Cited Judgements :-

RAM CHAND VS. DHIAN SINGH [LAWS(HPH)-2021-9-120] [REFERRED TO]
JEET RAM VS. HP GRAMIN BANK [LAWS(HPH)-2023-3-109] [REFERRED TO]
JAI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-9-17] [REFERRED TO]
SITA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-8-64] [REFERRED]
CHAMAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-107] [REFERRED TO]
DEV RAJ VS. STATE OF H P AND OTHERS [LAWS(HPH)-2016-9-314] [REFERRED TO]
HIRA NAND SHARMA VS. MADAN LAL THAKUR [LAWS(HPH)-2017-4-147] [REFERRED TO]
HARSH AWASTHY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-5-190] [REFERRED TO]
NOORAM CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-100] [REFERRED TO]
SOM DUTT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-42] [REFERRED TO]
JOYDEV BARHOI VS. JITEN SARKAR [LAWS(GAU)-2019-3-70] [REFERRED TO]
KEHAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-81] [REFERRED TO]
AZAM @ CHHANGE VS. STATE OF U P [LAWS(ALL)-2014-9-423] [REFERRED TO]
KRISHNA KUMAR VS. STATE OF U P [LAWS(ALL)-2014-9-486] [REFERRED TO]
SUBEDAR YADAV VS. STATE OF U P [LAWS(ALL)-2014-9-502] [REFERRED TO]
LALTA PRASAD VS. STATE OF U.P [LAWS(ALL)-2013-5-49] [REFERRED TO]
SOHAN VEER VS. STATE [LAWS(ALL)-2014-10-234] [REFERRED TO]
RAM PRATAP SINGH VS. RAM PRATAP SINGH [LAWS(ALL)-2022-6-77] [REFERRED TO]
KISHAN VS. STATE [LAWS(ALL)-2018-5-205] [REFERRED TO]
DEEP KUMAR SRIVASTAVA VS. STATE OF U P THRU C B I /ACB/LKO & ANR [LAWS(ALL)-2017-5-525] [REFERRED TO]
PRADESHIA INDUSTRIAL AND INVESTMENT CORPN OF U P LTD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-4-2] [REFERRED TO]
FAYAZ ALAM VS. STATE NCT OF DELHI [LAWS(DLH)-2024-1-248] [REFERRED TO]
MICHEL STEPHEN VS. JAISON [LAWS(KER)-2022-10-48] [REFERRED TO]
DARA SINGH VS. STATE OF HARYANA [LAWS(P&H)-2008-9-29] [REFERRED TO]
TIRLOCHAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2010-11-256] [REFERRED TO]
PRADEEP VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-207] [REFERRED TO]
REKHA SONI VS. GOPAL [LAWS(MPH)-2023-10-91] [REFERRED TO]
T.KUMAR VS. STATE [LAWS(MAD)-2024-1-127] [REFERRED TO]
HRUDANANDA SETHI VS. REPUBLIC OF INDIA [LAWS(ORI)-2023-12-76] [REFERRED TO]
PIYUSH KANTI DEO VS. STATE OF BIHAR [LAWS(PAT)-1999-8-120] [REFERRED TO]
VEENA DEVI VS. ASHOK KUMAR MANDAL [LAWS(PAT)-1999-9-56] [REFERRED TO]
SAJI VS. STATE OF KERALA [LAWS(KER)-2023-11-133] [REFERRED TO]
PILAKKATT SANTHA VS. STATE OF KERALA [LAWS(KER)-2023-2-217] [REFERRED TO]
SALEENA NAZAR VS. K.B.BHADRAN [LAWS(KER)-2023-1-127] [REFERRED TO]
PURUSHOTHAMAN VS. STATE REPRESENTED BY [LAWS(MAD)-2019-7-454] [REFERRED TO]
MOHANRAJ VS. C JEYASINGH [LAWS(MAD)-2019-8-44] [REFERRED TO]
UDAY SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-5-539] [REFERRED TO]
RAJESH PASI VS. STATE OF U P [LAWS(ALL)-2018-2-490] [REFERRED TO]
RAGHVENDRA SINGH VS. STATE OF U P & OTHERS [LAWS(ALL)-2016-8-220] [REFERRED]
RAKESH PAL VS. STATE [LAWS(ALL)-2014-7-73] [REFERRED TO]
AKTAR RAZA KADRU VS. STATE [LAWS(ALL)-2014-9-374] [REFERRED TO]
KAMTIYA VS. STATE OF U P [LAWS(ALL)-2014-9-521] [REFERRED TO]
SURENDRA NATH BAJPAI VS. STATE OF U P [LAWS(ALL)-2014-9-552] [REFERRED TO]
DHARMENDRA VS. STATE OF U P [LAWS(ALL)-2014-7-408] [REFERRED TO]
RAMAWATI DEVI VS. STATE OF U.P. [LAWS(ALL)-2014-8-265] [REFERRED TO]
VIKAS VS. STATE OF U.P. [LAWS(ALL)-2013-8-27] [REFERRED TO]
JAGDISH VS. STATE OF U P [LAWS(ALL)-2014-2-307] [REFERRED TO]
PADUM SONI VS. NAKCHHED PRASAD [LAWS(CHH)-2009-4-29] [REFERRED TO]
SHRI RAJ KUMAR VS. SHRI SHAMSHER SINGH [LAWS(HPH)-2017-8-110] [REFERRED TO]
KISHORI LAL VS. STATE OF H.P. [LAWS(HPH)-2017-9-5] [REFERRED TO]
KEHAR SINGH VS. MANJU BANGA [LAWS(HPH)-2021-9-127] [REFERRED TO]
ROSHAN LAL VS. KISHORI LAL [LAWS(HPH)-2022-11-51] [REFERRED TO]
SANJEEV KUMAR VS. BUDHI SINGH THAKUR [LAWS(HPH)-2022-12-154] [REFERRED TO]
SHYAM CHAND VS. MANI CHAND [LAWS(HPH)-2022-12-156] [REFERRED TO]
TEJ RAM VS. PREM LATA [LAWS(HPH)-2016-8-68] [REFERRED]
KARTAR CHAND VS. JAGDISH CHAND AND ANR [LAWS(HPH)-2016-8-86] [REFERRED]
BHAGAT RAM AND ANR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-11-198] [REFERRED TO]
BIDHI CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-72] [REFERRED TO]
H.M. SHANTHA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-8-338] [REFERRED TO]
MALKIAT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2007-4-129] [REFERRED TO]
ZAKIA AHSAN JAFRI VS. SPECIAL INVESTIGATION TEAM - SIT [LAWS(GJH)-2017-10-47] [REFERRED TO]
DILCHAND BHAGAT VS. STATE OF BIHAR [LAWS(JHAR)-2005-12-10] [REFERRED TO]
BHOLA RAM VS. STATE OF PUNJAB [LAWS(P&H)-2010-9-134] [REFERRED TO]
CHUNI LAL VS. INDIRA SETH [LAWS(HPH)-2016-11-5] [REFERRED TO]
KAMAL SINGH VS. SUMER SINGH [LAWS(P&H)-2022-9-241] [REFERRED TO]
ARIHANT DISTRIBUTORS VS. STATE OF TELANGANA [LAWS(TLNG)-2022-12-99] [REFERRED TO]
RANJU JOSE VS. GIJESH GEORGE [LAWS(KER)-2022-11-267] [REFERRED TO]
DHANNA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-2-11] [REFFERED TO : (1999) 1 JT (SC) 456 : AIR 1999 SC 981 : 1999 AIR SCW 603 6]
T.JITENDRA VS. V.GANGADARAN [LAWS(MAD)-2019-3-799] [REFERRED TO]
JAY NARAYAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-10-2] [REFFERED TO : (1999) 1 JT (SC) 456 : AIR 1999 SC 981 : 1999 AIR SCW 603 4]
NAGENDRA NATH TANTI ALIAS NAGENDRA TANTI VS. STATE OF BIHAR [LAWS(PAT)-1999-8-47] [REFERRED TO]
SAKTHIVEL VS. STATE OF KERALA [LAWS(KER)-2024-8-32] [REFERRED TO]
SIBI CHACKO VS. STATE OF KERALA [LAWS(KER)-2023-11-112] [REFERRED TO]
SHAN T.D. VS. DIVYA PRAVEEN [LAWS(KER)-2022-12-217] [REFERRED TO]
VIBIN MELEPPURAM VS. DENNY THOMAS [LAWS(KER)-2023-12-208] [REFERRED TO]
KANU CHANDRA DAS VS. JOYDEB DEY [LAWS(TRIP)-2021-5-6] [REFERRED TO]
BABU VS. CHEMMANNUR FASHION JEWELLERS [LAWS(KER)-2022-11-409] [REFERRED TO]
K. P. SHARANGADHARAN VS. RADHAKRISHNAN.C [LAWS(KER)-2022-11-81] [REFERRED TO]
ASHY MATHEW VS. INDU SASIKUMAR [LAWS(KER)-2022-11-408] [REFERRED TO]
JAYAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2023-1-25] [REFERRED TO]
KUNJEPPU VS. STATE OF KERALA [LAWS(KER)-2024-10-29] [REFERRED TO]
GIREESAN VS. STATE OF KERALA [LAWS(KER)-2022-11-24] [REFERRED TO]
ABDUL LATHEEF VS. STATE OF KERALA [LAWS(KER)-2024-10-31] [REFERRED TO]
VALIYAKAMBRATH SREEDHARAN VS. KERALA STATE [LAWS(KER)-2025-1-65] [REFERRED TO]
ROOPA VS. THE STATE OF RAJ. [LAWS(RAJ)-2014-3-279] [REFERRED TO]
AMAN KAUR@ AMANDEEP KAUR & ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2013-8-1184] [REFERRED]
RAJKUMAR UIKEY VS. STATE OF M.P. [LAWS(MPH)-2020-1-325] [REFERRED TO]
SHAILENDRA SINGH VS. STATE OF M.P. [LAWS(MPH)-2020-2-16] [REFERRED TO]
MANGAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2010-9-148] [REFERRED TO]
PIRMOHAMMAD IBRAHIM VS. MANILAL GOPALDAS PATEL [LAWS(GJH)-2000-11-8] [REFERRED TO]
PARMOD KUMAR VS. STATE [LAWS(DLH)-2021-2-55] [REFERRED TO]
BARUN KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-6-87] [REFERRED TO]
SATISH KUMAR JAIN VS. STATE OF NCT DELHI [LAWS(DLH)-2024-11-46] [REFERRED TO]
G KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2009-3-10] [REFERRED TO]
TADIKONDA RAMA KISHORE VS. STATE OF A.P. [LAWS(APH)-2018-10-51] [REFERRED TO]
SURAPATHI LAXMAN RAO VS. STATE OF A P [LAWS(APH)-2003-7-49] [REFERRED TO]
PHOOL SAHAI VS. STATE OF U.P. [LAWS(ALL)-2014-8-51] [REFERRED TO]
POORAN SINGH VS. STATE OF U P [LAWS(ALL)-2014-9-414] [REFERRED TO]
RAM ACHAL AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2014-9-612] [REFERRED TO]
NOTA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-138] [REFERRED TO]
HUKAM CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-170] [REFERRED TO]
JAI PARKASH VS. STATE OF H.P. [LAWS(HPH)-2002-5-17] [REFERRED TO]
RANBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2000-6-7] [REFERRED TO]
PREM KUMAR MALIK VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2000-7-8] [REFERRED]
SOHAN THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2000-7-16] [REFERRED]
RAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2000-7-17] [REFERRED]
SATVIR SINGH VS. SUKHWINDER SINGH [LAWS(HPH)-2023-2-49] [REFERRED TO]
GANNU YADAV VS. STATE OF U P [LAWS(ALL)-2014-1-115] [REFERRED TO]
MOHINDER SINGH AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-184] [REFERRED TO]
KARAN RAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-5-120] [REFERRED TO]
YADVINDER SINGH AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-106] [REFERRED TO]
VIRENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-100] [REFERRED TO]
JITENDER KUMAR VS. RAJAN CHOPRA [LAWS(HPH)-2018-12-126] [REFERRED TO]
HARI CHAND VS. DEEP SAINI [LAWS(HPH)-2021-11-92] [REFERRED TO]
SANTANU DEBNATH VS. BANTI GHOSH [LAWS(GAU)-2019-1-110] [REFERRED TO]
STATE OF MIZORAM VS. C SANGNGHINA [LAWS(GAU)-2015-8-116] [REFERRED]
SHIVANAND AND ORS VS. STATE OF KARNATAKA [LAWS(KAR)-2012-7-491] [REFERRED]
TUKARAM VS. G N SHASHIDHAR AND ORS [LAWS(KAR)-2013-3-279] [REFERRED]
JITENDER KUMAR VS. STATE OF DELHI [LAWS(DLH)-2010-2-475] [REFERRED TO]
BHAGIRATH SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-31] [REFERRED TO]
HUKMA RAM @ HUKAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-5-80] [REFERRED TO]
SURENDRA SINGH VS. STATE OF RAJ. [LAWS(RAJ)-2013-5-185] [REFERRED TO 20]
PRASAD VS. STATE OF KERALA [LAWS(KER)-2024-11-162] [REFERRED TO]
JOHNY VS. STATE OF KERALA [LAWS(KER)-2024-2-233] [REFERRED TO]
PRIYAMVADA VS. RAHUFINA [LAWS(KER)-2024-1-108] [REFERRED TO]
AMEER VS. STATE OF KERALA [LAWS(KER)-2023-8-63] [REFERRED TO]
SURESH TOLANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-1-45] [REFERRED]
GOVIND BANHOMAL CHAWLA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-151] [REFERRED TO]
MATHEW DSOUZA VS. LUIS ANTONIO DE SOUZA [LAWS(BOM)-2001-8-9] [REFERRED TO]
SHAJU V.P. VS. SHELBY JOY [LAWS(KER)-2023-1-258] [REFERRED TO]
BIJU T. CHACKO VS. SUNNY. P. CHACKO [LAWS(KER)-2022-10-33] [REFERRED TO]
PANCHAMI RAJU VS. EEPPEN MONICHEN [LAWS(KER)-2022-10-67] [REFERRED TO]
LALITA DEVI VS. HEERA LAL KUCHWAHA [LAWS(CHH)-2019-6-185] [REFERRED TO]
G.D.KATARIA VS. AVL LEASING & FINANCE LTD. [LAWS(DLH)-2021-2-2] [REFERRED TO]
JAGMIT SINGH VS. SONIA SINGH [LAWS(DLH)-2022-2-128] [REFERRED TO]
RAJENDER SINGH THAKUR VS. STATE [LAWS(DLH)-2022-3-45] [REFERRED TO]
SIDDHARTH TALWAR VS. SARIKA TALWAR [LAWS(DLH)-2024-9-8] [REFERRED TO]
MD. YASIN ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-73] [REFERRED TO]
MOHANLAL KARMAKAR VS. STATE OF ASSAM [LAWS(GAU)-2023-7-15] [REFERRED TO]
MD JALALUDDIN VS. STATE OF ASSAM [LAWS(GAU)-2020-6-25] [REFERRED TO]
ABRAHAM THOMAS VS. STATE OF ASSAM [LAWS(GAU)-2020-6-105] [REFERRED TO]
RAMA KANTH @ CHINTAMANI MISRA VS. STATE OF U.P. [LAWS(ALL)-2013-8-29] [REFERRED TO]
M K DUBEY VS. STATE OF U P [LAWS(ALL)-2014-9-478] [REFERRED TO]
RAM DAS VS. STATE OF U P [LAWS(ALL)-2014-9-509] [REFERRED TO]
RAM SOCH VS. STATE OF U P [LAWS(ALL)-2014-9-542] [REFERRED TO]
FATMA BEGUM VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-8-294] [REFERRED TO]
ANAND PANDEY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-8-302] [REFERRED TO]
RAM LAL VS. STATE OF U P AND 4 ORS [LAWS(ALL)-2018-3-239] [REFERRED TO]
SARAVJEET MALHOTRA VS. LIC HOUSING FINANCE LIMITED [LAWS(HPH)-2018-12-31] [REFERRED TO]
MUNISH GHAI VS. JAGJEEVAN VERMA [LAWS(HPH)-2018-11-105] [REFERRED TO]
LOCHAN VS. RAJINDER KUMAR [LAWS(HPH)-2018-11-139] [REFERRED TO]
SARAVJIT MALHOTRA VS. LIC HOUSING FINANCE LIMITED AND ANOTHER [LAWS(HPH)-2018-12-29] [REFERRED TO]
DEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-7-187] [REFERRED TO]
KULWINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-47] [REFERRED TO]
TARA DEVI VS. PREM CHAND AND OTHERS [LAWS(HPH)-2018-2-31] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-75] [REFERRED TO]
BABU RAM VS. PUNJAB NATIONAL BANK [LAWS(HPH)-2023-3-111] [REFERRED TO]
AJAY KUMAR VS. STATE OF H P [LAWS(HPH)-2016-12-217] [REFERRED TO]
SUNIL DUTT VS. MOHAN LAL [LAWS(HPH)-2017-4-79] [REFERRED TO]
MEER CHAND VS. STATE OF H P [LAWS(HPH)-2017-4-152] [REFERRED TO]
BALBIR SINGH AND ANR VS. STATE OF H P [LAWS(HPH)-2017-5-87] [REFERRED TO]
PAWAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-6-82] [REFERRED TO]
MOHAN LAL VS. PRATAP SINGH [LAWS(HPH)-2017-9-11] [REFERRED TO]
RAJ KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2013-9-477] [REFERRED TO]
RAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-10-22] [REFERRED TO]
SANJEET KUMAR VS. RAMAN PANJTA [LAWS(HPH)-2023-4-125] [REFERRED TO]
MISS ARLAND RODRIGUES VS. STATE [LAWS(BOM)-2004-7-209] [REFERRED TO]
BALDEV VS. SMRITI SOOD [LAWS(HPH)-2018-7-147] [REFERRED TO]
RAGHUBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-315] [REFERRED TO]
KHEM CHAND VS. STATE OF H P [LAWS(HPH)-2016-9-319] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PRAKASH CHAND [LAWS(HPH)-2017-4-101] [REFERRED TO]
MAHESHWAR BALI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-5-94] [REFERRED TO]
RANJAN SINGH VS. SURAT SINGH BANIYAT [LAWS(HPH)-2022-11-56] [REFERRED TO]
RAVINDER VS. HIMACHAL PRADESH GRAMIN BANK [LAWS(HPH)-2022-11-120] [REFERRED TO]
RAVI KUMAR VS. STATE OF HP [LAWS(HPH)-2023-5-147] [REFERRED TO]
STATE OF MIZORAM VS. SH. K. CHHAWNTHUAMA [LAWS(GAU)-2016-2-25] [REFERRED TO]
HIRA NAND SHASTRI VS. RAM RATTAN THAKUR AND ANOTHER [LAWS(HPH)-2016-7-29] [REFERRED TO]
K JAGADISH VS. STATE OF KARNATAKA [LAWS(KAR)-2013-3-278] [REFERRED]
STATE OF MADHYA PRADESH VS. MANISH KUMAR GARG AND ORS. [LAWS(MPH)-2015-11-4] [REFERRED TO]
RAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-113] [REFERRED TO]
SYED ALI KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-8-8] [REFERRED TO]
UMESH MAHATO VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-3] [REFERRED TO]
SAHDEV VS. STATE OF U P & 9 ORS [LAWS(ALL)-2018-3-42] [REFERRED TO]
MAHENDRA VS. STATE OF U.P. [LAWS(ALL)-2014-5-201] [REFERRED TO]
RAMJEET VS. STATE OF U P [LAWS(ALL)-2014-7-377] [REFERRED TO]
HIRA LAL ALIAS HARI LAL VS. STATE OF U P [LAWS(ALL)-2014-8-356] [REFERRED TO]
VIKAS RASTOGEE VS. STATE OF U.P. [LAWS(ALL)-2014-1-133] [REFERRED TO]
NAGROO RAM S/O RAM DEEN VS. STATE OF U P [LAWS(ALL)-2014-12-40] [REFERRED TO]
CON. LAL CHANND GLA VS. STATE OF U.P. [LAWS(ALL)-2014-9-37] [REFERRED TO]
CON. LAL CHANND GLA VS. STATE OF U.P. [LAWS(ALL)-2014-9-37] [REFERRED TO]
BHAJJA VS. STATE OF U P [LAWS(ALL)-2014-8-426] [REFERRED TO]
DEBOBRATA PODDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-6-77] [REFERRED TO]
SURYABALI VS. STATE OF U. P. [LAWS(ALL)-2023-8-180] [REFERRED TO]
KRISHAN LAL VS. STATE OF U. P. [LAWS(ALL)-2023-9-67] [REFERRED TO]
GANAPATHY VS. THE INSPECTOR OF POLICE, TINDIVANAM POLICE STATION [LAWS(MAD)-2015-1-315] [REFERRED TO]
V. VINOD KUMAR VS. V. ARUNADEVI [LAWS(MAD)-2015-11-134] [REFERRED TO]
KIRAN KUMAR ANAND VS. AAKANKSHA ANAND [LAWS(DLH)-2022-10-177] [REFERRED TO]
KAMLESH KUMAR JOSHI VS. STATE OF M.P. [LAWS(MPH)-2019-8-49] [REFERRED TO]
P.GOPI VS. STATE OF KERALA [LAWS(KER)-2025-1-80] [REFERRED TO]
MINI VS. STATE OF KERALA [LAWS(KER)-2025-1-67] [REFERRED TO]
SHAJI VS. STATE OF KERALA [LAWS(KER)-2023-12-110] [REFERRED TO]
JESWIN MARIYA VS. STATE OF KERALA [LAWS(KER)-2023-1-2] [REFERRED TO]
PHILIP MENDEZ V.L. VS. DR JUBIN THOMAS [LAWS(KER)-2022-9-80] [REFERRED TO]
MOTI LAL VS. STATE OF RAJ. [LAWS(RAJ)-2014-4-99] [REFERRED TO]
TARA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-2-24] [REFFERED TO : AIR 1999 SC 981 : 1999 AIR SCW 603 : 1999 (1) JT 456 4]
SHIBU RAJ M. VS. STATE OF KERALA [LAWS(KER)-2022-10-6] [REFERRED TO]
ABDULLA KUNHI C.H. VS. STATE OF KERALA [LAWS(KER)-2022-10-64] [REFERRED TO]
CHANDRAN K.K. VS. C.V.KUNHIKRISHNAN [LAWS(KER)-2022-11-46] [REFERRED TO]
RAJ KUMAR VS. STATE OF H P [LAWS(SC)-2008-7-88] [REFERRED TO]
M. RAJESHKUMAR VS. INSPECTOR OF POLICE [LAWS(MAD)-2022-9-95] [REFERRED TO]
STATE REP BY DRUGS INSPECTOR VS. MANIMARAN [LAWS(SC)-2018-11-78] [REFERRED TO]
WRITER CONSTABLE 1626 DAMBER BAHADUR CHHETRI VS. STATE [LAWS(SIK)-2000-4-1] [REFERRED TO]
RAMASAMY VS. SUB INSPECTOR OF POLICE [LAWS(MAD)-2019-7-27] [REFERRED TO]
BABBU BAIGA VS. STATE OF M.P. [LAWS(MPH)-2020-1-218] [REFERRED TO]
BHAIRAV SINGH VS. STATE [LAWS(DLH)-2009-3-153] [REFERRED TO]
H M SHANTHA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-12-256] [REFERRED]
SULEMAN YAKUB VS. S REYNOLDS SUPERINTENDENT OF CUSTOMS PREVENTIVE [LAWS(BOM)-2000-4-44] [REFERRED TO]
JAI DURGA INDUSTRIES VS. PHOOL CHAND BHAGAT SINGH [LAWS(DLH)-2024-4-172] [REFERRED TO]
PARVEEN TANDON VS. TANIKA TANDON [LAWS(DLH)-2021-6-4] [REFERRED TO]
RAVINDER VS. STATE [LAWS(DLH)-2016-9-98] [REFERRED TO]
NAMDEO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-41] [REFERRED TO]
S.JAYARAJAN VS. STATE [LAWS(KAR)-2020-8-385] [REFERRED TO]
R K GUPTA VS. STATE OF U P [LAWS(ALL)-2014-7-464] [REFERRED TO]
RAJ KUMAR VS. STATE [LAWS(ALL)-2014-8-365] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2014-9-230] [REFERRED TO]
SAVITRI DEVI VS. STATE OF U.P. [LAWS(ALL)-2013-10-12] [REFERRED TO]
MUQIMUDDIN VS. STATE OF U.P. & ORS. [LAWS(ALL)-2017-1-10] [REFERRED TO]
RAM CHANDER AND (3) ORS VS. STATE OF U P [LAWS(ALL)-2016-9-143] [REFERRED]
SUBHASH CHAND VS. STATE OF U P [LAWS(ALL)-2015-5-136] [REFERRED TO]
U P POLLUTION CONTROL BOARD VS. MOHAN MEAKINS BREWERIES LTD [LAWS(ALL)-2018-9-235] [REFERRED TO]
PADAM DEV VS. ASHOK KUMAR [LAWS(HPH)-2021-9-118] [REFERRED TO]
RAMESH VS. ROHINI ENTERPRISES [LAWS(HPH)-2022-12-155] [REFERRED TO]
EAGLE TOURS AND TRAVELS VS. JBS BAWA [LAWS(HPH)-2022-3-69] [REFERRED TO]
JIYA LAL VS. SURAT SINGH [LAWS(HPH)-2024-6-62] [REFERRED TO]
SHAYAM LAL VS. SHER SINGH [LAWS(HPH)-2023-5-111] [REFERRED TO]
HUSAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-111] [REFERRED TO]
AJAY KUMAR VS. STATE OF H.P [LAWS(HPH)-2017-12-22] [REFERRED TO]
NAGENDER SINGH VS. STATE OF H P [LAWS(HPH)-2017-2-20] [REFERRED TO]
TULA RAM VS. PREM SINGH [LAWS(HPH)-2017-3-45] [REFERRED TO]
RAMESH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-4-83] [REFERRED TO]
TEK CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-5-173] [REFERRED TO]
GIAN CHAND VS. VIJAY SOOD [LAWS(HPH)-2017-8-71] [REFERRED TO]
RANJEET SINGH VS. ROOP LAL AND ANOTHER [LAWS(HPH)-2017-1-12] [REFERRED TO]
SHER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-10-23] [REFERRED TO]
TEDHI SINGH VS. NARAYAN DASS [LAWS(HPH)-2018-9-30] [REFERRED TO]
RAKESH KUMAR & ORS VS. NISHU [LAWS(HPH)-2019-4-52] [REFERRED TO]
SHIJO JOSEPH VS. POLY GUARDS EQUIPMENTS AND TOOLS PRIVATE LTD [LAWS(KER)-2022-9-95] [REFERRED TO]
P.R. SUGASREE VS. STATE OF KERALA [LAWS(KER)-2022-12-17] [REFERRED TO]
HIMALU RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-1-78] [REFERRED TO]
SUBHASH CHAND VS. STATE OF H.P. [LAWS(HPH)-2016-10-55] [REFERRED TO]
BHARTI RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-179] [REFERRED TO]
HEMANT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-26] [REFERRED TO]
BADI CHINNA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-7-137] [REFERRED TO]
ROSHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-101] [REFERRED TO]
RAJINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-121] [REFERRED TO]
NARENDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-12-131] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF H P [LAWS(HPH)-2017-4-102] [REFERRED TO]
SOHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-7-44] [REFERRED TO]
STATE OF H P VS. SARWAN SINGH [LAWS(HPH)-2016-8-83] [REFERRED]
NARESH KUMAR VS. TRILOK CHAND [LAWS(HPH)-2022-11-121] [REFERRED TO]
RANJEET CHAUHAN VS. RKC, NARKANDA [LAWS(HPH)-2022-12-157] [REFERRED TO]
MAN SINGH VS. KULDEEP SINGH [LAWS(HPH)-2023-4-123] [REFERRED TO]
JALALUDDIN (MD.) VS. STATE OF ASSAM [LAWS(GAU)-2020-6-89] [REFERRED TO]
AMAD NOORMAMAD BAKALI VS. STATE OF GUJARAT [LAWS(GJH)-2010-12-5] [REFERRED TO]
SUDHIR GUPTA VS. MANISHA KUMARI [LAWS(DLH)-2021-6-82] [REFERRED TO]
MOHD. IQBAL VS. STATE OF J&K [LAWS(J&K)-2017-8-100] [REFERRED TO]
MOHAMMAD MUZAFFAR VS. STATE OF J & K [LAWS(J&K)-2019-3-110] [REFERRED TO]
ARLAND RODRIGUES VS. STATE [LAWS(BOM)-2004-7-279] [REFERRED TO]
ANIL ALIAS VISHWASRAO PRABHAKAR NAIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-6-115] [REFERRED TO]
TARA CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-9-43] [REFERRED TO]
NIRMAL SETHI VS. UDHO RAM [LAWS(HPH)-2001-5-36] [REFERRED TO]
HARIJANA GADI LINGAPPA VS. STATE OF A P [LAWS(APH)-2004-4-133] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-11-160] [REFERRED TO]
BHAJAN SINGH VS. THE STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2010-9-376] [REFERRED TO]
KAMINI VS. STATE OF U P [LAWS(ALL)-2014-1-107] [REFERRED TO]
DUKHRAN VS. STATE OF U.P. [LAWS(ALL)-2014-7-315] [REFERRED TO]
PREM PAL VS. NEK RAM [LAWS(ALL)-2014-8-106] [REFERRED TO]
SUKHENDRA PAL VS. STATE OF U P [LAWS(ALL)-2014-9-432] [REFERRED TO]
RAMESH VS. STATE OF U P [LAWS(ALL)-2014-9-487] [REFERRED TO]
RAM GOPAL VS. STATE OF U P [LAWS(ALL)-2014-9-558] [REFERRED TO]
RAM UJAGAR YADAV VS. STATE OF U P [LAWS(ALL)-2014-9-572] [REFERRED TO]
JAGJEET SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-12-70] [REFFERED TO]
RAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-8] [REFERRED]
CAPTAIN RAMESH KUMAR DEEWAN VS. ASHUMA DEEWAN [LAWS(TLNG)-2023-11-95] [REFERRED TO]
SUNIL YADAV VS. STATE OF BIHAR [LAWS(PAT)-2024-1-81] [REFERRED TO]
PRIMARY AGRICULTURE COOPERATIVE SOCIETY VS. STATE OF M.P. [LAWS(MPH)-2021-10-112] [REFERRED TO]
USHA SRIDHAR VS. G S BISHT [LAWS(KAR)-2014-4-359] [REFERRED TO]
SATVIR SINGH VS. STATE [LAWS(DLH)-1999-12-3] [REFERRED]
DHANESH K. VS. K.SURESH BABU [LAWS(KER)-2023-8-2] [REFERRED TO]
SANU C.D. VS. STATE OF KERALA [LAWS(KER)-2023-8-28] [REFERRED TO]
MANOHARAN, S/O. NARAYANA PILLAI VS. STATE OF KERALA [LAWS(KER)-2024-10-13] [REFERRED TO]
KALIMUDEEN VS. STATE OF H P [LAWS(HPH)-2016-11-220] [REFERRED TO]
LAKSHMI SINGH VS. STATE OF H P [LAWS(HPH)-2016-10-171] [REFERRED TO]
KALIMUDEEN VS. STATE OF H.P. [LAWS(HPH)-2016-11-56] [REFERRED TO]
M.IYAPPAN VS. STATION HOUSE OFFICER [LAWS(MAD)-2019-4-565] [REFERRED TO]
PARMOD KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-5-313] [REFERRED TO]
FAISAL @ FACI VS. STATE OF KERALA [LAWS(KER)-2024-12-6] [REFERRED TO]
SANIL JAMES VS. STATE OF KERALA [LAWS(KER)-2022-9-21] [REFERRED TO]
JOY VS. STATE OF KERALA [LAWS(KER)-2023-12-74] [REFERRED TO]
T.RAJAMUTHU VS. S.SHAHUL HAMEED [LAWS(MAD)-2024-1-128] [REFERRED TO]
ABHIJIT DASGUPTA VS. THE STATE OF SIKKIM [LAWS(SIK)-2015-9-1] [REFERRED TO]
KISHAN RAO VS. SHANKARGOUDA [LAWS(SC)-2018-7-9] [REFERRED TO]
MUKUND GYASOBA KONGALE VS. STATE OF KARNATAKA [LAWS(KAR)-2009-6-67] [REFERRED TO]
LALLAN AHIR AND OTHERS VS. STATE OF U P [LAWS(ALL)-2018-9-238] [REFERRED TO]
RAM KISHAN VS. STATE [LAWS(DLH)-2021-6-16] [REFERRED TO]
AMRIK SINGH VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2017-8-45] [REFERRED TO]
ASHRAF ALI VS. STATE OF U P [LAWS(ALL)-2014-9-590] [REFERRED TO]
ALIYAR VS. STATE OF U.P. [LAWS(ALL)-2014-8-50] [REFERRED TO]
RADHIKA KUSHWAHA VS. STATE OF U.P. [LAWS(ALL)-2014-8-52] [REFERRED TO]
AMAR NATH VS. STATE OF U P [LAWS(ALL)-2014-8-110] [REFERRED TO]
MURLI VS. STATE OF U P [LAWS(ALL)-2014-8-251] [REFERRED TO]
SHAILENDRA RAI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-8-292] [REFERRED TO]
JOGRAJ VS. STATE [LAWS(ALL)-2014-8-480] [REFERRED TO]
IMTYAZ VS. STATE OF U.P. [LAWS(ALL)-2014-9-52] [REFERRED TO]
RAMESH CHAND SON OF GORKHU RAM AND ORS VS. STATE OF H P [LAWS(HPH)-2012-9-186] [REFERRED]
GULAB SINGH SHANDIL VS. VIDYA SAGAR SHARMA [LAWS(HPH)-2017-3-86] [REFERRED TO]
KUMAR LAMA VS. STATE OF H P [LAWS(HPH)-2017-4-113] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-5-99] [REFERRED TO]
NAND LAL AND ORS VS. ASHWANI KUMAR AND ORS [LAWS(HPH)-2017-5-178] [REFERRED TO]
BHOOP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-42] [REFERRED TO]
DEEP RAJ VS. SH GOVERDHAN CHAUHAN [LAWS(HPH)-2022-5-123] [REFERRED TO]
PADAM CHAND VS. GOLF LINK FINANCE AND RESORTS PVT. LTD [LAWS(HPH)-2023-4-103] [REFERRED TO]
SUDESH KUMARI VS. SUSHEEL KUMAR [LAWS(HPH)-2023-4-105] [REFERRED TO]
MANI RAM BAGRI VS. SH. BHAGWAN SINGH [LAWS(HPH)-2023-4-126] [REFERRED TO]
VINOD KUMAR VS. DEEP SAINI [LAWS(HPH)-2021-11-93] [REFERRED TO]
DEVINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-329] [REFERRED TO]
GIAN CHAND VS. ASHISH KUMAR [LAWS(HPH)-2021-9-114] [REFERRED TO]
SHAJU V.P. VS. SHELBY JOY [LAWS(KER)-2022-10-102] [REFERRED TO]
SACHIDANANDAN T.C VS. RADHAKRISHNAN.C [LAWS(KER)-2022-11-82] [REFERRED TO]