STATE OF MAHARASHTRA Vs. SURESH
LAWS(SC)-1999-12-120
SUPREME COURT OF INDIA (FROM: BOMBAY)
Decided on December 10,1999

STATE OF MAHARASHTRA Appellant
VERSUS
SURESH Respondents





Cited Judgements :-

SUKHPAL @ SONU VS. STATE [LAWS(DLH)-2011-11-312] [REFERRED TO]
NAZRUDDIN VS. STATE [LAWS(DLH)-2011-2-286] [REFERRED TO]
ASHOKSINH JORUBHA VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-351] [REFERRED TO]
PRAVIN @ HAKLO VS. STATE OF GUJARAT [LAWS(GJH)-2007-3-239] [REFERRED TO]
STATE OF KERALA VS. GOVINDASWAMY [LAWS(KER)-2013-12-42] [REFERRED TO]
NAZIR HUSSAIN LASKAR VS. STATE OF ASSAM [LAWS(GAU)-2020-2-71] [REFERRED TO]
GONESH BHOMIJ VS. STATE OF ASSAM [LAWS(GAU)-2021-2-18] [REFERRED TO]
MOHAMMED ALI HASAN SIDDIQUI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-1-112] [REFERRED TO]
ANKUSH MARUTI SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-3-5] [REFERRED TO]
ANIL KUMAR SINGH VS. STATE OF M.P. (NOW C.G.) [LAWS(CHH)-2015-10-56] [REFERRED TO]
BASAVARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-511] [REFERRED TO]
STATE OF MAHARASHTRA VS. NIHAL AHMED [LAWS(BOM)-2013-5-81] [REFERRED TO]
SANTOSH NAMDEO BHUKAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-117] [REFERRED TO]
HARISH RAMESH PULEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-5-5] [REFERRED TO]
SUDHARSHAN RAJAYYA BINGI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-40] [REFERRED TO]
TANAJI MARUTI KOLEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-338] [REFERRED TO]
SATISH KUMAR VERMA VS. STATE OF U. P. [LAWS(ALL)-2020-9-39] [REFERRED TO]
DHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-3-98] [REFERRED TO]
STATE OF U P VS. RANJEET YADAV [LAWS(ALL)-2016-9-89] [REFERRED]
TRIBHUWAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-5-79] [REFERRED TO]
SHAKTI SINGH VS. STATE [LAWS(ALL)-2007-6-13] [REFERRED TO]
AMRUDDIN VS. STATE [LAWS(DLH)-2014-2-306] [REFERRED TO]
JABIR ALI @ SONU VS. STATE [LAWS(DLH)-2013-5-360] [REFERRED TO]
HARDAYAL SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2013-2-90] [REFERRED TO]
MRITYUNJOY MITRA VS. STATE [LAWS(CAL)-2009-4-74] [REFERRED TO]
KARAN THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-171] [REFERRED TO]
MOHD JAMIL VS. STATE OF M P [LAWS(MPH)-2004-8-11] [REFERRED TO]
SANJAY VISHWAKARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-5-43] [REFERRED TO]
CHANDRASEKHAR DIGAL S/O.DINOBANDU DIGAL VS. STATE OF KERALA [LAWS(KER)-2021-11-11] [REFERRED TO]
CHANDAN MISHRA VS. THE STATE OF BIHAR [LAWS(PAT)-2016-11-12] [REFERRED TO]
NINGAPPA YAILAPPA HOSAMANI VS. STATE OF KARNATAKA [LAWS(SC)-2009-5-80] [RELIED UPON]
STATE OF SIKKIM VS. MILAN KUMAR DIYALI [LAWS(SIK)-2005-8-1] [REFERRED TO]
PERUMAL RAJA @ PERUMAL VS. STATE, REP. BY INSPECTOR OF POLICE [LAWS(SC)-2024-1-13] [REFERRED TO]
DEEPAK PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2013-6-1] [REFERRED TO]
KULDEEP SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2000-4-25] [REFERRED]
STATE OF GUJARAT VS. KISHANBHAI [LAWS(SC)-2014-1-15] [REFERRED]
DHARAM DEO YADAV VS. STATE OF U.P. [LAWS(SC)-2014-4-28] [REFERRED TO]
AKIL @ JAVED VS. STATE OF NCT OF DELHI [LAWS(SC)-2012-12-18] [REFERRED TO]
RUMI BORA DUTTA VS. STATE OF ASSAM [LAWS(SC)-2013-5-78] [REFERRED TO]
ABDUL RAZAK @ RAZAK, VS. STATE REPRESENTED BY INSPECTOR OF POLICE, CHERANPADI POLICE STATION [LAWS(MAD)-2000-8-146] [REFERRED TO]
VIJAYAKUMAR VS. INSPECTOR OF POLICE [LAWS(MAD)-2003-2-167] [REFERRED TO]
AYYAPPAN VS. STATE [LAWS(MAD)-2006-9-243] [REFERRED TO]
DHIRENDRA @ DHARANI PARIDA VS. STATE OF ORISSA [LAWS(ORI)-2011-4-38] [REFERRED TO]
RANJAN SINGH VS. STATE OF ORISSA [LAWS(ORI)-2012-8-25] [REFERRED TO]
VICTOR BARUA VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-1-85] [REFERRED TO]
SANTANA ANTONIO EUGENIO PRESENTLY IN CENTRAL JAIL VS. STATE OF GOA [LAWS(BOM)-2013-12-68] [REFERRED TO: [2000 ALL MR (CRI) 554]
DEEPTI ANIL DEVASTHALI VS. STATE OF MAHARASTRA [LAWS(BOM)-2009-9-152] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABAN KISAN KULVADE [LAWS(BOM)-2010-6-149] [REFERRED TO]
STATE VS. TIKA RAM [LAWS(DLH)-2005-3-2] [REFERRED TO]
SUBHASH VS. STATE OF U.P. [LAWS(ALL)-2013-3-58] [REFERRED TO]
VAIBHAV JAIN AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-9-55] [REFERRED TO]
VAIBHAV JAIN VS. STATE OF U.P. [LAWS(ALL)-2020-9-19] [REFERRED TO]
SALIG RAM AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-1-209] [REFERRED TO]
MAHMOOD AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2017-1-347] [REFERRED TO]
RAM SINGH VS. STATE OF U P [LAWS(ALL)-2017-12-184] [REFERRED TO]
TAPAN DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2008-9-75] [REFERRED TO]
STATE OF A P VS. MADALA VENKATA NARASIMHA RAO [LAWS(APH)-2008-2-100] [REFERRED TO]
R LAXMAN VS. STATE OF A P [LAWS(APH)-2003-8-66] [REFERRED TO]
RAMESH S/O MOTILAL KALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-10-152] [REFERRED TO]
DHANAJI RAMBHAU SATPUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-11-3] [REFERRED TO]
VIVEKANAND BIHARI VS. STATE [LAWS(DLH)-2018-2-395] [REFERRED TO]
SAMEER @ MUSTAKIM VS. STATE [LAWS(DLH)-2018-4-144] [REFERRED TO]
PRAMOD KUMAR JAISWAL VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2017-9-125] [REFERRED TO]
PRAVIN SHESHDHAR MISHRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-79] [REFERRED TO]
ASHWANI @ SONU VS. STATE( NCT OF DELHI) [LAWS(DLH)-2013-5-441] [REFERRED TO]
RAJU VS. STATE [LAWS(DLH)-2012-8-347] [REFERRED TO]
KAILASH VS. STATE [LAWS(DLH)-2015-12-57] [REFERRED TO]
BHIM SINGH VS. STATE [LAWS(DLH)-2015-1-298] [REFERRED TO]
MOHD. FAZAL VS. STATE [LAWS(DLH)-2014-5-413] [REFERRED TO]
RAJENDER THR. PAROKAR VS. STATE [LAWS(DLH)-2015-1-9] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJENDRA PRAHLADRAO WASNIK [LAWS(BOM)-2009-3-192] [REFERRED TO]
RAMPRASAD TUKARAM GADADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-12-24] [REFERRED TO]
SOMDAS GOSWAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-4-14] [REFERRED TO]
MANGALRAM S/O. SADHURAM MAHAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-76] [REFERRED TO]
MOHAMMAD ELIYAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-10-8] [REFERRED TO]
HIGH COURT OF KARNATAKA VS. SYED MOHAMMED IBRAHIM [LAWS(KAR)-2014-12-219] [REFERRED TO]
SAHEB JAMUDA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-26] [REFERRED TO]
KANDRA KHARIA, VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-156] [REFERRED TO]
MEHABUL VS. STATE OF KERALA [LAWS(KER)-2015-7-24] [REFERRED TO]
SUNIL DUTT SHARMA VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2013-10-30] [REFERRED TO]
VASANT SAMPAT DUPARE VS. STATE OF MAHARASHTRA [LAWS(SC)-2014-11-75] [REFERRED TO]
RAVIRALA LAXMAIAH VS. STATE OF A.P. [LAWS(SC)-2013-5-66] [REFERRED TO]
ROHTASH KUMAR VS. STATE OF HARYANA [LAWS(SC)-2013-5-71] [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF RAJASTHAN [LAWS(SC)-2014-5-29] [REFERRED TO]
BUDDHA TAMANG AND FOUR VS. STATE OF SIKKIM [LAWS(SIK)-2008-7-1] [REFERRED]
MAMTA MAHANTO,W/O LATE NETAI MAHANTO AND ORS VS. STATE OF SIKKIM AND ORS [LAWS(SIK)-2011-11-6] [REFERRED]
VEENA DEVI SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2014-8-6] [REFERRED TO]
NARENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-7-33] [REFERRED TO]
ANIL ALIAS RAJU NAMDEV PATIL VS. ADMINISTRATION OF DAMAN AND DIU [LAWS(SC)-2006-11-140] [REFERRED TO]
DARA SINGH VS. STATE OF ORISSA [LAWS(ORI)-2022-9-43] [REFERRED TO]
NAGARAJAN VS. STATE [LAWS(MAD)-2008-3-145] [REFERRED TO]
KAILASH KOIRY @ KAILASH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2015-2-65] [REFERRED TO]
ARUN KUMAR SINGH @ ARUN KR. SINGH, SON OF LATE DINESH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-1-365] [REFERRED TO]
NAGESHWAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-3-281] [REFERRED TO]
KULBIR AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-2-145] [REFERRED TO]
RAM TEJ VS. STATE [LAWS(DLH)-2023-5-21] [REFERRED TO]
NIZAMUDDIN VS. INSPECTOR OF POLICE RAMANATHAPURAM POLICE STATION COIMBATORE [LAWS(MAD)-2002-4-112] [REFERRED TO]
DHIRENDRA KUMAR @ DHIROO VS. STATE [LAWS(UTN)-2007-11-37] [REFERRED TO]
LOKESH SON OF BHERU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-5] [REFERRED TO]
HEMANT KUMAR SHARMA SON OF SHRI RAMAVTAR SHARMA VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-98] [REFERRED TO]
VEERA RAM @ VIRMA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-184] [REFERRED TO]
SONU JANGID VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-7-219] [REFERRED TO]
SHAMBHU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-35] [REFERRED TO]
GOVIND SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-196] [REFERRED TO]
ASHOK AND ORS. VS. STATE [LAWS(DLH)-2015-8-63] [REFERRED TO]
PAHAL SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-4-187] [REFERRED TO]
ARJUN AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2015-7-62] [REFERRED TO]
SOJ VS. STATE [LAWS(KER)-2010-12-512] [REFERRED TO]
STATE OF KERALA VS. BABU [LAWS(KER)-2008-8-49] [REFERRED TO]
ABDUL HEKIM (MD.) VS. STATE OF ASSAM [LAWS(GAU)-2023-8-76] [REFERRED TO]
PRAMOD SINGH VS. STATE OF CHHATISGARH [LAWS(CHH)-2007-2-6] [REFERRED TO]
HARVINDER SINGH VS. STATE GOVT OF NCT DELHI [LAWS(DLH)-2011-6-20] [REFERRED TO]
HARVINDER SINGH VS. STATE GOVT OF NCT DELHI [LAWS(DLH)-2011-6-20] [REFERRED TO]
BANARSI LAL VS. STATE [LAWS(DLH)-2022-12-1] [REFERRED TO]
Mohammed Ali Hasan Siddiqui VS. State of Maharashtra [LAWS(BOM)-2006-1-2] [REFERRED TO]
DNYANESHWAR ALIAS DEEPAK VITHAL KHULPE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-5-5] [REFERRED TO]
MAHESH SANJAY BANSODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-5-113] [REFERRED TO]
DULESH JAMAL VASUNIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-443] [REFERRED TO]
SAMAR MADHUA VS. STATE OF ASSAM [LAWS(GAU)-2015-5-76] [REFERRED TO]
UMESH KARMAKAR VS. STATE OF ASSAM [LAWS(GAU)-2004-11-11] [REFERRED TO]
BABU ROY VS. STATE OF W B [LAWS(CAL)-2008-5-5] [REFERRED TO]
A K JAYAKUMAR VS. STATE [LAWS(BOM)-2012-2-53] [REFERRED TO]
SMT.SITA DEVI VS. STATE OF U.P. [LAWS(ALL)-2019-2-334] [REFERRED TO]
ASHOK KUMAR VS. STATE OF U P [LAWS(ALL)-2018-3-175] [REFERRED TO]
RAM SHANKAR GUPTA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-1-330] [REFERRED TO]
KAMLESH VS. STATE OF U.P. [LAWS(ALL)-2016-6-10] [REFERRED TO]
MOOL CHAND VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2017-7-176] [REFERRED TO]
STATE OF WEST BENGAL VS. RAKESH SINGH [LAWS(CAL)-2015-6-99] [REFERRED TO]
RAJU ALIAS RAJKUMAR ALIAS RAJESH JOSHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-11-19] [REFERRED TO]
MANI KUMAR THAPA VS. STATE OF SIKKIM [LAWS(SC)-2002-8-78] [REFERRED]
SHANKAR KISANRAO KHADE VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-4-95] [REFERRED TO]
ANIL KUAMR VS. STATE OF UTTAR PRADESH [LAWS(SC)-2003-2-57] [REFERRED]
SIDDANKI RAM REDDY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2010-7-128] [REFERRED TO]
STATE OF RAJASTHAN VS. KAPIL @ ANNA [LAWS(RAJ)-2018-3-129] [REFERRED TO]
MUTHU VS. STATE [LAWS(MAD)-2000-10-14] [REFERRED]
BABULAL ALIAS BABBU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-4-20] [REFERRED TO]
JITENDER KUMAR VS. STATE OF H P [LAWS(HPH)-2016-9-264] [REFERRED]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
RAJU @ MUKHLAL @ BELDAR PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2015-7-182] [REFERRED]
AJAYAN ALIAS BABY VS. STATE OF KERALA [LAWS(KER)-2010-12-1] [REFERRED TO]
POOVANCHERRY THEKKEVEETTIL SANKARA NARAYANAN VS. STATE OF KERALA [LAWS(KER)-2006-5-32] [REFERRED TO]
STATE OF KERALA VS. RAJAN ALIAS NASAM [LAWS(KER)-2003-7-60] [REFERRED TO 2000 0 SCC(CRI) 263: 1,15]
LOKENDRA SINGH & ORS VS. STATE OF MP [LAWS(MPH)-2018-7-108] [REFERRED TO]
BHUNESHWAR GANJHU VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-12-114] [REFERRED TO]
LAXMAN AND ANOTHER VS. STATE OF KARNATAKA [LAWS(KAR)-2000-7-102] [REFERRED TO]
JAIPAL VS. STATE [LAWS(DLH)-2011-7-60] [REFERRED TO]
K G RAVEENDRAN VS. STATE OF KERALA [LAWS(KER)-2012-7-356] [REFERRED TO]
SIBU SARKAR VS. STATE OF ASSAM [LAWS(GAU)-2023-11-17] [REFERRED TO]
KHARIUL ISLAM VS. MD ABDUS SATTAR [LAWS(GAU)-2020-1-98] [REFERRED TO]
BHOOKYA PARINGYA VS. STATE OF A P [LAWS(APH)-2003-1-101] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. RONDA BASUMATARY [LAWS(GAU)-2009-6-42] [REFERRED TO]
GAUDAM BAHADUR VS. STATE [LAWS(ALL)-2006-3-142] [REFERRED TO]
BAPPA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-1-8] [REFERRED TO]
BHULLEY SINGH VS. STATE N.C.T. OF DELHI [LAWS(DLH)-2013-12-202] [REFERRED TO]
RAM VILAS VS. STATE [LAWS(DLH)-2014-1-322] [REFERRED TO]
NANKU ALIAS BRAHM SAHAI & ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2017-3-312] [REFERRED TO]
AJAY AND ORS. VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-3-114] [REFERRED TO]
LOKAI CHAMAR VS. STATE OF U.P. [LAWS(ALL)-2019-11-3] [REFERRED TO]
STATE OF MAHARASHTRA VS. SURYA ALIAS SURESH NAGU ALIAS GANGARAM SHINDE ACCUSED [LAWS(BOM)-2007-3-235] [REFERRED]
SHAHADAT HUSSAIN REHMAT HUSSAIN ALIAS KALLU KANPURI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-100] [REFERRED TO]
VARUN KUMAR PANDEY VS. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE [LAWS(CHH)-2018-3-87] [REFERRED TO]
CHANDER SHEKHAR JADHAV VS. STATE [LAWS(DLH)-2023-3-89] [REFERRED TO]
MOHD. ANISH VS. STATE [LAWS(DLH)-2023-1-81] [REFERRED TO]
KALYAN S/O BANSIDHARRAO RENGE VS. THE STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2017-11-449] [REFERRED TO]
FUTARMAL KAPURJI BORANA AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-12-65] [REFERRED TO]
GAUDAM BAHADUR AND ORS. VS. STATE [LAWS(UTN)-2006-3-49] [REFERRED TO]
SHAKTI SINGH VS. STATE [LAWS(UTN)-2007-6-49] [REFERRED TO]
JUMME KHAN VS. STATE OF HARYANA [LAWS(P&H)-2003-2-9] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2024-11-37] [REFERRED TO]
SUBASH BHUYAN VS. STATE OF ODISHA [LAWS(ORI)-2022-9-70] [REFERRED TO]
STATE OF H P VS. VARINDER SINGH [LAWS(HPH)-2001-10-14] [REFERRED TO]
RAVI VS. STATE OF PUNJAB [LAWS(P&H)-2019-1-316] [REFERRED TO]
STATE OF RAJASTHAN VS. DARBARA SINGH [LAWS(RAJ)-2000-3-24] [REFFERED TO : 2000 (1) CRIMES 1 16]
SANTOSH @ RAJESH @ GOPAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-9-59] [REFERRED TO]
AVTAR SINGH AND ORS. VS. STATE OF U.T. [LAWS(P&H)-2015-2-216] [REFERRED TO]
STATE OF A P VS. KANDA GOPALUDU [LAWS(SC)-2005-9-88] [REFERRED TO]
PONUSAMY VS. STATE OF TAMIL NADU [LAWS(SC)-2008-4-83] [REFERRED TO]
GANESH LAL VS. STATE OF RAJASTHAN [LAWS(SC)-2001-10-68] [REFERRED]
STATE OF CHHATTISGARH VS. SUNIL @ BALIKARAN SAHU [LAWS(CHH)-2016-8-5] [REFERRED TO]
IN REFERENCE OF CHHATTISGARH VS. LOCHAN SHRIVAS [LAWS(CHH)-2017-11-82] [REFERRED TO]
PANTANGI BALARAMA VENKATA GANESH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-3-104] [REFERRED TO]
RAVISHANKAR TANDON VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-92] [REFERRED TO]
SAFEDALI VS. STATE OF ASSAM [LAWS(GAU)-2004-6-23] [REFERRED TO]
ABUL HASEM VS. STATE OF ASSAM [LAWS(GAU)-2002-3-17] [REFERRED TO]
KUKKALA GOVINDA RAJU VS. STATE OF AP [LAWS(APH)-2010-4-71] [REFERRED TO]
BORGAM RAJENDER VS. STATE OF A P [LAWS(APH)-2013-4-120] [REFERRED TO]
KADARI GOPAL RAO VS. STATE OF A.P. [LAWS(APH)-2013-9-25] [REFERRED TO]
STATE OF MAHARASHTRA VS. RENUKABAI ALIAS RINKU ALIAS RATAN [LAWS(BOM)-2004-9-207] [REFERRED TO]
DAISY ANGUS VS. UNION OF INDIA [LAWS(BOM)-2007-4-102] [REFERRED TO]
DINESH RUPRAO BAND VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-12-97] [REFERRED TO]
ATMARAM ISTARI SHENDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-8-11] [REFERRED TO]
THAMBI NASIR AND VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-9-58] [REFERRED TO]
RAJIV @ MONU VS. STATE NCT OF DELHI [LAWS(DLH)-2018-10-48] [REFERRED TO]
BIGNA LOHAR VS. STATE [LAWS(CAL)-2008-11-43] [REFERRED TO]
MOHD HANIF VS. STATE [LAWS(DLH)-2012-8-264] [REFERRED TO]
SHANKAR YADAV VS. STATE NCT OF DELHI [LAWS(DLH)-2012-1-418] [REFERRED TO]
MOKHA SINGH @ YOGENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2015-5-41] [REFERRED TO]
MAINA VS. STATE [LAWS(ALL)-2017-11-375] [REFERRED TO]
PREM NARAIN VS. STATE OF U.P [LAWS(ALL)-2016-10-155] [REFERRED TO]
IRFAN VS. STATE OF U.P. [LAWS(ALL)-2019-2-301] [REFERRED TO]
RAHUL VS. STATE OF U.P. [LAWS(ALL)-2019-12-256] [REFERRED TO]
NANTU ROY @ KALYAN ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-12-9] [REFERRED TO]
STATE OF MAHARASHTRA VS. KAMLAKAR TANAJI SHINDE [LAWS(BOM)-2010-9-26] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRASHEKHAR SHRIRAM ATRAM [LAWS(BOM)-2013-2-88] [REFERRED TO]
GANESH NARAYAN KINDRE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-149] [REFERRED TO]
RANJEET VS. STATE (NCT OF DELHI) [LAWS(DLH)-2014-3-338] [REFERRED TO]
NAVEEN DABAS VS. STATE [LAWS(DLH)-2014-2-477] [REFERRED]
VEENA VS. STATE [LAWS(DLH)-2014-1-113] [REFERRED TO]
MAYUR MULJI PARMAR AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-29] [REFERRED TO]
RAJESH CHINANNA JUMBRATI AND ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-279] [REFERRED TO]
SURAJ PURAN BAHADUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-4-154] [REFERRED TO]
MANKUBHAI BHAYABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2006-8-8] [REFERRED TO]
P.A. CHANDRA DAS VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-7-54] [REFERRED TO]
PARAS YADAV VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2010-1-161] [REFERRED TO]
SALIM HUSSAIN VS. STATE [LAWS(DLH)-2015-4-131] [REFERRED TO]
GURPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-48] [REFERRED TO]
WAKAR CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-26] [REFERRED]
NARESH SAO VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-36] [REFERRED TO]
HEMRAJ S/O RANJEET KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-7-84] [REFERRED TO]
RAJENDRA EKNATH APUGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-58] [REFERRED TO]
MAHESH VS. STATE OF G N C T OF DELHI [LAWS(DLH)-2007-4-161] [REFERRED TO]
VIJAY KUMAR ARORA VS. STATE [LAWS(DLH)-2008-5-349] [REFERRED TO]
KIRAN MEHLAWAT VS. STATE [LAWS(DLH)-2010-2-63] [REFERRED TO]
REGISTRAR GENERAL HIGH COURT VS. PRAKASH JADAV [LAWS(KAR)-2006-6-85] [REFERRED TO]
PRADEEP CHATHRI @ PRADEEPA S/O RAMESH CHATHRI VS. STATE OF KARNATAKA BY HSR LAYOUT POLICE [LAWS(KAR)-2019-1-138] [REFERRED TO]
REFERENCE VS. RAJ KUMAR KOL [LAWS(MPH)-2018-10-97] [REFERRED TO]
IN REFERENCE RECEIVED FROM 4TH ADDL. SESSIONS JUDGE, CHHATARPUR AND OTHER VS. TOUHEED MUSALMAN AND OTHER [LAWS(MPH)-2018-10-27] [REFERRED TO]
BOKAN YADAV; UPENDRA YADAV; POLICE YADAV @ PULISH YADAV VS. STATE OF BIHAR [LAWS(PAT)-2003-11-108] [REFERRED]
State of Orissa VS. Ranjan Singh [LAWS(ORI)-2012-8-47] [REFERRED TO]
STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, BHAVANI, ERODE REP. BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS VS. SUBRAMANIAM [LAWS(MAD)-2005-12-106] [REFERRED TO]
VELAVAN VS. STATE [LAWS(MAD)-2002-7-184] [REFERRED TO]
KRISHNAMURTHY VS. STATE OF KARNATAKA BY KUNDAPUR POLICE [LAWS(KAR)-2018-4-259] [REFERRED TO]
SUNIL KUMAR VS. STATE OF H. P. [LAWS(HPH)-2024-4-86] [REFERRED TO]
SUNIL CLIFFORD DANIEL VS. STATE OF PUNJAB [LAWS(SC)-2012-9-15] [REFERRED TO]
ANTHONY D SOUZA VS. STATE OF KARNATAKA [LAWS(SC)-2002-10-43] [REFERRED TO]
KAVITA DEVI VS. STATE OF BIHAR [LAWS(PAT)-2018-1-61] [REFERRED TO]
PANCHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-9-34] [REFERRED TO]
SIVARANJITH AND OTHERS VS. STATE AND OTHERS [LAWS(MAD)-2019-4-976] [REFERRED TO]
SHER SINGH, SON OF NAWAB SINGH BY CASTE BANJARA, RESIDENT OF VILLAGE KHERIA LODHA, POLICE STATION ROOPWAS, DISTRICT VS. STATE [LAWS(RAJ)-2016-9-27] [REFERRED TO]
MOHD. NAUSHAD VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2023-7-26] [REFERRED TO]
UDAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(SC)-2023-3-58] [REFERRED TO]
ASAR MOHAMMAD AND ORS VS. STATE OF U P [LAWS(SC)-2018-10-111] [REFERRED TO]
SUSHIL CHOUDHURY VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-10-37] [REFERRED TO]
STATE OF M P VS. BHARAT SINGH [LAWS(MPH)-2008-3-7] [REFERRED TO]
BHIM HEMBRAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-125] [REFERRED TO]
BABITA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2014-12-202] [REFERRED TO]
WARYAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-3-150] [REFERRED TO]
SANTOSH RAJBANSHI VS. STATE OF BIHAR [LAWS(PAT)-2014-1-32] [REFERRED TO]
ABDUL KAREEM VS. STATE [LAWS(MAD)-2009-4-590] [REFERRED TO]
MADHO SINGH AND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-2-80] [REFERRED TO]
DINESH MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2003-8-108] [REFERRED TO]
TRIMUKH MAROTI KIRKAN VS. STATE OF MAHARASHTRA [LAWS(SC)-2006-10-90] [REFERRED TO]
DAYA SINGH VS. STATE OF HARYANA [LAWS(SC)-2001-2-38] [REFERRED TO]
MOHD FAROOQ ABDUL GAFUR VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-8-89] [REFERRED TO]
PUDHU RAJA VS. STATE, REP. BY INSPECTOR OF POLICE [LAWS(SC)-2012-9-41] [REFERRED TO]
JAGROOP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2012-7-42] [REFERRED TO]
VELU CHETTIAR VS. STATE [LAWS(MAD)-2000-1-127] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJ KUMAR [LAWS(SC)-2018-1-6] [REFERRED TO]
RAJA VS. STATE BY THE INSPECTOR OF POLICE [LAWS(SC)-2019-12-40] [REFERRED TO]
SUSHIL CHOUDHURY VS. STATE OF TRIPURA [LAWS(TRIP)-2015-12-43] [REFERRED]
NARAYAN DEBNATH VS. STATE OF ASSAM [LAWS(GAU)-2009-7-11] [REFERRED TO]
SIMRAN PAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-35] [REFERRED TO]
OM PRAKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-37] [REFERRED TO]
DILIP BUNKAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-253] [REFERRED TO]
DAKARIA S/O MALSINGH BARELA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-66] [REFERRED TO]
K.P. MOHAMMED VS. ABDUL RAZAK [LAWS(KER)-2019-1-420] [REFERRED TO]
RIAZUDDIN @ RAMESH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2016-1-55] [REFERRED TO]
PRAMOD VS. STATE [LAWS(DLH)-2016-1-250] [REFERRED TO]
VICKY VS. STATE OF DELHI [LAWS(DLH)-2015-5-105] [REFERRED TO]
DEEPAK DEV NATH VS. STATE [LAWS(DLH)-2015-5-386] [REFERRED TO]
STATE OF WEST BENGAL VS. BINOY BAGDI ALIAS BHULO BAGDI [LAWS(CAL)-2012-8-91] [REFERRED TO]
HOSHIYAR SINGH VS. STATE OF U P [LAWS(ALL)-2009-1-48] [RELIED ON]
MANOJ KUMAR VS. STATE [LAWS(DLH)-2012-12-74] [REFERRED TO]
MANORANJAN SIL VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-9-50] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMED AJMAL MOHAMMAD AMIR KASAB [LAWS(BOM)-2011-2-190] [REFERRED TO]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2015-2-15] [REFERRED TO]
MUKESH VS. STATE [LAWS(DLH)-2014-3-539] [REFERRED]
ASHOK VISHWAKARMA @ SURJI VS. STATE [LAWS(DLH)-2013-7-154] [REFERRED TO]
JAGDISH KORI VS. STATE OF U.P. [LAWS(ALL)-2017-11-435] [REFERRED TO]
RAM PRAVESH VS. STATE OF U.P. [LAWS(ALL)-2017-5-309] [REFERRED TO]
BABU LAL VS. STATE OF U.P. [LAWS(ALL)-2016-1-89] [REFERRED TO]
RASHID ALI VS. STATE OF U P [LAWS(ALL)-2015-4-53] [REFERRED TO]
BABALOO @ RAJ KUMAR MAURYA VS. STATE OF U P [LAWS(ALL)-2014-8-382] [REFERRED TO]
STATE OF MAHARASHTRA VS. DATTATRAYA @ DATTA AMBO ROKADE [LAWS(BOM)-2014-3-162] [REFERRED TO]
MANGESH GURUDEO JUMNAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-120] [REFERRED TO]
DEVDAS MAHADEO KAD VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-220] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRAKASH DHAWAL KHAIRNAR [LAWS(BOM)-2000-12-13] [REFERRED TO]
SAGAR ALIAS DHARAMSINGH ALIAS MOTILAL ALIAS DAKU JAIN ALIAS RAJPUT ALIAS KANJARBHAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-8-58] [REFERRED TO]
KASHMIRSINGH MOHANSINGH LATHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-2-56] [REFERRED TO]
PRASHANT MAHADEO CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-10-5] [REFERRED TO]
RANJYOTSINGH GURUDAYALSINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-10-42] [REFERRED TO]
STATE OF MAHARASHTRA VS. LAHU ALIAS LAHUKUMAR RAMCHANDRA DHEKANE [LAWS(BOM)-2004-8-96] [REFERRED TO]
DEEPESH RAIKER VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-6-177] [REFERRED TO]
RAJ KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2016-5-301] [REFERRED TO]
MOHAMMED ASHFAQ DAWOOD SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-93] [REFERRED TO]
YASMINBEGAM VS. THE STATE OF GUJARAT [LAWS(GJH)-2015-9-43] [REFERRED TO]
PRAKASH @ BUDDHA RAMCHANDRA SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-8] [REFERRED TO]
REFERENCE VS. NARESH [LAWS(MPH)-2018-11-133] [REFERRED TO]
SHIVLAL TUDDU, SON OF MUNSHI TUDDU VS. STATE OF BIHAR [LAWS(PAT)-2018-1-85] [REFERRED TO]
MATLOOB AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2014-7-934] [REFERRED]
RAJA RAM VS. STATE [LAWS(DLH)-2015-5-437] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-127] [REFERRED TO]
SANTOSH KAURAV VS. STATE OF M P [LAWS(MPH)-2007-8-149] [REFERRED]
STATE OF MADHYA PRADESH VS. JANGVALI SINGH [LAWS(MPH)-2003-5-39] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2014-12-389] [REFERRED]
RAVIPAL SINGH VS. STATE OF M P [LAWS(MPH)-2016-8-81] [REFERRED]
STATE OF HIMACHAL PRADESH VS. PAWAN KUMAR [LAWS(SC)-2004-9-35] [REFERRED TO]
PRAMOD MANDAL VS. STATE OF BIHAR [LAWS(SC)-2004-9-111] [REFERRED TO]
SATYA NARAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-4-18] [REFERRED TO]
BALWANT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-53] [REFERRED TO]
GOPAL LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-2-7] [REFERRED TO IV (1999) CCR 344=I (2000) SLT 6=]
JAGDAMBA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-9-49] [REFERRED TO]
RAJU @ RAJIV GUPTA S/O SH. KISHAN CHANDER GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-135] [REFERRED TO]
S SELVARAJ VS. STATE [LAWS(MAD)-2001-6-102] [REFERRED TO]
MOHAMMED FALEEL VS. STATE [LAWS(MAD)-2002-2-113] [REFERRED TO]
BISWAJIT DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2018-12-5] [REFERRED TO]
PRADIPSINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-8-89] [REFERRED TO]
STATE OF CHHATTISGARH VS. DOLALAL [LAWS(CHH)-2022-5-107] [REFERRED TO]
TIKESH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-86] [REFERRED TO]
HASMUDDIN VS. STATE OF DELHI [LAWS(DLH)-2008-2-421] [REFERRED TO]
MANGAL VS. STATE [LAWS(DLH)-2011-10-103] [REFERRED TO]
VIJAY RANGLAL CHORASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2009-1-96] [REFERRED TO]
TARANJIT SINGH @ BADAL VS. STATE OF H P [LAWS(HPH)-2016-9-262] [REFERRED]
STATE OF HIMACHAL PRADESH VS. MOHIT AND OTHERS [LAWS(HPH)-2017-9-46] [REFERRED TO]
LOK BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-11-52] [REFERRED TO]
STATE OF H P VS. AVDESH KUMAR SINGH [LAWS(HPH)-2016-8-338] [REFERRED TO]
SURESH KUMAR, S/O.DHARMADAS VS. STATE OF KERALA REPRESENTED [LAWS(KER)-2012-12-120] [REFERRED TO]
SAMAD ANSARI, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-3-34] [REFERRED TO]
PRADEEP SONAR VS. STATE OF KERALA [LAWS(KER)-2021-9-168] [REFERRED TO]
VENUGOPAL VS. STATE OF KERALA [LAWS(KER)-2021-2-39] [REFERRED TO]
NIBARAN DAS VS. STATE OF ASSAM [LAWS(GAU)-2000-8-37] [REFERRED TO]
RUMI BORA DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2005-6-5] [REFERRED TO]
RUMI BORA DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2005-6-5] [REFERRED TO]
SANYA LAMRA VS. STATE OF ARUNACHAL PRADESH AND ANR. [LAWS(GAU)-2016-1-70] [REFERRED TO]
GHANSHYAM @ RAJU VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2017-5-155] [REFERRED TO]
SHRI NIDHU SUKLABAIDYA VS. THE STATE OF ASSAM [LAWS(GAU)-2015-8-91] [REFERRED TO]
BOBY @ SUSHIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-9-36] [REFERRED TO]
RAJJAN VS. STATE OF U.P. [LAWS(ALL)-2015-8-255] [REFERRED TO]
SUBHASH VS. STATE OF U.P. [LAWS(ALL)-2018-11-239] [REFERRED TO]
NARESH CHANDRA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2014-3-13] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJU JAGDISH PASWAN [LAWS(BOM)-2013-3-133] [REFERRED TO (S.C.) : (2000) 1 SCC 471 19]
BABAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-12-23] [REFERRED TO]
MOHAN DEI AND ORS. VS. STATE [LAWS(DLH)-2015-4-135] [REFERRED TO]
KRISHAN RAM VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2014-2-305] [REFERRED TO]
RAMA SHANKAR VS. STATE [LAWS(DLH)-2014-4-326] [REFERRED TO]
MOHD. SHAHID KHAN @ RAJA VS. STATE [LAWS(DLH)-2014-3-350] [REFERRED TO]
DHIRENDRA KUMAR ALIAS DHIROO VS. STATE [LAWS(ALL)-2007-11-50] [REFERRED TO]
SANJAI SUMRU SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-7-230] [REFERRED TO]
RAHIM BOX MOLLAH VS. STATE OF WEST BENGAL [LAWS(CAL)-2001-7-75] [REFERRED TO]
SUNITA AND ORS VS. STATE AND ORS [LAWS(DLH)-2012-6-71] [REFERRED]
STATE OF GUJARAT VS. HARIJAN BHALA TEJA [LAWS(GJH)-2008-7-489] [REFERRED TO]
RAM NARESH @ LALA VS. STATE [LAWS(DLH)-2011-4-280] [REFERRED TO]
GUDDO ALIAS SONIA VS. STATE [LAWS(DLH)-2011-5-38] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2009-8-253] [REFERRED TO]
SHENUKUMAR VS. STATE OF KERALA [LAWS(KER)-2015-9-156] [REFERRED TO]
BIJU ALIAS JOSEPH VS. STATE OF KERALA [LAWS(KER)-2012-7-15] [REFERRED TO]
KAMAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2024-11-4] [REFERRED TO]
GOPESH VS. STATE OF KERALA [LAWS(KER)-2023-7-50] [REFERRED TO]
ARUNA DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-121] [REFERRED TO]
STATE OF MAHARASHTRA VS. YASHWANT ALIAS MANOHAR RUSHI KODAPE [LAWS(BOM)-2008-12-3] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJENDRA PRALHADRAO WASNIK [LAWS(BOM)-2009-3-11] [REFERRED TO]
RAMKUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-9-35] [REFERRED TO]
ABDUL HYE ALIAS KALITA VS. STATE OF ASSAM [LAWS(GAU)-2004-11-30] [REFERRED TO]
NARAYAN DEBNATH VS. STATE OF ASSAM [LAWS(GAU)-2008-7-11] [REFERRED TO]
MOHD. ISMAIL ABDUL HADIS MANIYAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-57] [REFERRED TO]
SK HASAN SK KHANNU RAYALIWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-72] [REFERRED TO]
VAMAN JAIDEV RAVAL VS. STATE OF GOA [LAWS(BOM)-2006-12-122] [REFERRED TO]
TIRUPATI UMARSING NEGI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-8-120] [REFERRED TO]
IRFAN MOHAMMAD MODHIA VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-2] [REFERRED TO]
SACHIN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2018-5-12] [REFERRED TO]
RATAN RUIDAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-83] [REFERRED TO]
RAKESH KUMAR JHA VS. STATE OF DELHI [LAWS(DLH)-2012-9-403] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABU ALIAS RAVINDRA SURESH KAMBLE [LAWS(BOM)-2010-12-48] [REFERRED TO]
RANGNATH BHAGWANTA PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-4-66] [REFERRED TO]
STATE OF MAHARASHTRA VS. ROHAN PUSHPRAJ FANASGAONKAR [LAWS(BOM)-2010-5-18] [REFERRED TO]
VIRENDER VS. STATE [LAWS(DLH)-2015-4-132] [REFERRED TO]
RAJ KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2014-9-246] [REFERRED TO]
AKHTAR VS. STATE OF U.P. [LAWS(ALL)-2019-2-310] [REFERRED TO]
VIJAY BAHADUR VS. STATE OF U. P. [LAWS(ALL)-2019-7-146] [REFERRED TO]
STATE OF WEST BENGAL VS. BIMAL SARDAR [LAWS(CAL)-2015-7-105] [REFERRED TO]
STATE OF WEST BENGAL VS. SAGAR DAS @ GADAI [LAWS(CAL)-2013-5-5] [REFERRED TO]
STATE OF RAJASTHAN VS. SHAHABUDEEN [LAWS(RAJ)-2019-10-13] [REFERRED TO]
STATE OF PUNJAB VS. GURCHARAN SINGH @ HAPPY [LAWS(P&H)-2007-2-39] [REFERRED TO]
RAGHUVEER SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-1-61] [REFERRED TO]
REVATIBAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-7-24] [REFERRED TO]
AJAY DURLABH VS. STATE [LAWS(DLH)-2023-4-11] [REFERRED TO]
MURUGESAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2000-4-30] [REFERRED TO]
P THANGAVELU VS. STATE [LAWS(MAD)-2008-3-294] [REFERRED TO]
SHANTHI VS. STATE [LAWS(MAD)-2008-6-245] [REFERRED TO]
M S RAMESH S/O LATE SIDDAPAGOWDA VS. STATE OF KARNATAKA BY N R PURA POLICE STATION [LAWS(KAR)-2018-5-42] [REFERRED TO]
SK. MAQBUL HUSSAIN @ MAKLI AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2012-6-68] [REFERRED TO]
HARIVADAN BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(SC)-2013-7-1] [REFERRED TO]
DHARAM PAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-138] [REFERRED TO]
R. SREENIVASA VS. STATE OF KARNATAKA [LAWS(SC)-2023-9-24] [REFERRED TO]


JUDGEMENT

THOMAS,J. - (1.)A gory episode is narrated in this case the gravamen of which is a grisly perpetrated rape and murder of a four year old female child. The rapist had abducted the child from her house and decoyed her to a field at Arvi (in Wardha district of Maharashtra State). After the rape and murder the mangled body of the child was dumped in the field where pulses and cotton were cultivated. The man whom the police challned as a culprit was convicted and condemned to death penalty by the Sessions Court but he now stands exonerated as a Division Bench of the High Court of Bombay proclaimed him not guilty. The State of Maharashtra is not prepared to reconcile with the clean chit granted to him by the High Court and hence this appeal by special leave has been filed by the State.
(2.)Sneha is the name of the little child who was subjected to the beastly sexual ravishment. She was endearingly called Gangu by her kith and kin. She had a brother younger to her and the children were living in the family house which is presumbly a joint family house. The life of Gangu was snuffed off on 22-12-1995.
(3.)As per the prosecution version the accused (who is respondent in this appeal) was already an accused in another case facing an allegation that he committed rape and murder of one eight year old female child by name Ujawala. While he was in jail in connection with that case he came into acquaintance with a prisoner (P.W. 6 Sanjay) who is the brother of Gangu's father (P.W. 5 Rameshwar). Both of them were later released from prison. (We are told that respondent was acquitted in that case).


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