N MURUGUMARAN Vs. THOL THIRUMAVALAVAN
LAWS(MAD)-2018-4-417
HIGH COURT OF MADRAS
Decided on
April 16,2018
N Murugumaran
Appellant
VERSUS
Thol Thirumavalavan
Respondents
Referred Judgements :-
HARISH INDRA BAJPAI V. TRILOK SINGH [REFERRED TO]AZHAR HUSSAIN VS. RAJIV GANDHI [REFERRED TO]
MANUBHAI NANDLAL AMORSEY VS. POPATLAL MANILAL JOSHI [REFERRED TO]
NIHAL SINGH VS. RAO BIRENDRA SINGH [REFERRED TO]
HARDWARI LAL VS. KANWAL SINGH [REFERRED TO]
RAJ NARAIN VS. INDIRA NEHRU GANDHI [REFERRED TO]
UDHAV SINGH VS. MADHAV RAO SCINDIA [REFERRED TO]
M KAMALAM VS. V A SYED MOHAMMED [REFERRED TO]
MITHILESH KUMAR PANDEY VS. BAIDYANATH YADAV [REFERRED TO]
S A KHAN S A KHAN VS. BHAJAN LAL:BHAJAN LAL [REFERRED TO]
H D REVANNA VS. G PUTTASWAMY GOWDA [REFERRED TO]
V S ACHUTHANANDAN VS. P J FRANCIS [REFERRED TO]
R P MOIDUTTY VS. P T KUNJU MOHAMMAD [REFERRED TO]
MAHENDRA PAL VS. RAM DASS MALANGER [REFERRED TO]
V NARAYANASWAMY VS. C P THIRUNAVUKKARASU [REFERRED TO]
RAVINDER SINGH VS. JANMEJA SINGH [REFERRED TO]
HARI SHANKER JAIN VS. SONIA GANDHI [REFERRED TO]
KAMALNATH VS. SUDESH VERMA [REFERRED TO]
SARDAR HARCHARAN SINGH BRAR VS. SUKH DARSHAN SINGH [REFERRED TO]
VIRENDER NATH GAUTAM VS. SATPAL SINGH [REFERRED TO]
ANIL VASUDEV SALGAONKAR VS. NARESH KUSHALI SHIGAONKAR [REFERRED TO]
RAM SUKH VS. DINESH AGGERWAL [REFERRED TO]
MARKIO TADO VS. TAKAM SORANG [REFERRED TO]
SUBRAMANIAN SWAMY VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
ARIKALA NARASA REDDY VS. VENKATA RAM REDDY REDDYGARI [REFERRED TO]
JUDGEMENT
M Duraiswamy, J. -
(1.)Mr.Thol.Thirumavalavan, who contested the Kattumannarkovil Assembly Constituency and who was unsuccessful in election, has filed the election petition to set aside the election of the first respondent viz., N.Murugumaran as a successful returned candidate for the Kattumannarkovil (SC) Constituency.
(2.)The election petitioner is the President of the political party Viduthalai Chiruthaigal Katchi and contested the Tamil Nadu State Legislative Assembly Elections for the Kattumannarkovil (SC) Constituency.
(3.)The successful candidate viz., N.Murugumaran, who is the applicant in the above applications, who contested the Constituency on behalf of All India Anna Dravida Munnetra Kazhagam (AIADMK).
(2.)The election petitioner is the President of the political party Viduthalai Chiruthaigal Katchi and contested the Tamil Nadu State Legislative Assembly Elections for the Kattumannarkovil (SC) Constituency.
(3.)The successful candidate viz., N.Murugumaran, who is the applicant in the above applications, who contested the Constituency on behalf of All India Anna Dravida Munnetra Kazhagam (AIADMK).
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