Home
Case Index
Title
Date
A TOMBA MEETEI Vs. G SATYABATI DEVI
February 18, 2000
A. BIMALA SINGHA Vs. UNITED BANK OF INDIA AND ORS.
September 6, 2000
A. BIMALA SINGHA Vs. UNITED BANK OF INDIA AND ORS.
June 9, 2000
AAINUDDIN DEWAN Vs. HARAN ALI
February 25, 2000
AAKHELLAMBAM NINGTHEMJAO SINGH Vs. TAKHELLAMBAM MANI SINGH
February 4, 2000
ABDUL KASEM Vs. STATE OF ASSAM
May 7, 2000
ABDUL KASEM Vs. STATE OF ASSAM
May 2, 2000
ABDUL LATIF ALIAS LATIF MIA Vs. KAJAL DAS
August 21, 2000
ABDUL SAMED ALIAS KALAI BEPARI Vs. ANILIBI ISLAM
March 29, 2000
ABDUR ROUF Vs. STATE OF ASSAM
May 8, 2000
AIRPORT AUTHORITY OF INDIA Vs. SATYAGOPAL ROY
July 27, 2000
AJEET KUMAR Vs. PATKAI CHRISTIAN COLLEGE
May 4, 2000
AJIT KUMAR BURMAN Vs. STATE OF MIZORAM
May 5, 2000
AJIT KUMAR PHUKAN Vs. STATE OF ASSAM
February 3, 2000
ALBERT FRANCIS LOBO Vs. OIL INDIA LIMITED
January 10, 2000
ALL ASSAM MUSLIM MARRIAGE AND DIVORCE REGISTRAR AND KAZI ASSOCIATION Vs. STATE OF ASSAM
October 30, 2000
ALL ASSAM MUSLIM MARRIAGE AND DIVORCE REGISTRAR AND KAZI ASSOCIATION MORIGAON Vs. STATE OF ASSAM
October 31, 2000
ALL MANIPUR PRIMARY TEACHERSHIP DPC FACED CANDIDATES ASSOCIATION Vs. DIRECTOR OF EDUCATIONS GOVT OF MANIPUR
July 20, 2000
ALL MANIPUR RETIRING GOVT EMPLOYEES ASSOCIATION Vs. STATE OF MANIPUR
January 25, 2000
ALL TRIPURA DIPLOMA ENGINEERS ASSOCIATION Vs. STATE OF TRIPUR
June 27, 2000
AMAL CHANDRA LAHKAR Vs. BINU SHARMA
April 24, 2000
AMAL CHANDRA LAHKAR Vs. BENU SHARMA
March 24, 2000
ANANTA KUMAR NANDI Vs. BANK OF BARODA
March 28, 2000
ANIL KUMAR BHATTACHARYYA Vs. UNION OF INDIA
June 28, 2000
ANIL KUMAR JAIN Vs. OIL & NATURAL GAS CORPORATION LTD
March 14, 2000
ANOWARA BEGUM Vs. UNITED INDIA INSURANCE CO LTD
June 23, 2000
ANUP KR DAS Vs. SANJIB KAKATI
January 12, 2000
APURBA KR SARMA Vs. A S E B
July 25, 2000
ARABCHANI BEGUM MUSTT Vs. AZIZUR RAHMAN
March 15, 2000
ARUNENDU DEB Vs. STATE OF TRIPURA
January 18, 2000
ARYA SAMAJ SHILLONG Vs. STATE OF MEGHALAYA
November 24, 2000
ASHEM BIRA SINGH Vs. STATE OF MANIPUR
February 29, 2000
ASHIS KUMAR BANIK Vs. TRIPURA CO OPERATIVE LAND DEVLOPMENT BANK LTD
December 7, 2000
ASHIS KUMAR RAKHSIT Vs. STATE OF TRIPURA
November 23, 2000
ASHOK KUMAR AGARWALA Vs. BALJIT SINGH
April 11, 2000
ASHUTOSH ROY Vs. STATE OF TRIPURA
April 5, 2000
ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATION LIMITED Vs. ANUBHA SAHA
July 25, 2000
ASSAM STATE ELECTRICITY BOARD Vs. RAJEN KALITA
June 6, 2000
ASSAM STATE ELECTRICITY BOARD Vs. NORTH WESTERN CACHAR TEA COMPANY LIMITED
April 4, 2000
ASSAM STATE ELECTRICITY BOARD GUWAHATI Vs. SANJOY AGRAWALA
June 30, 2000
ASSAM STATE TRANSPORT CORPORATION Vs. STATE OF ASSAM
January 4, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OM PRAKASH GATTANI
January 4, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHANLAL RUPESH KUMAR
August 25, 2000
ATAUR RAHMAN LASKAR Vs. COLLECTOR OF CACHAR
March 23, 2000
ATAUR RAHMAN LASKAR Vs. COLLECTOR OF CACHAR
March 3, 2000
AUNANGSHU ROY Vs. STATE OF TRIPURA
November 1, 2000
AWANISH KUMAR TRIVEDI Vs. STATE OF ARUNACHAL PRADESH
February 11, 2000
BABUL DAS Vs. STATE OF ASSAM
July 28, 2000
BAHARUL ISLAM MAJUMDER Vs. STATE OF TRIPURA
February 25, 2000
BALI RAM DAS Vs. STATE OF ASSAM AND ORS.
August 10, 2000
BALIRAM DAS Vs. STATE OF ASSAM
August 1, 2000
BANANI DAS PURKAYASTHA Vs. STATE OF ASSAM
December 20, 2000
BARALIMARI CHITALMARI MEEN SAMABAI SAMITY LIMITED Vs. STATE OF ASSAM
January 17, 2000
BENEDICT KHARMALKI Vs. STATE OF MEGHALAYA
May 12, 2000
BHABA TAHU Vs. UNION OF INDIA
September 18, 2000
BHABANI MOHAN GOSWAMI Vs. STATE OF ASSAM
February 25, 2000
BHAGWATI PRASAD PAWAN KUMAR Vs. UNION OF INDIA
May 19, 2000
BHAGYA KALITA Vs. CENTRAL BUREAU OF INVESTIGATION
June 6, 2000
BHAJAN CHANDRA Vs. STATE OF TRIPURA
February 25, 2000
BHANU CHAUDHURY Vs. STATE OF MIZORAM
September 26, 2000
BHANUMATI ACHARJEE Vs. STATE OF ASSAM
June 30, 2000
BHANWARA RAM Vs. UNION OF INDIA
September 3, 2000
BIBHU BHUSHAN CHOUDHURY Vs. UNION OF INDIA AND
January 7, 2000
BIDHAN CH ROY Vs. CHAIRMAN TRIPURA STATE SOCIAL WELFARE ADVISORY BOARD
January 28, 2000
BIJAYA NANDA CHOUDHURY Vs. STATE OF ASSAM
February 9, 2000
BIMAL KRISHNA PAUL Vs. KHARAK SINGH
July 7, 2000
BINA RANI SAHA Vs. SUNIL DAS
September 7, 2000
BIPUL KANTI SAHA Vs. STATE OF TRIPURA
February 25, 2000
BISHNU BAISHYA Vs. STATE OF ASSAM
February 25, 2000
BOVING FOURESS LTD Vs. STATE OF ARUNCHAL PRADESH
December 22, 2000
BPPI PAUL Vs. RANJAN PAUL
August 18, 2000
BUKCHEM PHOM Vs. SMTI KUMSANGKOKALA
July 26, 2000
BULBUL ENTERPRISE Vs. FOOD CORPORATION OF INDIA
March 16, 2000
C C RANGAD Vs. STATE OF MEGHALAYA
January 4, 2000
C CHHUNDENGA Vs. STATE OF MIZORAM
July 28, 2000
C K DUTTA Vs. STATE OF MIZORAM
June 9, 2000
C SANGKHUMA Vs. STATE OF MIZORAM
February 11, 2000
CHANDRA PROVA SINHA Vs. UNION TERRIOTORY OF MIZORAM
September 5, 2000
CHANDRA SEKHAR BHATTACHARJEE Vs. RUNUMI CHOWDHURY
March 7, 2000
CHANDRAI SOREN Vs. HARADHAN CHOUDHURY
September 19, 2000
CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA
December 27, 2000
CHAYAN DASGUPTA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
December 13, 2000
CHAYAN DASGUPTA Vs. STATE OF ARUNACHAL PRADESH
November 13, 2000
CHELFRU MOG Vs. STATE OF TRIPURA
March 14, 2000
CHHABI DEB BARMA Vs. STATE OF TRIPURA
June 16, 2000
CHOW TAN GOHAIN Vs. STATE OF ARUNACHAL PRADESH
September 13, 2000
COMMISSIONER OF INCOME TAX Vs. BASANA RANI SAHA
January 19, 2000
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN PLYWOOD INDUSTRIES LIMITED
June 15, 2000
COMMISSIONER OF INCOME TAX Vs. MECH TECHNIK INDIA P LIMITED
June 16, 2000
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LIMITED
June 9, 2000
CROMPTON GREAVES LTD Vs. COMMISSIONER OF TAX
July 27, 2000
D DEVI BHATI Vs. UNION OF INDIA
April 5, 2000
DALBIR SINGH BISHT Vs. UNION OF INDIA
November 7, 2000
DANDA BORA ALIAS ASHIM BORA Vs. STATE OF ASSAM
April 12, 2000
DAWAN ABDUL BAREQUE Vs. STATE OF ASSAM
April 6, 2000
DEBA BARUA Vs. STATE OF ASSAM
April 7, 2000
DEBASISH DEB Vs. UNION OF INDIA
June 30, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. THE ASSAM TRIBUNE
July 31, 2000
DIGANTA KALITA & ANOTHER Vs. STATE OF ASSAM & OTHER.
September 21, 2000
DILIP KUMAR JHA Vs. STATE OF ARUNACHAL PRADESH
August 2, 2000
DINA BAWRI Vs. STATE OF ASSAM
May 8, 2000
DINDAYAL MADHAMIA AND CO Vs. UNION OF INDIA
January 24, 2000
DINESH CH RAY Vs. STATE OF ASSAM
March 16, 2000
DINESH SHANKAR ALIAS CHANDI BARUAH ALIAS RABIN ROY Vs. UNION OF INDIA
January 10, 2000
DIPANKAR BHATTACHARJEE Vs. STATE OF ASSAM
November 28, 2000
DIPCHAN SARKAR Vs. STATE OF TRIPURA
February 18, 2000
DIRECTOR GENERAL OF POLICE Vs. ABDUL KADIR
September 1, 2000
DOLICHAKRABORTY Vs. STATE OF ASSAM
September 4, 2000
DR. M. PRIYOBARTA SINGH Vs. STATE OF MANIPUR AND ORS.
January 28, 2000
EAST INDIA CONSORTIUM Vs. UNION OF INDIA
September 11, 2000
ELANGBAM TOMBA SINGH Vs. STATE OF MANIPUR
May 9, 2000
EMPLOYEES STASTE INSURANCE CORPN Vs. TECHNICO
August 30, 2000
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE Vs. TECHNICO
August 3, 2000
EVEREADY INDUSTRIES INDIA LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
March 16, 2000
FAKIR CHAND Vs. STATE OF ASSAM
December 11, 2000
FARIDA BEGUM Vs. STATE OF ASSAM
April 25, 2000
FOOD CORPORATION OF INDIA Vs. DIBRUGARH LABOUR HANDLING AND TRANSPORT CONTRACT CO OP SOCITY LTD
February 22, 2000
GAJENDRA KAKTI Vs. STATE OF ASSAM
September 14, 2000
GANESH CH BARUAH Vs. UNION OF INDIA
September 6, 2000
GAUHATI MOTOR TRADERS Vs. COMMISIONER OF TAXES
March 27, 2000
GAUTAM BAHRI Vs. PSC ENGINEERS PRIVATE LTD
September 6, 2000
GAUTAM NANDI Vs. STATE BANK OF INDIA
March 10, 2000
GEGONG APANG Vs. SANJOY TASSAR
July 26, 2000
GHNAKANTA BORO Vs. UNION OF INDIA
February 24, 2000
GOBINDA CH DAS Vs. BOLORAM BORO
May 31, 2000
GOODRICKE GROUP LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES APPEALS
May 30, 2000
GOPAL CH SARMAH Vs. STATE OF ASSAM
February 17, 2000
GOPAL DEBNATH Vs. ASSAM ADMINISTRATIVE TRIBUNAL
August 24, 2000
GOPAL PRASAD KALOWAR Vs. STATE OF ASSAM
November 24, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KIRANKUMAR MANILAL KANABAR AND ANR
September 28, 2000
GYANCHAND PATNI Vs. SUSHIL KR PATNI
March 28, 2000
HAR KUMAR DAS Vs. BHARAT PETROLEUM CORPORATION LIMITED
January 20, 2000
HARANIDHI DUTTA Vs. TRIPURA KHADI AND VILLAGE INDUSTRIES BOARD
February 8, 2000
HARI SINGH BHOMRA Vs. STATE OF ASSAM
December 4, 2000
HARIPADA SAHA Vs. STATE OF TRIPURA
December 7, 2000
HASHIDA KHATOON Vs. AKHTAR HUSSAIN AND ORS.
February 22, 2000
HASIDA KHATOON Vs. AKHTAR HUSSAIN
May 1, 2000
HEMORAM SAIKIA Vs. LOBORAM SAIKIA
February 11, 2000
HENITO Vs. UNION OF INDIA
June 28, 2000
HILEN LOYI Vs. NYAMO KAMDUK
March 2, 2000
HILL DEVLOPMENT Vs. STATE OF TRIPURA
July 31, 2000
HILLS SYNDICATE Vs. NORTH CACHAR HILLS AUTONOMOUS COUNCIL
March 9, 2000
HIMADRI KR. DEB AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
June 9, 2000
HINDUSTAN PAPER CORPN LTD Vs. SURESH CH PRASAD
November 9, 2000
HOLY MOTHER OF AUROBINDO ASHRAM OF PONDICHERRY Vs. STATE OF MEGHALAYA
October 4, 2000
INCOME TAX OFFICER Vs. GITA RANI BANIK
December 21, 2000
INDIAN AIRLINES LTD Vs. RAM AWATAR GARODIA
June 5, 2000
J D PHARMACEUTICALS Vs. STATE OF ASSAM
January 11, 2000
JAGDISH CHANDRA ROY Vs. STATE OF TRIPURA
December 21, 2000
JAGDISH DEBNATH Vs. STATEOF ASSAM
August 4, 2000
JALINI BRAHAMA Vs. STATE OF ASSAM
February 22, 2000
JAMINI KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
June 27, 2000
JAMINI KUMAR BHATTCHARJEE Vs. STATE OF TRIPURA
May 12, 2000
JAYA RANI GHOSH Vs. STATE OF TRIPURA
September 21, 2000
JAYANTA KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
December 19, 2000
JAYSHREE TEA AND INDUSTRIES LTD. AND ANOTHER Vs. UNION OF INDIA
May 2, 2000
JINNA ABDUR RAHIM Vs. STATE OF ASSAM
October 19, 2000
JOGESH PAUL Vs. STATE OF TRIPURA
June 13, 2000
JOY MOHAN MALLIK Vs. UNION OF INDIA
March 27, 2000
K. NGALAWON (SMTI) Vs. UNION OF INDIA (UOI) AND ORS.
March 14, 2000
KABITA DEB Vs. STATE OF TRIPURA
March 3, 2000
KABLE SINGH SANGHERE Vs. STATE OF ARUNACHAL PRADESH
July 25, 2000
KAJAL KUMAR BANIK Vs. STATE BANK OF INDIA AND OTHERS
August 8, 2000
KALI PRASAD ADHIKARY Vs. BHAIRABI ROY
March 23, 2000
KALICHARAN RABIDAS Vs. STATE OF ASSAM AND ORS.
February 7, 2000
KALICHARAN RABIDAS Vs. STATE OF ASSAM
July 2, 2000
KAMAKHYA PRASAD AGARWALLA Vs. PRADEEP KUMAR YADAV
June 16, 2000
KAMALUDDIN Vs. STATE OF ASSAM
January 27, 2000
KANTESWAR RAJBONGSHI Vs. STATFED
June 20, 2000
KAPANGSING RALENG Vs. STATE OF MANIPUR
June 13, 2000
KEISAM SHANTIPUR SINGH Vs. STATE OF MANIPUR
May 25, 2000
KESHRICHAND JAISUKHLAL Vs. COMMISSIONER OF INCOME TAX
September 26, 2000
KH AMUTOMBI SINGH Vs. THANGMINLIEN KIPGEN
November 29, 2000
KHAGEMBAM SADHU ALIAS RABEI SINGH Vs. KHANGEMBAM IBOHAL SINGH
April 7, 2000
KHAGEN CHANDRA BORAH Vs. STATE OF ASSAM
August 8, 2000
KHAGESWAR BHUYAN Vs. MONINDRA NATH KHAKLARI
April 26, 2000
KIRLOSKAR BROTHERS LIMITED Vs. STATE OF TRIPURA
April 26, 2000
KIRON CHANDRA BORAH Vs. STATE OF ASSAM AND ORS.
December 4, 2000
KIRON DEVI (SMTI) Vs. UNION OF INDIA (UOI) AND ORS.
January 24, 2000
KIRON DEVI SMTI Vs. UNION OF INDIA
January 8, 2000
KOSHESWAR BHARALI Vs. STATE OF ASSAM
January 4, 2000
KRISHNA KANTA MILI Vs. STATE OF ASSAM
April 12, 2000
KRISHNAPADA ROY Vs. PARIMAL CHANDRA SAHA
February 21, 2000
KRISHNAPADA ROY ALIAS SAHA Vs. PARIMAL CHANDRA SAHA
February 18, 2000
KULAMAN BARUAH Vs. STATE OF ASSAM
July 27, 2000
KULDHAR PHUKAN Vs. STATE OF ASSAM
June 2, 2000
KUMARI ANGOM SARJUBALA DEVI Vs. MANIPUR PUBLIC SERVICE COMMISSION
June 26, 2000
L CHHANPAM Vs. STATE OF MANIPUR
June 28, 2000
L PRIYOKUMAR SINGH Vs. N BIRENDRA SINGH
January 4, 2000
LAISHRAM LEIRENMACHA ALIAS BIJOY CHANDRA SINGH Vs. STATE OF MANIPUR
August 10, 2000
LAKHAN KONWAR Vs. STATE OF ASSAM
August 4, 2000
LALHMINGLIANA Vs. STATE OF MIZORAM
March 29, 2000
LALIT MOHAN SUKLABAIDYA Vs. STATE OF ASSAM AND ANOTHER
May 16, 2000
LALMALSAWM Vs. STATE OF MANIPUR
June 28, 2000
LALMUANKIMA Vs. STATE OF MIZORAM
September 21, 2000
LALMUANKIMA Vs. STATE OF MIZORAM
November 21, 2000
LALRAMMAWII Vs. STATE OF MIZORAM
June 9, 2000
LALZARZOLIANI SMTI Vs. STATE OF MIZORAM
January 5, 2000
LALZAWMLIANA Vs. STATE OF MIZORAM
July 27, 2000
LIAKAT ALI Vs. KAMALA KEOT
January 19, 2000
LIVE TONE Vs. STATE OF TRIPURA
December 22, 2000
LOHIT CHANDRA SARMA Vs. STATE OF ASSAM
September 8, 2000
LONEY TANVEERA RAHMAN Vs. STATE OF ASSAM
January 11, 2000
LOUREMBAM IBEMHAL DEVI Vs. STATE OF MANIPUR
August 25, 2000
M C TIKEN Vs. STATE OF ASSAM
May 17, 2000
M IBEYAIMA DEVI Vs. MUTUM BABITA DEVI
March 15, 2000
M K KRISHNAMURTHY Vs. UNION OF INDIA
September 14, 2000
M S M TEXTILES PRIVATE LIMITED Vs. ASSAM FINANCIAL CORPORATION
July 26, 2000
M THANGI Vs. UNION OF INDIA
July 28, 2000
MADHAB PAUL Vs. STATE OF ASSAM
March 15, 2000
MADHUSUDAN HARIJAN Vs. STATE OF ASSAM
December 5, 2000
MAHARISHI VIDYA MANDIR GUARDIANS ACTION COMMITTEE Vs. STATE OF ASSAM
September 12, 2000
MAHENDRA KAR Vs. BABUL KUMAR GHOSH
September 26, 2000
MAIBAMDHANANJOY SINGH Vs. STATE OF MANIPUR
May 25, 2000
MAINAM NONGMEIKAPAN TOMBI DEVI Vs. STATE OF MANIPUR
May 12, 2000
MANAGEMENT OF BALIJAN NORTH TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
August 10, 2000
MANAGEMENT OF BEHORA TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND ANOTHER
May 2, 2000
MANDIRA SINGH Vs. STATE OF ASSAM
January 18, 2000
MANIPUR CO OP DEPARTMENT OFFICER ASSOCIATION Vs. STATE OF MANIPUR
December 1, 2000
MANIRAM NARZARY @ MANI NARZARY Vs. UNION OF INDIA (UOI) AND ORS.
January 28, 2000
MANIRAM NARZARY ALIAS MANI NARZARY Vs. UNION OF INDIA
August 28, 2000
MANLIAN Vs. STATE OF MIZORAM
March 30, 2000
MARINAL KANTI BHOWMIK Vs. ILALODHNEE
March 2, 2000
MATIOUR RAHMAN Vs. STATE OF ASSAM
May 19, 2000
MATIUR RAHMAN Vs. STATE OF ASSAM
May 9, 2000
MAYURI SHARMA Vs. STATE OF ASSAM
August 24, 2000
MAZAHARUL ISLAM Vs. STATE OF ASSAM
February 29, 2000
MD CHUNU CHOUDHURY Vs. STATE OF ASSAM
March 3, 2000
MEGHALAYA GOVERNMENT PRESS INDUSTRIAL EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA
May 12, 2000
MGMT OF TIGAL IBAM TEA ESTATE Vs. P O LABOUR COURT
June 30, 2000
MILAN RANI DEVI Vs. SUSHIL ROY
September 7, 2000
MILAN RANI SAHA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 6, 2000
MINU MAI DEVI Vs. UNION OF INDIA
February 5, 2000
MINU MAI DEVI Vs. UNION OF INDIA
February 15, 2000
MIRA ROY Vs. STATE OF TRIPURA
August 3, 2000
MIZORAM HIGH SCHOOL TEACHERS ASSOCIATION GENERAL HEADQUARTERS AIZAWL Vs. STATE OF MIZORAM
July 27, 2000
MOHAMMAD MONIRUL HASAN Vs. MOHAMMAD IFTIKAR AHMED
January 11, 2000
MOHANLAL DEB ROY Vs. SUB DIVISIONAL OFFICER KAMALPUR
September 12, 2000
MOHIBUR RAHMAN Vs. STATE OF ASSAM
July 27, 2000
MOHIT RANJAN BHATTACHARJEE Vs. PRADIP KRISHNA DUTTA GUPTA
August 7, 2000
MOINUL HAQUE AND OTHERS Vs. STATE OF ASSAM .
December 5, 2000
MOIRANGTHEM RAMO SINGH Vs. STATE OF MANIPUR
June 6, 2000
MOMIN NATH Vs. DIST AND SESSIONS JUDGE GOLAGHAT
September 5, 2000
MONIKA HOM ROY Vs. SMARAN ROY
June 5, 2000
MUININDRA CHARAN KALITA Vs. DHANI RAM KALITA
May 5, 2000
MUKUT ALOM MOLLAH Vs. STATE OF ASSAM
February 8, 2000
MUKUT GUHA ROY Vs. NILAKANTA HAZARIKA AND ANR.
April 17, 2000
MUKUT GUHA ROY Vs. NILAKANTA HAZARIKA
April 27, 2000
MUSSTT ARAB CHANI BEGUM Vs. MOHAMMAD AZIZUR RAHMAN
March 15, 2000
NABA WELLY Vs. STATE OF ASSAM
August 17, 2000
NAGALAND SUGAR MILL OFFICERS ASSOCIATION DIMAPUR Vs. STATE OF NAGALAND
June 27, 2000
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
July 4, 2000
NANI GOPAL BHATTACHARJEE Vs. S CHOUDHURY
September 26, 2000
NARAYAN GHOSH Vs. NATIONAL INSURANCE CO LTD
September 5, 2000
NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. STATE OF MANIPUR
February 23, 2000
NATIONAL INSURANCE CO LTD Vs. SADHANA LODH
August 8, 2000
NATIONAL INSURANCE CO LTD Vs. A ASUSU
December 4, 2000
NATIONAL INSURANCE CO LTD Vs. MEMBER M A C T
June 21, 2000
NATIONAL INSURANCE CO LTD Vs. MANOHARAN SHILL
June 2, 2000
NATIONAL INSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
June 6, 2000
NEPAL CHANDRA PAUL Vs. STATE OF TRIPURA
August 7, 2000
NEPAL SAHA Vs. STATE OF TRIPURA
March 24, 2000
NEW INDA ASSURANCE CO LTD Vs. SANGZUALI
July 21, 2000
NEW INDIA ASSURANCE CO LTD Vs. SANJIT KUMAR
May 4, 2000
NEW INDIA ASSURANCE CO LTD Vs. UJJALA DEBNATH
November 24, 2000
NEW INDIA ASSURANCE CO LTD Vs. BIJAYA DAS
March 14, 2000
NEW INDIA ASSURANCE CO LTD Vs. SANJIT KUMAR
March 4, 2000
NIBARAN DAS Vs. STATE OF ASSAM
August 4, 2000
NIKHIL RANJAN BHOWMIK Vs. TRIPURA GRAMIN BANK
September 8, 2000
NINYA BAGRA Vs. STATE OF ANDHRA PRADESH
August 7, 2000
NIRANJAN SARKAR Vs. SWAPNA DAM
December 7, 2000
NITYA GOPAL PAUL Vs. STATE OF TRIPURA
June 16, 2000
NONGMAITHEM ONGBI KUNJABATI DEVI Vs. DISTRICT MAGISTRATE IMPHAL
June 29, 2000
ORIENTAL INSDURANCE CO LTD Vs. MALATI DEVI
March 9, 2000
ORIENTAL INSURANCE CO LTD Vs. MALATI DEVI
February 17, 2000
ORIENTAL INSURANCE CO LTD Vs. MUSTT SAMSUNEESA LASKAR
January 3, 2000
ORIENTAL INSURANCE CO LTD Vs. CHAIRMAN LOK ADALAT CUM MEMBER MACT
August 25, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. JHARNA SARKAR
July 6, 2000
P JOSEPH Vs. NORTH EASTERN HILL UNIVERSITY
May 12, 2000
P PAMLEI Vs. STATE OF MANIPUR
September 12, 2000
P S C ENGINEERS PRIVATE LIMITED Vs. STATE OF TRIPURA
July 7, 2000
PABAN SALOI ALIAS BABUL CHOUDHURY Vs. UNION OF INDIA
March 24, 2000
PANKAJ PUKHAN Vs. STATE OF ASSAM
May 23, 2000
PAPPU KUMAR Vs. STATE OF MIZORAM
June 9, 2000
PARAMESH SARMAH AND ORS. Vs. ISLAM ALI AND ORS.
September 29, 2000
PARIMAL CHAKRABORTY Vs. STATE OF MEGHALAYA
November 3, 2000
PARMANANDA DEKA Vs. UNION OF INDIA
August 18, 2000
PARMESH SARMAH Vs. ISLAM ALI
September 20, 2000
PASSANG TSERING Vs. STATE OF ARUNACHAL PRADESH
August 7, 2000
PHRAS LAKHON Vs. SAROT LANGNIR
June 29, 2000
PRABHAT CHANDRA PAUL BY L/R Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 14, 2000
PRABHU NATH PANDEY Vs. UNION OF INDIA
February 15, 2000
PRABIN GOSWAMI Vs. STATE OF ASSAM
December 12, 2000
PRABIR KR DUTTA GUPTA Vs. STATE OF TRIPURA
April 26, 2000
PRADIP KUMAR GHOSH Vs. STATE OF TRIPURA
January 28, 2000
PRAFULLA KR GHOSH Vs. STATE OF ASSAM
May 23, 2000
PRATAP SANYAL Vs. STATE OF TRIPURA
April 28, 2000
PREM PRASAD KALITA Vs. FOOD CORPORATION OF INDIA
June 13, 2000
PREMANANDA MISRA Vs. STATE OF ASSAM
May 12, 2000
PREMANANDA NAMA Vs. BASANTA KUMAR GHOSH
March 14, 2000
PREMCHANDRALAL Vs. STATE OF ASSAM
November 2, 2000
PRITHI SINGH Vs. UNION OF INDIA
March 28, 2000
PRODIP BORA Vs. STATE OF ASSAM
March 3, 2000
PULAKESH DUTTA Vs. RASARAJ DEY
January 17, 2000
PURBOTTAR TRADE AND MARKETING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM AND ORS.
March 8, 2000
PURNANARAYAN SINHA Vs. ELECTION COMMISSION OF INDIA NEW DELHI
June 7, 2000
PURNENDU BIKASH DHAR Vs. UNION OF INDIA
July 4, 2000
R K LAKHI KUMAR Vs. STATE OF MANIPUR
November 10, 2000
R K MADHURYYAJIT SINGH Vs. TAKHELLAMBAM ABUNG SINGH
February 11, 2000
R K RANDHONI DEVI Vs. STATE OF MANIPUR
January 5, 2000
R K TOMBI ALIAS TOMBISANA SINGH Vs. R K MAIPAKSANA SINGH
September 20, 2000
R L RIKHYE Vs. STATE OF ASSAM
November 21, 2000
R L ROY Vs. STATE OF TRIPURA
July 28, 2000
R L ROY Vs. STATE OF TRIPURA
March 16, 2000
R LALDINGLIANA Vs. STATEOF MIZORAM
August 17, 2000
R LANGKHAM Vs. JOHN L KILLONG
March 1, 2000
R N GHOSH Vs. STATE OF TRIPURA
February 21, 2000
R.L. ROY & CO. Vs. STATE OF TRIPURA
July 24, 2000
Radhey Shyam Singh Vs. Union of India
March 10, 2000
RADIO TALKIES EQUIPMENT COMPANY Vs. DEBADAS GHOSH
May 30, 2000
RAIMOHAN SARKAR Vs. STATE OF TRIPURA
July 28, 2000
RAIMOHAN SARKAR Vs. STATE OF TRIPURA AND ORS
July 8, 2000
RAJ BROTHERS CALCUTTA Vs. UNION OF INDIA
October 20, 2000
RAJENDRA DEB Vs. STATE OF TRIPURA
March 10, 2000
RAJIB LOCHAN BHATTACHARJEE Vs. UNION OF INDIA & ANOTHER
April 7, 2000
RAJNIKANTA DEKA Vs. STATE OF ASSAM
December 7, 2000
RAKESH PAL RANA Vs. UNION OF INDIA
May 16, 2000
RAM PRASAD SARMA Vs. MANI KUMAR SUBBA
August 18, 2000
RAMENDRA MOHAN COUDHURY Vs. KHITISH CHANDRA CHOUDHURY
August 17, 2000
RAMESH KUMAR CHANCHAL Vs. ASSTT INSPECTOR GENRAL OF POLICE
January 21, 2000
RAMESH SAHARA Vs. UNION OF INDIA
March 24, 2000
RAMSING RONGHANG Vs. KARBIANGLONG AUTONOMOUS COUNCIL
November 8, 2000
RANDHIRDEB ROY Vs. STATE OF ASSAM
January 25, 2000
RANEE NARAH Vs. STATE OF ASSAM
May 30, 2000
RANJIT KUMAR CHAKRABORTY Vs. JIBAN CHANDRA CHAKRABORTY
December 21, 2000
RASHESHWAR CHANDRA PAUL Vs. STATE OF ASSAM
April 27, 2000
RATAN DUTTA Vs. STATE OF TRIPURA
February 4, 2000
RATANLAL BAID Vs. STATE OF MIZORAM
March 7, 2000
RIMEN BORDOLOI Vs. STATE OF ASSAM
December 11, 2000
ROHINI KUMAR DEKA Vs. STATE OF ASSAM
February 7, 2000
ROHIT PURKAYASTHA Vs. BOARD OF SECONDARY EDUCATION ASSAM
September 4, 2000
RUBUL KANTI ROY Vs. STATE OF ASSAM
March 13, 2000
RUNIMA DUTTA Vs. STATE OF ASSAM
March 7, 2000
RUNU RAJKUMARI PHUKAN Vs. STATE OF ASSAM
August 18, 2000
RUP CHAND DAFTARY Vs. ASHIM RANJAN MODAK
February 8, 2000
S DHNABIR SINGH Vs. PROMOTEE ASSISTANT ENGINEERS ASSON
January 4, 2000
S K AGARWALA Vs. UNION OF INDIA
September 26, 2000
S. LIANSONTHANG GUITE Vs. SECRETARY (TECHNICAL) WORKS, GOVT. OF MANIPUR
August 2, 2000
SABHA RAM DAS Vs. MAHENDRA DAS
February 1, 2000
SAHID KHATUN Vs. SECY TEZPUR HINDUSTANI MUSLIM PANCHAYAT
June 8, 2000
SAIAWIA Vs. STATE OF MIZORAM
January 5, 2000
SAIFUL ISLAM Vs. HASEN ALI
April 6, 2000
SAILEN KONWAR DUTTA Vs. SATYA CAPITAL SERVICES P LTD
February 22, 2000
SAILEN KONWAR DUTTA Vs. SATYA CAPITAL SERVICES P LTD
February 25, 2000
SAILENDRA NATH GOSWAMI Vs. MUKUL CHANDRA DAS AND ORS.
April 25, 2000
SAMINRAN DEB Vs. TRIPURA ROAD TRANSPORT CORPORATION
September 7, 2000
SAMIR GHOSH Vs. STATE OF TRIPURA
March 24, 2000
SAMIR KR DAS Vs. APARNA DAS SMTI
August 9, 2000
SARIFUZ ZAMAN Vs. BOARD OF SECONDRY EDUCATION ASSAM
August 30, 2000
SATI LAKHI ROY Vs. G O C EASTERN COMMAND
May 10, 2000
SATRADHIKAR BENGANA ATI SATRA Vs. STATE OF ASSAM
May 2, 2000
SATYA RANJAN PAUL Vs. STATE OF TRIPURA
March 24, 2000
SELTON FISION ANAL Vs. STATE OF NAGALAND
September 14, 2000
SELVEL ADVERTISING Vs. STATE OF ASSAM
June 6, 2000
SENTU DAS ALIAS DUKHYA DAS Vs. STATE OF TRIPURA
April 27, 2000
SH TOMBISANA DEVI Vs. STATE OF MANIPUR
February 4, 2000
SHIBJOY REANG Vs. STATE OF TRIPURA
December 22, 2000
SINDHI DAS DEBBARMA Vs. KAIZAR DEBBARMA
September 19, 2000
SIPAHI PRASAD GUPTA AND ANR Vs. STATE OF ASSAM
October 31, 2000
SITESH BHATTACHARJEE Vs. STATE OF TRIPURA
April 5, 2000
SODHANLAL AGARWALLA Vs. UCO BANK
February 4, 2000
SRI DONATUS ENGZANANG Vs. STATE OF MIZORAM
January 5, 2000
STATE BANK OF INDIA Vs. SUKUMAR SAHA
August 31, 2000
STATE OF ASSAM Vs. N V INTERNATIONAL
August 7, 2000
STATE OF ASSAM Vs. CHANDAN KONWAR
February 3, 2000
STATE OF ASSAM Vs. ALL ASSAM MODREN CHAKI MILLS
February 4, 2000
STATE OF ASSAM Vs. HIMATSINGKA MOTOR WORKS LTD
January 20, 2000
STATE OF ASSAM Vs. A B C I LTD
January 4, 2000
STATE OF ASSAM Vs. EASTERN CONCRETE INDUSTRY
November 7, 2000
STATE OF ASSAM Vs. JHANENDRA CHOUDHURY
June 6, 2000
STATE OF ASSAM Vs. DHANESWAR HALOI
August 3, 2000
STATE OF ASSAM Vs. JHANENDRA CHOUDHURY
July 6, 2000
STATE OF ASSAM Vs. STATE BANK OF BIKANER AND JAIPUR
March 15, 2000
STATE OF ASSAM Vs. JIBANJYOTI BAISHYA
December 14, 2000
STATE OF MANIPUR Vs. VIKAS YADAV
March 2, 2000
STATE OF MANIPUR AND ORS. Vs. ALL MANIPUR VILLAGE LEVEL WORKERS SUB-COMMITTEE AND ANR.
May 9, 2000
STATE OF MIZORAM Vs. LALRINAWMA
February 23, 2000
STATE OF TRIPURA Vs. DULAL CHAKRABORTY
March 22, 2000
STATE OF TRIPURA Vs. GOPI KANTA DEY
June 22, 2000
STATE OF TRIPURA Vs. GOPI KANTA DEY
June 12, 2000
STATE OF TRIPURA Vs. ASHOKE KUMAR SUBBA
May 22, 2000
STATE OF TRIPURA Vs. ANITA BARMAN
April 18, 2000
STATE OF TRIPURA Vs. BIJOY GOWALA
April 28, 2000
STATE OF TRIPURA Vs. RAMENDRA NATH DEY
August 31, 2000
STATE OF TRIPURA AND ORS Vs. REMENDRA NATH DEY
August 30, 2000
SUBHA LAXMILAMA Vs. STATE OF NAGALAND
July 13, 2000
SUBHAS LODH Vs. STATE OF TRIPURA
August 7, 2000
SUBHASH MOHAN DEV Vs. SANTOSH MOHAN DEV
January 5, 2000
SUBHASH RANJAN ROY Vs. LAND ACQUISITION COLLECTOR
March 2, 2000
SUBODH SARMA Vs. STATE OF ASSAM
September 26, 2000
SUDHIR TRIDEVI Vs. STATE OF ARUNACHAL PRADESH
September 27, 2000
SUDIPTO KALITA Vs. STATE OF ASSAM
December 1, 2000
SUJIT NATH Vs. STATE OF ASSAM
March 13, 2000
SUKHAMOY BHATTACHARJEE Vs. STATE OF TRIPURA
February 1, 2000
SURENDRA KUMAR DAS Vs. STATE OF ASSAM
September 6, 2000
SURENDRA KUMAR DAS AND ORS Vs. STATE OF ASSAM AND ORS
September 9, 2000
SURYA KR DAS Vs. STATE OF ASSAM
March 2, 2000
SURYAKANT M PAREKH Vs. BHAGWATIPRASAD H JANI AND ORS
August 17, 2000
SUSANTA KUMAR CHOUDHURY Vs. BIRENDRA KUMAR DEB ROY
August 30, 2000
SUSHIL CHANDRA DEY Vs. CHITTA RANJAN DEY
March 24, 2000
SUSMA ACHARJEE Vs. STATE OF AND TRIPURA
May 17, 2000
SWADESH CHANDRA DUTTA Vs. STATE BANK OF INDIA
June 22, 2000
T PHUNGZATHANG Vs. HANGKHANLIAN MLA
June 27, 2000
T. TUALZATHANG Vs. STATE OF MANIPUR AND ANR.
February 29, 2000
TAPAS LAL BANIK Vs. STATE OF TRIPURA
March 14, 2000
TARAJULI TEA ESTATE Vs. P O LABOUR COURT
September 12, 2000
TARANI KANTA DEKA ALIAS HAYGRIB DUTTA Vs. UNION OF INDIA
March 22, 2000
TATA TEA LIMITED Vs. SUPERINTENDENT OF TAXES
May 9, 2000
TATLOM PARTIN Vs. STATE OF ARUNACHAL PRADESH
May 12, 2000
THAINGA MOG Vs. STATE OF TRIPURA
January 10, 2000
THANGJAM YAIMA SINGH Vs. STATE OF MANIPUR AND ORS.
August 5, 2000
THANGJAM YAMA SINGH Vs. STATE OF MANIPUR
May 8, 2000
THANGLEMNGIR CHIRU Vs. D C AND COLLECTOR OF LAND ACQUISITION
February 29, 2000
THETHEM KIPGEN SMTL Vs. DISTRICT MAGISTRATE SENAPATHI
November 13, 2000
THNINGAL CHINGSUBAM ONGBI MODHUMATI DEVI Vs. CHINGSUBAM ONGBI MENGI DEVI
March 6, 2000
TILESWAR SAIKIA Vs. MD ABDUL RASHID & OTHERS
January 7, 2000
TRILOK SINGH RAWAT Vs. UNION OF INDIA
November 7, 2000
TRIPURA GOVT PENSIONERS ASSOCIATION Vs. SASHI PRAKASH
August 11, 2000
UNION OF INDIA Vs. S M CONSTUCTION COMPANY
September 5, 2000
UNION OF INDIA Vs. AZIBUN NESSA KHATUN
September 12, 2000
UNION OF INDIA Vs. STATE OF TRIPURA
September 18, 2000
UNION OF INDIA Vs. WOOD CRAFTS PRODUCTS LTD
November 28, 2000
UNION OF INDIA Vs. RATNESWAR KARMAKAR
April 25, 2000
UNION OF INDIA Vs. MITHILESH SINGH
May 25, 2000
UNION OF INDIA Vs. GAUHATI TRADING COMPANY
June 28, 2000
UNION OF INDIA Vs. NARESH CH NATH
August 3, 2000
UNION OF INDIA Vs. FAZU AHMED
March 28, 2000
UNION OF INDIA Vs. SADANANDA SEN
April 1, 2000
UNITED BANK OF INDIA Vs. PROMODE RANJAN DAS
February 17, 2000
UNITED INDIA INSURANCE CO LTD Vs. RALAGAMTHANGA
February 9, 2000
UPENDRA NATH DAS Vs. NIRUPAMA BHARALI
March 15, 2000
URMILA BALA DAS Vs. STATE OF ASSAM AND OTHERS
December 14, 2000
VIJAY KUMAR JASRASARIA Vs. STATE OF ASSAM
December 15, 2000
WILLIAMSON MAGOR AND COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX APPEALS
May 12, 2000
WOOD CRAFTS PRODUCTS LTD. Vs. UNION OF INDIA
June 12, 2000
WOODCRAFTS PRODUCTS LTD Vs. UNION OF INDIA
April 12, 2000
YAMKHOMANG HAOKIP Vs. STATE OF MANIPUR AND ORS.
July 12, 2000
YANU NALO Vs. STATE OF ARUNACHAL PRADESH
August 21, 2000
YARUINGAM Vs. STATE OF MANIPUR
November 14, 2000
YUMNAM DIMBAJIT SINGH Vs. D S POONIA COMMISSIONER ELECTION DEPARTMENT CUM CHIEF ELECTORAL OFFICER MANIPUR
July 14, 2000
YUMNAM LOKENDRO SINGH Vs. V CHHIVER
July 5, 2000
ZHENITO SUMI Vs. STATE OF NAGALAND
April 7, 2000
ZINGSUOKIM ZATE Vs. STATE OF MANIPUR
June 16, 2000
ZINGSUOKIM ZATE Vs. STATE OF MANIPUR
July 16, 2000