JUDGEMENT
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(1.)AN armed dacoity was committed at the house of one Ramratan, a resident of village Bechepurwa, police station Kotwali, Lakhimpur, district Kheri, on the night between the 19th and the 20th of February, 1953, Ramratan resided with his brothers Baburam and Ram Autar and other members of the family in separate portions of the same house. At about midnight Ramratan was disturbed in his sleep when a dacoit jumped inside the house and unchained the door. Immediately afterwards, 10 or 12 more dacoits entered the house through the main door. These dacoits were armed with pistols, guns, spears and lathis. Seeing the dacoits, Ramratan shouted and his brothers rushed into the courtyard. One of the dacoits fired a shot which hit Baburam. The Dacoita then started plundering and this gave an opportunity to Ramratan to slip out of the house. He raised an alarm and, as a result, the neighbours collected and some one set fire to the cattle-shed of Ramratan. During the course of the dacoity the residents of village Mathurapurwa, which is at a distance of about 3 or 4 furlongs from Bechepurwa, also arrived. The burning cattle-shed threw a bright light and the villagers outside, saw the features of the dacoits in this light. When the dacoits came out after collecting the looted property, they were pursued by the villagers and then the dacoits fired some shots which injured some villagers including Kumari Maikin. The dacoits could not be pursued after that and they escaped.
(2.)AFTER committing dacoity at Bechepurwa the dacoits went to village Mathurapurwa and committed another dacoity at the house of Khushi Ram, a resident of that village. In this dacoity also there was an encounter between the dacoits and the villagers. Ramratan as well as other residents of Beehepurwa, when they came to know that a dacoity was being committed at Mathurapurwa, went there. In the encounter that ensued two persons named Inder Bahadur and Chakkardin lost their lives. None of the dacoits could, however, be apprehended and they escaped.
(3.)NEXT morning, Ramratan lodged the first information report at police station Kotwali, Lakhimpur, at 10. 45 A. M. Lakhimpur is about six miles from village Bechepurwa. Ramratan had gone on a bullock cart with all the injured persons when he lodged the report. No report was lodged by Khushi Ram separately and it was Ramratan who lodged a comprehensive report in which the facts of both the dacoities were mentioned. When the encounter had taken place at Mathurapurwa, the dacoits had left behind some articles and they were taken by Ramratan to police station Kotwali when he went there. Several used cartridges, two fountain pens, one old chadar and a with were the articles which were deposited by Ramratan when he lodged the report.
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