Cited Judgements :-

ASSAM AND MEGHALAYA S R T CORPN VS. ABDUL RAZAK [LAWS(GAU)-1986-6-4] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. SUNNAPU GOVINDAMMA [LAWS(APH)-1999-8-93] [REFERRED TO]
GOVINDARAJU VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-228] [REFERRED TO]
GULSAN BIBI VS. SWAPAN KUMAR [LAWS(ORI)-2024-8-2] [REFERRED TO]
STATE OF M P VS. RAKESH KUMAR GUPTA [LAWS(MPH)-1998-4-37] [REFERRED TO]
SARMANIYA BAI VS. M P RAJYA PARIVAHAN NIGAM [LAWS(MPH)-1990-4-12] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MEGHNATH [LAWS(MPH)-2000-4-41] [REFERRED TO]
RAJENDRA GANDHI VS. STATE OF MAHARASHTRA AND SHRIKANT YESHWANT DESPANDE [LAWS(BOM)-1988-10-23] [REFERRED TO]
GURUCHARANSING HARDAYALSING SETHI VS. NARHARI LAXMAN SHINDE [LAWS(BOM)-1996-1-21] [REFERRED TO]
RAMDEVSING V CHUDASMA VS. HANSRAJBHAI V KODALA [LAWS(GJH)-1998-8-62] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANJU [LAWS(ALL)-2007-3-4] [REFERRED TO]
HIMACHAL ROAD TRANSPORT VS. GARJI DEVI [LAWS(HPH)-1993-6-10] [REFERRED TO (SC);]
ASA SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1980-12-2] [REFERRED TO]
MATHEN MATHAI VS. GENERAL MANAGER K S R T C [LAWS(KER)-1989-8-55] [REFERRED TO]
SUNNY VS. STATE OF KERALA [LAWS(KER)-2009-11-27] [DISTINGUISHED]
ASSAM RIFLES VS. HEMADA [LAWS(GAU)-1986-2-6] [REFERRED TO]
SURENDRA SINGH LAL SINGH VS. BOMBAY MUNICIPAL CORPORATION [LAWS(BOM)-2004-12-1] [REFERRED TO]
MOHD RIYAZUR REHMAN SIDDIQUI VS. DEPUTY DIRECTOR OF HEALTH SERVICES [LAWS(BOM)-2008-9-220] [REFERRED TO]
BIJAY KUMAR MAHASETH VS. DINANATH JHA [LAWS(PAT)-1980-3-14] [REFERRED TO]
RATNA BAHADUR RAI VS. BIR BAHADUR RAI [LAWS(SIK)-1983-9-1] [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR VS. POONAM PAHWA [LAWS(SC)-1997-7-3] [REFERRED TO]
K G N MULTI COMPLEX KANNAUJ AND 3 OTHERS VS. DEBT RECOVERY TRIBUNAL ALLAHABAD AND 3 OTHERS [LAWS(ALL)-2018-1-616] [REFERRED TO]
THE NATIONAL INSURANCE COMP LTD. NAWAL KISHORE ROAD LKO. VS. SMT. PUSHPA DEVI & ORS. [LAWS(ALL)-2016-10-73] [REFERRED TO]
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD VS. MUHAMMED [LAWS(NCD)-1996-9-86] [REFERRED]
V. RAJARATHINAM VS. V. SIVASUBRAMANIAN [LAWS(MAD)-2023-6-165] [REFERRED TO]
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD VS. TUMU GURAVA REDDY [LAWS(APH)-1999-7-119] [REFERRED TO]
GENERAL MANAGER KARNATAKA STATE ROAD TRANS CORPN VS. HOUSAMATHI SHIDRAMAPPA SALADAGI [LAWS(KAR)-1999-10-9] [REFERRED TO]
ANIRUDH PRASAD AMBASTA VS. STATE OF BIHAR [LAWS(PAT)-1989-10-4] [REFERRED TO]
UNION OF INDIA VS. MYSORE PAPER MILLS LIMITED [LAWS(KAR)-2003-8-1] [REFERRED TO]
NESAMONY TRANSPORT CORPORATION LTD VS. JOHN BRIGHT MINOR [LAWS(MAD)-1992-10-9] [REFERRED TO]
NESAMONY TRANSPORT CORPORATION LTD VS. JOHN BRIGHT MINOR [LAWS(MAD)-1992-10-9] [REFERRED TO]
DIMPLE VS. LAJJARAM [LAWS(MPH)-1992-4-6] [REFERRED TO]
IN REFERENCE (RECEIVED FROM DISTRICT & SESSIONS JUDGE VS. BHAGWANI [LAWS(MPH)-2018-5-14] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. PRASHANTH [LAWS(KER)-2018-3-135] [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. NIRANJAN AMBALAL PATEL [LAWS(GJH)-1980-3-4] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. URI CIVIL CONSTRUCTIONS [LAWS(J&K)-1999-4-16] [REFERRED TO]
NARAYANA VS. H R MOHANKUMAR [LAWS(KAR)-2000-4-21] [REFERRED TO]
MAHESH CHAND GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1990-9-21] [REFERRED TO]
ALIFIYA HUSENBHAI KESHARIYA VS. SIDDIQ ISMAIL SINDHI [LAWS(SC)-2024-5-85] [REFERRED TO]
BISHAN DEVI VS. SIRBAKSH SINGH [LAWS(SC)-1979-8-16] [REFERRED TO]
SHIVAJI DAYANU PATIL VS. VATSCHALA UTTAM MORE [LAWS(SC)-1991-7-34] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
MULRAJ JAYANTILAL SHETH VS. GOVERNOR R B I BOMBAY [LAWS(BOM)-2003-4-60] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. KADVIBEN UDABHAI RATHWA [LAWS(GJH)-2006-3-33] [REFERRED TO]
PEETHAMBARAN VS. SATHYASAROOPAN [LAWS(KER)-2018-3-136] [REFERRED TO]
ORIENTAL INSURANCH CO LTD VS. MUSTT ABEDA BEGUM [LAWS(GAU)-2005-6-45] [REFERRED TO]
REKHA PAUL VS. ORIENTAL INSURANCE CO LTD [LAWS(GAU)-2006-9-21] [REFERRED TO]
STATE OF ASSAM VS. PRANESH DEBNATH [LAWS(GAU)-1991-10-5] [REFERRED TO]
VASAKUMAR PILLAI VS. M A C T [LAWS(KER)-2008-12-26] [REFERRED TO]
KAJETAN LEO VAZ VS. JAGDISH RAGHUNATH MANKAR [LAWS(BOM)-1995-8-23] [REFERRED TO]
N MARICHAMY VS. K SUBBURAJ [LAWS(MAD)-1996-6-66] [REFERRED TO]
JAYABEN JIVRAJBHAI VS. KARSANBHAI K RATHOD [LAWS(GJH)-1994-4-8] [RELIED ON]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
RANJAN DWIVEDI VS. UNION OF INDIA [LAWS(SC)-1983-4-10] [RELIED ON]
MANGU PANGI VS. RAMA CHANDRA PADHI [LAWS(ORI)-1999-11-2] [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [LAWS(SC)-2014-3-4] [REFERRED TO]
ASHOK KUMAR VS. STATE OF M P [LAWS(MPH)-2011-11-16] [REFERRED TO]
R GOVINDARAJULU VS. S DHARMAN [LAWS(MAD)-1984-7-17] [REFERRED TO]
DARSHAN SINGH VS. GHEWARCHAND [LAWS(RAJ)-1992-12-4] [FOLLOWED ON]
NATIONAL INSURANCE CO LTD VS. SHRIKANT VINOD TIWARI [LAWS(MPH)-2007-3-77] [REFERRED TO]
ANNAMMA PHILIP VS. ACCIDENTS CLAIMS TRIBUNAL [LAWS(KER)-1980-8-2] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAKESH KUMAR GUPTA [LAWS(MPH)-1998-4-24] [REFERRED]
KANNIAMMAL VS. P NARAYANAN [LAWS(MAD)-1988-8-4] [REFERRED TO]
LATABAI BHAGWAN KAKADE VS. MOHAMMED ISMAIL MOHD SAAB BAGWAN [LAWS(BOM)-2001-7-63] [REFERRED TO]
DIPAK SARKAR VS. RATAN DAS [LAWS(GAU)-2011-4-34] [REFERRED TO]
AMAR KAUR VS. KULBIR SINGH [LAWS(J&K)-1987-12-2] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ABEDA BEGUM [LAWS(GAU)-2005-6-50] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. K.R. SHIVAPRAKASH [LAWS(KAR)-1991-12-31] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SHIVAPRAKASH [LAWS(KAR)-1991-12-6] [OVERRULED]
Noreen R. Srikantaiah VS. L. Dasarath Ramaiah and another [LAWS(KAR)-1984-12-43] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. LAKSHMIKUTTY AMMA [LAWS(KER)-1998-5-10] [REFERRED TO]
RAJU DAS VS. SUSHIL KUMAR DAS [LAWS(GAU)-1990-7-5] [REFERRED TO]
RAJIB BHATTACHARJEE VS. UNION OF INDIA [LAWS(GAU)-1999-6-2] [REFERRED TO]
DUSHYANT KUMAR VS. R S R T CORPORATION [LAWS(RAJ)-1989-11-3] [REFERRED TO]
MALTI BAI VS. RAMADHAR SINGH [LAWS(MPH)-2000-9-18] [REFERRED TO]
VISHNOO KUMAR BUDHAN VS. LILADHAR HARI RAM AGARWAL [LAWS(MPH)-1993-11-26] [REFERRED TO]
RAJENDRA GANDHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1988-10-2] [REFERRED TO]
PRANAB DHAR VS. RAJESH DEB [LAWS(GAU)-2009-6-3] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. MOHAMMAD RAFI PASWAL [LAWS(J&K)-2005-3-3] [REFERRED TO]
DASAN K M VS. STATE OF KERALA [LAWS(KER)-2009-6-330] [REFERRED TO]
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD VS. TUMU GURAVA REDDY [LAWS(APH)-1999-7-12] [REFERRED TO]
SUDHAKARAN VS. SECRETARY, KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2016-7-127] [REFERRED TO]
NEW INDIA INSURANCE COMPANYLIMITED BHOPAL VS. RAFEEKA SULTANA [LAWS(MPH)-2000-9-7] [REFERRED TO]
SUMANBAI VS. STATE OF M P [LAWS(MPH)-1981-8-4] [REFERRED TO]
BHAGWATI DEVI VS. I.S. GOEL [LAWS(SC)-1982-12-34] [REFERRED TO]
RATRI PARJUNI VS. S K PRADHAN [LAWS(ORI)-2002-10-34] [REFERRED TO]
SARAT KUMAR MOHARANA VS. M RAJSEKHAR REDDY [LAWS(ORI)-1997-9-24] [REFERRED TO]
RATNA RAM VS. UNION OF INDIA [LAWS(RAJ)-1983-1-7] [REFERRED TO]
GAINDI DEVI VS. MOTOR ACCIDENTS CLAIMS TRIBUNAL [LAWS(RAJ)-1991-5-51] [REFERRED TO]