TRIPURA
March 14, 2014
AMAR DAS Vs. STATE OF TRIPURA
August 29, 2014
AMAR KANTI MAJUMDAR Vs. STATE OF TRIPURA
August 28, 2014
AMAR PAUL, S/O JAGNESWAR PAUL AND ORS Vs. STATE OF TRIPURA AND ORS
February 14, 2014
AMARENDRA BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
December 11, 2014
AMINA BEGUM Vs. MD SAYADUR RAHMAN SARKAR; MD CHABIR AHMED SARKAR; FATEMA BEGUM; SUPERINTENDENT OF AGRICULTURE; STATE OF TRIPURA
December 2, 2014
AMIT KUMAR DEY Vs. STATE OF TRIPURA
June 20, 2014
AMITABHA MAJUMDER Vs. THE STATE OF TRIPURA
November 5, 2014
AMITAVA GHOSH @ AMIT GHOSH Vs. STATE OF TRIPURA
January 30, 2014
AMRIT BISWAS, S/O LT ABINASH CHANDRA BISWAS; RUPAK KUMAR ACHARJEE Vs. SWAPNA CHOUDHURY; OFFICER-IN-CHARGE, RANIRBAZAR POLICE STATION,; STATE OF TRIPURA; ANTARA NANDI
November 21, 2014
AMULYA DEBBARMA Vs. STATE OF TRIPURA
September 24, 2014
AMULYA SARKAR Vs. BADAN CHANDRA TRIPURA
September 24, 2014
ANAL KUMAR PAUL Vs. SMT. CHHANDA ROY
March 25, 2014
ANAND KUMAR CHOWDHURY Vs. STATE OF TRIPURA
June 23, 2014
ANANDAMANI JAMATIA; PANKAJ JAMATIA; MANIK LAL JAMATIA Vs. STATE OF TRIPURA
December 8, 2014
ANANTAHARI JAMATIA, WEST TRIPURA Vs. STATE OF TRIPURA
March 14, 2014
ANIL CHANDRA DAS, WEST TRIPURA Vs. STATE OF TRIPURA
April 30, 2014
ANIL DEBBARMA Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR; SUB-DIVISIONAL MAGISTRATE; REVENUE INSPECTOR; TEHSILDAR, INDRANAGAR TEHSIL KACHARI; MATA MAHARANI BIBHU KUMARI DEVI; MAHARAJ PRADYOT KISHORE MANIKYA BAHADUR DEBBARMAN
July 8, 2014
ANIL NAMA Vs. BIJOY KUMAR AICH
July 1, 2014
ANIL PLANTATION PVT. LTD. Vs. STATE OF TRIPURA
August 14, 2014
ANIMA DEB Vs. STATE OF TRIPURA
June 30, 2014
ANIMESH NATH Vs. COLLECTOR, WEST TRIPURAOFFICE OF THE DISTRICT MAGISTRATE & COLLECTOR, WEST TRIPURA
April 28, 2014
ANIMESH NATH Vs. KSHITISH SAHA
August 4, 2014
ANJALI BALA SEN Vs. STATE OF TRIPURA
March 18, 2014
ANJAN DEB ROY Vs. STATE OF TRIPURA
July 24, 2014
ANKAIYA MOG Vs. STATE OF TRIPURA
August 22, 2014
ANUKUL CHANDRA ROY Vs. BHABANI BARDHAN
August 1, 2014
ANUP KUMAR DAS, S/O NIRODE LAL DAS Vs. TAPASI DAS (BARMAN)
March 14, 2014
ANURADHA DEBBARMA Vs. UNION OF INDIA
June 24, 2014
APAN KUMAR SARKAR Vs. STATE OF TRIPURA AND ORS.
June 30, 2014
APARNA DAS Vs. KALYANI DAS; MINATI DAS; JHARNA DAS
September 22, 2014
APARNA DEY, W/O RATAN DEY AND ORS Vs. BISWAJIT GHOSH, S/O MAHITOSH GHOSH AND ORS
February 7, 2014
ARATI DEBNATH Vs. STATE OF TRIPURA
March 26, 2014
ARATIBALA PAUL Vs. GOPAL CHANDRA SAHA
July 9, 2014
ARCHANA BHATTACHARJEE Vs. STATE OF TRIPURA
June 20, 2014
ARINDAM GHOSH @ APU, SON OF LATE ARABINDA GHOSH Vs. STATE OF TRIPURA
August 7, 2014
ARUN MITRA Vs. THE STATE OF TRIPURA
December 18, 2014
ARUN SAHA Vs. STATE OF TRIPURA; DIRECTOR OF AUDIT; JOINT DIRECTOR OF AUDIT
March 7, 2014
ARUNABHA SINHA, S/O LT AMAR SINHA Vs. STATE OF TRIPURA
July 23, 2014
ARUNAKSHA DAS Vs. STATE OF TRIPURA
June 3, 2014
ARUNDHATI CABLES AND ORS. Vs. STATE OF TRIPURA AND ORS.
November 13, 2014
ARUNODAY SAHA, S/O LATE ABANI MOHAN SAHA Vs. UNION OF INDIA; TRIPURA UNIVERSITY (CENTRAL UNIVERSITY); REGISTRAR, TRIPURA CENTRAL UNIVERSITY; PROF ANJAN KUMAR GHOSH
August 12, 2014
ARUP ACHARJEE Vs. THE STATE OF TRIPURA
November 13, 2014
ASHA KHATUN W/O ABDUL KHALEQUE MAISHAN AND ORS Vs. STATE OF TRIPURA AND ORS
February 10, 2014
ASHIM BAL Vs. THE STATE OF TRIPURA
November 12, 2014
ASHISH BISWAS Vs. STATE OF TRIPURA
April 10, 2014
ASHOK KUMAR GHOSH Vs. TRIPURA JUTE MILLS LIMITED
August 2, 2014
ASHOK SARKAR Vs. STATE OF TRIPURA
May 29, 2014
ASHOKA SARKAR Vs. NARAYAN DEBNATH
July 31, 2014
ASHOKE DATTA, WEST TRIPURA Vs. STATE OF TRIPURA
April 10, 2014
ASHUTOSH BANDOPADHYAY Vs. COMMISSIONER OF INCOME TAX
February 25, 2014
ASISH BISWAS, S/O HAR KUMAR BISWAS AND ORS Vs. STATE OF TRIPURA
February 11, 2014
ASISH DEBNATH Vs. BISWAJIT DEY; BIPUL BHOWMIK; NATIONAL INSURANCE COMPANY LTD; NEW INDIA ASSURANCE COMPANY LTD; SURAJIT KARMAKAR; MD EDRISH MIAH
October 31, 2014
ASISH MANDAL Vs. THE STATE OF TRIPURA
November 7, 2014
BABU SINGH MALSUM, S/O LATE JAGANNATH MALSUM Vs. MAHILA KANYA MALSUM, D/O LATE RATAN KUMAR MALSUM
April 9, 2014
BABU SINGH MALSUM, SOUTH TRIPURA Vs. MAHILA KANYA MALSUM
April 9, 2014
BABUL DAS Vs. STATE OF TRIPURA
July 28, 2014
BABUL DEBNATH Vs. STATE OF TRIPURA
September 11, 2014
BABUL LASKAR Vs. STATE OF TRIPURA
January 21, 2014
BABUL PODDAR, WEST TRIPURA Vs. NARAYAN CHANDRA DAS
January 28, 2014
BABUL SARKAR LATE MANINDRA SARKAR Vs. STATE OF TRIPURA
August 8, 2014
BADAL CHOUDHURY Vs. STATE OF TRIPURA
December 15, 2014
BADAL LODH Vs. ABANTI KUMAR ROY
November 5, 2014
BAISHYA KUMAR KALAI, SON OF LATE NAIDAMONI KALAI Vs. STATE OF TRIPURA
July 24, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. GOURI PAL; DEBALINA PAL
September 12, 2014
BAKUL DAS Vs. BIPUL DAS
April 1, 2014
BALAHARI DEBNATH, SON OF LATE AKHIL CHANDRA DEBNATH Vs. STATE OF TRIPURA
July 24, 2014
BANAWARI SINHA, S/O LT RAJ KUMAR LABANYA BHUSAN SINHA Vs. STATE OF TRIPURA; RAM SUJIT GOALA
March 31, 2014
BANI KAR (DEB BARMA) Vs. NRIPENDRA CHANDRA KAR
December 9, 2014
BANKIM CHANDRA DEY Vs. KHUKU RANI DEY
June 3, 2014
BANKIM SINGHA Vs. MANOJ KUMAR BOTHRA
April 25, 2014
BARUN BARMAN, SON OF BHAGABAN BARMAN Vs. STATE OF TRIPURA
July 22, 2014
BASANA DEBBARMA Vs. STATE OF TRIPURA
June 16, 2014
BASANT ENGINEERING Vs. STATE OF TRIPURA AND ORS.
July 28, 2014
BASANTA KUMAR GHOSH, NORTH TRIPURA Vs. PREMANANDA NAMA
April 10, 2014
BATAKRISHNA PAUL Vs. LAXMIBALA PAUL
November 21, 2014
BEDANA KHATUN Vs. THE BRANCH MANAGER
November 12, 2014
BENOY CH. SARKAR Vs. STATE OF TRIPURA
June 30, 2014
BHABANI SANKAR SARKAR Vs. ANIMA DAS (SARKAR)
June 26, 2014
BHABARANJAN DEBNATH, S/O LATE DWIJA LAL DEBNATH Vs. MD ABDUL KALAM, SON OF FAJAL HOQUE MIA; PRANAB DEBNATH, S/O LATE DWIJALAL DEBNATH; BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
March 12, 2014
BHAKTI ACHARJEE Vs. STATE OF TRIPURA
September 12, 2014
BHANU LODH Vs. TRIPURA JUTE MILLS LIMITED
October 31, 2014
BHARATIA INFRA PROJECTS LTD. Vs. STATE OF TRIPURA
March 28, 2014
BIDHAN DEBBARMA Vs. SUKESHAN DAS
August 25, 2014
BIJALI MAJUMDER Vs. THE STATE OF TRIPURA
November 26, 2014
BIJOY JAMATIA Vs. STATE OF TRIPURA
April 28, 2014
BIKASH DAS Vs. THE STATE OF TRIPURA
October 28, 2014
BILLAL AHMED Vs. STATE OF TRIPURA
July 18, 2014
BILLAL HOSSAIN Vs. SAHENA @ AMBIA KHATUN; NABI MIAH
November 18, 2014
BIMAL CHANDRA DEBNATH, WEST TRIPURA Vs. TRIPURA SMALL INDUSTRIES CORPORATION LIMITED
January 31, 2014
BIMAL CHANDRA SEN, S/O LATE SURENDRA KUMAR SEN Vs. STATE OF TRIPURA; DEPUTY SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF TRIPURA; LAND ACQUISITION COLLECTOR; DISTRICT MAGISTRATE & COLLECTOR, GOVERNMENT OF TRIPURA; SECRETARY-CUM-COMMISSIONER, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF TRIPURA
March 18, 2014
BIMAL DEBNATH Vs. STATE OF TRIPURA
September 24, 2014
BIMAL DEBNATH, S/O RAJENDRA DEBNATH AND ORS Vs. GOBINDA CHANDRA SAHA, S/O HIMANSHU SAHA AND ORS
February 19, 2014
BIMAL KUMAR CHANDA Vs. RATNA ROY AND ORS.
December 10, 2014
BIMAL RUDRAPAL Vs. STATE OF TRIPURA
November 26, 2014
BINOY BHATTACHARJEE, SEPAHIJALA Vs. STATE OF TRIPURA
April 29, 2014
BINOY BHUSAN DEY, NORTH TRIPURA Vs. BAKUL DAS, NORTH TRIPURA
April 28, 2014
BIPLAB DEBGUPTA Vs. STATE OF TRIPURA; SECRETARY TO GOVERNMENT OF TRIPURA; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; ENGINEER-IN-CHIEF; ALOKE DASGUPTA
July 11, 2014
BIPLAB DEBNATH Vs. STATE OF TRIPURA
July 25, 2014
BIPLAB KUMAR BARUA, NORTH TRIPURA Vs. STATE OF TRIPURA
January 31, 2014
BISHNU DEBNATH Vs. STATE OF TRIPURA
December 12, 2014
BISHNU PATARI S/O TUKHU PATARI Vs. STATE OF TRIPURA
May 30, 2014
BISHNUPADA ROY Vs. THE STATE OF TRIPURA
November 11, 2014
BISWAJIT CHAKRABORTY ALIAS BISHU Vs. STATE OF TRIPURA
July 8, 2014
BISWAJIT DAS, S/O HARICHARAN DAS Vs. STATE OF TRIPURA
June 5, 2014
BISWAJIT DAS, SOUTH TRIPURA Vs. SUPERINTENDENT OF POLICE
January 31, 2014
BISWAJIT DAS; RABIUL HOSSAIN; RANJAN MIAH Vs. STATE OF TRIPURA
August 21, 2014
BISWAJIT DEY, S/O LATE NIRODE BARAN DEY Vs. BHUBAN CHANDRA DEBNATH, S/O LATE GAGAN CHANDRA DEBNATH; ASHUTOSH DEBNATH, S/O LATE NISHI KANTA DEBNATH; BAKUL DEBNATH, W/O SRI ASHUTOSH DEBNATH
June 25, 2014
BISWAJIT PAUL, DHALAI Vs. STATE OF TRIPURA
January 24, 2014
BISWAJIT SARKAR Vs. STATE OF TRIPURA
April 4, 2014
BISWESWAR BHOWMIK Vs. THE STATE OF TRIPURA
November 17, 2014
BIVA RANI DEB Vs. LIFE INSURANCE CORPORATION OF INDIA LTD.
February 3, 2014
BIVA RANI DEB Vs. LIFE INSURANCE CORPORATION OF INDIA LTD
January 16, 2014
BRAJALAL CHAKRABORTY, S/O LATE AMBIKA PRASAD CHAKRABORTY, Vs. STATE OF TRIPURA
November 25, 2014
BRAJENDRA DEBNATH Vs. STATE OF TRIPURA
March 26, 2014
BYOMKESH CHOUDHURY Vs. THE STATE OF TRIPURA
December 1, 2014
CHANCHAL GHOSH Vs. TRIPURA TRUCK OWNERS SYNDICATE
November 3, 2014
CHANDAN DEBNATH, WEST TRIPURA Vs. SUNITI NATH
January 28, 2014
CHANDRA KISHORE DATTA Vs. L A COLLECTOR
March 12, 2014
CHHAYA DEBNATH Vs. MANIK LAL DEBNATH
November 12, 2014
CHINTA RANI JAMATIA Vs. ARUP DEBROY
August 13, 2014
CHITTA DEBBARMA, HEAD MASTER Vs. STATE OF TRIPURA; ADDITIONAL SECRETARY, SCHOOL EDUCATION DEPARTMENT; DIRECTOR, SCHOOL EDUCATION DEPARTMENT; AJIT CHANDRA DAS; CHAULION ZOUALA; KALI MOHAN JAMATIA; NIKHIL BISWAS; JOGAMAYA CHAKMA
April 25, 2014
CHURCHILL SANGMA Vs. STATE OF TRIPURA
June 18, 2014
COMMANDANT Vs. BINA PANI NATH
August 4, 2014
COMMANDER AND ORS ; OFFICER COMMANDING Vs. MD JAHANGIR MIA; INSPECTOR GENERAL OF POLICE
July 22, 2014
COURT ON ITS OWN MOTION Vs. ARUN CHANDRA BHOWMIK; SYED MUNTAZIM ALI; DIPAK KUMAR BISWAS; SHANKAR RAJKHOWA AND ORS
September 24, 2014
COURT ON OWN MOTION Vs. NARAYAN KUMAR DAS
December 18, 2014
D I G , BSF , P O & VILL Vs. PURNIJOY REANG S/O PHORENDRA REANG
July 21, 2014
DEBABRATA BHOWMIK Vs. STATE OF TRIPURA
August 2, 2014
DEBASISH MAJUMDER Vs. THE STATE OF TRIPURA
November 13, 2014
DEBI CHOUDHURI (DASGUPTA) Vs. PUNJAB NATIONAL BANK
November 17, 2014
DEPUTY CHIEF ENGINEER Vs. MAYA SAHA, W/O SATISH
March 31, 2014
DEPUTY CHIEF ENGINEER, (CONSTRUCTION) Vs. SUBAL DEBNATH, S/O MATILAL DEBNATH; LAND ACQUISITION COLLECTOR
April 29, 2014
DEPUTY CHIEF ENGINEER, N F RAILWAY, GURKHABASTI Vs. RANJIT SUTRADHAR, S/O NIKUNJA SUTRADHAR; LAND ACQUISITION COLLECTOR
April 10, 2014
DHAMMAPIYA (THAIU) MOG Vs. STATE OF TRIPURA
September 15, 2014
DHANANJOY DAS Vs. THE STATE OF TRIPURA
October 29, 2014
DHANANJOY DEBBARMA Vs. THE STATE OF TRIPURA
December 8, 2014
DHANANJOY DEBNATH, S/O PARITOSH DEBNATH OF VILLAGE Vs. STATE OF TRIPURA
April 29, 2014
DHARAMPAL SATYAPAL LIMITED Vs. STATE OF TRIPURA
September 11, 2014
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
March 3, 2014
DHIRESH CH. PAUL, WEST TRIPURA Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
June 12, 2014
DIBYENDU DAS, S/O DHIRENDRA DAS AND ORS Vs. NUPUR DEB (DAS), W/O DIBYENDU DAS AND ORS
February 1, 2014
DIED, ILABANTA DEBBARMA; GURUPADA DEBBARMA; RAJU DEBBARMA; ARUNA DEBBARMA Vs. CHANDRA PRAVA ROY; SUSANTA BANERJEE; SUJIT KR BANNERJEE; JYOTSNA KR BANNERJEE; RABINDRA KR BANNERJEE
July 11, 2014
DILIP CHAKMA Vs. STATE OF TRIPURA
August 28, 2014
DILIP DAS Vs. STATE OF TRIPURA
August 14, 2014
DILIP DAS Vs. SMTI PUTUL DAS
February 18, 2014
DILIP DAS, S/O NARAYAN DAS AND ORS Vs. STATE OF TRIPURA
February 13, 2014
DILIP KUMAR DAS Vs. STATE OF TRIPURA
July 25, 2014
DILIP KUMAR DATTA Vs. STATE OF TRIPURA
July 28, 2014
DILIP MUHURI Vs. STATE OF TRIPURA
February 19, 2014
DIPAK DEBNATH Vs. STATE OF TRIPUR
June 30, 2014
DIPALI LODH Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR; SUB-DIVISIONAL MAGISTRATE; DEPUTY DIRECTOR OF EDUCATION; HEAD MASTER SANTIRBAZAR HIGHER SECONDARY SCHOOL; TAHASILDAR, SANTIRBAZAR; JATINDRA CHANDRA DATTA
December 1, 2014
DIPALI ROY Vs. THE STATE OF TRIPURA
November 3, 2014
DIPESH KANDA Vs. STATE OF TRIPURA
July 10, 2014
DIRECTOR GENERAL OF POLICE Vs. BIJOYA DAS
August 4, 2014
DIRECTOR OF POSTAL SERVICES, DEPARTMENT OF POST OFFICES Vs. RATHINDRA SARKAR
January 31, 2014
DOYEL SINGHA Vs. STATE OF TRIPURA
June 13, 2014
DR. SATYAJIT CHAKRABORTY Vs. SRI RAJIB DATTA, NATIONAL INSURANCE COMPANY LTD., DHARMANAGAR BRANCH AND NATIONAL INSURANCE COMPANY LTD., DIVISIONAL OFFICE, AGARTALA, WEST TRIPURA
May 27, 2014
DULAL CHANDRA DEB Vs. ABU MIA
July 2, 2014
DULAL DAS Vs. THE STATE OF TRIPURA
November 14, 2014
DWIJENDRA KISHORE PAUL Vs. DIPAK KUMAR NAG
November 10, 2014
DY. CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. SHRI UTTAM KR. DEB AND LAND ACQUISITION COLLECTOR, WEST TRIPURA
March 13, 2014
EXECUTIVE ENGINEER Vs. SABITRI RANI SEN
August 6, 2014
EXECUTIVE ENGINEER, MINOR IRREGATION & FLOOD CONTROL; LAND ACQUISITION COLLECTOR Vs. MADHUSUDHAN BHOWMIK
September 26, 2014
EXECUTIVE OFFICER Vs. RANU BALA BHOWMIK
April 24, 2014
FALGUN KUMAR NOATIA Vs. STATE OF TRIPURA
June 10, 2014
FATIKCHERRA TEA ESTATE Vs. STATE OF TRIPURA, AGARTALA; COMMISSIONER OF TAXES; ASSISTANT COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
May 5, 2014
FIROZ MIAH Vs. STATE OF TRIPURA
September 10, 2014
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA; SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA; DISTRICT MANAGER FOOD CORPORATION OF INDIA,
March 14, 2014
GAURANGA CHANDRA PAUL Vs. UMA DEB
June 20, 2014
GAUTAM SAHA Vs. AGARTALA MUNICIPAL COUNCIL
June 12, 2014
GAUTAM SUTRADHAR, S/O SHANTI SUTRADHAR Vs. STATE OF TRIPURA
March 14, 2014
GIRI BALA DEVI(CHAKRABORTY); PRASENJIT CHAKRABORTY ALIAS TUNU; SANJOY CHAKRABORTY Vs. BAKUL CHANDRA CHAKRABORTY
December 1, 2014
GITA DEBNATH, WIFE OF RAKHAL DEBNATH Vs. STATE OF TRIPURA
April 28, 2014
GITA SAHA Vs. REKHA RANI SAHA
June 23, 2014
GOLAPI DEBBARMA, W/O BAISAKH DEBBARMA OF VILLAGE Vs. REBATI DEBBARMA, S/O LATE NABADWIP DEBBARMA OF VILL
April 29, 2014
GOPAL DEBNATH Vs. STATE OF TRIPURA
May 27, 2014
GOPAL GHOSH AND ORS Vs. STATE OF TRIPURA AND ORS
March 11, 2014
GOPAL NATH, S/O LATE THAKURMANI NATH Vs. STATE OF TRIPURA
April 9, 2014
GOUR MANI ROY Vs. STATE OF TRIPURA
April 10, 2014
GOURANGA DEBNATH Vs. THE STATE OF TRIPURA
November 27, 2014
GOURANGA MAJUMDER Vs. STATE OF TRIPURA
June 30, 2014
GOUTAM DEY; BISWAJIT CHAKRABORTY @ MANGAL Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR
September 26, 2014
GOUTAM SENGUPTA, SON OF LATE NALINI RANJAN SENGUPTA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES; TRIPURA APEX FISHERIES COOP SOCIETY LTD ; EXECUTIVE OFFICER, TRIPURA APEX FISHERIES COOP SOCIETY LTD ; DIRECTOR, DIRECTORATE OF FISHERIES
April 30, 2014
HAFLONGCHERRA TEA COMPANY LTD. Vs. PUTUL SENGUPTA
August 19, 2014
HARADHAN CHAKRABORTY, AGARTALA Vs. TRIPURA CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.
June 5, 2014
HARADHAN CHOUDHURY Vs. SUKHAMOY SEN
March 25, 2014
HARADHAN DAS Vs. SHILA MALAKAR
September 12, 2014
HARAN CHANDRA DEY Vs. HAPLONG CHERRA TEA COMPANY LTD.
July 25, 2014
HARATI KALAI Vs. NANDA GOPAL ROY
November 28, 2014
HARATI KALAI (DEBBARMA), W/O LT SUKUMANI DEBBARMA; JAYANTA KALAI, S/O MANRAI KALAI; BIRENDRA KALAI Vs. MANGALESWARI DEBBARMA; NANDA GOPAL ROY(SAHA) ALIAS ABU; SUKDEB DATTA, S/O NALINI RANJAN DATTA; NATIONAL INSURANCE COMPANY LTD ; NANDA GOPAL ROY(SAHA) ALIAS ABU, S/O PRAFULLYA ROY(SAHA)
July 25, 2014
HAREKRISHNA ROY Vs. INSPECTOR GENERAL OF PRISONS; STATE OF TRIPURA; DIRECTOR OF WELFARE OF SCS & OBCS; SUPERINTENDENT OF CENTRAL JAIL
December 17, 2014
HARENDRA CHANDRA DEBNATH Vs. UNION OF INDIA
July 1, 2014
HARICHARAN DEBNATH, S/O GIRISH CHANDRA DEBNATH Vs. MUKUNDA DAS ROY CHOWDHURY
April 17, 2014
HARICHARAN DEBNATH, SON OF LATE RASHMOHAN DEBNATH Vs. ABHA RANI DEBNATH, WIFE OF HARICHARAN DEBNATH
July 22, 2014
HARIPADA DEBNATH Vs. STATE OF TRIPURA
June 12, 2014
HARUN MIAH Vs. STATE OF TRIPURA
August 20, 2014
HASINA BEGUM Vs. MD. HUMAYUN MIAH
February 17, 2014
HEMALATA MALLIK Vs. STATE OF TRIPURA
April 30, 2014
HEMENDU BIKASH BARUA Vs. STATE OF TRIPURA
June 19, 2014
HIMANI DEB ROY, WIFE OF LATE PRANESH DEB ROY Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE, GOVT OF TRIPURA, AGARTALA, WEST TRIPURA ; ACCOUNTANT GENERAL, OFFICE OF ACCOUNTANT GENERAL
March 6, 2014
HINDUSTAN LEVER LIMITED Vs. STATE OF TRIPURA
February 10, 2014
HINDUSTAN LEVER LIMITED Vs. STATE OF TRIPURA
August 18, 2014
HIRALAL DEY Vs. RANIBALA MALAKAR
November 27, 2014
HIRAN BALA DEB Vs. STATE OF TRIPURA
May 27, 2014
HIRAN DAS Vs. NANDA GOPAL ROY (SAHA) ALIAS ABU; SUKDEB DATTA
September 4, 2014
INDRAJIT DAS @ UTTAM DAS, WEST TRIPURA Vs. NARAYAN CHANDRA DAS
January 22, 2014
INDRAJIT ROY Vs. THE STATE OF TRIPURA
June 2, 2014
INSPECTOR GENERAL, SHQ, BSF, TELIAMURA, TRIPURA Vs. STATE OF TRIPURA
June 12, 2014
IRESH SUKLABAIDYA @ IRESH CHANDRA SUKLABAIDYA, S/O LATE SURESH SUKLABAIDYA; INDRAJIT SUKLABAIDYA, S/O IRESH SUKLABAIDYA @ IRESH CHANDRA SUKLABAIDYA Vs. STATE OF TRIPURA
March 5, 2014
IRLA 3363 SHEEL NIDHI JHA Vs. UNION OF INDIA AND ORS
September 24, 2014
ISMILE ALIAS ISU MIAH ALIAS ISHAB ALI Vs. THE STATE OF TRIPURA
March 3, 2014
JAGADISH CHANDRA CHAKRABORTY Vs. THE STATE OF TRIPURA
November 28, 2014
JAHAR DAS Vs. STATE OF TRIPURA
September 22, 2014
JAHAR DEBBARMA Vs. STATE OF TRIPURA
August 19, 2014
JAHARLAL DEBNATH Vs. RANJAN NAG; UNITED INDIA INSURANCE CO LTD
September 10, 2014
JATINDRA DAS Vs. STATE OF TRIPURA
May 30, 2014
JAYA ROY, DAUGHTER OF LATE KAMAKHYA ROY, Vs. STATE OF TRIPURA; DILIP BANIK, SON OF LATE DWIJENDRA BANIK
March 13, 2014
JAYANTA BANIK, S/O NARAYAN BANIK AND ORS Vs. STATE OF TRIPURA AND ORS
February 13, 2014
JAYANTA DAS, SON OF PARESH DAS Vs. STATE OF TRIPURA
July 22, 2014
JAYANTA KUMAR SAHA, S/O NANI GOPAL SAHA Vs. MANTOSH BHOWMIK, S/O NANI GOPAL BHOWMIK; UNITED INDIA INSURANCE COMPANY LIMITED
March 26, 2014
JAYANTA NANDI Vs. SHIPRA KARMAKAR
September 10, 2014
JHARNA MUKHERJEE Vs. BADAL CHAKRABORTY, WEST TRIPURA
June 5, 2014
JHUNU DAS Vs. STATE OF TRIPURA
June 6, 2014
JHUTAN ALI, SON OF MD IBRAHIM ALI Vs. STATE OF TRIPURA
July 23, 2014
JIBAN DAS GUPTA AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
December 9, 2014
JIBAN SUKLA DAS Vs. THE STATE OF TRIPURA
November 27, 2014
JIBU RANJAN CHOUDHURY Vs. TULSI RANI SAHA
April 23, 2014
JORAM HRANGKHAWL Vs. THE STATE OF TRIPURA
November 12, 2014
JOY SANKAR SAHA Vs. PREMA DEVI
July 4, 2014
JOY UDYOG LTD Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
March 10, 2014
JOYDEB GHOSH Vs. JOGOMAYA GHOSH; STATE OF TRIPURA
May 6, 2014
JUDHISTIR DEBNATH Vs. STATE OF TRIPURA
June 20, 2014
JULANA KHATUN, WEST TRIPURA Vs. MD. MALEK MIAH
June 11, 2014
JYOTILAL BISWAS, S/O HARI MOHAN BISWAS Vs. SAILENDRA DEBNATH, S/O LATE AGHORE CHANDRA DEBNATH; BRANCH MANAGER, ORIENTAL INSURANCE CO LIMITED; PRADIP BISWAS, S/O HARI MOHAN BISWAS; BRANCH MANAGER, UNITED INDIA INSURANCE CO LIMITED
June 26, 2014
JYOTISH CHAKMA Vs. STATE OF TRIPURA
July 18, 2014
JYOTSNA DAS Vs. THE STATE OF TRIPURA
November 13, 2014
KADAR ALI; AJIR MIAH; FIROJ ALI Vs. STATE OF TRIPURA
September 24, 2014
KAJAL DEY Vs. STATE OF TRIPURA
June 12, 2014
KAJAL KANTI DEB, S/O ASWINI KUMAR DEB Vs. GITESH KUMAR BHATTACHARJEE, S/O GIRINDRA KR BHATTACHARJEE,; LILA RANI PAUL, W/O SUNIL PAUL; SUBRATA PAUL, S/O SUNIL PAUL; SUSANTA PAUL, S/O SUNIL PAUL; SAJAL KUMAR PAUL, S/O SUNIL PAUL; ANJALI PAUL, D/O SUNIL PAUL; KANU PAUL, S/O SUDHIR CH PAUL; RATISH PA
April 25, 2014
KALABARAN CHAKMA, S/O LATE CHANDRA DAS CHAKMA Vs. STATE OF TRIPURA
August 18, 2014
KALIPADA ROY Vs. SHIBANI SAHA
November 7, 2014
KALYAN DEBNATH, DHALAI Vs. STATE OF TRIPURA
June 4, 2014
KAMAL DAS Vs. STATE OF TRIPURA
August 19, 2014
KANAK JAIN Vs. THE STATE OF TRIPURA
November 13, 2014
KANAN DAS, W/O LT KALYAN DAS Vs. KHOKAN DEB, S/O LT GOPAL CHANDRA DEB; ORIENTAL INSURANCE CO LTD
July 2, 2014
KANAN DEBNATH Vs. STATE OF TRIPURA
June 5, 2014
KARTIK CHANDRA DAS, S/O NARESH CHANDRA DAS AND ORS Vs. STATE OF TRIPURA AND ORS
February 17, 2014
KARTIK DEBNATH Vs. STATE OF TRIPURA
January 31, 2014
KARTIK SAHA Vs. STATE OF TRIPURA
February 13, 2014
KAUSHIK CHAKRABORTY Vs. THE STATE OF TRIPURA
November 11, 2014
KEMPURANG TRIPURA W/O RAJ MOHAN TRIPURA AND ORS Vs. UNION OF INDIA AND ORS
February 1, 2014
KHELA ACHERJEE AND OTHERS Vs. KAMALA ACHERJEE AND OTHERS
December 18, 2014
KHELA RANI SARKAR Vs. STATE OF TRIPURA; SAMBHUNATH SARKAR
April 8, 2014
KHELARANI DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION
November 12, 2014
KHOKAN MAHISHYA DAS Vs. UNION OF INDIA
August 25, 2014
KRAJOY MOG CHODHURY Vs. STATE OF TRIPURA
June 4, 2014
KRISHNA CHANDRA BISWA Vs. STATE OF TRIPURA
February 17, 2014
KRISHNA CHARAN DEBNATH Vs. THE STATE OF TRIPURA
November 25, 2014
KRISHNA DAS, S/O RAMANI DAS Vs. RINKU DAS, W/O KRISHNA DAS
March 19, 2014
KRISHNA DEY Vs. STATE OF TRIPURA
September 25, 2014
KRISHNA DHAN NATH Vs. UNION OF INDIA
July 2, 2014
KRISHNA MOHAN DAS Vs. DHANESWAR DEBBARMA
August 6, 2014
KRISHNA SAHA Vs. STATE OF TRIPURA
July 14, 2014
KRISHNA SAHA, S/O LATE HARIDAS SAHA Vs. STATE OF TRIPURA
March 3, 2014
KRISHNA SARKAR Vs. RAKHAL BAL
March 21, 2014
KRISHNANANDA DEBNATH, S/O LT PANDAB CHANDRA DEBNATH; SUBRATA ROY, S/O KHIRODE LAL ROY Vs. STATE OF TRIPURA; NIRMAL SAHA, S/O LT GIRIMOHAN SAHA
July 22, 2014
KUDDUS MIA Vs. STATE OF TRIPURA
April 29, 2014
KUDRAT ALI Vs. STATE OF TRIPURA
June 2, 2014
KUSHAN PAUL, SON OF NITYANANDA PAUL, Vs. UNION OF INDIA; DIRECTOR, POSTAL SERVICES, TRIPURA; HEAD POST MASTER, AGARTALA POST OFFICE
March 18, 2014
LA COLLECTOR Vs. SUBHASH CHANDRA DAS
June 18, 2014
LAB BHATTACHARJEE Vs. RUMA CHAKRABORTY
February 25, 2014
LAXMI CHAKRABORTY Vs. LAND ACQUISITION COLLECTOR; EXCUTIVE OFFICER, NAGAR PANCHAYAT
March 28, 2014
LAXMI DEBNATH (SHARMA) W/O SADHAN DEB SHARMA Vs. SADHAN DEB SHARMA, S/O LATE JOGESH DEB SHARMA
August 20, 2014
LAXMI PAUL Vs. RATNA RANI DEBNATH (PAUL)
November 12, 2014
LAXMI SHIL, DAUGHTER OF LATE HARANATH SHIL Vs. STATE OF TRIPURA
March 7, 2014
LIL MOHAN SHIL Vs. STATE OF TRIPURA
May 27, 2014
LITAN MAJUMDER ALIAS RITAN MAJUMDER AND ORS Vs. STATE OF TRIPURA AND ORS
February 14, 2014
LITON DEBNATH, SON OF NARAYAN DEBNATH Vs. STATE OF TRIPURA
March 7, 2014
M.S. FREIGHT CARRIERS (INDIA) PRIVATE LIMITED AND ORS. Vs. STATE OF TRIPURA AND ORS.
June 23, 2014
M.S. TRADE & TRANSPORT Vs. STATE OF TRIPURA
February 18, 2014
M/S SKY-TONE, AGARTALA Vs. STATE OF TRIPURA
February 26, 2014
M/S. BRONKOL PVT. LIMITED Vs. THE STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVT. OF TRIPURA AND ORS.
May 6, 2014
M/S. NEWSCO INTERNATIONAL ENERGY SERVICES INC. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, THE COMMISSIONER OF TAXES, THE SUPERINTENDENT OF TAXES AND OIL & NATURAL GAS CORPORATION LTD.
February 10, 2014
M/S. SARADA TRADING Vs. STATE OF TRIPURA
February 17, 2014
MADHU MALLIK Vs. THE STATE OF TRIPURA
November 12, 2014
MADHUSUDAN SAHA Vs. THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. AND SRI HABUL SARKAR
February 10, 2014
MAHAMAYA AGENCIES, LAXMI NARAYAN Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES, GOVERNMENT OF TRIPURA, AGARTALA ; ASSISTANT COMMISSIONER OF TAXES, GOVERNMENT OF TRIPURA, AGARTALA
March 4, 2014
MAHAMAYA GHOSH Vs. NARESH CHANDRA GHOSH
June 3, 2014
MAJID MIAH, SON OF LATE JANAB ALI Vs. STATE OF TRIPURA
July 31, 2014
MAKHANBALA CHAKRABORTY Vs. PRANAB KANTI BASU
September 26, 2014
MALABIKA DUTTA Vs. CHIEF EXECUTIVE OFFICER
August 26, 2014
MALAY BHOWMIK Vs. STATE OF TRIPURA
July 13, 2014
MAMIN HOSSEN Vs. THE STATE OF TRIPURA
November 21, 2014
MANABENDU DAS CHOUDHURY Vs. STATE OF TRIPURA
July 3, 2014
MANAGER, AITORMA, TRIPURA STATE COOPERATIVE CONSUMERS FEDERATION LTD Vs. NANDI & NANDI
November 17, 2014
MANAGING COMMITTEE MA ANANDAMAYEE VIDYAPEETH Vs. THE STATE OF TRIPURA
September 26, 2014
MANAS NATH Vs. STATE OF TRIPURA
June 26, 2014
MANASHA DEBNATH Vs. KISHORE ROY
February 11, 2014
MANGAL ORANG Vs. STATE OF TRIPURA
February 13, 2014
MANIK BASAK Vs. PARUL SHIL
June 25, 2014
MANIK BHOWMIK S/O LATE CHINTAHARAN BHOWMIK AND ORS Vs. STATE OF TRIPURA AND ORS
February 19, 2014
MANIK LAL DAS Vs. LOKYUKTA
March 5, 2014
MANIK LAL MAJUMDER Vs. NANI GOPAL MALLIK
December 1, 2014
MANIK LAL MAJUMDER; PRADIP MAJUMDER; DILIP MAJUMDER; KAMAL MAJUMDER; BIDYUT MAJUMDER Vs. GITA RANI SAHA
November 26, 2014
MANIK LAL MODAK BHOWMIK Vs. SAMBHU NAMA
July 1, 2014
MANIKA DEBNATH Vs. THE STATE OF TRIPURA
November 17, 2014
MANJU DEBI, W/O RAMANANDA SAHAI (RAMU), AND ORS Vs. SUBODH SAHA, S/O SURESH CHANDRA SAHA AND ORS
February 14, 2014
MANJU RANI DAS Vs. DILIP KUMAR KAR
November 11, 2014
MANJU SAHA Vs. STATE OF TRIPURA
April 9, 2014
MANO DEB @ MANU DEB, WEST TRIPURA Vs. UMA GHOSH
February 20, 2014
MANOJ DEBNATH Vs. ANUP BHATTACHARJEE; NITAI SAHA @ NITAI CH SAHA; MANIK DAS; ORIENTAL INSURANCE COMPANY LTD
November 10, 2014
MANOJ KANTI DEB, S/O LATE MUKUL DEB; MANTOSH DEB, S/O LATE MUKUL DEB; SANTOSH DEB, S/O LATE MUKUL DEB; LAXMI DEB, W/O LATE MUKUL DEB ; BHANU PAUL, S/O LATE KHUKA PAUL; BASANTI PAUL, W/O BHANU PAUL Vs. STATE OF TRIPURA
April 30, 2014
MANOJ KUMAR MAJUMDER, SON OF RAMANI KUMAR MAJUMDER AND ORS Vs. STATE OF TRIPURA, AGARTALA AND ORS
February 5, 2014
MANOJIT DEBBARMA S/O MANGAL DEBBARMA; KAMAL DEBBARMA, S/O RAM KR DEBBARMA; RABI DEBBARMA, S/O RAMESH DEBBARMA, OF BAGBARI Vs. STATE OF TRIPURA
March 11, 2014
MANORANJAN DAS, S/O LATE KRISTA DAS; NIMAI DAS, S/O LATE BISHWAMBAR DAS Vs. STATE OF TRIPURA
March 3, 2014
MANORANJAN DEBNATH Vs. STATE OF TRIPURA
May 7, 2014
MANORANJAN MAJUMDER Vs. FOOD CORPORATION OF INDIA
February 7, 2014
MARAMI BARMAN BORAH, W/O JAGGANATH BORAH Vs. STATE OF TRIPURA
August 11, 2014
MARAN CHANDRA SAHA, SOUTH TRIPURA Vs. STATE OF TRIPURA
February 12, 2014
MARAN CHANDRA SHIL Vs. LAXMI RANI CHOWDHURY
May 7, 2014
MARAN DEBNATH, S/O LATE BARADA KUMAR DEBNATH Vs. STATE OF TRIPURA AND ORS
July 25, 2014
MARAN SARKAR Vs. STATE OF TRIPURA; SECRETARY TO GOVERNMENT OF TRIPURA; MEMBER SECRETARY; DIRECTOR GENERAL OF POLICE; INSPECTOR GENERAL OF POLICE (ADM)
June 10, 2014
MASTER SANJOY ACHARJEE Vs. STATE OF TRIPURA
February 19, 2014
MATILAL DAS AND ORS Vs. KSHETRA MOHAN DAS AND ORS
February 13, 2014
MATILAL DEBNATH Vs. STATE OF TRIPURA
May 30, 2014
MATILAL DEY, SOUTH TRIPURA Vs. STATE OF TRIPURA
May 3, 2014
MAYA RANI SARKAR Vs. DILIP SAHA
March 3, 2014
MAYADHAN CHAKMA, S/O SURESH MOHAN CHAKMA Vs. STATE OF TRIPURA
March 4, 2014
MD ABDUL NOOR, S/O LATE JAHIR ALI Vs. ASMA KHATUN (W/O MD ABDUL NOOR)
March 21, 2014
MD AMIN ALI; SAJU DAM; KANU ROY Vs. STATE OF TRIPURA
December 14, 2014
MD HASSIM MIA, SON OF SIDDIQUE MIA Vs. STATE OF TRIPURA; AGARTALA MUNICIPAL COUNCIL; CHIEF EXECUTIVE OFFICER, AGARTALA MUNICIPAL COUNCIL; STATE COMMISSIONER FOR PERSONS WITH DISABILITY
April 25, 2014
MD HELAL MIAH @ KALU, SON OF MD SAHEB ALI Vs. STATE OF TRIPURA
March 19, 2014
MD MUJIB ALI, S/O ABDUL SAHID Vs. RUKIA BEGUM, W/O MD MUJIB ALI
February 28, 2014
MD SURAJ MIAH; JALEHA CHOWDHURY; SADHAN MIAH; RAHELA BEGAM Vs. SAFIA ALIAS SUFIA BIBI; MD MIR HOSSAIN; ALPANA BEGAM; SHEFALI BEGAM; SHIULI BEGAM; RUPA BEGAM; SOMA BEGAM
November 24, 2014
MD. ABDUL KUDDUS Vs. MST. NAZMA BEGAM
March 4, 2014
MD. ABDUL LATIF Vs. STATE OF TRIPURA
June 25, 2014
MD. ABDUL MUTLIB Vs. THE STATE OF TRIPURA, REPRESENTED BY SECRETARY
February 13, 2014
MD. AZIZUR RAHAMAN Vs. STATE OF TRIPURA
October 28, 2014
MD. BADRUL HAQUE, NORTH TRIPURA Vs. STATE OF TRIPURA
February 13, 2014
MD. HACHAN ALI Vs. STATE OF TRIPURA
February 13, 2014
MD. JAMAL MIAH Vs. STATE OF TRIPURA
November 5, 2014
MD. MASADDAR ALI Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, THE SECRETARY TO THE GOVERNMENT OF TRIPURA, EDUCATION (SCHOOL EDUCATION) DEPARTMENT AND THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA
February 19, 2014
MD. MUCHABBIR ALI Vs. NIHAR BINDU DEB @ NITHU DEB
September 24, 2014
MD. RIAZ ULLAH Vs. STATE OF TRIPURA
August 6, 2014
MD. SAFIQUE MIAH Vs. ABDUL MATALEB GAJI
March 25, 2014
MERY RUPINI, WEST TRIPURA Vs. UNIVERSITY GRANTS COMMISSION
February 28, 2014
MIHIR DEBNATH, SON OF SURENDRA KR DEBNATH, Vs. STATE OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION; SECRETARY MANAGING COMMITTEE; TEACHER-IN-CHARGE BUDHAI SAHA PRIMARY SCHOOL
April 30, 2014
MIHIR KANTI CHOUDHURY Vs. THE UNION OF INDIA
November 13, 2014
MIHIR KUMAR ROY Vs. AGARTALA MUNICIPAL CORPORATION AND ORS.
December 17, 2014
MINA DAS Vs. SUJIT DAS; HARI NARAYAN DEBNATH; BRANCH MANAGER; BIRENDRA DAS; PUSPA RANI DAS
June 18, 2014
MINA SAHAJI, WEST TRIPURA Vs. SITANGSHU DAS, NORTH TRIPURA
March 14, 2014
MINATI SEN Vs. RABINDRA SEN
September 12, 2014
MITHAN MISRA Vs. THE STATE OF TRIPURA
November 17, 2014
MITHUN DEBNATH Vs. STATE OF TRIPURA
July 18, 2014
MONGAL DEBBARMA Vs. STATE OF TRIPURA
July 28, 2014
MOURI BHOWMIK Vs. STATE OF TRIPURA; ASSISTANT SUPERINTENDENT OF POST OFFICES
December 3, 2014
MOUSUMI SARKAR, WEST TRIPURA Vs. STATE OF TRIPURA
June 11, 2014
MRINAL KANTI BHOWMIK Vs. STATE OF TRIPURA
August 22, 2014
MRINAL KANTI SAHA Vs. BITHIKA SAHA; BARNITA SAHA
June 18, 2014
MRINAL KANTI SAHA, S/O MOHANLAL SAHA AND ORS Vs. STATE OF TRIPURA AND ORS
March 12, 2014
MRS. PUTUL KHATUN Vs. MD. BADAL MIAH @ TUKKU MIAH
April 4, 2014
MS. NISHA DEBNATH Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TRIPURA, THE DISTRICT MAGISTRATE AND COLLECTOR AND SUB-DIVISIONAL MAGISTRATE
January 22, 2014
MUTAI KWTHANG JAMATIA Vs. TAPASH DEBNATH
October 30, 2014
MUZAFFAR ALAM SEKENDAR Vs. STATE OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION; DISTRICT EDUCATION OFFICER; HEAD MASTER, SHISHU BIHAR
November 10, 2014
NABARUN DEBNATH Vs. STATE OF TRIPURA; INSPECTOR GENERAL OF PRISONS
April 2, 2014
NAKUL DEBNATH Vs. PALLAV MAJUMDER
August 5, 2014
NANDA LAL BANIK Vs. STATE OF TRIPURA
August 18, 2014
NANDAN PAUL Vs. STATE OF TRIPURA
May 29, 2014
NANI GOPAL DAS Vs. STATE OF TRIPURA
October 31, 2014
NARAYAN BHAUMIK, WEST TRIPURA Vs. STATE OF TRIPURA
February 26, 2014
NARAYAN CH. SAHA Vs. STATE OF TRIPURA
August 5, 2014
NARAYAN CHAKRABORTY Vs. THE STATE OF TRIPURA
November 13, 2014
NARAYAN CHANDRA SAHA Vs. STATE OF TRIPURA
June 30, 2014
NARAYAN DAS, S/O BHANU DAS Vs. STATE OF TRIPURA
July 28, 2014
NARAYAN PAUL, SON OF SRI GOURANGA CHANDRA Vs. STATE OF TRIPURA
August 12, 2014
NARAYAN SUTRADHAR Vs. KHIRMOHAN SUTRADHAR
September 17, 2014
NARENDRA PRATAP SINGH Vs. STATE OF TRIPURA
July 8, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. PARIMAL GHOSH, S/O LATE GOURANGA GHOSH,; KANTI LAL GHOSH, S/O LATE GOURANGA GHOSH; MALATI GHOSH, D/O LATE GOURANGA GHOSH; MD MAMAN MIAH, S/O MD BANU MIAH; MD KABIR HOSSAIN, S/O MD MUSLEM MIAH
March 21, 2014
NATIONAL INSURANCE COMPANY LIMITED, Vs. NARAYAN DEBNATH, S/O LATE HARICHARAN DEBNATH,; SANTI RANI DEBNATH, W/O NARAYAN DEBNATH; MATILAL BHOWMIK, S/O LATE MANINDRA CHANDRA BHOWMIK
March 20, 2014
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMTI. PUTUL BHOWMIK, SRI DHARANI BHOWMIK AND SMTI. GAYATRI DAS
January 15, 2014
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMTI BASANTI DAS AND ORS.
January 15, 2014
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMTI. UMA DEBNAT AND SRI RATI RANJAN SAHA
January 15, 2014
NATIONAL INSURANCE COMPANY LTD Vs. MILAN BALA PAUL
January 31, 2014
NATIONAL INSURANCE COMPANY LTD Vs. UTTAM DEBNATH; MD BIJIT HOSSAIN; PRADIP CHANDRA SHIL
December 3, 2014
NATIONAL INSURANCE COMPANY LTD., REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMT. ASHULATA BHOWMIK AND ORS.
January 13, 2014
NEPAL MAJUMDER Vs. THE STATE OF TRIPURA
November 14, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. BHARATYA CHAKMA; BISHU SAHA; DEBA RANI CHAKMA
September 4, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. MANJU MALAKAR
June 12, 2014
NIKHIL BANIK Vs. STATE OF TRIPURA
August 6, 2014
NIKHIL CHANDRA DAS, S/O LATE GOBINDA CHANDRA DAS ; ANITA DAS, W/O NIKHIL CHANDRA DAS ; SOUMYAMOY DAS, S/O DR NIKHIL CHANDRA DAS Vs. STATE OF TRIPURA
April 10, 2014
NIKHIL DAS, S/O LATE LAL BEHARI DAS OF JOYNAGAR Vs. STATE OF TRIPURA
March 11, 2014
NIL KUMAR DAS DHALAI Vs. STATE OF TRIPURA
May 5, 2014
NILIMA HRISHI DAS Vs. AMAR HRISHI DAS
December 10, 2014
NINA BEGAM Vs. BABATOSH ROY
October 28, 2014
NIRANJAN DEBNATH, NORTH TRIPURA Vs. BASANTI NATH
June 5, 2014
NIRANJAN SARKAR Vs. STATE OF TRIPURA
May 27, 2014
NIRMAL KANTI SINHA, S/O RADHA MOHAN SINHA Vs. GAUHATI HIGH COURT; REGISTRAR GENERAL, GAUHATI HIGH COURT; STATE OF TRIPURA; HIGH COURT OF TRIPURA,
March 12, 2014
NIRMAL KAR, SOUTH TRIPURA Vs. STATE OF TRIPURA
June 24, 2014
NIRMALA DAS, W/O LATE JATINDRA MOHAN DAS ALIAS Vs. MADHAB CHANDRA SAHA, S/O LATE MAN MOHAN SAHA; UNITED INDIA INSURANCE COMPANY LIMITED
March 19, 2014
NISHIT CHANDRA SAHA Vs. THE STATE OF TRIPURA
November 17, 2014
NITAI DEBNATH Vs. STATE OF TRIPURA
March 7, 2014
NITAI DEBNATH, S/O LATE KRISHNA CHANDRA DEBNATH Vs. STATE OF TRIPURA
March 25, 2014
NITYA GOPAL SAHA Vs. STATE OF TRIPURA
August 19, 2014
NITYA RANJAN DEBBARMA Vs. STATE OF TRIPURA
July 23, 2014
NIYATI SAHA; RAJIB SAHA; RAKTIMA PODDER Vs. BIMAL PRATIVA SAHA
September 26, 2014
NOARAM TRIPURA Vs. STATE OF TRIPURA
August 27, 2014
NOWRATAN PUGALIA Vs. THE STATE OF TRIPURA
June 23, 2014
OIL FIELD INSTRUMENTATION (INDIA) LTD Vs. STATE OF TRIPURA
September 10, 2014
OLIVIA DASGUPTA Vs. STATE OF TRIPURA
September 15, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. LAXMI NAG; APARNA NAG; JHUMA NAG; JHUTAN NAG; DULAL MIAH
November 13, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. RUNU CH DEY; RADHESHYAM SAHA
May 27, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. RUNU CH. DEY
May 27, 2014
PALLAB DEBNATH Vs. STATE OF TRIPURA
July 11, 2014
PANKAJ KUMAR, SON OF MAHENDRA PRASAD AND ORS Vs. UNION OF INDIA AND ORS
February 17, 2014
PANNALAL PAUL, TRIPURA WEST Vs. STATE OF TRIPURA
June 6, 2014
PARAMESH DEBBARMA Vs. BULTI DEBBARMA
November 27, 2014
PARAMESWAR PRASAD LAGARI Vs. DEBOJYOTI SARMA
March 31, 2014
PARAMITA DEBNATH Vs. BISHWAJIT DEBNATH
July 14, 2014
PARAMITA LIVINGSTONE Vs. PRABIR CHAKRABORTY
March 7, 2014
PARANDHAN CHAKMA, S/O LATE CHABRU CHAKMA Vs. AMITU BIKASH CHAKMA; DISTRICT & COLLECTOR; STATE OF TRIPURA
August 11, 2014
PARIMAL CHAKRABORTY Vs. MAMATA BHATTACHARJEE
December 16, 2014
PARITOSH DAS, WEST TRIPURA Vs. STATE OF TRIPURA
February 25, 2014
PARTHA ROY; DHIMAN ROY; GOVINDA BALLAV ROY; GAURI RANI SAHA Vs. TARUN ROY; JAYANTA ROY; SUSANTA ROY; BIJOY KRSIHNA ROY; AMIYA PRAVA ROY; SHYAMLAL ROY; MRINAL KANTI ROY; PRYA RANJAN ROY; GOURANGA CHANDRA ROY; PRANKRISHNA ROY
November 25, 2014
PARTHA SARATHI SHIL, S/O LATE GOPAL CHANDRA SHIL Vs. SHARMILA SHIL, W/O PARTHA SARATHI SHIL; SUBHAJIT SHIL (MINOR), S/O PARTHA SARATHI SHIL
April 23, 2014
PARUL BALA DAS Vs. STATE OF TRIPURA
August 7, 2014
PATISH BISWAS; NIDU BALA BISWAS Vs. STATE OF TRIPURA
September 24, 2014
PHANI BHUSAN SAHA Vs. STATE OF TRIPURA
August 5, 2014
PHERBHUNGRAI REANG @ KAPHIRAI @ KABLA, S/O LATE NIRANJAN REANG; GALPA RAM REANG, S/O LATE SASANHA REANG OF LATAHAMPARA(SALKANTA) Vs. STATE OF TRIPURA
July 25, 2014
PHULU DEBBARMA Vs. THE STATE OF TRIPURA
November 3, 2014
PIJUSH JAMATIA @ PHIJU JAMATIA Vs. STATE OF TRIPURA
December 11, 2014
PINTU MAJUMDER, SOUTH TRIPURA Vs. RAKHI BAGCHI
January 31, 2014
PINTU MALAKAR Vs. STATE OF TRIPURA
May 7, 2014
PINTU PAUL Vs. STATE OF TRIPURA
April 4, 2014
PRABHAT DEBBARMA Vs. STATE OF TRIPURA
July 3, 2014
PRABIR DEBROY Vs. STATE OF TRIPURA
February 13, 2014
PRADIP BHAUMIK, SON OF JITENDRA CHANDRA BHAUMIK Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY/COMMISSIONER DEPARTMENT OF HEALTH AND FAMILY WELFARE; DIRECTOR DEPARTMENT OF HEALTH AND FAMILY WELFARE; PRINCIPAL REGIONAL INSTITUTE OF PHARMACEUTICAL SCIENCE AND TECHNOLOGY
March 6, 2014
PRADIP DAS Vs. THE STATE OF TRIPURA
November 24, 2014
PRADIP DEB BARMA, WEST TRIPURA Vs. CHHAYA GAN
January 30, 2014
PRADIP SAHA Vs. STATE BANK OF INDIA; CHIEF MANAGER; SUJIT SAHA
December 12, 2014
PRADIP SINGHA ROY; NARAYAN SINGHA ROY; GITA MALLIK Vs. BIMAL CH GHOSH
December 11, 2014
PRADYUT MALAKAR Vs. STATE OF TRIPURA
July 9, 2014
PRAFULLA SARKAR Vs. KANAN DAS; KAKAN DAS; DEBABRATA DAS; SUBRATA DAS
September 4, 2014
PRAJESH SUKLA BAIDYA, DHALAI TRIPURA Vs. SHIPRA DAS
June 26, 2014
PRAKSHISH DEBBARMA Vs. LIPIKA DEBBARMA
June 25, 2014
PRAKUSH DEBBARMA Vs. STATE OF TRIPURA
July 9, 2014
PRANAB KUMAR DAS Vs. THE STATE OF TRIPURA
November 7, 2014
PRANAB KUMAR SAHA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
August 21, 2014
PRANAY SAHA Vs. BABUL CHAKRABORTY
February 12, 2014
PRANESH CHANDRA DAS, S/O BANAMALI DAS Vs. STATE OF TRIPURA
February 26, 2014
PRANTOSH PAUL, WEST TRIPURA Vs. STATE OF TRIPURA
May 3, 2014
PRASANNA KR PAL Vs. KRISHNA MOHAN PAL; SADHANA RANI PAL
July 18, 2014
PRASANTA DUTTA, S/O HIMANGSHU DUTTA Vs. STATE OF TRIPURA
April 10, 2014
PRATAP SANYAL Vs. STATE OF TRIPURA
July 18, 2014
PRITAM MAJUMDER Vs. RAKHAL CHANDRA ROY
November 3, 2014
PRITI KANA MAJUMDER (DAS) Vs. UNION OF INDIA AND ORS.
December 9, 2014
PROMOD RUDRAPAUL Vs. THE STATE OF TRIPURA
December 2, 2014
PROMODE DATTA Vs. STATE OF TRIPURA
September 16, 2014
PROMODE LAL DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION (TRTC)
July 9, 2014
PURABI CHAKRABORTY, WIFE OF RANABRATA BHOWMIK Vs. STATE OF TRIPURA; DIRECTOR OF INDUSTRIES & COMMERCE, GOVERNMENT OF TRIPURA, AGARTALA
April 29, 2014
PUSPA DAS Vs. SANKAR DEB
February 28, 2014
PUSPA REANG Vs. STATE OF TRIPURA
August 19, 2014
PUTUL RANI DUTTA, W/O NIRODE CHANDRA DUTTA AND ORS Vs. STATE OF TRIPURA AND ORS
March 10, 2014
QUIPPO OIL AND GAS INFRASTRUCTURE LIMITED AND ORS. Vs. STATE OF TRIPURA AND ORS.
November 3, 2014
R RENJU Vs. KANU DAS
April 11, 2014
RABI PAUL ALIAS RABINDRA PAUL, S/O RASHENDRA PAUL; MANIK MIAH S/O FURKAN MIAH Vs. STATE OF TRIPURA
March 20, 2014
RABIUL HOSSAIN Vs. STATE OF TRIPURA
June 2, 2014
RAIHARAN DATTA Vs. PARIMAL CHANDRA BAIDYA
July 24, 2014
RAJARSHI TRADERS Vs. THE COMMISSIONER OF TAXES
October 28, 2014
RAJENDERA DAS, P.S. NEW CAPITAL COMPLEX, WEST TRIPURA Vs. STATE OF TRIPURA
May 6, 2014
RAJENDRA DAS Vs. STATE OF TRIPURA
July 3, 2014
RAJESH PAUL @ KALU @ ABU, SON OF CHANDAN PAUL Vs. STATE OF TRIPURA
June 12, 2014
RAJIB DATTA Vs. MURARI MOHAN DEBNATH
August 21, 2014
RAJU MOG SHARMA Vs. STATE OF TRIPURA
December 15, 2014
RAJU PAUL Vs. STATE OF TRIPURA
July 11, 2014
RAKESH RUDRAPAUL Vs. STATE OF TRIPURA
November 7, 2014
RAKHAL CHANDRA DAS, WEST TRIPURA Vs. STATE OF TRIPURA
June 5, 2014
RAKHI SAHA WIFE OF SUBRATA SAHA AND ORS Vs. SUBRATA SAHA SON OF MONORANJAN SAHA AND ORS
February 18, 2014
RAM KRISHNA SAHA Vs. THE STATE OF TRIPURA
November 5, 2014
RAMA DEY (DHAR) Vs. SAMIR DHAR
September 10, 2014
RAMEN DAS ALIAS RAJU DAS, S/O BIMALENDU DAS Vs. STATE OF TRIPURA
April 10, 2014
RAMENDRA KISHORE CHAKRABORTY Vs. STATE OF TRIPURA
April 10, 2014
RAMKRISHNA ENGINEERING WORKS Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES, GOVT OF TRIPURA; ASSISTANT COMMISSIONER OF TAXES, GOVT OF TRIPURA
March 18, 2014
RANIBALA NATH SHARMA, W/O LT BINODE BIHARI NATH SHARMA; PRADIP NATH SHARMA, S/O LT BINODE BIHARI NATH SHARMA Vs. ASHOTOSH GHOSH, S/O LT MANORANJAN GHOSH
June 25, 2014
RANJAN BHATTACHARJEE, WEST TRIPURA Vs. TRIPURA GRAMIN BANK, REPRESENTED BY ITS CHAIRMAN, WEST TRIPURA
May 8, 2014
RANJIT DAS Vs. STATE OF TRIPURA
June 16, 2014
RANJIT DEBNATH Vs. STATE OF TRIPURA
August 11, 2014
RANJIT DEY Vs. STATE OF TRIPURA
August 2, 2014
RANJIT KUMAR NATH Vs. STATE OF TRIPURA
June 2, 2014
RANU BHUSAN DAS Vs. PRADIP KUMAR DEB; STATE OF TRIPURA
June 13, 2014
RAPTAKOS, BRETT & CO LTD ; RENUKA PHARMACEUTICALS Vs. STATE OF TRIPURA
September 8, 2014
RASHEL MIA Vs. THE STATE OF TRIPURA
October 29, 2014
RATAN BARDHAN Vs. FOOD CORPORATION OF INDIA
July 31, 2014
RATAN CHANDRA SAHA Vs. SUBHAS CH SAHA; HARIPADA SAHA ALIAS ARUN SAHA; BABUL CH SAHA; DIPAK KR SAHA; MIRA RANI SAHA; REKHA SAHA; RENU SAHA
April 22, 2014
RATAN DAS, S/O LATE RADHA CHARAN DAS Vs. DIPAL CHANDRA KARMAKAR, S/O LATE DEBENDRA KARMAKAR; DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
July 18, 2014
RATAN RABI DAS Vs. LAL RABI DAS(MINOR)
March 7, 2014
RATAN SARKAR Vs. UMA SARKAR
August 27, 2014
RATANMANI DEBNATH, SON OF MAHENDRA DEBNATH Vs. STATE OF TRIPURA AND ORS ; SECRETARY TO GOVT OF TRIPURA, PANCHAYAT DEPARTMENT, AGARTALA; DIRECTOR OF PANCHAYATS, GOVT OF TRIPURA
July 24, 2014
RAVINDER PAL Vs. UNION OF INDIA
June 11, 2014
RENU LAL ROY AND ORS. Vs. STATE OF TRIPURA AND ORS.
September 8, 2014
RINKU BISWAS, WEST TRIPURA Vs. DILIP BISWAS, WEST TRIPURA
June 4, 2014
RIPAN PAUL Vs. STATE OF TRIPURA
July 28, 2014
RUCHI SOYA INDUSTRIES LTD. Vs. STATE OF TRIPURA AND ORS.
September 9, 2014
RUKAN MIAH Vs. STATE OF TRIPURA
May 28, 2014
RUPA ROY Vs. TRIPURA STATE LEGAL SERVICES AUTHORITY
September 9, 2014
S.C. PAUL Vs. THE COMMISSIONER OF TAXES
November 11, 2014
SABITA NAG Vs. MAHESHPUR TEA & INDUSTRIES (PVT.) LTD.
February 12, 2014
SABITA SAHA Vs. STATE OF TRIPURA
May 29, 2014
SABITRI CHANDA Vs. RAKESH DAS, WEST TRIPURA
June 6, 2014
SACHINDRA TRIPURA Vs. DHAMMAPRIYA (THAINO) MOG
August 5, 2014
SADEKAR RAHAMAN ALIAS SADIKAR RAHAMAN Vs. HARAN MIAH; NEW INDIA ASSURANCE CO LTD
April 28, 2014
SADHAN CHANDRA BAL Vs. SWAPAN DATTA
April 9, 2014
SAFIQUE MIAH; MRINAL BHOWMIK Vs. STATE OF TRIPURA
April 28, 2014
SAFIQUE MIRDHA, S/O ALI AHAMED MIRDHA AND ORS Vs. STATE OF TRIPURA
February 14, 2014
SAGAR SINGH RAWAT Vs. STATE OF TRIPURA
August 25, 2014
SAGAR SINGH RAWAT, S/O LATE PREM SINGH RAWAT Vs. STATE OF TRIPURA; DIRECTOR OF FIRE SERVICE, GOVERNMENT OF TRIPURA
April 28, 2014
SAHA ALAM MIAH; KADAR MIAH @ ABDUL KADER Vs. STATE OF TRIPURA
April 2, 2014
SAHID MIAH, S/O LATE MUSKUD ALI; SUKHEN ROY, SON OF LATE ASWINI ROY Vs. STATE OF TRIPURA
August 14, 2014
SAKILA DEBBARMA, DHALAI TRIPURA Vs. STATE OF TRIPURA
June 13, 2014
SAMBHUNATH BHATTACHARJEE Vs. THE STATE OF TRIPURA
November 26, 2014
SAMBHUNATH BHOWMIK Vs. LAND ACQUISITION COLLECTOR
September 19, 2014
SAMIR DEBBARMA Vs. PROMODE DEBBARMA
November 21, 2014
SAMIR PAUL Vs. STATE OF TRIPURA
September 25, 2014
SAMIR RANJAN BARMAN, WEST TRIPURA Vs. STATE OF TRIPURA
February 28, 2014
SANDHYA DAS Vs. JAGANNATH PAUL
July 9, 2014
SANDHYA DAS Vs. THE STATE OF TRIPURA
July 14, 2014
SANDIP BHADRA, S/O SUMATH RANJAN BHADRA Vs. ANITA SEN, D/O BASANTA KUMAR SEN; STATE OF TRIPURA
March 20, 2014
SANJIT GHOSH Vs. STATE OF TRIPURA
July 18, 2014
SANJIT KAR, SOUTH TRIPURA Vs. STATE OF TRIPURA
February 28, 2014
SANJOY GHOSH Vs. STATE OF TRIPURA
April 10, 2014
SANJOY KUMAR SINGHA Vs. STATE OF TRIPURA
August 21, 2014
SANJOY PAUL Vs. STATE OF TRIPURA
February 13, 2014
SANJU NAMA Vs. THE STATE OF TRIPURA
November 24, 2014
SANKAR CHANDRA DAS Vs. SUJIT SAHA
February 28, 2014
SANKAR DATTA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA
May 6, 2014
SANKAR GHOSH S/O BRAJENDRA GHOSH AND ORS Vs. STATE OF TRIPURA AND ORS
February 10, 2014
SANKAR SEN Vs. TRIPURA LEGISLATIVE ASSEMBLY
June 26, 2014
SANTI KUMAR DEBBARMA Vs. THE STATE OF TRIPURA
November 19, 2014
SANTOSH DAS, S/O ANIL CHANDRA DAS Vs. STATE OF TRIPURA
July 2, 2014
SANTOSH MAJUMDER Vs. STATE OF TRIPURA
July 2, 2014
SANTOSH NANDI, SON OF LATE AKHIL CHANDRA NANDI Vs. STATE OF TRIPURA; DIRECTOR OF HIGHER EDUCATION, GOVERNMENT OF TRIPURA, AGARTALA ; UNDER SECRETARY TO GOVERNMENT OF TRIPURA
March 14, 2014
SAPTARSHI BARMAN ALIAS SATARSHI DEB BARMAN Vs. STATE OF TRIPURA
May 29, 2014
SARAJENDU DEB Vs. STATE OF TRIPURA
September 12, 2014
SARAJU BALA DAS Vs. DILIP KUMAR KAR
November 11, 2014
SATYA (HOUSE OF INCENSE); K S NAGARAJ SETTY Vs. STATE OF TRIPURA
September 12, 2014
SATYA NANDI Vs. SWAPAN NANDI
August 4, 2014
SATYAJIT DAS Vs. STATE OF TRIPURA
April 28, 2014
SATYENDRA NATH @ BABUL; GAURANGA NATH; SUKHAMOY DEB NATH Vs. STATE OF TRIPURA
September 19, 2014
SATYESH CH DEB Vs. C L DAS
January 17, 2014
SEKHAR SAHA, CONTRACTOR, S/O GOPAL CHANDRA SAHA Vs. BHARAT SANCHAR NIGAM LIMITED
June 6, 2014
SELIM MIAH Vs. STATE OF TRIPURA
August 27, 2014
SELINA AKTAR ALIAS KHATOON Vs. UNION OF INDIA
April 9, 2014
SHAIK MOULALI Vs. STATE OF TRIPURA
May 8, 2014
SHAKTIDHIR BARUA, WEST TRIPURA Vs. STATE OF TRIPURA
June 4, 2014
SHAMPA NATH Vs. THE HONBLE GAUHATI HIGH COURT
September 26, 2014
SHEROWALI TRADE & TRANSPORT Vs. COMMISSIONER OF TAXES, GOVERNMENT OF TRIPURA AND ORS.
June 16, 2014
SHIB CHANDRA DEBBARMA Vs. THE STATE OF TRIPURA
November 21, 2014
SHIBNARAYAN LODHI, SON OF LATE PARAMANANDA LODHI Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR DHALAI DISTRICT, AMBASSA; SUB-DIVISIONAL MAGISTRATE GANDACHARRA, DHALAI DISTRICT, TRIPURA
April 28, 2014
SHIBU ROY Vs. STATE OF TRIPURA
September 3, 2014
SHILPI BANIK Vs. SUBHENDU CHAKRABORTY
October 29, 2014
SHISHU MIAH,S/O ALTAB ALI MIAH Vs. RUPJAN BIBI, W/O ALTAB ALI MIAH; RATAN MIAH, S/O ALTAB ALI MIAH; BABUL MIAH, S/O ALTAB ALI MIAH; CHINU BIBI, W/O ABUL MIAH OF BHATI ABHOYNAGAR; SUMA AKTHAR, D/O ABUL MIAH OF BHATI ABHOYNAGAR; RUPAN MIAH @ BAPAN, S/O ABUL MIAH OF BHATI ABHOYNAGAR; REHANA K
March 4, 2014
SHRI AJIT CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE CHIEF SECRETARY AND ORS.
February 26, 2014
SHRI AMAR PAUL Vs. THE STATE OF TRIPURA, REPRESENTED BY ITS SECRETARY OF EDUCATION AND THE DIRECTOR OF SCHOOL EDUCATION, GOVT. OF TRIPURA
February 14, 2014
SHRI BIJAN DEBNATH Vs. SMT. BHANUMATI MALLA (CHOWDHURY) AND ORS.
May 5, 2014
SHRI BIPLAB DAS, SMT. SWAPNA DAS AND SMT. NAMITA DAS Vs. THE STATE OF TRIPURA AND SMT. KALPANA DAS
February 5, 2014
SHRI CHITTA RANJAN PAUL Vs. KANU DAS
December 15, 2014
SHRI DAYAL SUNDAR DAS Vs. THE STATE OF TRIPURA
May 27, 2014
SHRI DHANANJOY BHOWMIK Vs. SHRI TAPAS KUMAR SARKAR, SHRI USHA RANJAN DATTA, THE DIVISIONAL MANAGER, DIVISIONAL OFFICE, THE ORIENTAL INSURANCE COMPANY LTD.
January 30, 2014
SHRI DIBYENDU DAS Vs. SMT. NUPUR DEB (DAS)
February 1, 2014
SHRI DILIP DEBNATH Vs. SMTI. GOPA DEBNATH AND SHRI ARUP DEBNATH (MINOR)
March 26, 2014
SHRI HARENDRA DEB BARMA AND SMTI KANYA RANI DEB BARMA Vs. THE COMMANDANT, 59 BN., B.S.F.
January 8, 2014
SHRI JADU NANDAN SAHA Vs. THE STATE OF TRIPURA
January 15, 2014
SHRI KHOKAN CHANDRA DAS Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER TO THE GOVERNMENT OF TRIPURA, DEPARTMENT OF TAXES
April 30, 2014
SHRI MANOJ KUMAR MAJUMDER Vs. THE STATE OF TRIPURA, AGARTALA, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
February 5, 2014
SHRI NITYANANDA DEBNATH AND ORS. Vs. SMT. PRANATI DEBNATH, ON THE DEATH OF KRIPENDRA DEBNATH, HIS LEGAL HEIRS, SRI. NRIPENDRA DEBNATH AND SMT. SOVA RANI DEBNATH
May 27, 2014
SHRI PANNALAL PAUL Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE AND THE DIRECTOR, LAND RECORDS AND SETTLEMENT, GOVERNMENT OF TRIPURA
June 3, 2014
SHRI PINAKI SAMANTA Vs. THE STATE OF TRIPURA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
May 27, 2014
SHRI PRADIP BHOWMIK Vs. SMT. APU DEBNATH (BHOWMIK) AND MISS CHHANDA BHOWMIK
January 8, 2014
SHRI RAJESH GHOSH Vs. THE STATE OF TRIPURA
December 15, 2014
SHRI SANKAR LAL CHOUDHURY Vs. THE STATE OF TRIPURA
February 14, 2014
SHRI SHANIBRATA ROY Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, GOVT. OF TRIPURA
January 22, 2014
SHRI SUBHAS CHANDRA NATH, SMT. PRITIBALA NATH, SMT. ARCHANA NATH AND SMT. SABITA NATH Vs. SHRI PULIN BIHARI NATH, SHRI SHYAMAL NATH, SHRI PREM CHANDRA NATH AND SMT. SINDHU NATH
January 16, 2014
SHRI SUDHIR CHANDRA PAUL Vs. MUNICIPAL COUNCIL, REPRESENTED BY THE CHIEF EXECUTIVE OFFICER AND NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED (NBCC LTD.), REPRESENTED BY THE GENERAL MANAGER
February 14, 2014
SHRI. JYOTISHLAL DEBBARMA, SHRI. ANURAG DEBBARMA AND SMTI. ARADHITA DEBBARMA Vs. SMTI. LATA RANI GHOSH AND THE NATIONAL INSURANCE CO. LTD.
February 5, 2014
SHYAMA CHARAN TRIPURA Vs. STATE OF TRIPURA
September 25, 2014
SHYAMA DEVI (SINGH) Vs. THE STATE OF TRIPURA
November 25, 2014
SHYAMAL Vs. STATE OF TRIPURA
August 20, 2014
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY; SECRETARY, DEPARTMENT OF LABOUR
June 13, 2014
SHYAMAL CH DAS, S/O DHIRENDRA CH DAS Vs. STATE OF TRIPURA; SHILU BALA DAS, W/O SHYAMAL DAS
March 5, 2014
SHYAMAL CHOUDHURY, SON OF LATE BINOY BHUSAN CHOUDHURY Vs. STATE OF TRIPURA
July 23, 2014
SHYAMAL DAS Vs. UNION OF INDIA
September 10, 2014
SHYAMAL MURASINGH Vs. STATE OF TRIPURA
August 8, 2014
SHYAMALI NAG Vs. NIRMAL CHANDRA SARKAR
January 27, 2014
SISIR KUMAR BHATTACHARJEE, S/O LATE RAKESH CHANDRA BHATTACHARJEE Vs. SUBODH DAS; NATIONAL INSURANCE COMPANY LIMITED
November 18, 2014
SMT. ANIMA DATTA AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA AND THE DIRECTOR, DIRECTORATE OF HANDLOOM, HANDICRAFTS AND SERICULTURE
March 18, 2014
SMT. ASHA KHATUN AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE CHIEF SECRETARY, THE CHAIRPERSON, NAGAR PANCHAYAT, THE EXECUTIVE ENGINEER, SOUTHERN DIVISION-III AND THE S.D.O., PWD
February 10, 2014
SMT. CHHAYA DAS, SRI MINTU DAS AND SMT. ALAKA BALA DAS Vs. SRI SOUMENDRA CHANDRA SAHA AND THE ORIENTAL INSURANCE COMPANY LIMITED, REPRESENTED BY THE DIVISIONAL MANAGER
January 9, 2014
SMT. JAYANTI ROY Vs. THE STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF TRIPURA, DEPARTMENT OF HEALTH AND ORS.
March 18, 2014
SMT. KEMPURANG TRIPURA AND ORS. Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA AND ORS.
February 1, 2014
SMT. MANJU DEBI Vs. SRI SUBODH SAHA AND THE ORIENTAL INSURANCE COMPANY LTD., REPRESENTED BY ITS DIVISIONAL MANAGER
February 14, 2014
SMT. NAMITA PAUL Vs. FOOD CORPORATION OF INDIA, REPRESENTED BY ITS MANAGING DIRECTOR, THE GENERAL MANAGER, FOOD CORPORATION OF INDIA AND THE AREA MANAGER, FOOD CORPORATION OF INDIA
February 7, 2014
SMT. SAHERA BEGUM Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY AND ORS.
February 10, 2014
SMT. SANGEETA DEWANJEE Vs. THE STATE OF TRIPURA, REPRESENTED BY THE COMMISSIONER/SECRETARY TO THE GOVT. OF TRIPURA, DEPARTMENT OF SCHOOL EDUCATION, THE DIRECTOR OF SCHOOL EDUCATION, GOVT. OF TRIPURA AND THE HEADMISTRESS, TEBARIA HIGH SCHOOL
May 27, 2014
SMT. USHA BARUA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA IN THE PANCHAYAT DEPARTMENT AND ORS.
January 10, 2014
SMTI. APARNA DEY Vs. SHRI BISWAJIT GHOSH, SHRI ANIL DAS, THE ORIENTAL INSURANCE CO. LTD. AND THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
February 7, 2014
SMTI. CHAMPA GANGULI Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF COOPERATIVE SOCIETY, THE REGISTRAR AND THE ACCOUNTANT GENERAL, GOVERNMENT OF INDIA
February 11, 2014
SMTI. SANKARI CHAKRABORTY Vs. SRI SHIBA PRASAD CHAKRABORTY
February 25, 2014
SMTI. SARASWATI SAHA, Vs. SRI DILIP KUMAR DEY
March 18, 2014
SMTI. SARMISTHA DEBNATH (CHAKRABORTY) Vs. THE STATE OF TRIPURA REPRESENTED BY THE MINISTRY OF HOME AFFAIRS AND SRI BRAJALAL BANIK
March 26, 2014
SOLANKI ROY (DEB), NORTH TRIPURA Vs. BABUL ROY
April 10, 2014
SOMA BANIK Vs. DIPTI RANI PODDER
April 10, 2014
SOMA DAS GHOSH; NIVA DAS Vs. BABLI CHAKRABORTY; NEW INDIA ASSURANCE CO LTD
August 26, 2014
SOMA GHOSH, WEST TRIPURA Vs. AMAR GHOSH
May 7, 2014
SOMA RANI Vs. PRADIP DAS
February 18, 2014
SOMNATH ENTERPRISE Vs. UNION OF INDIA
March 31, 2014
SOVA SAHA ROY Vs. NANDESH DAS
February 28, 2014
SREE MAA MULTIPURPOSE COOPERATIVE SOCIETY Vs. STATE OF TRIPURA; COMMISSIONER OF SALE TAX; SUPERINTENDENT OF TAXES
June 3, 2014
SRI BADAL NAMA, SRI SANKAR NAMA AND SRI SADHAN NAMA Vs. SMTI. RUPIYA BIBI
February 3, 2014
SRI BIMAL DEBNATH Vs. SRI GOBINDA CHANDRA SAHA, SRI HARADHAN BISWAS AND THE BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
February 19, 2014
SRI DIPAK BHATTACHARJEE Vs. STATE OF TRIPURA
January 7, 2014
SRI FIROZ DEB BARMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY, HOME DEPARTMENT
February 20, 2014
SRI GOUTAM GHOSH, SRI UTTAM GHOSH AND SMTI. MAHUA GHOSH Vs. THE STATE OF TRIPURA
May 27, 2014
SRI JOYDEB GHOSH AND SMTI. JOGOMAYA GHOSH Vs. THE STATE OF TRIPURA
May 6, 2014
SRI KARTIK CHANDRA DAS Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
February 17, 2014
SRI KARTIK MOHAN JAMATIA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA, THE HEADMASTER, WEST KHUPILONG S.B. SCHOOL AND THE INSPECTOR OF SCHOOLS
January 31, 2014
SRI KHAPEN DEBBARMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE CHIEF SECRETARY AND ORS.
March 4, 2014
SRI KRISHNA PADA BHATTACHARJEE, SENIOR MANAGER, ALLAHABAD BANK Vs. SMT. DIPALI BANIK
January 8, 2014
SRI KRISHNAPADA SAHA Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER OF TAXES, THE ADDITIONAL COMMISSIONER OF TAXES AND THE SUPERINTENDENT OF TAXES, OFFICE OF THE COMMISSIONER OF TAXES
February 15, 2014
SRI LAXMAN DEBBARMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER AND SECRETARY, HOME (JAIL) DEPARTMENT AND THE INSPECTOR GENERAL OF PRISONS
May 2, 2014
SRI LITAN MAJUMDER ALIAS RITAN MAJUMDER Vs. THE STATE OF TRIPURA
February 14, 2014
SRI LITAN SUKLA BAIDYA Vs. THE STATE OF TRIPURA
March 19, 2014
SRI MANGAL DEB BARMA Vs. STATE OF TRIPURA
February 14, 2014
SRI MANIK BHOWMIK Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY AND ORS.
February 19, 2014
SRI MANIK CHANDRA SARKAR Vs. THE STATE OF TRIPURA
February 21, 2014
SRI MANIK KAR AND SMT. MANJU KAR Vs. THE STATE OF TRIPURA, REPRESENTED BY ITS SECRETARY, GOVT. OF TRIPURA
January 20, 2014
SRI MARAN PAUL ALIAS MITHU Vs. THE STATE OF TRIPURA
March 14, 2014
SRI MATILAL DAS AND ORS. Vs. SRI KSHETRA MOHAN DAS
February 13, 2014
SRI MRINAL KANTI DATTA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY
March 19, 2014
SRI MRINAL KANTI DEY Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, GOVT. OF TRIPURA, HOME DEPARTMENT
January 24, 2014
SRI NANTU NANDI Vs. THE STATE OF TRIPURA
January 22, 2014
SRI NANTU SAHA Vs. THE STATE OF TRIPURA
February 21, 2014
SRI NIMAI MUKHERJEE Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY
May 6, 2014
SRI NITISH RANJAN DAS Vs. THE STATE OF TRIPURA, TO BE REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
February 14, 2014
SRI PANKAJ KUMAR Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, THE UNION PUBLIC SERVICE COMMISSION, REPRESENTED BY THE SECRETARY AND DIRECTOR GENERAL, CRPF
February 17, 2014
SRI PRABHAT MALAKAR AND SRI SUBHASH PAL Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF TRIPURA
April 28, 2014
SRI PRADIP BHOWMIK Vs. SRI SANKAR DEBBARMA AND THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD.
January 10, 2014
SRI SAMBHU DEBBARMA Vs. THE STATE OF TRIPURA
May 27, 2014
SRI SAMIR RANJAN BARMAN Vs. SRI RANABIR PAUL
May 2, 2014
SRI SAMIRAN DEB AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE HOME DEPARTMENT, THE DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TRIPURA AND THE ASSISTANT INSPECTOR GENERAL OF POLICE (PERS)
February 10, 2014
SRI SANI DEBBARMA Vs. THE STATE OF TRIPURA
May 6, 2014
SRI SANJIB BISWAS Vs. THE STATE OF TRIPURA, EDUCATION (SCHOOL EDUCATION) DEPARTMENT, THE DIRECTOR OF SCHOOL EDUCATION AND THE ENGINEER-IN-CHIEF, PUBLIC WORKS DEPARTMENT
May 7, 2014
SRI SANJOY SUR Vs. THE STATE OF TRIPURA
January 16, 2014
SRI SANKAR MAJUMDER Vs. THE STATE OF TRIPURA
January 9, 2014
SRI SANTOSH NAMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF EDUCATION, THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA, THE INSPECTOR OF SCHOOL AND THE HEADMASTER, CHARAKBAI HIGH SCHOOL
February 26, 2014
SRI SHANTANU BHOWMIK Vs. THE STATE OF TRIPURA REPRESENTED BY THE PUBLIC PROSECUTOR
May 3, 2014
SRI SHIBENDU ROY CHOWDHURY Vs. SRI NITAI SAHA, THE DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, SRI KESHAB DAS AND THE BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
January 17, 2014
SRI SHYAMAL BHOWMIK Vs. THE STATE OF TRIPURA, REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVT. OF TRIPURA, DEPARTMENT OF EDUCATION (SCHOOLS) AND THE DIRECTOR OF EDUCATION (SCHOOLS), DEPARTMENT OF EDUCATION (SCHOOLS), GOVT. OF TRIPURA
May 31, 2014
SRI SUBHAS RANJAN BHATTACHARJEE Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA AND OTHERS
March 26, 2014
SRI SUDARSAN SINGH SARDAR Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY TO THE DEPARTMENT OF HOME
May 6, 2014
SRI SUSHANTA GUPTA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF FOREST AND ORS.
May 6, 2014
SRI TAPAN CHANDRA DAS, EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (DWS) Vs. STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY, P.W.D., GOVERNMENT OF TRIPURA AND COMMISSIONER-CUM-SECRETARY, GENERAL ADMINISTRATION (A.R.)
January 10, 2014
SRI. GOUTAM SAHA Vs. SHRI BIPLAB DEBNATH, AGARTALA MUNICIPAL COUNCIL (TO BE REPRESENTED BY ITS EXECUTIVE OFFICER) AND THE ASSESSOR
May 27, 2014
SRI. HARILAL DEBNATH Vs. THE STATE OF TRIPURA
May 6, 2014
SRI. KAJAL CHANDRA DAS Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT, COMMISSIONER OF EXCISE, GOVERNMENT OF TRIPURA, THE COLLECTOR EXCISE AND SRI. SUJIT CHAKRABORTY
April 30, 2014
SRI. SANJIB SARKAR Vs. THE STATE OF TRIPURA, REPRESENTED BY ITS SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF HOME, SRI. DEBASHISH DAS AND SRI. UTPAL DATTA, VICE CHAIRMAN, ADIS MARKETING PVT. LTD.
May 6, 2014
SRIDAM REANG @ SIDAM Vs. STATE OF TRIPURA
September 9, 2014
STATE OF TRIPURA Vs. RANJON MAJUMDER
September 11, 2014
STATE OF TRIPURA Vs. SHYMAL DATTA
July 11, 2014
STATE OF TRIPURA Vs. PIJUSH KANTI BISWAS
November 27, 2014
STATE OF TRIPURA Vs. MALATI DAS
June 23, 2014
STATE OF TRIPURA Vs. SHYAMAL ROY
June 12, 2014
STATE OF TRIPURA Vs. MATI LAL BHOWMIK
August 4, 2014
STATE OF TRIPURA Vs. ALL TRIPURA BAMBOO STICKS MERCHANTS
July 24, 2014
STATE OF TRIPURA Vs. SMTI CHITRA SABAR
February 14, 2014
STATE OF TRIPURA Vs. SUBHRAJIT DAS CHOUDURY
July 9, 2014
STATE OF TRIPURA Vs. KRISHNA KANTA JAMATIA, S/O NAMAJAGYA JAMATIA; MULUK CHAND DEBBARMA, S/O PANDIT DEBBARMA,; BINOY DEBBARMA, S/O PUNIRAM DEBBARMA; SANJIT JAMATIA, S/O RAMANI MOHAN JAMATIA
April 22, 2014
STATE OF TRIPURA AND ORS Vs. RAJIB KALITA, S/O PRADIP KALITA AND ORS
March 1, 2014
STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY Vs. SHIB CHANDRA DEBBARMA, WEST TRIPURA
May 7, 2014
SUBHAM DEY Vs. STATE OF TRIPURA
April 23, 2014
SUBHAS BANIK Vs. KRISHNA KAMAL BANIK
December 18, 2014
SUBHAS CHANDRA GHOSH Vs. THE STATE OF TRIPURA
November 18, 2014
SUBHAS CHANDRA NATH, S/O BARINDRA NATH AND ORS Vs. PULIN BIHARI NATH,S/O SUDAM NATH AND ORS
January 16, 2014
SUBHAS CHANDRA SAHA, S/O LATE NITYANANDA SAHA Vs. STATE OF TRIPURA; TRIPURA ROAD TRANSPORT CORPORATION; MANAGING DIRECTOR TRIPURA ROAD TRANSPORT CORPORATION
April 29, 2014
SUBHAS DAS, S/O LATE RAMANI DAS, RESIDENT OF WEST Vs. STATE OF TRIPURA
April 29, 2014
SUBHASH KARMAKAR; JHANTU GHOSH Vs. STATE OF TRIPURA
September 22, 2014
SUBHRA GUPTA Vs. THE STATE OF TRIPURA
November 3, 2014
SUBHRA SAHA Vs. DIPTI ROY
September 4, 2014
SUBIR PAL CHOUDHURY Vs. MAYA PAUL
January 30, 2014
SUBRATA BIKASH DEY Vs. STATE OF TRIPURA
July 7, 2014
SUBRATA DEBNATH; SUBRATA ROY; DULAL SINGH Vs. PULIN BEHARI CHAKRABORTY
December 5, 2014
SUBRATA PAL Vs. STATE OF TRIPURA
August 20, 2014
SUBRATA SARKAR; MADAN DEB Vs. STATE OF TRIPURA
September 9, 2014
SUDARSHAN CHAKRABORTY Vs. TRIPURA ROAD TRANSPORT CORPORATION
July 24, 2014
SUDHA BINDU SAHA Vs. STATE OF TRIPURA
August 22, 2014
SUDHIR BARMAN, SON OF LATE CHANMANI BARMAN AND ORS Vs. STATE OF TRIPURA AND ORS
February 13, 2014
SUDHIR CHANDRA PAUL, S/O NIBARAN CH PAUL, AND ORS Vs. MUNICIPAL COUNCIL AND ORS
February 14, 2014
SUDHIR DEBNATH Vs. KANAL BALA DEBNATH
November 7, 2014
SUDHIR SAHAJI ALIAS SUDHIR, S/O LATE JAMINI SAHAJI Vs. STATE OF TRIPURA
April 24, 2014
SUDIP DAS Vs. STATE OF TRIPURA
July 9, 2014
SUDIP MODAK Vs. JYOTSHNA RANI MODAK
November 12, 2014
SUDIP NATH Vs. TRIPURA REHABILITATION PLANTATION CORPORATION LTD.
August 1, 2014
SUGAM PARIVAHAN LTD. Vs. THE STATE OF TRIPURA
November 11, 2014
SUJIT CHAKRABORTY Vs. STATE OF TRIPURA
August 26, 2014
SUJIT DEY, WEST TRIPURA Vs. STATE OF TRIPURA
June 25, 2014
SUKANTA MANIK Vs. STATE OF TRIPURA
September 24, 2014
SUKANTA SAHA Vs. STATE OF TRIPURA
April 23, 2014
SUKANYA KALAI Vs. DILIP KR. PAUL
August 5, 2014
SUKESH DEBNATH; KUMARI SOMA DEBNATH; KUMARI SUMITRA DEBNATH Vs. STATE OF TRIPURA; DIRECTOR OF EDUCATION; SARAJA DEBNATH; PRATIMA DEBNATH
June 18, 2014
SUKHEN PATARI Vs. THE STATE OF TRIPURA
December 2, 2014
SUKU CH.DEBBARMA Vs. STATE OF TRIPURA
February 11, 2014
SUKUMAR BHOWMIK Vs. SUBAL BHOWMIK
September 24, 2014
SUKUMAR DEBBARMA Vs. STATE OF TRIPURA
February 3, 2014
SUKUMAR GHOSH Vs. KALPANA DAS; STATE OF TRIPURA
December 11, 2014
SUKUMARI NATH Vs. SUBRATA NATH
December 10, 2014
SUMAN BARMAN Vs. STATE OF TRIPURA
March 18, 2014
SUMAN DAS Vs. THE STATE OF TRIPURA
November 14, 2014
SUMAN GHOSH Vs. KSHITISH CHANDRA DAS
October 29, 2014
SURABALA PAUL Vs. DELETED AS PER ORDER DATED 2 5 2013
April 24, 2014
SURAJ RUPINI, WEST TRIPURA Vs. STATE OF TRIPURA
June 6, 2014
SURESH DHANUK Vs. THE STATE OF TRIPURA
November 26, 2014
SURESH KUMAR CHOUDHURY Vs. STATE OF TRIPURA
June 4, 2014
SUSHANTA KUMAR DAS Vs. SECRETARY
September 12, 2014
SUSHIL KUMAR NATH Vs. SHILPI NATH; SHILA NATH
December 16, 2014
SUSHITAL DHAR Vs. PANNA LAL GHOSH; STATE OF TRIPURA
July 4, 2014
SWAPAN DAS, S/O BRAJALAL DAS Vs. REKHA DEB (DAS), W/O LATE CHANDAN KUMAR DAS; PRANAB DEBNATH, S/O HARIPADA DEBNATH; NATIONAL INSURANCE COMPANY LIMITED; NEW INDIA ASSURANCE COMPANY LIMITED
March 27, 2014
SWAPAN KR. CHAKRABORTY Vs. STATE OF TRIPURA
February 12, 2014
SWAPAN KR. ROY Vs. STATE OF TRIPURA
July 21, 2014
SWAPAN KUMAR DAS Vs. STATE OF TRIPURA
June 13, 2014
SWAPAN KUMAR DAS Vs. BANDANA KAR PURKAYESTHA
July 8, 2014
SWAPAN KUMAR DEY, TRIPURA WEST Vs. AIRPORT’S AUTHORITY OF INDIA, REPRESENTED BY THE REGIONAL DIRECTOR, ASSAM
January 24, 2014
SWAPAN KUMAR PAL, WEST TRIPURA Vs. OIL & NATURAL GAS CORPORATION LTD
February 26, 2014
SWAPAN KUMAR PAUL Vs. OIL & NATURAL GAS CORPORATION LTD.
July 31, 2014
SWAPNA SAHA AND ORS Vs. SANKAR DUTTA CHOWDHURY AND ORS
February 17, 2014
TANMOY NATH Vs. STATE OF TRIPURA
May 7, 2014
TAPAN DAS Vs. STATE OF TRIPURA
July 10, 2014
TAPAN KUMAR ACHARJEE Vs. THE STATE OF TRIPURA
October 28, 2014
TAPAN KUMAR ACHARJEE, WEST TRIPURA Vs. UNION OF INDIA
June 4, 2014
TAPAN MAJUMDER Vs. STATE OF TRIPURA
November 25, 2014
TAPAN MAJUMDER Vs. STATE OF TRIPURA
July 22, 2014
TAPAN SARKAR Vs. STATE OF TRIPURA
June 12, 2014
TAPAS KUMAR DEB Vs. STATE OF TRIPURA
May 8, 2014
TAPAS KUMAR ROY Vs. STATE OF TRIPURA
April 24, 2014
TAPAS ROY Vs. MANTI SAHA (ROY)
September 17, 2014
TAPASH SARKAR, S/O LATE RAJENDRA SARKAR; BIDUR SARKAR, S/O LATE CHINTA HARAN SARKAR Vs. STATE OF TRIPURA
March 4, 2014
TARA BHUSAN SAHA Vs. STATE OF TRIPURA
June 30, 2014
TARI KANTA TRIPURA, SOUTH TRIPURA Vs. STATE OF TRIPURA
June 26, 2014
TARUN TANTI, SON OF LATE SUBASH TANTI Vs. STATE OF TRIPURA
August 7, 2014
THE COMMANDANT AND C.T. SRIHARI RAO Vs. SRI BABUL NANDI AND SRI DILIP BHOWMIK
January 8, 2014
THE DEITY (THE GOD-SHIVA), NORTH TRIPURA Vs. ABANI MOHAN NATH
January 24, 2014
THE EXECUTIVE OFFICER Vs. RAKHAL CHANDRA KARMAKAR
November 28, 2014
THE LAND ACQUISITION COLLECTOR Vs. SRI RAMKRISHNA GOALA AND ORS.
January 13, 2014
THE MANAGER Vs. NANDI & NANDI
November 17, 2014
THE NATIONAL INSURANCE CO. LTD. Vs. BRAJENDRA NAMA DAS
February 10, 2014
THE NATIONAL INSURANCE COMPANY LIMITED Vs. SUNITA DEVI
December 18, 2014
THE NEW INDIA ASSURANCE CO. LIMITED Vs. ASWINI BISWAS
December 18, 2014
THE NEW INDIA ASSURANCE CO. LTD. Vs. SUKUMAR SUTRADHAR
December 1, 2014
THE NEW INDIA ASSURANCE CO. LTD. REPRESENTED BY ITS BRANCH MANAGER Vs. SHRI JHALAK SHIL, SMT. RAKHI BALA DAS (SHIL) AND SHRI PARIMAL DAS
January 22, 2014
THE ORIENTAL INSURANCE COMPANY LTD., REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER Vs. SMT. SHILPI CHANDA AND ORS.
February 11, 2014
THE STATE OF TRIPURA Vs. ANITA SINGHA
November 10, 2014
THE STATE OF TRIPURA Vs. ALOK DEY
December 9, 2014
THE STATE OF TRIPURA, REPRESENTED BY THE COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF HOME, GOVT. OF TRIPURA Vs. SRI ARABINDA GHOSH AND SMT. BIMALA GHOSH
January 16, 2014
THE TRIPURA KHADI & VILLAGE INDUSTRIES BOARD Vs. SRI KAJAL BHADRA
January 13, 2014
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. MUSTAFA
November 3, 2014
THE UNITED INDIA INSURANCE COMPANY LTD., REPRESENTED BY ITS BRANCH MANAGER Vs. SMTI. FUL KUMARI DEB BARMA (NOATIA), SRI BASUDEB NOATIA, SRI PAHAR NOATIA AND SHRI SAMARJIT DATTA
February 7, 2014
TILAK CHANDRA BHATTACHARJEE, SON OF LATE RAMANI MOHAN BHATTACHARJEE Vs. ABDUL HASHEM (MADRASHA SECRETARY), SON OF LATE KALA GAZI; SUNA MIAH, SON OF LATE WAZUDDIN; FAZLUR RAHAMAN (EDUCATION CLERK), SON OF LATE MAZID; AHID MIAH, SON OF MD NURUL HAQUE; KHUSHID MIAH, SON OF LATE MALU MIAH; SIDDIK MIAH, SON OF LATE KHALEK MIAH; HA
March 18, 2014
TINKAR DAS Vs. THE STATE OF TRIPURA
November 17, 2014
TITUN KUMAR BANIK ALIAS TITU BANIK Vs. STATE OF TRIPURA
August 12, 2014
TOTA MIAH, SOUTH TRIPURA Vs. STATE OF TRIPURA
February 12, 2014
TRIPUR INDIA PRIVATE LIMITED Vs. STATE OF TRIPURA
February 5, 2014
TRIPURA GOVERNMENT TEACHERS ASSOCIATION Vs. STATE OF TRIPURA
September 16, 2014
TRIPURA HORTICULTURAL CORPORATION LTD Vs. SANKAR NARAYAN DAS
June 2, 2014
TRIPURA POLYMER PRIVATE LIMITED Vs. STATE OF TRIPURA; CHIEF ENGINEER, PWD(WR); SUPERINTENDING ENGINEER; EXECUTIVE ENGINEER; VISHAL PIPES LTD
March 28, 2014
TRIPURA REAL ESTATE AND CONSTRUCTION LTD Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; OFFICER-IN-CHARGE
June 3, 2014
TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. SMT. BEGAM BIBI AND ORS.
January 29, 2014
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. JIBAN KR SAHA
July 31, 2014
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. S D O (ELECTRICAL); STATE OF TRIPURA; RINA SUTRADHAR, WIFE OF LATE RABINDRA SUTRADHAR; RUMA SUTRADHAR, DAUGHTER OF LATE RABINDRA SUTRADHAR; RANA SUTRADHAR, SON OF LATE RABINDRA SUTRADHAR
March 12, 2014
TRIPURA TRIBAL OFFICERS WELFARE FORUM Vs. UNION OF INDIA; SECRETARY TO GOVERNMENT OF INDIA; COMMISSIONER OF INCOME TAX (TDS); INCOME TAX OFFICER (TDS), CITY CENTRE; OIL AND NATURAL GAS CORPORATION LTD; ASSET MANAGER, ONGC TRIPURA ASSET; DEPUTY GENERAL MANAGER (F & A), ONGC LTD; STATE OF TRIPURA;
March 27, 2014
TULSI DAS, S/O LATE ADHIR DAS, Vs. STATE OF TRIPURA
March 4, 2014
TUSHAR KANTI GOSWAMI Vs. GOURANGA CHANDRA DEB
March 18, 2014
UDAIPUR BONDED WAREHOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME TAX
June 30, 2014
UJJALA DEBBARMA Vs. SARAJ DEBNATH
August 18, 2014
UMA SAHA (DEBNATH) Vs. THE STATE OF TRIPURA
November 6, 2014
UMESH CHANDRA DAS SON OF LT UPENDRA CHANDRA DAS Vs. STATE OF TRIPURA
February 13, 2014
UMESH CHANDRA DAS SON OF LT UPENDRA CHANDRA DAS Vs. STATE OF TRIPURA
March 6, 2014
UNION OF INDIA Vs. SUKHLAL DEBBARMA
September 16, 2014
UNION OF INDIA Vs. RANU MARAK
August 19, 2014
UNION OF INDIA Vs. KESHAB KURI
July 1, 2014
UNION OF INDIA; COMMANDING OFFICER Vs. PREM SINGH
September 16, 2014
UNITED BANK OF INDIA Vs. BIMAN TALUKDAR
August 25, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARIPADA BHOWMIK, S/O RAM CHANDRA BHOWMIK; GOBINDA BOSE, S/O ANIL BOSE; UTTAM ROY, S/O GOBINDA ROY; ORIENTAL INSURANCE CO LTD
March 26, 2014
UNITED INDIA INSURANCE COMPANY LTD , AND ORS Vs. FUL KUMARI DEB BARMA(NOATIA) AND ORS
February 7, 2014
UNOUS MIA Vs. SHELINA AKTAR
August 20, 2014
USHA BARUA Vs. STATE OF TRIUPURA & OTHERS
April 29, 2014
UTTAM DATTA, S/O LT PYARI MOHAN DATTA; MANJU DATTA (GUPTA), D/O LT PYARI MOHAN DATTA; BASANTI DATTA, D/O LT PYARI MOHAN DATTA; SADHAN DATTA, S/O LT PYARI MOHAN DATTA; SUMA DATTA, W/O UTTAM DATTA Vs. MITA DAS, D/O LT GOURA GOPAL DAS; STATE OF TRIPURA
August 22, 2014
UTTAM DEBNATH Vs. BABUL CH DEB ; BRANCH MANAGER
November 12, 2014