JUDGEMENT
D.V.S.S.SOMAYAJULU, J. -
(1.)These Writ Appeals are filed assailing the common order passed in W.P.Nos.8225, 8226 and 15889 of 2022, dtd. 11/8/2022; and the similar orders passed in W.P.Nos.29640 of 2022; 29684 of 2022; 29942 of 2022; 30133 of 2022; 30319 of 2022; 31027 of 2022 and 30133 of 2022.
(2.)With the consent of the learned Advocate General and the learned counsel appearing for the respondents W.A.No.1036 of 2022 is taken as the lead case for arguments in these appeals.
(3.)This Court has heard the learned Advocate General appearing for the State, Sri O.Manohar Reddy, learned senior counsel and Sri P.V.A.Padmanabham, learned counsel appearing for the respondents. In addition Sri M. Sree Rama Rao and Sri G. Jagadeeswar supplemented the submissions.
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