Referred Judgements :-

UNION OF INDIA VS. H C GOEL [REFERRED]
UNION OF INDIA VS. K V JANKIRAMAN [RELIED ON]

Cited Judgements :-

KHWAJA GHULAM RASHOOL VS. STATE OF BIHAR [LAWS(PAT)-2005-2-118] [REFERRED TO]
AWADHESH PANDEY VS. STATE OF BIHAR [LAWS(PAT)-2006-8-72] [REFERRED TO]
VIRENDRA PRASAD SINGH GAUTAM VS. BIHAR RAJYA SAHKARI BHUMI VIKAS BANK SIMIT, BUDH MARG, PATNA [LAWS(PAT)-2011-9-139] [REFERRED TO]
HRISHIKESH BHATTACHARJEE VS. INDIAN BANK A NATIONALIZED BANK [LAWS(MEGH)-2014-3-22] [REFERRED TO]
ZILA SAHKARI KENDRIYA BANK VS. TEKRAM NIRMALKAR [LAWS(CHH)-2019-6-46] [REFERRED TO]
DHAMA PHULCHAND VS. DEPUTY GENERAL MANAGER CANARA BANK [LAWS(KAR)-2000-1-58] [REFERRED TO]
ASJWINKUMAR R PATEL VS. EXECUTIVE DIRECTOR [LAWS(GJH)-2001-12-53] [RELIED UPON]
ARUP BASU CHOWDHURY VS. UCO BANK AND ORS. [LAWS(CAL)-2015-2-58] [REFERRED TO]
UNION OF INDIA VS. SOBHA MARY ALEXANDER [LAWS(KER)-2019-11-270] [REFERRED TO]
DILIP AMBIWADE VS. YASHWANTRAO [LAWS(BOM)-2004-9-228] [REFERRED TO]
MANAGEMENT OF STATE BANK OF INDIA VS. SMITA SHARAD DESHMUKH [LAWS(SC)-2017-3-172] [REFERRED TO]
KASHI NATH SHARMA VS. PRESIDING OFFICER [LAWS(JHAR)-2001-9-14] [REFERRED TO]
JYOTSANABEN ARYABANDHU VS. STATE OF GUJARAT & 4 [LAWS(GJH)-2015-10-230] [REFERRED]
SOHAN LAL VS. UNION OF INDIA AND ORS. [LAWS(P&H)-2015-6-25] [REFERRED TO]
UNION OF INDIA VS. R S SHARMA [LAWS(SC)-2000-4-219] [REFERRED]
MANSA RAM YADAV VS. STATE OF U P [LAWS(ALL)-2009-5-647] [REFERRED TO]
KASHINATH CHAKRABORTY VS. CENTRAL BANK OF INDIA AND ORS. [LAWS(CAL)-2015-8-55] [REFERRED TO]
C L VERMA VS. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY [LAWS(RAJ)-2018-5-9] [REFERRED TO]
BANARASI VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2008-3-82] [REFERRED TO]
MAJOR GENERAL B P S MANDER VS. UNION OF INDIA [LAWS(DLH)-2007-9-33] [REFERRED TO]
GURMIT SINGH VIKHU VS. PUNJAB AND SIND BANK [LAWS(MPH)-2010-3-35] [REFERRED TO]
GURMIT SINGH VIKU VS. PUNJAB AND SIND BANK AND OTHERS [LAWS(MPH)-2010-4-125] [REFERRED]
G.VENKATESHWARLU VS. CANARA BANK [LAWS(APH)-2024-1-59] [REFERRED TO]
ANWAR HUSSAIN VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2014-4-73] [REFERRED TO]
JITENDRA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2019-5-58] [REFERRED TO]
SUNIL KUMAR MOHANTY VS. KALAHANDI ANCHALIKA GRAMYA BANK [LAWS(ORI)-2020-3-11] [REFERRED TO]
UNION OF INDIA VS. JABLAIN KULLU [LAWS(JHAR)-2021-8-55] [REFERRED TO]
MOHAMMED ALI VS. HIMACHAL ROAD [LAWS(HPH)-2008-6-2] [REFERRED TO]
T.S.Parshad VS. Himachal Road Transport Corpn. [LAWS(HPH)-2008-6-45] [REFERRED TO]
K.L. SHARMA VS. UOI [LAWS(DLH)-2013-2-161] [REFERRED TO]
S.K. TAQUI VS. CEMENT CORPORATION OF INDIA [LAWS(DLH)-2013-4-280] [REFERRED TO]
VK ARORA VS. CEMENT CORPORATION OF INDIA [LAWS(DLH)-2022-12-63] [REFERRED TO]
JAYESH MEHTA SON OF SRI CHHABIL DAS C. MEHTA VS. DIGHWADIH, DISTRICT DHANBAD [LAWS(JHAR)-2015-12-17] [REFERRED TO]
SUNIL KUMAR SAXENA VS. EXPORT INSPECTION COUNCIL [LAWS(DLH)-2023-8-152] [REFERRED TO]
DHARAM SINGH VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2019-11-232] [REFERRED TO]
STATE OF U.P. VS. U.P. STATE PUBLIC SERVICES TRIBUNAL [LAWS(ALL)-2019-10-290] [REFERRED TO]
MAHENDRA PRATAP VS. STATE OF ORISSA [LAWS(ORI)-2006-12-15] [REFERRED TO]
PEPSU ROADWAYS TRANSPORT CORPORATION PATIALA VS. MANJIT SINGH [LAWS(P&H)-2011-3-19] [REFERRED TO]
R.K.BANJARE VS. UNION OF INDIA [LAWS(CHH)-2019-8-177] [REFERRED TO]
JAGDISHWARNATH CHANDRABHUISHANTRIPATHI VS. VIDYABHARTI TRUST [LAWS(GJH)-2022-8-193] [REFERRED TO]
SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT CASES), VS. ANAND SWAROOP SHARMA [LAWS(RAJ)-2013-5-174] [REFERRED TO]
UDHAB CHARAN PRADHAN VS. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE [LAWS(ORI)-2024-3-104] [REFERRED TO]
RAMLAKHAN RAI VS. CHAIRMAN COAL INDIA LTD [LAWS(MPH)-1999-8-28] [REFERRED TO]
AJIT SINGH VS. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE DEPUTY INSPECTOR GENERAL [LAWS(ALL)-2005-9-53] [REFERRED TO]
PRANAB BARUAH VS. N.F. RAILWAY [LAWS(GAU)-2021-8-65] [REFERRED TO]
Rajeshwar Prasad Singh VS. Jharkhand State Electricity Board [LAWS(JHAR)-2006-7-136] [REFERRED TO]
A JAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-11-95] [REFERRED TO]
K.L. CHHABRA VS. THE ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK [LAWS(DLH)-2015-7-159] [REFERRED TO]
ATMA RAM VS. STATE OF H P AND ORS [LAWS(HPH)-2009-4-83] [REFERRED]
CONSTABLE ANIL KUMAR VS. GOVT OF DELHI [LAWS(DLH)-2012-4-206] [REFERRED TO]
RAVINDER SINGH THROUGH LRS VS. UNION OF INDIA [LAWS(DLH)-2013-5-53] [REFERRED TO]
DR. MANIK BHATTACHARYA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2005-6-64] [REFERRED TO]
SUNIL KUMAR NAGPAL VS. CENTRAL BANK OF INDIA [LAWS(DLH)-2021-3-205] [REFERRED TO]
ARUN KUMAR VS. THE SINGHBHUM CENTRAL CO-OPERATIVE BANK LIMITED AND ORS. [LAWS(JHAR)-2015-12-3] [REFERRED TO]
RAM BRIKSHA NONIA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-7-9] [REFERRED TO]
SANJAY KUMAR SINGH VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-9-63] [REFERRED TO]
UNION OF INDIA VS. NARESH K GUPTA [LAWS(BOM)-2004-11-17] [REFERRED TO]
OMPRAKASH SINGH NARWARIYA VS. STATE OF M.P. [LAWS(MPH)-2020-3-29] [REFERRED TO]
SMT.ANUPAMA KISHOR KHANOLKAR VS. ABHINAV EDUCATION SOCIETY [LAWS(BOM)-2016-8-76] [REFERRED TO]
SAURABH GUPTA VS. UNIQUE IDENTIFICATION AUTH OF INDIA THRU C E O [LAWS(ALL)-2020-10-15] [REFERRED TO]
HITENDRA PURSHOTTAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-329] [REFERRED TO]
K SHANMUGASUNDARAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2007-2-33] [REFERRED TO]
UNION OF INDIA VS. SHRI JUGAL KISHORE SAMAL [LAWS(ORI)-2010-3-46] [REFERRED TO]
LOVEN SINGLA VS. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH [LAWS(P&H)-2019-10-228] [REFERRED TO]
AJIT KUMAR MISHRA VS. HONBLE HIGH COURT OF JUDICATURE [LAWS(PAT)-2020-8-45] [REFERRED TO]
A K GAUR VS. CENTRAL BANK OF INDIA [LAWS(ALL)-2000-11-57] [REFERRED TO]
K.ARUMUGAM VS. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT, CHENNAI [LAWS(MAD)-2013-8-77] [REFERRED TO]
SHYAMLENDU KAR VS. UNION OF INDIA [LAWS(DLH)-2007-1-145] [REFERRED TO]
ASHOK SHARMA VS. STATE OF M P AND OTHERS [LAWS(MPH)-2017-8-215] [REFERRED TO]
SHARBAT CHAND JAIN VS. BANK OF INDIA [LAWS(BOM)-2000-12-56] [REFERRED TO]
NIRBHAY SINGH SULIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-48] [REFERRED TO]
COMMISSIONER ONGOLE MUNICIPALITY VS. K SREENU [LAWS(APH)-1999-11-16] [REFERRED TO]
NATIONAL IRON AND STEEL COMPANY 1984 LTD VS. AJIT KUMAR MUKHERJEE [LAWS(CAL)-2002-3-7] [REFERRED TO]
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORP LTD VS. AZAD SINGH [LAWS(DLH)-2013-2-186] [REFERRED TO]
UNION OF INDIA THROUGH THE SECRETARY DEPARTMENT OF REVENUE VS. KAMAL KISHORE DHAWAN [LAWS(DLH)-2012-4-89] [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. RENUKA TYAGI [LAWS(DLH)-2014-10-168] [REFERRED TO]
UNION OF INDIA VS. MAHAVIR PRASAD [LAWS(DLH)-2013-7-437] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. I.J. GUPTA [LAWS(DLH)-2015-9-174] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. I.J. GUPTA [LAWS(DLH)-2015-9-174] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ISHWAR SINGH AZAD [LAWS(HPH)-2013-5-47] [REFERRED TO]
WESTERN INDIA CASHEW COMPANY VS. BRANCH SECRETARY KERALA KASHUVANDI THOZHILALI CONGRESS [LAWS(KER)-2020-5-109] [REFERRED TO]
M C CHARATI VS. PERSONNEL MANAGER AND DISCIPLINARY AUTHORITY SYNDICATE BANK [LAWS(KAR)-2000-8-22] [REFERRED TO]
MURALIDHAR D VS. CENTRAL BANK OF INDIA [LAWS(KAR)-2005-1-50] [REFERRED TO]
AMALENDU DEV VS. NEEPCO LTD [LAWS(GAU)-2011-6-26] [REFERRED TO]
SAHIDUR RAHAMAN VS. HINDUSTAN PAPER CORPORATION LTD [LAWS(GAU)-2003-6-38] [REFERRED TO]
SHANKAR BOSE VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. 2 AND ORS. [LAWS(JHAR)-2003-8-127] [REFERRED TO]
AMITABH CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-9-40] [REFERRED TO]
SHRI KOMAL SINGH VS. THE CENTRAL BANK OF INDIA & ORS. [LAWS(CAL)-2016-7-49] [REFERRED TO]
EJAJ AHMED KHAN VS. UNION OF INDIA [LAWS(CAL)-2023-4-215] [REFERRED TO]
DINESHWAR SHUKLA VS. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT LUCKNOW [LAWS(ALL)-2017-12-76] [REFERRED TO]
DHARAM NARAIN UPADHYAYA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-5] [REFERRED TO]
DEVESH KUMAR MISRA VS. CHIEF SECURITY COMMISSIONER R P F [LAWS(ALL)-2015-5-417] [REFERRED TO]
PRADEEPKUMAR THAKUR VS. STATE BANK OF INDIA [LAWS(GJH)-2024-2-50] [REFERRED TO]
HEMANT TAMRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-120] [REFERRED TO]
P L CHIDAMBARAM VS. CHAIRMAN CUM MANAGING DIRECTOR [LAWS(MAD)-2006-10-62] [REFERRED TO]
MD AZEEMUDDIN VS. PRESIDING OFFICER, LABOUR COURT-II [LAWS(APH)-2015-3-23] [REFERRED TO]
G.D. REDDY VS. THE INDUSTRIAL TRIBUNAL-II AND ORS. [LAWS(APH)-2014-12-146] [REFERRED TO]
M.N. MAJEED VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-85] [REFERRED TO]
CH VIJAYA RAJU VS. SUPERINTENDING ENGINEER [LAWS(APH)-2005-7-133] [REFERRED TO]
V.NARAYANAN VS. CHIEF MANAGER BANK OF INDIA [LAWS(MAD)-2019-8-242] [REFERRED TO]
DIRECTOR GENERAL OF POLICE VS. K. PITCHAI, DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2020-12-2] [REFERRED TO]
RAM CHANDER VS. PORT BLAIR MUNICIPAL COUNCIL [LAWS(CAL)-2024-3-160] [REFERRED TO]
MANSA RAM YADAV VS. STATE OF U P [LAWS(ALL)-2009-5-110] [REFERRED TO]
STATE BANK OF INDIA VS. K.S. VISHWANATH [LAWS(SC)-2022-5-97] [REFERRED TO]
OM PRAKASH SADANI VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2018-7-33] [REFERRED TO]
ANIL PRATAP SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-5-10] [REFERRED TO]
N MALLA VS. UNION OF INDIA [LAWS(GAU)-2007-1-23] [REFERRED TO]
DURGA PRASAD KEWAT VS. CHIEF MECHANICAL ENGINEER [LAWS(MPH)-2012-6-3] [REFERRED TO]
FACTORY MANAGER GWALIOR RAYON AND SILK MANUFACTURING CO LTD VS. NAWAB KHAN [LAWS(MPH)-2008-1-112] [REFERRED TO]
DELHI JAL BOARD VS. MAHINDER SINGH [LAWS(SC)-2000-9-17] [REFERRED]
SAMRENDRA SINGH VS. UNION OF INDIA [LAWS(PAT)-2008-1-37] [REFERRED TO]
KEDAR PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2007-12-5] [REFERRED TOSC ,]
MAHENDER SINGH VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2012-1-30] [REFERRED TO]
STATE BANK OF MYSORE VS. SHIVANNA D.HULGUR [LAWS(KAR)-2022-9-166] [REFERRED TO]
UNION OF INDIA VS. HARISH CHANDRA SAHOO [LAWS(ORI)-2023-12-60] [REFERRED TO]
DEPUTY GENERAL MANAGER, CANARA BANK AND ORS. VS. VINOD KUMAR [LAWS(ALL)-2014-12-211] [REFERRED TO]
RAM BRIKSHA NONIA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-168] [REFERRED TO]
UNION OF INDIA VS. SUDEEP KUMAR [LAWS(JHAR)-2022-7-74] [REFERRED TO]
MGMT OF BOKARO STEEL PLANT VS. P O LABOUR COURT [LAWS(JHAR)-2002-4-4] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF N.E.RAILWAY, SONEPUR VS. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.1 DHANBAD [LAWS(JHAR)-2003-9-56] [REFERRED TO]
S.UNNIKRISHNAN NAIR VS. UNION OF INDIA [LAWS(KER)-2013-7-1] [REFERRED TO]
CHANDRAPAL SINGH VS. BANK OF BARODA & OTHERS [LAWS(ALL)-2017-8-379] [REFERRED TO]
G KARUNANIDHI VS. INDIAN BANK [LAWS(MAD)-2007-12-498] [REFERRED TO]
HINDUSTAN AERONAUTICS LIMITED VS. C. RAGHUNATHAN [LAWS(KAR)-2022-1-68] [REFERRED TO]
SANTOSH KUMAR SHARMA VS. CHHATTISGARH STATE POWER DISTRIBUTION CO LTD [LAWS(CHH)-2017-8-95] [REFERRED TO]
NIRMAL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2003-11-88] [REFERRED TO]
SAHDEO PRASAD SON LATE SOHAN SAO VS. STATE OF BIHAR THROUGH THE COMMISSIONER FINANCE COMMERCIAL TAXES DEPARTMENT GOVT OF BIHAR [LAWS(PAT)-2012-1-112] [REFERRED TO]
RAJ KUMAR SINGH VS. BIHAR STATE CO OPERATIVE [LAWS(PAT)-2010-8-93] [REFERRED TO]
SEBASTIAN K. ANTONY VS. MANAGER, ST. ALBERT'S COLLEGE [LAWS(KER)-2012-4-227] [REFERRED TO]
C P GUPTA VS. UNION OF INDIA [LAWS(DLH)-2006-8-52] [REFERRED TO]
G UMASEKARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-59] [REFERRED TO]
RAMESH NARAIN SAREBAHI VS. REVIEW COMMITTEE STATE BANK OF INDIA [LAWS(ALL)-2010-2-109] [REFERRED TO]
TOMIN J. THACHANKARY VS. E.K. BHARAT BHUSHAN [LAWS(CA)-2014-2-41] [REFERRED TO]
GYAN DEV PRASAD VS. UNION OF INDIA [LAWS(CA)-2014-7-40] [REFERRED TO]
UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF PERSONNEL & TRAINING AND OTHERS VS. V. APPALLA RAJU [LAWS(DLH)-2017-1-174] [REFERRED TO]
N ULAGANATHAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-11-316] [REFERRED TO]
ARUN KUMAR, SON OF SHRI SHASHI BHUSHAN PRASAD VS. SINGHBHUM CENTRAL CO-OPERATIVE BANK LIMITED [LAWS(JHAR)-2015-12-16] [REFERRED TO]
K L CHHABRA VS. ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK [LAWS(DLH)-2015-7-515] [REFERRED]
CANARA BANK VS. NARESH KUMAR GUPTA [LAWS(DLH)-2012-12-137] [REFERRED TO]
JAGADISH PRASAD AWASTHI VS. ALLAHABAD BANK [LAWS(CAL)-2009-1-5] [REFERRED TOSC (II) :]
EASTERN COALFIELDS LTD VS. AMARESH ROY [LAWS(CAL)-2000-3-2] [REFERRED TO]
JYOTIRMOY UTHASINI VS. THE CALCUTTA PORT TRUST AND ORS. [LAWS(CAL)-2015-6-3] [REFERRED TO]
SUKHDEV RAJ SHARMA VS. PUNJAB STATE CIVIL SUPPLIES CORPN. LTD [LAWS(P&H)-2014-7-196] [REFERRED TO]
SUDESH KUMAR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-6-26] [REFERRED TO]
MOHAMMAD AYOUB BHAT VS. UNION OF INDIA [LAWS(J&K)-2018-2-48] [REFERRED TO]
R P CHHABRA VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2004-7-16] [REFERRED TO]
DEVI CHARAN TIWARI AND ANOTHER VS. STATE OF M P & OTHERS [LAWS(MPH)-2017-7-174] [REFERRED TO]
STATE OF KARNATAKA VS. N. GANGARAJ [LAWS(SC)-2020-2-46] [REFERRED TO]
AKSHAY P PATEL VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(GJH)-2006-8-87] [REFERRED TO]
SECRETARY VS. CHERIAN KURIAN [LAWS(KER)-2019-11-18] [REFERRED TO]
WESTERN INDIA CASHEW COMPANY VS. BRANCH SECRETARY [LAWS(KER)-2020-5-181] [REFERRED TO]
MS.AGATAA GRACE BENJAMIN VS. ASST.GENERAL MANAGER & DISCIPLINARY AUTHORITY [LAWS(MAD)-2020-1-107] [REFERRED TO]
NIRMAL SINGH VS. FOOD CORPORATION OF INDIA AND ORS. [LAWS(P&H)-2000-9-122] [REFERRED TO]
BHAWANI COTTON MILLS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2005-3-185] [REFERRED]
DORA PRASAD M VS. CORPORATION BANK MANGLORE [LAWS(APH)-2003-8-120] [REFERRED TO]
T P SOWMITHRI VS. REGISTRAR HIGH COURT OF ANDHRA PRADESH [LAWS(APH)-2009-12-97] [REFERRED TO]
MANAGEMENT OF DAYANG TEA ESTATE P O GOLAGHAT ASSAM VS. SECRETARY ASSAM CHAH KARMACHARI SANGHA DISTT GOLAGHAT ASSAM [LAWS(GAU)-2010-2-37] [REFERRED TO]
SHRI PINAKI SAMANTA VS. THE STATE OF TRIPURA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS. [LAWS(TRIP)-2014-5-44] [REFERRED TO]
JUTISMRITA DOWARAH VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2006-2-65] [REFERRED TO]
RAJ KUMAR VS. PRESIDING OFFICER [LAWS(P&H)-2007-9-181] [REFERRED]
MD GHOUSE KHAN VS. PRESIDING OFFICER, LABOUR COURT-I, HYDERABAD [LAWS(APH)-2015-3-22] [REFERRED TO]
VED PRAKASH MOWAR VS. CHAIRMAN MANAGING DIRECTOR PUNJAB NATIONAL BANK NEW DELHI [LAWS(ALL)-2007-2-198] [REFERRED TO]
BIRLA CORPORATION LTD. VS. BHUPEN HALDER [LAWS(CAL)-2015-6-126] [REFERRED]
JAGTAR SINGH VS. UNION OF INDIA [LAWS(CAL)-2023-1-61] [REFERRED TO]
RAM NARESH RAI VS. INSPECTOR GENERAL OF POLICE [LAWS(ALL)-2003-7-147] [REFERRED TO]
SURENDRA NATH MOHLA SHRI A N MOHLA VS. DEPUTY GENERAL MANAGER STATE BANK OF INDIA [LAWS(ALL)-2004-4-17] [REFERRED TO]
COMMISSIONEER OF POLICE NEW DELHI VS. NARENDER SINGH [LAWS(SC)-2006-4-58] [REFERRED TO]
CHINTA KUMARI VERMA VS. STATE OF BIHAR [LAWS(PAT)-2004-4-109] [REFERRED TO]
BIJAY KUMAR THAKUR VS. STATE OF BIHAR [LAWS(PAT)-2008-9-110] [REFERRED TO]
HIMANSHU NAMDEO & OTHERS VS. DENA BANK & OTHERS [LAWS(CHH)-2016-2-96] [REFERRED TO]
GORELAL VS. SOUTH EASTERN COAL FIELDS LTD [LAWS(CHH)-2019-9-145] [REFERRED TO]
THE MANAGEMENT OF STATE BANK OF INDIA VS. SMITA SHARAD DESHMUKH AND ANOTHER [LAWS(SC)-2017-3-15] [REFERRED TO]
VED PRAKASH VS. UNION OF INDIA AND ANR. [LAWS(DLH)-2006-10-238] [RELIED ON]
DIWAN SINGH VS. LIC OF INDIA [LAWS(ALL)-1999-9-202] [REFERRED TO]
KULDEEP KUMAR SETHEE VS. R S SHARMA CMD [LAWS(BOM)-2010-11-20] [REFERRED TO]
KULDEEP KUMAR SETHEE VS. R S SHARMA CMD [LAWS(BOM)-2010-11-20] [REFERRED TO]
S.P. DHIR VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-9-137] [REFERRED TO]
P R SHANTHARAM VS. EXECUTIVE DIRECTOR [LAWS(MAD)-2012-9-58] [REFERRED TO]
STATE BANK OF BIKANER & JAIPUR VS. S.K.TALWAR [LAWS(DLH)-2014-5-345] [REFERRED TO]
P.C. GARG VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-231] [REFERRED TO]
P.C. GARG VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-231] [REFERRED TO]
V D SHARMA VS. UOI [LAWS(DLH)-2012-3-14] [REFERRED TO]
ARUN KUMAR BASU VS. GLUCONATE HEALTH LIMITED [LAWS(CAL)-2003-4-66] [REFERRED TO]
BINAY KUMAR PADHI VS. STATE BANK OF INDIA, BHUBANESWAR [LAWS(ORI)-2021-3-43] [REFERRED TO]
T DEVAN VS. ASSISTANT GENERAL MANAGER OPERATIONS STATE BANK OF INDIA [LAWS(MAD)-2009-10-413] [REFERRED TO]
C K JHA, SON OF LATE RUDRA NARAYAN JHA VS. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN & MANAGING DIRECTOR, NEW DELHI [LAWS(JHAR)-2017-11-58] [REFERRED TO]
DILBAG SINGH VS. UNION OF INDIA [LAWS(JHAR)-2018-12-221] [REFERRED TO]
BIHAR STATE ELECTRICITY BOARD VS. ANIL KUMAR [LAWS(JHAR)-2020-2-113] [REFERRED TO]
SACHIDANAND RAI VS. JHARKHAND HIGH COURT, [LAWS(JHAR)-2020-4-4] [REFERRED TO]
AMARJEET KUMAR SAHU VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-7-69] [REFERRED TO]
S.D.SINGH VS. UNITED INDIA INSURANCE CO. LTD [LAWS(DLH)-2019-8-79] [REFERRED TO]
BSES RAJDHANI POWER LTD VS. K L BERWA & ORS [LAWS(DLH)-2019-5-144] [REFERRED TO]
STATE OF GUJARAT VS. JETHABHAI D PARMAR [LAWS(GJH)-2012-12-116] [REFERRED TO]
STATE BANK OF INDIA, BOMBAY VS. S.B. SINGH [LAWS(ALL)-2020-6-15] [REFERRED TO]
P Surya Rao VS. Oil and Natural Gas Corporation Ltd [LAWS(MAD)-2004-4-53] [REFERRED TO]
KISHORCHANDRA GANDULAL PETHANI VS. STATE OF GUJARAT [LAWS(GJH)-2005-3-83] [REFERRED TO]
T SURESH JEYARAJ VS. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-2-518] [REFERRED TO]
R. GNANASEKAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-6-149] [REFERRED TO]
R. SHANKARAIAH VS. MANAGING DIRECTOR [LAWS(APH)-2012-9-16] [REFERRED TO]
AGATAA GRACE BENJAMIN VS. ASST. GENERAL MANAGER AND DISCIPLINARY AUTHORITY [LAWS(MAD)-2020-1-318] [REFERRED TO]
CHANJIT SINGH VS. UNION OF INDIA [LAWS(GAU)-2008-8-4] [REFERRED TO]
RAJAT KUMAR VARSHNEY VS. CENTRAL BANK OF INDIA [LAWS(CAL)-2023-5-28] [REFERRED TO]
SENIOR DIVISIONAL MANAGER LIC OF INDIA VS. ANEEP MEHTA [LAWS(ALL)-2006-2-110] [REFERRED TO]
SARVESH KUMAR SHARMA VS. STATION DIRECTOR AND APPELLATE AUTHORITY NUCLEAR POWER CORPORATION OF INDIA LTD [LAWS(ALL)-2004-8-275] [REFERRED TO]
Manoj Kumar Singh VS. Coal India Ltd. [LAWS(JHAR)-2001-8-47] [REFERRED TO]
M/s Sardul Auto Works VS. Presiding Officer [LAWS(JHAR)-2009-2-55] [REFERRED TO]
PUNJAB NATIONAL BANK THROUGH THE GENERAL MANAGER VS. SURESH PRASAD MALAKAR [LAWS(PAT)-2012-2-100] [REFERRED TO]
STATE BANK OF INDIA VS. JASPAL KAUR [LAWS(SC)-2007-2-111] [REFERRED TO]
GURMIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2010-8-574] [REFERRED]
NARINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-7] [REFERRED TO]
J K VERMA VS. STATE OF MP [LAWS(MPH)-2011-7-22] [REFERRED TO]
ALAKH SINHA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-3-41] [REFERRED TO]
K ANNAMALAI VS. SUPERINTENDENT OF POLICE THIRUVANNAMALAI [LAWS(MAD)-2009-12-206] [REFERRED TO]
D. P. SHARMA VS. BSES RAJDHANI POWER LIMITED [LAWS(DLH)-2019-8-59] [REFERRED TO]
VIJAY KUMAR GUPTA VS. RESERVE BANK OF INDIA [LAWS(DLH)-2022-11-249] [REFERRED TO]
MANAGING COMMITTEE OF THE PINNACLE SCHOOL VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2022-7-126] [REFERRED TO]
ABHIMANYU LAXMAN KUMBHAR VS. MAHARASHTRA STATE ELECTRICITY [LAWS(BOM)-2022-9-103] [REFERRED TO]
K C VARSHNEY VS. STATE BANK OF INDIA [LAWS(ALL)-2014-9-536] [REFERRED TO]
UNION OF INDIA VS. S.M.PADWAL [LAWS(BOM)-2024-3-155] [REFERRED TO]
MADHU DELELA VS. UNION OF INDIA [LAWS(CA)-2014-10-5] [REFERRED TO]
UNION OF INDIA VS. R C SEHGAL [LAWS(DLH)-2006-11-133] [REFERRED TO]
V K SAYAL VS. BHARAT HEAVY ELECTRICALS LIMITED [LAWS(DLH)-2005-5-71] [REFERRED TO]
BIMLA DEVI VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-1-73] [REFERRED TO]
M L BHUYAN VS. UNION OF INDIA [LAWS(DLH)-2015-3-190] [REFERRED TO]
UOI VS. SR TEWARI [LAWS(DLH)-2012-2-470] [REFERRED TO]
UNITED BANK OF INDIA VS. BISWANATH BHATTACHARJEE [LAWS(SC)-2022-1-96] [REFERRED TO]
STATE BANK OF INDIA VS. REETA AGRAWAL [LAWS(MPH)-2020-5-306] [REFERRED TO]
MUKESH KUMAR JHA VS. UNION BANK OF INDIA [LAWS(MPH)-2020-5-662] [REFERRED TO]
AJAI KUMAR SRIVASTAVA VS. DY GENERAL MANAGER VARANASI & OTHERS [LAWS(ALL)-2018-4-130] [REFERRED TO]
RAM CHANDER VS. UNION BANK OF INDIA AND OTHERS [LAWS(P&H)-2018-2-252] [REFERRED TO]
KASI M VS. MGMT OF INDIAN BANK [LAWS(MAD)-2001-3-55] [REFERRED TO]
KARUNAKARAN N VS. PRESIDING OFFICER LABOUR COURT [LAWS(MAD)-1999-12-50] [REFERRED TO]
KULDEEP SINGH VS. UNION OF INDIA [LAWS(P&H)-2007-9-198] [REFERRED]
CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED VS. B V S PRASAD [LAWS(APH)-2002-9-102] [REFERRED TO]
A. JALENDER REDDY VS. STATE OF TELANGANA [LAWS(APH)-2017-4-38] [REFERRED TO]
A.SAKUNTHALA DEVI VS. REGISTRAR GENERAL [LAWS(MAD)-2020-2-477] [REFERRED TO]
KALAM SINGH MORYA VS. JHADUA DHAR KSHETRIYA GRAMIN BANK [LAWS(MPH)-2005-8-76] [REFERRED TO]
MADHAV PRASAD VS. DEPUTY MANAGING DIRECTOR [LAWS(ALL)-2004-5-150] [REFERRED TO]
B U UGRAPPA VS. EXECUTIVE SECRETARY KARNATAKA STATE [LAWS(KAR)-2004-1-74] [REFERRED TO]
JITENDRA PRASAD VS. UNION OF INDIA [LAWS(CAL)-2017-5-66] [REFERRED TO]
RAM LAKHAN VS. STATE OF U P [LAWS(ALL)-2007-10-40] [REFERRED TO]
CENTRAL INDUSTRIAL SECURITY FORCE & ORS. VS. ABRAR ALI [LAWS(SC)-2016-12-29] [REFERRED TO]
OM PRAKASH SRIVASTAVA VS. HONBLE HIGH COURT OF JUDICATURE OF ALLAHABAD & 5 ORS [LAWS(ALL)-2016-7-254] [REFERRED]
BIDHAN CHANDRA CHAKMA VS. STATE BANK OF INDIA [LAWS(MEGH)-2014-3-14] [REFERRED TO]
GENERAL MANAGER P PUNJAB AND SIND BANK VS. DAYA SINGH [LAWS(SC)-2010-7-88] [REFERRED TO]
UCO BANK VS. RAJINDER LAL CAPOOR [LAWS(SC)-2007-5-164] [REFERRED TO]
RANJITSINH NATVARSINH DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-52] [REFERRED TO]
A.K. RAJA VS. UNION OF INDIA [LAWS(CHH)-2020-3-20] [REFERRED TO]
PREM CHAND TOMAR VS. COMMISSIONER MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2002-11-13] [REFERRED]
RADHA KANT CHOUDHARY VS. PRESIDING OFFICER [LAWS(JHAR)-2009-9-9] [REFERRED TO]
UNION OF INDIA VS. SUBRATA NATH [LAWS(SC)-2022-11-85] [REFERRED TO]
SANTOSH SONDHIA VS. STATE OF M.P. [LAWS(MPH)-2022-12-153] [REFERRED TO]
R K SOLANKI VS. CENTRAL BANK OF INDIA [LAWS(MPH)-2018-2-329] [REFERRED TO]
K ARUMUGAM VS. SECRETARY TO GOVERNMENT AND ORS [LAWS(MAD)-2013-8-258] [REFERRED]
ORIENTAL BANK OF COMMERCE VS. SUMANTA KUMAR NAYAK [LAWS(CAL)-2006-11-50] [REFERRED TO]
EX HEAD CONSTABLE MANJEET SINGH VS. UNION OF INDIA [LAWS(DLH)-2012-1-137] [REFERRED TO]
V D SHARMA VS. UOI [LAWS(DLH)-2012-3-75] [REFERRED TO]
MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD VS. G AMRUTHAIAH [LAWS(APH)-2001-4-73] [REFERRED TO]
STATE BANK OF INDIA VS. PRESIDING OFFICER [LAWS(DLH)-2023-6-22] [REFERRED TO]
N Packirisamy VS. Chairman cum Managing Director [LAWS(MAD)-2004-3-316] [REFERRED TO]
K SHANMUGASUNDARAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2007-2-369] [REFERRED TO]
SADHNA CHAUDHARY VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-12-33] [REFERRED TO]
R A SHAH VS. REGIONAL MANAGER AND ORS [LAWS(GJH)-2012-7-613] [REFERRED TO]