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Title
Date
BANKIM CHANDRA KALITA Vs. STATE OF ASSAM
December 4, 2003
NO. 9111419535 EX-CT. K.N. PASWAN Vs. UNION OF INDIA
December 19, 2003
35 NO PAKORIA MIN SAMABAI SAMITY LTD Vs. ASSAM FISHERIES DEVELOPMENT CORPN LTD AND ORS
March 10, 2003
A INBAM CONSTABLE Vs. UNION OF INDIA
June 5, 2003
A T GAYAKWAD Vs. UNION OF INDIA
June 20, 2003
ABANI GOSWAMI ALIAS JITU GOSWAMI Vs. STATE OF ASSAM
February 27, 2003
ABANI KUMAR DAS Vs. STATE OF ASSAM AND ORS.
July 23, 2003
ABDUL GAFFAR Vs. RAMAN DAS
January 3, 2003
ABDUL JALIL TALUKDAR Vs. PRAGJYOTISH GAOLIA BANK
October 30, 2003
ABDUL KASEM Vs. STATE OF ASSAM
March 11, 2003
ABDUL KASEM LRS OF MUSTT BASIRAM BEWA Vs. ASMAT ALI alias HASMAT ALI
May 30, 2003
ABDUL KHALEK Vs. STATE OF ASSAM
April 11, 2003
ABDUL KUDDUS BORBHUYAN Vs. STATE OF ASSAM
August 22, 2003
ABDUL LATIF Vs. CHANCHALA DEVI NATH LEGAL HEIRS OF DIGENDRA NATH
July 24, 2003
ABDUL LATIF Vs. CHANCHALA DEVI NATH LEGAL HEIRS OF DIGENDRA NATH
August 24, 2003
ABDUL MATLIB HIS LEGAL HEIRS RUPJAN BIBI Vs. STATE OF ASSAM
February 5, 2003
ABDUL MAZID Vs. STATE OF ASSAM
April 3, 2003
ABDUL NOOR Vs. MARUTI ROADWAYS
April 29, 2003
ABDUL SALEM BARLASKAR Vs. ATAUR RAHMAN BARLASKAR
July 28, 2003
ABDURRAHMAN Vs. DEALER SELECTION BOARD
December 4, 2003
ABHINASH CHANDRA DAS Vs. ADHIR CHANDRA LASKAR
March 10, 2003
ADDITIONAL SESSIONS JUDGE NORTH TRIPURA Vs. STATE OF TRIPURA
December 20, 2003
AENAKHAL TEA COMPANY Vs. ON THE DEATH OF BHAGWAT SONAR AND KESHAB VERMA THEIR LEGAL HEIRS
November 7, 2003
AGARTALA BENCH BAKUL CH CHAKRABORTY Vs. GIRI BALA DEVI
December 23, 2003
AGARTALA BENCH PARIMAL PRASAD DAS Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD
January 1, 2003
AGIN TABOH Vs. STATE OF ARUNACHAL PRADESH
November 18, 2003
AHANTHEMMEMA ALIAS NIRMALADEVI Vs. DISTRICT MAGISTRATE IMPHAL EAST
June 19, 2003
AINAL UDDIN AHMED ALIAS AYNAL Vs. STATE OF ASSAM
August 14, 2003
AIRPORT AUTHORITY OF INDIA Vs. PARADISE HOTEL and RESTAURANT
June 24, 2003
AIZAWL BENCH MONTFORT BROTHERS Vs. UNITED INDIA INSURANCE CO LTD
December 10, 2003
AIZAWL BENCH ORIENTAL INSURANCE CO LTD Vs. DARREMI
May 8, 2003
AIZAWL BENCH ZOHRANGVUNGA Vs. STATE OF MIZORAM
September 12, 2003
AJAY JAISWAL Vs. MAHADEV DEBNATH
August 25, 2003
AJIT DEKA Vs. ASSAM STATE ELECTRICITY BOARD
December 8, 2003
AKBAR ALI Vs. DIRECTOR GENERAL OF ASSAM RIFLES AND ORS.
December 3, 2003
AKLU MIA LASKAR Vs. BRANCH MANAGER CBI
June 19, 2003
AKSHAY AUTOMOBILES JORHAT Vs. UNION OF INDIA
April 28, 2003
AKSHAY MAZUMDAR Vs. CHAIRMAN ASSAM STATE TEXT BOOK PRODUCTION and PUBLICATION LTD
January 1, 2003
AKSHAY MAZUMDAR Vs. CHAIRMAN, ASSAM STATE TEXT BOOK PRODUCTION AND PUBLICATION LTD
January 8, 2003
ALL ASSAM FISHERY OFFICIALS TECHNICAL ASSOCIATION Vs. STATE OF ASSAM
May 26, 2003
ALL ASSAM PRESS OWNERS ASSOCIATION Vs. COMMISSIONER OF TAXES
August 14, 2003
ALL TIWA STUDENTS UNION Vs. STATE OF ASSAM
September 29, 2003
ALLAUDDIN Vs. STATE OF ASSAM
February 5, 2003
ALOK DEB ROY Vs. STATE OF ASSAM
November 4, 2003
ALOKE GOSWAMI Vs. SHUAMAL KUMAR BOSE
May 27, 2003
AMARJYOTI SARMAH Vs. STATE OF ASSAM
May 16, 2003
AMINULHOQUE Vs. STATE OF ASSAM
June 12, 2003
AMIR HUSSAIN Vs. STATE OF ASSAM
August 6, 2003
AMIR UDDIN Vs. STATE OF ASSAM
December 10, 2003
AMITAVA BHATTACHARJEE Vs. CHAIRMAN TRIPURA GRAMIN BANK
September 3, 2003
AMRIT DEWAN Vs. ASSAM STATE CO OPERATIVE MARKETING and CONSUMER FEDERATION LTD
December 23, 2003
AMULAYA SAHA Vs. NARESH ROY
February 5, 2003
ANAMUL HAQUE Vs. STATE OF NAGALAND
January 3, 2003
ANIL CHANDRA DEKA Vs. STATE OF ASSAM
February 10, 2003
ANJANA SAIKIA Vs. ANURADHA DAS
February 25, 2003
ANJAY KUMAR NATH Vs. STATE OF ASSAM
December 6, 2003
ANJU RANI BAISHYA Vs. STATE OF ASSAM
January 7, 2003
ANNA MAHANTA Vs. STATE OF ASSAM
June 27, 2003
ANTIQUE INDIA PVT LTD Vs. STATE OF ASSAM
August 20, 2003
ANUP KUMAR POW Vs. STATE OF ASSAM
February 19, 2003
ANUPAM LAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 24, 2003
APURBA KUMAR SARMA Vs. STATE OF ASSAM
November 19, 2003
ARCHANA PAUL Vs. STATE OF TRIPURA
July 10, 2003
ARIENE MAYNE SANGMA Vs. STATE OF MEGHALAYA
June 25, 2003
AROTI DAS Vs. STATE OF ASSAM
April 28, 2003
ARUN BORAH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED AND ORS.
November 5, 2003
ARWISHMARAK Vs. STATE OF MEGHALAYA
April 11, 2003
ASAN ALI Vs. STATE OF ASSAM
January 20, 2003
ASHIM RATAN MUKHERJEE Vs. LABOUR ENFORCEMENT OFFICER
October 27, 2003
ASHOK PAPER MILLS LTD Vs. SANGHI TEXTILES LTD
May 27, 2003
ASOM KUMAR DAS Vs. NILIMA RAJBONGSHI
July 18, 2003
ASSAM CHAH KARMACHARI SANGHA GOLAGHAT Vs. MANAGEMENT GORUNGA TEA ESTATE
December 22, 2003
ASSAM DRUG DEALERS ASSOCIATION Vs. STATE OF ASSAM
April 3, 2003
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF ASSAM
February 5, 2003
ASSAM STATE CO OPERATIVE AGRICULTURE and RURAL DEVELOPMENT BANK LTD Vs. APURBA KR DAS
November 6, 2003
ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATION LIMITED Vs. UNION OF INDIA
February 13, 2003
ASSAM STATE ELECTRICITY BOARD Vs. PHANIDHAR KALITA
April 8, 2003
ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHAS PROJECT AND MARKETING LTD
May 21, 2003
ASSAM VEGETABLE and OIL PRODUCTS LTD Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD
July 16, 2003
ASSAM VEGETABLES AND OIL PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
July 28, 2003
ATIQUR RAHMAN MAZUMDAR Vs. STATE OF ASSAM
December 11, 2003
ATO (I) PVT. LTD. Vs. BONGAIGAON REFINERY AND PETRO CHEMICALS LTD.
September 17, 2003
ATUL BORAH Vs. UNITED BANK OF INDIA
June 4, 2003
ATUL CH. SARMA Vs. PRESIDENT, DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AND ORS.
December 22, 2003
ATUL CHANDRA KALITA Vs. BANO RAM BORO
October 30, 2003
B. HMANGAISANGA Vs. STATE OF MIZORAM
July 4, 2003
BAHARUL ISLAM Vs. STATE OF ASSAM
May 23, 2003
BAKUL CHANDRA CHAKRABORTY Vs. GIRIBALA DEBI
December 23, 2003
BALAJIT SINGH Vs. STATE OF ASSAM
May 9, 2003
BALIRAM PRASAD GUPTA Vs. MD ISA
May 13, 2003
BALJIT SINGH Vs. STATE OF ASSAM
June 23, 2003
BANIKANTA SARMA Vs. ASSAM BOARD OF REVENUE
March 6, 2003
BAR COUNCIL OF INDIA AND ANR. Vs. GOVERNING BODY OF SIBSAGAR LAW COLLEGE AND ORS.
October 27, 2003
BASANTA KUMAR DAS Vs. CENTRAL BANK OF INDIA
February 9, 2003
BASANTI DAS Vs. STATE OF ASSAM
September 3, 2003
BASANTI SINGHA Vs. STATE OF ASSAM
November 10, 2003
BENDANGWATILA Vs. STATE OF NAGALAND
February 10, 2003
BHABA KALITA Vs. UNION OF INDIA
July 17, 2003
BHABANI SARMA Vs. NARAYAN SARMA
March 28, 2003
BHABEN SAIKIA Vs. STATE OF ASSAM AND ORS.
May 16, 2003
BHABENDRA SHARMA Vs. STATE OF ASSAM
November 20, 2003
BHAIRAM PARIK Vs. STATE OF ASSAM
November 13, 2003
BHOWAL TRADERS Vs. STATE OF ASSAM
February 10, 2003
BHUBAN KONWER Vs. STATE OF ASSAM
May 5, 2003
BHUBAN NAGAR PRIMARY TEACHER GATHERING CENTRE AND ORS. Vs. STATE OF ASSAM AND ORS.
July 21, 2003
BHUPEN BORAH Vs. STATE OF ARUNACHAL PRADESH
April 4, 2003
BHUSAN CH ROY MEDHI Vs. HEMANTA KR MAHANTA
June 16, 2003
BICHITRA NATH DEKA Vs. CENTRAL BANK OF INDIA AND ORS.
August 28, 2003
BIGUM NGUIOM Vs. STATE OF ARUNACHAL PRADESH
November 27, 2003
BIJAN KUMAR MAHAJAN Vs. STATE OF ASSAM
September 3, 2003
BIJENDRA PRATAP SINGH Vs. STATE OF ARUNACHAL PRADESH
December 4, 2003
BIJON KUMAR DAS Vs. STATE OF ASSAM
February 20, 2003
BIJOYANANDA CHOUDHURY Vs. STATE OF ASSAM
September 18, 2003
BIJULIBARI MULTIPURPOSE DEVELOPMENT SOCIETY Vs. STATE OF ASSAM
November 6, 2003
BIJUMONI SAHARIA Vs. STATE OF ASSAM
July 28, 2003
BIKASH BORA Vs. STATE OF ASSAM
March 11, 2003
BIMAL KUMAR CHANDA Vs. STATE OF TRIPURA
July 21, 2003
BIMALANGSHU ROY Vs. KAMAALENDU BHATTACHARJEE
November 21, 2003
BINA DEY Vs. PRATIBHA DEY BAIDYA
April 10, 2003
BINDA PRASAD SINGH Vs. PRESIDING OFFICER
January 8, 2003
BIRAJ KUMAR BARUA AND ANR. Vs. BARUA & BARUA DRUGS PVT. LTD. AND ANR.
February 17, 2003
BIREN GOGI Vs. STATE OF ASSAM AND ORS.
April 2, 2003
BIREN SAIKIA Vs. STATE OF ASSAM
January 30, 2003
BIRENCHAWRA Vs. STATE OF ASSAM
May 6, 2003
BIRENDAS Vs. TEZPUR UNIVERSITY
July 23, 2003
BISHNU HALDER Vs. STATE OF ASSAM
February 17, 2003
BISWANATH SAHA Vs. GOURI KARMAKAR AND ORS.
November 14, 2003
BLUE STAR LTD Vs. STATE OF ASSAM
April 23, 2003
BOARD OF DIRECTORS GAUHATI CO OP URBAN BANK LTD Vs. STATE OF ASSAM
March 20, 2003
BOARD OF DIRECTORS, ASCARD BANK LTD. AND ORS. Vs. BAHARUL ISLAM AND ORS.
November 6, 2003
BOLIN CHETIA Vs. JAGADISH BHUYAN
July 15, 2003
BONGAIGAON REFINERY and PETROCHEMICALS LTD Vs. COMMISSIONER OF TAXES
January 17, 2003
BONGAIGAON STORES Vs. MOOL CHAND KUCHERIA
February 14, 2003
BONTI BALA DAS Vs. OIL INDIA LTD. AND ORS.
October 28, 2003
BONTI BORA Vs. UNION OF INDIA
December 12, 2003
BRIHATTAR DISPURMATI TRUCK MALIK SANTHA Vs. STATE OF MEGHALAYA
February 7, 2003
BRPL CANTEEN CO OP SOCIETY LTD Vs. STATE OF ASSAM
January 23, 2003
BUILDS WORTH PRIVATE LTD Vs. UNION OF INDIA
December 9, 2003
BUISHI YADA MOTORS Vs. STATE OF ARUNACHAL PRADESH
July 22, 2003
BULU DAS Vs. MONI DAS
September 24, 2003
BUOY BHUSAN ROY Vs. STATE OF ASSAM
April 2, 2003
C LAWIHMINGTHANGA Vs. STATE OF MIZORAM
January 4, 2003
CALIFORNIA PACIFIC TRADING CORPORATION Vs. KITPLY INDUSTRIES LTD.
November 18, 2003
CEMENT HOUSE Vs. UNION OF INDIA
March 26, 2003
CH IBOMCHA SINGH Vs. STATE OF MANIPUR
March 12, 2003
CHAD TAN MAPOONG Vs. STATE OF ARUNACHAL PRADESH
January 8, 2003
CHAIN SUKH JAIN Vs. UNION OF INDIA
March 26, 2003
CHANCHAL RAKSHIT Vs. STATE OF TRIPURA
November 14, 2003
CHANDULAL AGARWALLA Vs. UNION OF INDIA
May 19, 2003
CHITTARANJAN MAHANTA Vs. STATE OF ASSAM
January 6, 2003
CHUBAKUMLA Vs. UNION OF INDIA
April 24, 2003
CIT Vs. ASSAM PETROLEUM INDUSTRIES P LTD
June 24, 2003
COMMISSIONER K V S NEW DELHI Vs. ANJANA GOSWAMI
April 1, 2003
COMMISSIONER OF INCOME TAX Vs. JANKI TEXTILES AND INDUSTRIES LTD
June 18, 2003
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LTD
May 22, 2003
COMMISSIONER OF INCOME TAX Vs. TROILAKYA CHANDRA BORA
February 5, 2003
COMMISSIONER OF INCOME TAX Vs. ARUNACHAL PRADESH FOREST CORPORATION LTD
September 2, 2003
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LTD
July 17, 2003
COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRASAD BAJORIA
July 17, 2003
COMMISSIONER OF INCOME TAX Vs. DOWN TOWN HOSPITAL P LTD
December 22, 2003
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LTD
December 4, 2003
COMMISSIONER OF INCOME TAX Vs. FOREST DEVELOPMENT CORPORATION
March 6, 2003
COMMISSIONER OF INCOME TAX Vs. ASSAM PETROLEUM INDUSTRIES (P.) LTD.
June 24, 2003
CONSTRUCTION AND INVESTMENT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 7, 2003
DANA PERTIN Vs. OKONG TABING
June 27, 2003
DAROGA PRASAD KANU Vs. MONORANJAN GHOSH
December 4, 2003
DEBABRATA KALOY Vs. STATE OF TRIPURA
September 9, 2003
DEBAJIT SARMA Vs. UNION OF INDIA
August 28, 2003
DEBOTOSH CHAKRAVORTY Vs. STATE OF ASSAM
March 3, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM ASBESTOS LTD
July 30, 2003
DEWAN JOYNAL ABEDIN Vs. WAZED ALI CHAUDHURY
March 31, 2003
DHARANI DUTTA Vs. STATE OF ASSAM
March 6, 2003
DHARANI PATOR Vs. STATE OF ASSAM
May 2, 2003
DHARMA KANTA NATH Vs. UNION OF INDIA (UOI) AND ORS.
August 5, 2003
DHIRENDRA CHANDRA ROY Vs. UNITED BANK OF INDIA
April 28, 2003
DHIRENDRA PURKAYASTHA Vs. SUBHASHINI PURKAYASTHA
June 2, 2003
DHRUBAJIT DHRUB AJYOTI DEBBARMA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST TRIPURA
August 26, 2003
DIBAKAR HAZARIKA Vs. STATE OF ASSAM
June 2, 2003
DILIP BORAH Vs. STATE OF ASSAM
May 12, 2003
DILIP KUMAR CHOUDHURY Vs. STATE OF ASSAM
March 25, 2003
DILIP KUMAR PAUL AND ORS. Vs. STATE OF ASSAM AND ORS.
August 18, 2003
DIMBESWAR KALITA Vs. OIL and NATURAL GAS COMMISSION
March 24, 2003
DIMBESWAR SAIKIA Vs. UNION OF INDIA
December 4, 2003
DINANATH BRAHMA Vs. BALESWAR SHAH
August 4, 2003
DINESH SARKAR Vs. STATE OF TRIPURA
November 28, 2003
DIP GOGOI Vs. NUMOLIGARH REFINERY LTD
March 14, 2003
DIPAK BHATTACHARYYA Vs. STATE OF ASSAM
May 21, 2003
DIPAK KUMAR SINHA Vs. STATE OF ASSAM
December 22, 2003
DIRECTOR GENERAL OF POLICE NAGALAND KOHMA Vs. HAUJIYIMCHUNGER
December 2, 2003
DIRECTOR NAVODAYA VIDYALAYA SAMITI Vs. ANSUYA PRASAD POKARIAL
May 8, 2003
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. HIMANI DAS
March 11, 2003
DR. B. THANGDAILOVA Vs. STATE OF MIZORAM AND ORS.
October 1, 2003
DR. HEMANTA KUMAR MAHANTA Vs. STATE OF ASSAM AND ORS.
February 27, 2003
DR. KALYANI DAS Vs. STATE OF ASSAM AND ORS.
August 5, 2003
DUGAR TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM
September 9, 2003
DULAL CHETIA Vs. EMPLOYMENT OFFICER
September 4, 2003
DULUMONI KALITA Vs. VICE CHANCELLOR ASSAM UNIVERSITY
February 14, 2003
DURGA DATTA SHARMA ALIAS DURGALAL SHARMAAND Vs. STATE
January 31, 2003
DURGA DUTTA TIWARI Vs. STATE OF ASSAM
November 6, 2003
DUTTA BARUA AND COMPANY Vs. ASSAM FINANCIAL CORPORATION
February 11, 2003
DUTTA BARUA AND COMPANY Vs. ASSAM FINANCIAL CORPORATION
February 17, 2003
DWIJENDRA KUMAR DAS Vs. STATE OF ASSAM AND ORS.
December 4, 2003
EASTERN ENTERPRISES Vs. COMMISSIONER OF TAXES
August 7, 2003
EVEREADY INDUSTRIES INDIA LTD Vs. STATE OF ASSAM
July 16, 2003
EWANLANGKI E RYMBAI Vs. JAINTIA HILLS DISTRICT COUNCIL
July 21, 2003
FAIRLY SYIEM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
April 11, 2003
FATEMA BEGUM MUSSTT Vs. UNION OF INDIA
January 17, 2003
GANGADHARAN NAIR Vs. STATE OF ARUNCHAL PRADESH AND ORS.
August 5, 2003
GAUTAM CHOWDHURY Vs. STATE OF ASSAM
April 7, 2003
GAUTAMDAS Vs. UNION OF INDIA
December 3, 2003
GEETIMA KUMAR Vs. STATE OF ASSAM AND ORS.
February 20, 2003
GENERAL MANAGER LOKTAK POWER STATION Vs. SIRAJ AHMED
September 3, 2003
GENERAL MANAGER LOKTAK POWER STATION MANIPUR Vs. MOHAMMAD SIRAJ AHMED
September 5, 2003
GENERAL MANAGER N F RAILWAY MALIGAON Vs. NASIM KHAN
July 16, 2003
GENERAL MANAGER NF RAILWAY MALIGAON Vs. NASIM KHAN
July 6, 2003
GEORGE WILLIAMSON ASSAM LTD Vs. STATE OF ASSAM
July 16, 2003
GERMANTHAGI Vs. F ROKUNGA
September 12, 2003
GHAWAR CHAND GANGH Vs. STATE OF ASSAM
September 4, 2003
GITASHREE BAISHYA Vs. STATE OF ASSAM
June 26, 2003
GODAK TAJA Vs. STATE OF ARUNACHAL PRADESH
January 20, 2003
GOKUL MOHAN HAZARIKA Vs. STATE OF ASSAM
June 26, 2003
GOLAP CHANDRA CHETIA Vs. ASSAM ADMINISTRATIVE TRIBUNAL
November 6, 2003
GOPAL SAIKIA Vs. STATE OF ASSAM
July 25, 2003
GOPESHWAR SAHA Vs. STATE OF TRIPURA
February 21, 2003
GOTIMAYUM IBOTOMBI SHARMA Vs. STATE OF MANIPUR
September 12, 2003
GOVERNING BODY OF KALAGURU BISHNU RABHA COLLEGE Vs. MADHABI BORUAH
June 5, 2003
GOVERNING BODY, K.C. DAS COMMERCE COLLEGE AND ANR. Vs. GAUTAM CHOUDHURY AND ORS.
October 29, 2003
GREENVIEW RESTAURANT Vs. ASST COMMISSIONER OF INCOME TAX
July 30, 2003
GURDINO JIWATRAM KUKREJA Vs. EASTERN MINING AND ALLIED INDUSTRIES LTD.
June 5, 2003
GYATI HANGU Vs. UNION OF INDIA
November 14, 2003
H L S ASIA LTD Vs. STATE OF ASSAM
January 1, 2003
HADIS ALI Vs. STATE OF ASSAM
January 20, 2003
HAGE BIDA Vs. STATE OF ARUNACHAL PRADESH
January 7, 2003
HALIRAMDAS Vs. STATE OF ASSAM
December 8, 2003
HAMUMAN PRASAD SARMA Vs. UNION OF INDIA
March 26, 2003
HANUMAN PRASAD SHARMA Vs. STATE OF ASSAM
September 2, 2003
HARAN ALI SK Vs. AAINUDDIN DEWAN
March 17, 2003
HARAN ALI SK. AND ORS. Vs. AAINUDDIN DEWAN
March 16, 2003
HAREKRISHNA MAZUMDAR Vs. STATE OF ASSAM
November 20, 2003
HARESH CHETIA Vs. STATE OF ASSAM
September 4, 2003
HARI GHOSH Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
April 28, 2003
HARI SHAH Vs. JAGABANDHU PAUL
July 18, 2003
HARINDAR PRASAD SAHANI Vs. CHANCHAL GHOSE AND ORS.
March 17, 2003
HARMUJ ALI PRAMANIK Vs. SAF1UDDIN SARKAR
March 26, 2003
HASHYABALA GHOSH Vs. GHANSHYAM NUNIA
April 30, 2003
HAYATUL ISLAM Vs. STATE OF ASSAM
December 22, 2003
HAZARAT ALOM Vs. STATE OF ASSAM AND ORS.
December 5, 2003
HEMAN BIHARI SINGH Vs. STATE OF MANIPUR
May 30, 2003
HEMANTA BORDOLO Vs. UNION OF INDIA
December 19, 2003
HEO RULHO Vs. UNION OF INDIA
February 21, 2003
HERBERTSONS LIMITED Vs. COMMISSIONER OF TAXES ASSAM
June 26, 2003
HINDUSTAN PAPER CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL SILCHAR
March 11, 2003
HLS ASIA LTD Vs. STATE OF ASSAM
March 28, 2003
HMANGAIHZUALI Vs. C LALDINGI
September 9, 2003
HOWOTO SEMA Vs. STATE OF NAGALAND
June 9, 2003
HRIDAYANANDAN SHARMA Vs. STATE OF ASSAM
September 17, 2003
HRIDYANANDA SHARMA Vs. STATE OF ASSAM
February 14, 2003
HRISHIKESH DAS Vs. NIRMALAYA DASGUPTA
March 27, 2003
HULASH CHAND CHORARIA Vs. UNION OF INDIA
March 26, 2003
ILALAYAKONJER Vs. ASSAM AGRICULTURAL UNIVERSITY
June 9, 2003
INDIAN COUNCIL FOR CHILD WELFARE NEW DELHI Vs. BAL SEVIKA ASSOCIATIONS
December 1, 2003
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFIICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
January 8, 2003
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD. Vs. FINANCIAL AND MANAGEMENT SERVICES LTD.
June 10, 2003
INDUSTRIAL PAPERS ASSAM LTD Vs. PRESIDING OFFICER LABOUR COURT
December 10, 2003
INTAZ ALI Vs. STATE OF ASSAM
November 5, 2003
ISMAIL HUSSAIN Vs. TOSTA MOHAN SARKAR AND ORS.
May 27, 2003
ITANAGAR BENCH MINTU DAS Vs. STATE OF ARUNACHAL PRADESH
September 9, 2003
J AGNESWAR SARMAH Vs. DIRECTOR ASSAM FOOD and CIVIL SUPPLIES
March 11, 2003
JAGADISH DEKA Vs. STATE OF ASSAM AND ORS.
February 17, 2003
JAGNESHWAR SARMAH AND OTHERS Vs. DIRECTOR, ASSAM FOOD & CIVIL SUPPLIES AND OTHERS
March 13, 2003
JAHANGIR ALAM Vs. STATE OF ASSAM
September 29, 2003
JAHIRA NESSA BEWA Vs. STATE OF ASSAM
March 6, 2003
JAIN SALT TRADING CO. Vs. UNION OF INDIA
March 26, 2003
JAMINIKANTA SARMA Vs. PURNIMA DAS PAUL
January 31, 2003
JARBAN DAS Vs. BOTHAGATHIA DIPLING MEEN SAMABAI SAMITY LIMITED
February 27, 2003
JASBIR SINGH VIRK Vs. KISHORE KR BHATTACHARJEE
April 10, 2003
JAYANTI GOGOI Vs. PRANATI DUARA
August 21, 2003
JHARNA PAUL Vs. STATE OF TRIPURA
December 11, 2003
JIBAN CH DEKA Vs. STATE OF ASSAM
September 1, 2003
JIBESWAR THAKURIA Vs. STATE OF ASSAM
February 13, 2003
JIRILA MARAK Vs. STATE OF ASSAM AND ORS.
May 16, 2003
JITEN GOHAIN Vs. STATE OF ASSAM
April 24, 2003
JITEN HAZARIKA Vs. STATE OF ASSAM AND ORS.
March 27, 2003
JITEN SAIKIA Vs. STATE OF ASSAM
December 10, 2003
JOOTSNA BHADRA Vs. JATIN KAR
July 17, 2003
JYOTI KUMAR DAS Vs. RUBULSARMAH
September 30, 2003
K N PASWAN Vs. UNION OF INDIA
December 10, 2003
K. IBOPISHAK SINGH Vs. STATE OF MANIPUR AND ORS.
April 11, 2003
K. KANI Vs. THE CHIEF JUSTICE OF THE GAUHATI HIGH COURT AND ANR.
April 28, 2003
K.N. TRADERS Vs. STATE OF ASSAM
August 18, 2003
KAILASH CHANDRA PAREEK Vs. STATE OF ASSAM
March 10, 2003
KAKONG TAYENG Vs. ASSTT INSPECTOR GENERAL OF POLICE ARUNACHAL PRADESH
June 20, 2003
KALIA BHUYAN ALIAS BIKASH Vs. STATE OF ASSAM
April 30, 2003
KALIPADA DEKA Vs. DANPATI DEKA
January 30, 2003
KAMAL BORA Vs. STATE OF ASSAM
May 9, 2003
KAMAL KANTA PAUL Vs. STATE OF ASSAM AND ORS.
December 3, 2003
KAMALA DASI Vs. STATE OF ASSAM
June 16, 2003
KAMALUDDIN Vs. STATE OF ASSAM
August 20, 2003
KAMESHWAR PRASAD BODONI Vs. OIL and NATURAL GAS CORPORATION LTD
June 27, 2003
KANAKESWAR NARZARY Vs. DEPUTY COMMISSIONER KOKRAJHAR
March 5, 2003
KANDARPA PATHAK Vs. UJJAL PADA GANGULI
November 13, 2003
KANTIKARMAKAR Vs. UNION OF INDIA
January 30, 2003
KARABI KARMAKAR Vs. SHIBANI KARMAKAR
January 31, 2003
KARABI KARMAKAR Vs. ASSAM STATE ELECTROCITY BOARD
April 23, 2003
KARHA FISHERY SAMABAI SAMITY LTD Vs. STATE OF ASSAM
June 4, 2003
KARUNA KANTA KALITA Vs. STATE OF ASSAM
February 17, 2003
KATAHGURIMIN SAMABAISAMTEE LTD Vs. TEPORI SONAI MORISUTI MEEN SAMABAI SAMITTEE LTD
November 6, 2003
KAYA BHUMIZ Vs. STATE OF ASSAM
March 11, 2003
KESHAB CH PAUL Vs. STATE OF ASSAM
May 21, 2003
KESHAB CHANDRA SHARMA Vs. STATE OF ASSAM
September 1, 2003
KESHAB MAHANTA Vs. UNION OF INDIA
July 31, 2003
KHAGENDRA NATH DAS Vs. UNION BANK OF INDIA
May 14, 2003
KHALIBOR ALI SHEIKH AND ORS. Vs. STATE OF ASSAM AND ORS.
August 14, 2003
KHANINDRA KR KALITA Vs. STATE OF ASSAM
November 28, 2003
KHARGESWAR NATH Vs. UNION OF INDIA (UOI) AND ORS.
May 28, 2003
KHUMBONGMAYUM BABU SINGH Vs. MANIPUR COLLEGE IMPHAL
December 19, 2003
KIRPAL SINGH Vs. STATE OF ASSAM
February 27, 2003
KIRPAL SINGH Vs. STATE OF ASSAM AND ANR.
February 17, 2003
KIRTI CHANDRA PHUKAN Vs. STATE OF ASSAM
December 12, 2003
KIRTI CHANDRA PHUKAN Vs. STATE OF ASSAM
December 3, 2003
KISHANLAL RAM PRASAD AND SONS Vs. SUPERINTENDENT OF TAXES
June 26, 2003
KOHIMA BENCH C SHASHI THONGER Vs. STATE OF NAGALAND
February 19, 2003
KOPSI PANOR Vs. STATE OF ARUNACHAL PRADESH
August 8, 2003
KRISHNA DEKA Vs. BICHITRA DEKA alias LAHKAR
May 23, 2003
KRISHNA SEN Vs. STATE OF NAGALAND
September 9, 2003
KSHETRMAYUM PRATMA DEVI Vs. STATE OF MANIPUR
September 12, 2003
KULDHAR KALITA Vs. STATE OF ASSAM
September 18, 2003
KULENDRA LAHKAR Vs. PRESIDING OFFICER LABOUR COURT ASSAM
October 30, 2003
KUTUB UDDIN KAZI AND ORS. Vs. STATE OF ASSAM AND ORS.
September 22, 2003
L DORENDRA SINGH Vs. MANIPUR PUBLIC SCHOOL SOCIETY
November 12, 2003
L.N.K 356 PUNA RAM CHUTIA Vs. STATE OF ASSAM
October 27, 2003
LABANYA DEVI Vs. STATE OF ASSAM
February 25, 2003
LAISHRAM AMUJAO SINGH Vs. STATE OF MANIPUR AND ORS.
June 13, 2003
LAKHESWAR BARUA Vs. STATE OF ASSAM
April 11, 2003
LAKHI NARAYAN SONOWAL Vs. STATE OF ASSAM AND ORS.
December 15, 2003
LAKSHADHAR KALITA Vs. STATE OF ASSAM
October 29, 2003
LALHMINGTHANGA Vs. STATE OF MIZORAM AND ORS.
July 10, 2003
LALSANGLURA Vs. STATE OF MIZORAM
June 20, 2003
LATIF AHMED BIN HUSSAIN Vs. STATE OF ASSAM
January 20, 2003
LILY VAIKHUMA Vs. STATE OF MIZORAM & OTHERS
December 9, 2003
LIMRAS LOTTERY and TRADING COMPANY P LTD Vs. N V MARKETING PVT LTD
December 10, 2003
LOKHESWAR LIKHOK Vs. UNION OF INDIA
June 9, 2003
M D SAFIQUE ALI Vs. SURJAN BIBI
October 28, 2003
M S CHAHAL Vs. UNION OF INDIA
November 14, 2003
M TALILONGCHAR Vs. STATE OF NAGALAND
July 10, 2003
MADHU SUDHAN BHATTACHARJEE Vs. STATE OF ASSAM AND ORS.
June 23, 2003
MAHABHAIRAB TEMPLE MANAGEMENT COMMITTEE Vs. GOVINDA BORTHAKUR AND ORS.
November 25, 2003
MAHABIR COKE INDUSTRIES PVT LTD Vs. COMMISSIONER OF TAXES
February 21, 2003
MAHADEV HALDAR Vs. STATE OF ASSAM
August 6, 2003
MAHAVIR COKE INDUSTRIES Vs. COMMISSIONER OF TAXES
May 14, 2003
MAHENDRA NATH DAS Vs. STATE OF ASSAM AND ANR.
October 29, 2003
MAHIPAL SINGH Vs. UNION OF INDIA
December 22, 2003
MAIBAM RAGHUMANI SINGH Vs. STATE OF MANIPUR
December 19, 2003
MAINUL ISLAM Vs. ALIMUDDIN
July 18, 2003
MAISNAM IRABOT SINGH Vs. STATE OF MANIPUR AND ORS.
January 29, 2003
MAKH MOD ALI Vs. STATE OF ASSAM AND OTHERS
March 6, 2003
MALACHALIHA Vs. STATE OF ASSAM
June 4, 2003
MALZA D SHIRA Vs. ARCHANA MARAK
May 27, 2003
MALZA D. SHIRA Vs. ARCHANA MARAK
March 27, 2003
MAN MOHAN PAUL Vs. FOREIGNERS TRIBUNAL
February 27, 2003
MANAGEMENT FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
December 23, 2003
MANAGEMENT OF ALLAHABAD Vs. ALLAHABAD BANK EMPLOYEES ASSOCIATION
May 9, 2003
MANAGER TARAJULI TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
July 21, 2003
MANESWAR BARMAN Vs. STATE OF ASSAM AND ORS.
February 21, 2003
MANESWAR MALI Vs. STATE OF ASSAM
May 5, 2003
MANIK CHANDRA PAL Vs. B K CHAKRABORTY
November 14, 2003
MANIK DAS Vs. STATE OF ASSAM
May 5, 2003
MANIK RATAN BUSINESS PVT. LTD Vs. STATE OF ARUNACHAL PRADESH
May 27, 2003
MANJIT SINGH LEGAL HEIRS OF SENA SINGH Vs. G M ASSAM STATE ROAD TRANSPORT CORPORATION
September 12, 2003
MANJU BHATTACHARJEE Vs. DR. REBATI KUMAR DEB
November 28, 2003
MANOJ CHAKRABORTY Vs. UNION OF INDIA
December 11, 2003
MANOJ KUMAR CHORARIA Vs. COMMISSIONER OF TAXES
May 29, 2003
MANOJ KUMAR DEB ROY Vs. STATE OF ASSAM AND ANR.
November 12, 2003
MARIAM BIBI Vs. RACHMAN ALI
March 26, 2003
MATIUR RAHMAN Vs. MUSTT ACHIA KHATOON
April 10, 2003
MD ABDUL SATTAR Vs. UNION OF INDIA
November 14, 2003
MD HAYATUL ISAM Vs. STATE OF ASSAM
December 22, 2003
MD. ASANAQUE ALI AND ANR. Vs. STATE OF ASSAM
March 6, 2003
MD. HARMUJ ALI Vs. STATE OF ASSAM AND ORS.
March 4, 2003
MD. HUSSAIN AHMED Vs. STATE OF ASSAM
July 25, 2003
MD. JAMAL Vs. STATE OF ASSAM AND ORS.
November 21, 2003
MD. MAHIBUL HOQUE Vs. STATE OF ASSAM
July 17, 2003
MD. MAIDUL ISLAM AND ORS. Vs. STATE OF ASSAM AND ORS.
August 7, 2003
MD. MAKAS MIA Vs. PAKEEZA KHATUN
October 27, 2003
MD. MATIN ALI Vs. STATE OF ASSAM AND ORS.
April 10, 2003
MD. MOIMUL ISLAM Vs. STATE OF ASSAM AND ANR.
April 29, 2003
MD. RAISUDDIN Vs. SAHIDUL ISLAM
November 12, 2003
MD. SOMESH ALI Vs. STATE OF ASSAM
May 20, 2003
MEYOMKARGE Vs. STATE OF ARUNACHAL PRADESH
August 8, 2003
MHONTHUNG ODYUO Vs. STATE OF NAGALAND
December 11, 2003
MIDLAND HOSPITAL AND RESEARCH CENTRAL PRIVATE LIMITED Vs. UNION OF INDIA
June 27, 2003
MINAKSHI SAIKIA Vs. STATE OF ASSAM AND ORS.
December 5, 2003
MINARAM SONOWAL Vs. STATE OF ASSAM
July 25, 2003
MINTU SENAPTI Vs. STATE OF ASSAM
May 6, 2003
MIR HUSSAIN Vs. MUSST HAMIDA KHATOON
August 20, 2003
MOHAMMAD ABDUL KADIR Vs. STATE OF TRIPURA
January 21, 2003
MOHON BORO Vs. STATE OF ASSAM
August 14, 2003
MOINUDDIN AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
September 10, 2003
MOLITATU Vs. STATE OF ARUNACHAL PRADESH
June 25, 2003
MONABARI TEA CO. LTD Vs. ON THE DEATH OF AMAR BAHADUR KHOWAS
May 30, 2003
MONORANJAN DOLOY ALIAS MANGAL SINGH Vs. UNION OF INDIA
November 18, 2003
MONTFORT BROTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
December 10, 2003
MOSLEMUDDIN Vs. SAMAR ALI
October 31, 2003
MOSORAF ALI LASKAR Vs. UNION OF INDIA (UOI) AND ORS.
August 18, 2003
MOTI KUMARI AND ORS. Vs. MD. HABIBUR RAHMAN
February 10, 2003
MOTIUR RAHMAN Vs. ACHIA KHATOON
February 11, 2003
MUKUL KUMAR HAZARIKA Vs. STATE OF ASSAM
August 11, 2003
MUNINDRA KALITA Vs. STATE OF ASSAM
August 18, 2003
MUNINDRA NATH MAHANTA AND ANR. Vs. NIRU MAHANTA
July 16, 2003
MURALIDHAR GATTANI Vs. STATE OF ASSAM
May 13, 2003
MUSTTKAMALA BEGUM Vs. STATE OF ASSAM
December 8, 2003
MUTHIRAM PARAMBATH HARIDAS Vs. STATE OF ASSAM
January 30, 2003
N K KALITA Vs. STATE OF ASSAM
March 28, 2003
NABA KANTA PATHAK Vs. INDIAN OIL CORPORATION LTD
July 28, 2003
NABIN BORA Vs. STATE OF ASSAM
May 20, 2003
NABIN CH BORDOLOI Vs. STATE OF ASSAM
February 3, 2003
NABIN KUMAR SARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
June 27, 2003
NABIRUDDIN AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
March 11, 2003
NAGAON ZILLA PARISHAD Vs. REZIA BEGUM
October 1, 2003
NAGEN DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
December 8, 2003
NALINAKHYA CHAKRABARTY Vs. BANDHANI CHAKRABARTY
June 26, 2003
NANI BHUSAN ROY Vs. STATE OF ASSAM
April 25, 2003
NANU DEVI (BALMIKI) Vs. FOOD CORPORATION OF INDIA AND ORS.
June 2, 2003
NANU RAM DAS Vs. STATE OF ASSAM
August 26, 2003
NAOREM NINGOL BINASHAKHI DEVI AND ORS. Vs. YENDREBAM NINGOL MAYANGLAMBAM AND ANR.
January 28, 2003
NARAYAN CHANDRA DEB Vs. UNITED COMMERCIAL BANK
December 28, 2003
NARAYAN CHANDRA DEB Vs. UNITED COMMERCIAL UCO BANK
December 23, 2003
NARENDRA CHANDRA KALITA AND ANR. Vs. STATE OF ASSAM AND ORS.
February 13, 2003
NARESH MIRDHA Vs. STATE OF ASSAM
May 5, 2003
NATIONAL INSURANCE CO LTD Vs. SUKLA DEBNATH
May 30, 2003
NATIONAL INSURANCE CO LTD Vs. ANURUPA DEBBARMA
August 1, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. AMIYA BORBORA
January 8, 2003
NATIONAL INSURANCE COMPANY LTD Vs. ATOWAR HUSSAIN
June 5, 2003
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. STATE OF ASSAM
December 4, 2003
NAVEEN HARDWARE AND ELECTRICAL STORES Vs. COMMISSIONER OF INCOME TAX
December 22, 2003
NAYA GHOSH Vs. STATE OF ASSAM
January 16, 2003
NEFA UDYOG Vs. STATE OF ARUNACHAL PRADESH
January 27, 2003
NEKARA NEKERI MIN SAMABAYA SAMITI LTD Vs. STATE OF ASSAM
July 18, 2003
NEKIB AHMED Vs. WAHIDA BEGUM
November 10, 2003
NEMICHAND KOTHARI Vs. COMMISSIONER OF INCOME TAX
September 2, 2003
NEPAL CHANDRA PODDAR Vs. SWAPAN KUMAR ROY
September 11, 2003
NERUL ISLAM LASKAR Vs. STATE OF ASSAM
March 6, 2003
NEW INDIA ASSURANCE CO LTD Vs. AMIYA PRAVA BISWAS
January 9, 2003
NEW INDIA ASSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENTS CLAIMS TRIBUNAL
June 25, 2003
NEW INDIA ASSURANCE CO LTD Vs. SHANTI STORES
July 7, 2003
NEW INDIA ASSURANCE CO LTD Vs. SMTI LALHLMINGTHANGI
December 11, 2003
NEW INDIA ASSURANCE CO. LTD. Vs. B. VANLALSAWIA AND ANR.
February 27, 2003
NILON CHANDRA Vs. SHIVA PRASAD CHAKRAVARTY
April 2, 2003
NILOTPAL DAS Vs. STATE OF ASSAM
June 15, 2003
NINYA BAGRA Vs. STATE OF AP AND ORS.
August 6, 2003
NIRANJAN SAHU Vs. STATE OF NAGALAND
May 12, 2003
NIRMAL MORAN Vs. STATE OF ASSAM
February 14, 2003
NIRMAL PODDAR Vs. STATE OF ASSAM
September 18, 2003
NIRMAL TRADERS Vs. UNION OF INDIA
January 1, 2003
NIRMAL TRADERS Vs. UNION OF INDIA
April 9, 2003
NIRMAL TRADERS Vs. UNION OF INDIA (UOI) AND ORS.
April 8, 2003
NISHIKANTA SINGH Vs. UNION OF INDIA
December 8, 2003
NOGEN CHANDRA BARUAH Vs. STATE OF ASSAM
August 28, 2003
NORTH EAST GASES PVT LTD Vs. STATE OF ASSAM
June 19, 2003
NORTH EASTERN ELECTRIC POWER CO LTD Vs. KHODA TALLEY
August 20, 2003
NORTH EASTERN HILLS UNIVERSITY Vs. YOOWANKA LYNHGDOH
February 26, 2003
NORTH EASTERN SECURITY SERVICE Vs. STATE OF ASSAM
December 16, 2003
NOWRANGROY METALS PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
June 6, 2003
NUMALI GOGOI Vs. STATE BANK OF INDIA
September 5, 2003
NUMALIGARH REFINERY LTD Vs. ASSAM BOARD OF REVENUE
February 24, 2003
NUR ISLAM Vs. STATE OF ASSAM
April 24, 2003
NUZAWNI Vs. STATE OF MIZORAM & OTHERS
December 2, 2003
OIL AND NATURAL GAS CORPORATION LTD Vs. NEVERLAND SYIEMLIEH
September 26, 2003
ON THE DEATH OF DEEPAK KUMAR DUTTA HIS LEGAL HEIRS Vs. UNION OF INDIA (UOI) AND ORS.
November 27, 2003
ON THE DEATH OF MD. ABDUL MATLIB HIS L/R MUST RUPJAN BIBI AND ORS. Vs. STATE OF ASSAM AND ORS.
February 5, 2003
ON THE DEATH OF SENA SINGH HIS LEGAL HEIRS Vs. GENERAL MANAGER, ASSAM STATE TRANSPORT CORPORATION AND ORS.
September 12, 2003
ONI DAI Vs. STATE OF ARUNACHAL PRADESH AND ORS.
August 6, 2003
ORIENTAL INSURANCE CO LTD Vs. SABITRI DEBI AGARWAL
March 13, 2003
ORIENTAL INSURANCE CO LTD Vs. TAMCHI LANGNIA
January 7, 2003
ORIENTAL INSURANCE CO. LTD. Vs. LALLIANKIMI AND ANR.
May 7, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. HAREN BORA
September 4, 2003
ORIENTAL INSURANCE COMPANY LTD Vs. SABITRI DEVI AGARWAL
March 5, 2003
OSWAL TRADERS Vs. UNION OF INDIA (UOI)
March 26, 2003
P THANGCHHUANA Vs. NORTH EASTERN HILL UNIVERSITY
January 8, 2003
P.K. DAS Vs. UNION OF INDIA (UOI)
March 26, 2003
PABIN CHANDRA BARMAN Vs. STATE OF ASSAM
December 4, 2003
PABITRIBARUAH Vs. MRIDULA KAKATIHAZARIKA
February 27, 2003
PANNA LAL GHOSH Vs. NANI GOPAL GHOSH
March 27, 2003
PARAMESH BHATTACHARJEE Vs. STATE OF TRIPURA
December 2, 2003
PARASMONI DAS Vs. FOOD CORPORATION OF INDIA
April 3, 2003
PARBOTI ADHIKARY Vs. PRADIP ADHIKARY
March 10, 2003
PARIMAL NATH Vs. STATE OF ASSAM
January 29, 2003
PARIMAL PRASAD DAS Vs. TRIPURA SMALLINDUSTRIES CORPORATION LTD
March 24, 2003
PARSHURAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
April 28, 2003
PHATIK DAS Vs. STATE OF ASSAM
October 27, 2003
PITAMBARDAS Vs. STATE OF ASSAM
December 4, 2003
PIYUSH MADHUKAR Vs. STATE OF ASSAM
November 12, 2003
PRADEEP DUTTA BHOWMIK Vs. STATE OF TRIPURA
December 4, 2003
PRADIP DUTTA BHOWMIK Vs. STATE OF TRIPURA
November 4, 2003
PRADIP KUMAR DOHOTIA Vs. RUSTAMALI
May 2, 2003
PRADIP KUMAR SARAWGI AND SONS Vs. COMMISSIONER OF TAXES
June 26, 2003
PRADIP SHARMA Vs. STATE OF ASSAM
May 20, 2003
PRAFULLA NATH Vs. STATE OF ASSAM
May 6, 2003
PRANAB KUMAR BAIDYA AND ORS. Vs. STATE OF ASSAM AND ORS.
July 17, 2003
PRASANTA BORDOLOI Vs. UNION OF INDIA
September 24, 2003
PRASANTA KR MODI Vs. STATE OF ASSAM
February 11, 2003
PRASANTA KR MODOI Vs. STATE OF ASSAM
March 11, 2003
PREMA GHOSH Vs. STATE OF ASSAM
July 25, 2003
PRINCIPAL CUM SECRETARY B BAROOAH COLLEGE GUWAHATI Vs. UTPAL CHOUDHURY
July 17, 2003
PRINCIPAL KENDRIYA VIDYALAYA NEW BONGAIGAON Vs. UTTAM BOSE
April 3, 2003
PRINCIPAL-CUM-SECRETARY, B. BAROOAH COLLEGE Vs. UTPAL CHOUDHURY AND ORS.
July 22, 2003
PRITHIVINATH PANDEY Vs. STATE OF ASSAM
May 19, 2003
PU C THANGMMA Vs. STATE OF MIZORAM
May 26, 2003
PU. C. THANGMURA Vs. PU. F. VANLALTHLANA
May 26, 2003
PU. ZOTHANSANGA Vs. VANLADIKA
July 21, 2003
PUKHRAMBAM BUDHICHANDRA SINGH Vs. THOKCHOM NILAMANI SINGH
March 13, 2003
PULU MURA Vs. STATE OF ASSAM
May 14, 2003
PULU TANTI ALIAS SUKHLAL TANTI Vs. STATE OF ASSAM
May 21, 2003
PUNJAB AND SIND BANK AND ORS. Vs. ARUP DAS AND ANR.
July 24, 2003
PURNA CHANDRA GUHA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 22, 2003
PUSPA KANTA SHARMA Vs. STATE OF ASSAM
February 17, 2003
PUTUL KONWAR AND ORS. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
July 21, 2003
R A SHUKLA Vs. OIL and NATURAL GAS COMMISSION
July 15, 2003
R D SRIVASTAVA Vs. SUREN PANGING
January 2, 2003
R K GYANKISHORE SINGH Vs. ASST COMMISSIONER OF INCOME TAX
January 31, 2003
R K SRIVASTAVA Vs. BADSHAH HOTEL AND RESORTS
September 1, 2003
R LALDINGLIANA Vs. STATE OF MIZORAM
January 8, 2003
R LIANTHANGA Vs. STATE OF MIZORAM
September 12, 2003
R N OMPRAKASH ANAND Vs. STATE OF ASSAM
August 18, 2003
R.K. MANIKANTA SINGH Vs. K. IBOTOMBI SINGH AND ORS.
January 29, 2003
RABIN CHANDRA BHUYAN Vs. UNION OF INDIA
November 13, 2003
RAFIQUAL ISLAM TALUKDAR Vs. ABDUL MANAF
April 29, 2003
RAFIQUDDIN Vs. ASSAM BOARD OF REVENUE AND ANR.
March 6, 2003
RAHAM ALI Vs. STATE OF ASSAM
March 25, 2003
RAHIZUDDIN Vs. STATE OF ASSAM
May 13, 2003
RAHMAN ALI Vs. SEHER ALI
January 2, 2003
RAJ NATH DWIVEDI Vs. STATE OF ARUNACHAL PRADESH
April 4, 2003
RAJEN BORO Vs. STATE OF ASSAM
May 8, 2003
RAJESH KUMAR HIMATSINGKA Vs. SACHINDRA SARMAH
December 10, 2003
RAJIB PARASAR Vs. STATE OF ASSAM
May 29, 2003
RAJMOHAN DAS Vs. CHARAI BAHI CO-OP SOCIETY LTD
May 30, 2003
RAKESH KR SINGH Vs. STATE OF ASSAM
January 28, 2003
RAKHAL MANDAL Vs. TOPA BARUAH AND ORS.
September 22, 2003
RAM BRIKSH SINGH Vs. STATE OF ARUNACHAL PRADESH
November 20, 2003
RAM DEW SHAH AND ANR. Vs. JAGAN NATH SHAH
August 22, 2003
RAM PRASAD GOALA Vs. STATE OF ASSAM
May 16, 2003
RAMEN CH KALITA Vs. STATE OF ASSAM
April 7, 2003
RAMENBARUAH Vs. PRESIDING OFFICER LABOUR COURT
June 27, 2003
RAMESH CHANDRA KALITA Vs. STATE OF ASSAM
July 23, 2003
RAMESH KUMAR AGARWAL Vs. STATE OF ASSAM
April 2, 2003
RAMPALAKRAI Vs. GOVERNMENT OF MEGHALAYA
March 4, 2003
RANDHIR NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
May 23, 2003
RANDHIR NATM Vs. STATE OF ASSAM
April 23, 2003
RANGTU MUNDA Vs. STATE OF ASSAM
May 5, 2003
RANJAN DAS Vs. STATE OF ASSAM
March 11, 2003
RANJAN NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
October 27, 2003
RANJIT DEY Vs. MD SHAHJAHAN ALI
September 5, 2003
RANJIT KUMAR SARKAR Vs. STATE OF ASSAM
April 1, 2003
RATAN MALLA Vs. SEFALI MALLA
July 24, 2003
RATNA KANTA KALITA Vs. KANAK CHANDRA KALITA
March 26, 2003
RATUL DEVI SARMA Vs. STATE OF ASSAM
March 14, 2003
REGISTRAR GENERAL Vs. RATNA BHATTACHARJEE
January 31, 2003
REGISTRAR GHC AGARTALA BENCH Vs. SUPDTT OF POLICE
January 10, 2003
RENU TALUKDAR Vs. KONAKLATA KALITA
June 19, 2003
RENUSAIKIA Vs. STATE OF ASSAM
July 23, 2003
RIAZUL HUSSAIN AND ANR. Vs. STATE OF ASSAM
December 4, 2003
RIJIED SINGH RANJAH Vs. MEGHALAYA STATE ELECTRICITY BOARD
September 26, 2003
RIVER VALLEY TEA COMPANY PVT LTD Vs. COMMISSIONER OF TAXES
October 27, 2003
ROHINI MANDAL ACCUSED Vs. STATE OF ASSAM
June 16, 2003
ROSHSWAN GOGOI Vs. BHABA HAZARIKA
December 3, 2003
ROY ENGINEERING CO Vs. STATE OF TRIPURA
January 10, 2003
RUBUL CHANDRA DEKA Vs. STATE OF ASSAM
May 22, 2003
RUMENA RAHMAN Vs. UNION OF INDIA
September 17, 2003
RUP RAM NATH Vs. STATE OF ASSAM
April 9, 2003
RUSTOM ALI Vs. STATE OF ASSAM
July 23, 2003
S N YADAV Vs. STATE OF MIZORAM
December 8, 2003
SADATANTI Vs. STATE OF ASSAM
April 1, 2003
SADHAN RANJANDEY CHOUDHURY Vs. STATE OF MIZORAM
April 9, 2003
SAFIUL HUSSAIN Vs. VICE CHANCELLOR, ASSAM AGRICULTURAL UNIVERSITY
December 3, 2003
SAGANG AREA HORTICULTURE FARMING CO OPERATIVE SOCIETY Vs. COMMISSIONER SECY CO OPERATIVE GOVT OF MANIPUR
March 24, 2003
SAGAR SAMRAT GUPTA Vs. STATE OF ASSAM AND ORS.
March 10, 2003
SAHIDUR RAHAMAN Vs. HINDUSTAN PAPER CORPORATION LTD
June 26, 2003
SAHIL RAHMAN Vs. STATE OF ASSAM AND ORS.
April 9, 2003
SAIDUR RAHMAN Vs. STATE OF ASSAM AND ORS.
February 10, 2003
SAMEER RAI Vs. UNION OF INDIA
December 23, 2003
SAMIMUL KARIM Vs. SANJIDA HAQUE
December 3, 2003
SAMPA PAUL Vs. STATE OF ASSAM
December 22, 2003
SANAT CHAKRAVORTY Vs. OMEGA PRINTERS and PUBLISHERS PVT LTD
July 29, 2003
SANATAN KALITA Vs. STATE OF ASSAM AND ORS.
April 2, 2003
SANG DAKPA Vs. STATE OF ARUNACHAL PRADESH
August 12, 2003
SANGEETA DEKA Vs. STATE OF ASSAM
December 10, 2003
SANIK LAL MUKHIAR Vs. JITU PEGU
July 17, 2003
SANKAR GHOSH Vs. SANJU GHOSH
December 16, 2003
SANKAR ROY CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
January 7, 2003
SANTOSH CHANDRA CHOWDHURY Vs. STATE OF TRIPURA
July 29, 2003
SANTOSH DEVI AGARWALLA Vs. MAHABIR PRASAD AGARWALLA
August 18, 2003
SAPAM IBOMCHA SINGH Vs. SAPAM NINGOL IBEMA DEVI
January 28, 2003
SAPAN SAIKIA Vs. STATE OF ASSAM AND ORS.
April 23, 2003
SARGOUS TOURS AND TRAVELS Vs. UNION OF INDIA
August 12, 2003
SARGOUS TOURS AND TRAVELS Vs. UNION OF INDIA
August 14, 2003
SARJUPASWAN Vs. ASSAM AGRICULTURAL UNIVERSITY
July 21, 2003
SAROJ KR BHATTACHARYYA Vs. UNION OF INDIA
January 10, 2003
SAROJ KUMAR BHATTACHARYYA Vs. UNION OF INDIA
February 10, 2003
SATYAM STEELS AND ALLOYS PVT. LTD Vs. UNION OF INDIA
April 11, 2003
SAURABH DAS Vs. GAUHATI MUNICIPAL CORPORATION
May 6, 2003
SAVITRI TEA ESTATE Vs. OIL INDIA LIMITED
September 2, 2003
SEEKHA PHUKAN Vs. STATE OF ASSAM
December 15, 2003
SERAJUDDIN Vs. ABDUL KHALIQUE
August 8, 2003
SHAMINA SAHIN HAQUE Vs. SYED SAFIUR RAHMAN
May 1, 2003
SHAMSUL HOQUE Vs. STATE OF ASSAM AND ORS.
May 16, 2003
SHANKAR KATWAL AND ORS. Vs. STATE OF MIZORAM AND ORS.
December 11, 2003
SHANTI DEVI ATAL Vs. JAIN ENTERPRISE
March 4, 2003
SHAZIA AHMED Vs. STATE OF ASSAM
September 29, 2003
SHIKHAR CHAND FALODIA Vs. SUSHIL KUMAR SANGANERIA AND BORS
June 21, 2003
SHIKHAR CHAND FALODIA Vs. SUSHIL KUMAR SANGANERIA and BOTHERS
June 2, 2003
SHREE AUTOMOBILES PVT LTD Vs. COMMISSIONER OF TAXES
February 14, 2003
SHREE GOPAL ENTERPRISES Vs. STATE OF ASSAM
April 28, 2003
SHYAM BAHADUR CHETRI Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD. AND ORS.
November 5, 2003
SHYAM SUNDAR AGARWAL Vs. STATE OF ASSAM
January 9, 2003
SHYAMAL KR DAS Vs. STATE OF TRIPURA
March 27, 2003
SHYAMALIHALDAR Vs. STATE OF ASSAM
July 14, 2003
SIBANATH DEURI Vs. ASSAM STATE TRANSPORT CORPORATION
March 6, 2003
SIRAJ ALI ALIAS SERU Vs. STATE OF ASSAM
March 21, 2003
SIRIMANI MARBANIANG Vs. STATE OF MEGHALAYA
June 25, 2003
SITARAM DAS Vs. STATE OF ASSAM
May 8, 2003
SITARAM SANKARLAL Vs. UNION OF INDIA (UOI)
March 26, 2003
SIVASAGAR MUNICIPAL BOARD Vs. STATE OF ASSAM
March 28, 2003
SOHANLAL SHARMA AND ANR. Vs. STATE OF ASSAM
July 21, 2003
SOMESHALI Vs. STATE OF ASSAM
June 3, 2003
SPM ENGINEERS LTD. Vs. GUWAHATI MUNICIPAL CORPORATION
March 26, 2003
SRI JNANANANDA SHARMA PATHAK Vs. COMMISSIONER OF INCOME TAX
July 21, 2003
STATE C B I Vs. FAZAL ALI
July 30, 2003
STATE OF ARUNACHAL PRADESH Vs. KRISHNA CHANDRA BHATTACHARJEE
August 20, 2003
STATE OF ARUNACHAL PRADESH Vs. P.K. ISSAC
February 4, 2003
STATE OF ARUNACHAL PRADESH Vs. TYMNYAK ETE AND ORS.
March 5, 2003
STATE OF ASSAM Vs. PUSHPANJALI BARMAN
April 2, 2003
STATE OF ASSAM Vs. JITU PEGU AND ANR.
July 17, 2003
STATE OF ASSAM Vs. PARITOSH KARMAKAR
August 5, 2003
STATE OF ASSAM Vs. S RAI
November 7, 2003
STATE OF ASSAM Vs. SUBRATA KAR
June 4, 2003
STATE OF ASSAM Vs. SIRAJUDDIN
August 21, 2003
STATE OF ASSAM Vs. KALAMUDDIN
December 4, 2003
STATE OF ASSAM Vs. DILIP KUMAR DAS
February 7, 2003
STATE OF MAHARASHTRA Vs. STATE OF ARUNACHAL PRADESH
February 7, 2003
STATE OF MANIPUR Vs. KHAIDEM IBOPISHAK SINGH
February 14, 2003
STATE OF MANIPUR Vs. SAIKHOM RAMO SINGH
May 8, 2003
STATE OF MANIPUR Vs. ALL MANIPUR APPOINTMENT UNDER THE DIE IN HARNESS SCHEME ASSOCIATION
December 16, 2003
STATE OF MEGHALAYA AND ORS. Vs. MAXWELL MOMIN
August 4, 2003
STATE OF MIZORAM Vs. VATECH ESCHER WISS FLOVEL LTD
January 17, 2003
STATE OF MIZORAM Vs. VIJAYA LAKHSMI RAI
September 2, 2003
STATE OF MIZORAM Vs. KAPHMINGTHANGA
May 9, 2003
STATE OF MIZORAM Vs. VATECH ESCHER WISS FLOVEL LTD
January 28, 2003
STATE OF MIZORAM Vs. C DENIEL
January 24, 2003
STATE OF TRIPURA Vs. BHOWMIK AND COMPANY
August 1, 2003
STATE OF TRIPURA Vs. PRADIP BANERJEE
July 30, 2003
STATE OF TRIPURA Vs. BHOWMIK AND COMPANY
September 23, 2003
SUBAL CHANDRA SAHA Vs. PRITIKANA SAHA
February 17, 2003
SUBASH CHANDRA SHARMA Vs. STATE OF ASSAM
April 10, 2003
SUBHAS PROJECTS AND MARKETING LTD Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD
February 28, 2003
SUBOTH CHANDRA DEB Vs. STATE OF ASSAM AND ORS.
September 1, 2003
SUDHANGSHU KUMAR ROY CHOUDHURY Vs. STATE OF MIZORAM
November 5, 2003
SUDHANGSHU MOHAN DEB Vs. D M HAZARIKA ALIAS DHIRAJ MONI HAZARIKA
January 1, 2003
SUHAS PALEKAR Vs. BADSHAH HOTEL AND RESOURTS
September 1, 2003
SUKUMAL SAHA Vs. PRATIVA DAS
December 16, 2003
SUKUMAR CH DEBNATH Vs. HIREN LAL PATOA
January 17, 2003
SUMANDEVIMOHATA Vs. RAJ KUMAR MOHATA
November 7, 2003
SUMANTA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
March 24, 2003
SUMERMAL BAID Vs. STATE OF ASSAM
July 18, 2003
SUNIL CHANDRA SARKAR Vs. STATE OF ASSAM AND ORS.
October 29, 2003
SUNIL KUMAR KHETAWAT Vs. STATE OF ASSAM AND ORS.
February 4, 2003
SUPARNA LALA Vs. STATE OF ASSAM
January 16, 2003
SURINDER PAUL Vs. UNION OF INDIA
March 24, 2003
SURU ALI AND ANR. Vs. STATE OF ASSAM
September 18, 2003
SUTENDRA DEBBARMA Vs. UNION OF INDIA
August 25, 2003
SWAPNA BARMAN Vs. SUBIR DAS
July 24, 2003
SWARNA KALITA ALIAS JAN Vs. STATE OF ASSAM
March 6, 2003
SYED MD. HABIBUL HAQUE Vs. MD. ALI AHMED AND ORS.
June 26, 2003
SYED SAMSUL HOQUE Vs. STATE OF ASSAM
December 12, 2003
T A RONGMEI Vs. STATE OF NAGALAND
July 10, 2003
TADE NIDAK AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
August 5, 2003
TAGE HABUNG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
July 24, 2003
TAJUDDIN BARBHUIYAN Vs. STATE OF ASSAM
July 7, 2003
TAJUDDIN BARBHUIYAN Vs. STATE OF ASSAM
July 17, 2003
TAKUDONYI Vs. STATE OF ARUNACHAL PRADESH
January 7, 2003
TAPAN KUMAR BHATTACHARJEE Vs. RATAN KUMAR BHATTACHARJEE
September 18, 2003
TAPASH RANJAN BHATTACHARJEE Vs. STATE OF ASSAM AND ORS.
April 10, 2003
TARA CHAND NAHATA Vs. SUPERINTENDENT OF TAXES
January 16, 2003
TARINI KANTA BARMAN Vs. UNION OF INDIA
June 12, 2003
TARUN CHANDRA DEY Vs. STATE OF TRIPURA
January 9, 2003
TEA ASSOCIATION OF INDIA Vs. STATE OF ASSAM AND ORS.
March 6, 2003
TEXMACO LTD Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
August 11, 2003
THANKHUMA CHHANGTE Vs. UNION OF INDIA
February 7, 2003
THE SECRETARY, ASSAM CHA MAZDOOR SANGHA Vs. THE MANAGEMENT OF GREEN WOOD TEA ESTATE
August 28, 2003
THOKCHOM BISWAJIT SINGH Vs. STATE OF MANIPUR
September 12, 2003
TRACTOR FARM EQUIPMENT LTD Vs. SECRETARY GOVT OF ASSAM
October 27, 2003
TRIPURA JUTE MILLS OFFICERS ASSOCIATION Vs. STATE OF TRIPURA
October 28, 2003
UCO BANK Vs. MONORANJAN PAUL
August 18, 2003
UJJAL TRANSPORT AGENCY Vs. STATE OF ASSAM
January 17, 2003
UNION OF INDIA Vs. CHUNGNUNGA
February 27, 2003
UNION OF INDIA Vs. MD ABDUL HASSAN TAX ASSISTANT
April 17, 2003
UNION OF INDIA Vs. GOLENDRA MOSHAHARI
April 28, 2003
UNION OF INDIA Vs. SUNITA AGARWAL
December 12, 2003
UNION OF INDIA Vs. T L ANGAMI
December 9, 2003
UNION OF INDIA Vs. B K CONSTRUCTION
September 30, 2003
UNION OF INDIA Vs. HAZERA KHATOON
September 2, 2003
UNION OF INDIA Vs. IBOBI SINGH
August 10, 2003
UNION OF INDIA (UOI) Vs. NIRMALI SARMA
July 21, 2003
UNION OF INDIA (UOI) Vs. RAJEN MUNDA AND ORS.
September 2, 2003
UNION OF INDIA (UOI) AND ANR. Vs. MADHU RAM BARMAN AND ANR.
January 5, 2003
UNION OF INDIA (UOI) AND ORS. Vs. BIJU MAHANTA AND ANR.
October 27, 2003
UNITED INDIA INSURANCE CO LTD Vs. ZUGULA
September 12, 2003
UNIVERSAL LUGGAGE MANUFACTURING CO LTD Vs. STATE OF ASSAM
September 11, 2003
UNIVERSAL LUGGAGE MFG CO LTD Vs. STATE OF ASSAM
September 17, 2003
UPENDRA KUMAR MAJUMDER Vs. TAPAN MAJUMDER
December 23, 2003
UPENDRA NATH BAZBARUAH Vs. STATE OF ASSAM AND OTHERS
February 25, 2003
USHA RANI BANIK Vs. HARIDAS DAS
November 11, 2003
USHARANIBANIK Vs. HARIDAS DAS
July 30, 2003
UTPAL CHOUDHURY Vs. STATE OF ASSAM
January 8, 2003
UTPAL RAJKONWAR Vs. OFFICE OF THE DIBRUGARH UNIVERSITY
September 10, 2003
UTSAB DAS Vs. ASSAM STATE TRANSPORT CORPN
December 17, 2003
VIJAY KUMAR GUPTA AND ORS. Vs. ASSAM STATE WEAVING AND MANUFACTURING COMPANY LTD.
November 12, 2003
VISWANATH BOGAR Vs. GYARSILAL AGARWALLA
November 24, 2003
WEST BENGAL STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS PRIVATE LIMITED
February 3, 2003
WILLIAMSON FINANCIAL SERVICES LTD Vs. CIT
February 10, 2003
WORKMAN SECRETARY ASSAM CHAH KARMACHARIS ANGHA Vs. MANAGEMENT OF GOURANGA TEA ESTATE
December 22, 2003
Y. ERABOT Vs. SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
March 10, 2003
ZAKIR HUSSAIN Vs. KESHAB BORA
December 4, 2003
ZAKIR HUSSAIN Vs. STATE OF ASSAM
July 15, 2003
ZAKIRHUSSAIN Vs. STATE OF ASSAM
March 17, 2003
ZENTILO Vs. STATE OF NAGALAND
October 17, 2003
ZOHRANGVUNGA AND ORS. Vs. STATE OF MIZORAM AND ORS.
September 12, 2003