Referred Judgements :-

K KAMARAJA NADAR MARIAPPAN M R MASANI VS. KUNJU THEIVAR:V R NEDUNCHEZHIYAN:THE ELEPTION TRIBUNAL RANCHI [DISTINGUISHED]
SUBBARAO VS. MEMBER ELECTION TRIBUNAL HYDERABAD [DISTINGUISHED]
JAGAT KISHORE PRASAD NARAIN SINGH VS. RAJENDRA KUMAR PODDAR [DISTINGUISHED]
SATYA NARAIN VS. DHUJA RAM [DISTINGUISHED]
M KAMALAM VS. V A SYED MOHAMMED [DISTINGUISHED]

Cited Judgements :-

PURAN SINGH FARTYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-11-5] [REFERRED TO]
THANGARAJ VS. M G RAMACHANDRAN [LAWS(MAD)-1986-12-29] [REFERRED TO]
NIWAS JHANWAR VS. JETHMAL [LAWS(RAJ)-1997-9-38] [REFERRED TO]
VINOD VS. KIRPAL SINGH [LAWS(P&H)-1986-5-2] [REFERRED TO]
RAJENDRA BHARTI VS. NAROTTAM MISHRA [LAWS(MPH)-2010-3-110] [REFERRED TO]
SRI VENKATRAM SPINNERS PVT LTD REP BY ITS MANAGING VS. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY [LAWS(MAD)-2017-8-227] [REFERRED TO]
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(MAD)-2019-6-465] [REFERRED TO]
G.GANESH KUMAR VS. ASSISTANT COMMISSIONER (ST) [LAWS(MAD)-2019-1-418] [REFERRED TO]
PIARAY LAL VS. GHULAM MOHD [LAWS(J&K)-1985-4-2] [REFERRED TO]
A MANJU VS. PRAJWAL REVANNA @ PRAJWAL R [LAWS(KAR)-2020-1-22] [REFERRED TO]
HARI SINGH PATEL VS. JANPAD PANCHAYAT [LAWS(MPH)-1995-2-11] [REFERRED TO]
RAMESHWAR DAYAL ARALE VS. MUNNA SINGH BHADORIA [LAWS(MPH)-1991-1-8] [REFERRED TO]
SYNERGY FERTICHEM PVT.LTD VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-96] [REFERRED TO]
AMRUBHAI NAGBHAI MAITRA VS. COMPETENT AUTHORITY UNDER THE GUJ PROVISION FOR [LAWS(GJH)-2003-9-51] [REFERRED TO]
ALDY LALRUATPUIA VS. STATE OF MIZORAM [LAWS(GAU)-2022-6-88] [REFERRED TO]
UNIWORTH TEXTILES LIMITED ETC. ETC. VS. CCE ETC. ETC. [LAWS(CE)-2010-2-171] [REFERRED TO]
ASSAM SYNTEX LTD VS. REGISTRAR OF COMPANIES [LAWS(GAU)-2007-6-44] [REFERRED TO]
DEVAKI VS. KAVERI AMMA [LAWS(KER)-1995-1-22] [REFERRED TO]
HARISCHANDRA VS. S K MOHAMMED [LAWS(KER)-1996-3-13] [REFERRED TO]
GEETA GANPATRAO SURYAWANSHIYA VS. SHRADDHEYA MAHILA BAHUUUDESHIYA SANSTHA [LAWS(BOM)-2011-8-133] [REFERRED TO [ 4 ]]
MANMOHAN VS. DEPUTY DIRECTOR [LAWS(ALL)-2013-1-164] [REFERRED TO]
CHANDRA NARAIN TRIPATHI VS. KAPIL MUNI KARWARIYA [LAWS(ALL)-2011-5-74] [REFERRED TO]
BDA PRIVATE LIMITED VS. PAUL P JOHN [LAWS(DLH)-2008-4-34] [REFERRED TO]
ANIL SABBARWAL VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-4-333] [REFERRED TO]
FASHION DEZIRE VS. UNION OF INDIA [LAWS(ALL)-2021-8-168] [REFERRED TO]
ABDUL JABBAR VS. SYEDA ANWARA TAIMUR AND ORS. [LAWS(GAU)-1985-8-11] [REFERRED TO]
ALEYA BEGUM VS. GOVERNMENT OF BANGLADESH [LAWS(BANG)-2000-10-1] [REFERRED TO]
OTA FALLOONS FORWARDERS PVT LTD VS. UNION OF INDIA & ANR [LAWS(CAL)-2018-6-11] [REFERRED TO]
ASIAN FREIGHT (UNIT OF ESAN FREIGHT & TRAVEL PVT L VS. PRINCIPAL COMMISSIONER OF CUSTOMS (AIRPORT & ADMIN [LAWS(CAL)-2016-8-199] [REFERRED]
FAIZUL KARIM VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-7-223] [REFERRED TO]
SINGH SHAMSHER RAMBAHAL VS. ELECTION COMMISSIONER [LAWS(BOM)-2010-8-39] [REFERRED TO]
BHAGWAN RAMBHAU KARANKAL VS. CHANDRAKANT B RAGHUWANSHI [LAWS(BOM)-2000-4-74] [REFERRED TO]
BODRUL ALAM MALLICK VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-10-41] [REFERRED TO]
PAWAN KUMAR AGARWAL VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-4-80] [REFERRED TO]
LAXMI POLYFAB PVT. LTD. VS. EDEN REALTY VENTURES PVT. LTD. [LAWS(CAL)-2021-4-47] [REFERRED TO]
GOVIND RAM TANSUKH RAI AND CO VS. COMMISSIONER OF SALES TAX U P [LAWS(ALL)-1985-8-18] [REFERRED TO]
KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD. VS. BANK OF TOKYO-MITSUBISHI LTD. [LAWS(DR)-2005-10-12] [REFERRED TO]
ASHIM DAS VS. STATE OF ASSAM [LAWS(GAU)-2007-2-46] [REFERRED TO]
RAKESH KUMAR VS. J P NEGI [LAWS(HPH)-1990-12-3] [FOLLOWED ON]
AMIT KUMAR VS. SUDESH KUMAR MAHTO [LAWS(JHAR)-2012-9-32] [REFERRED TO]
AVAL EXPORTS VS. UNION OF INDIA [LAWS(DLH)-2013-10-61] [REFERRED TO]
STATE REPRESENTED BY INSPECTOR VS. N.S. GNANESWARAN [LAWS(SC)-2013-1-37] [REFERRED TO]
PROMUK HOFFMAN INTERNATIONAL LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-8-24] [REFERRED TO]
V.S.PALANIVEL VS. P.SRIRAM, CS, LIQUIDATOR [LAWS(SC)-2024-8-86] [REFERRED TO]
DEVAKI VS. KAVERI AMMA [LAWS(KER)-1996-1-39] [REFERRED TO]
A MOHAMMED VS. NALAKATH SOOPY [LAWS(KER)-1996-8-38] [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. GHOSE AND CO [LAWS(KER)-1990-2-53] [REFERRED TO]
BAN BIHARI MAHATO AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-1987-5-31] [REFERRED TO]
CARGIL INDIA (P) LTD. VS. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS. [LAWS(ST)-2008-4-5] [REFERRED TO]
BALCHAND UDAIRAM VS. STATE OF SIKKIM [LAWS(SIK)-1989-7-1] [REFERRED TO,]
A.MANJU VS. PRAJWAL REVANNA [LAWS(SC)-2021-12-46] [REFERRED TO]
RAJAN VS. RADHAKRISHNAN [LAWS(KER)-1983-3-9] [REFERRED TO]
KTV HEALTH FOODS PVT. LTD. VS. TAMIL NADU CIVIL SUPPLIES CORPORATION [LAWS(MAD)-2022-6-93] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS VS. SANDEEP AND OTHERS [LAWS(P&H)-2012-4-225] [REFERRED]
K. SOWBAGHYA VS. UNION OF INDIA, MINISTRY OF FINANCE, NORTH BLOCK DEPARTMENT OF REVENUE AND ORS. [LAWS(KAR)-2016-1-172] [REFERRED TO]
RAMESH KHATRI LAMBERDAR VS. MS. KAVITA JAIN [LAWS(P&H)-2017-6-30] [REFERRED TO]
DR. SUSHANT DESHTA VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2016-12-47] [REFERRED TO]
ASTRAZENECA AB VS. TORRENT PHARMACEUTICALS LTD. ; MICRO LABS LIMITED ; ZYDUS HEALTHCARE LTD. & ANR ; ERIS LIFESCIENCES LTD. ; USV PVT. LTD. ; MSN LABORATORIES PVT. LTD. [LAWS(DLH)-2020-11-17] [REFERRED TO]
DARIUS RUTTON KAVASMANECK RESIDING AT 626, PARSI COLONY, DADAR, MUMBAI 400 014 VS. GHARDA CHEMICALS LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED ADDRESS AT 5/6, JER MANSION, 10, W.P. WARDE MARG, BANDRA (WEST), MUMBAI 400 050 [LAWS(BOM)-2017-8-69] [REFERRED TO]
MEETHIAN VS. POULOSE [LAWS(KER)-1996-8-37] [REFERRED TO]
A V PURUSHOTAM VS. N K NAGARAJ [LAWS(KAR)-2003-6-26] [REFERRED TO]
ESCORTS LTD VS. UNION OF INDIA [LAWS(BOM)-1984-11-49] [REFERRED TO]
SAHEBRAO SADASHIV MORE VS. CHAINSUKH MADANLAL SANCHETI [LAWS(BOM)-2003-3-140] [REFERRED TO]
MUKUND SYAMARAO KALE VS. SAHEBRAO RODBAJI SABLE [LAWS(BOM)-2004-10-87] [REFERRED TO]
DADASAHEB ARJUN GULVE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-12-67] [REFERRED TO]
ZENITH COMPUTERS LIMITED VS. UNION OF INDIA [LAWS(BOM)-2003-12-46] [REFERRED TO]
ASHA MADHUSUDAN JOSHI VS. ASHOK H BHIDE [LAWS(BOM)-2002-9-63] [REFERRED TO]
THAKUR MADAN PAL SINGH VS. TAHSILDAR [LAWS(ALL)-1981-11-32] [REFERRED TO]
AMAR NATH AGARWAL VS. IST ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR [LAWS(ALL)-1982-9-66] [REFERRED TO]
G. RAMA MOHAN RAO AND ANOTHER VS. THE GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS PRINCIPAL SECRETARY AND CHAIRMAN, AGRICULTURAL, MARKETING & COOPERATIVE DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER [LAWS(APH)-2017-3-11] [REFERRED TO]
MANISH GANGULY VS. THE PRESIDING OFFICER, STATE TRANSPORT APPELLATE TRIBUNAL WEST BENGAL & ORS. [LAWS(CAL)-1985-4-50] [REFERRED TO]
ANAJAMMA VS. S PUSHPAMMA [LAWS(APH)-2000-11-23] [REFERRED TO]
CH VIDYASAGAR RAO VS. KOMIREDDY RAMULU [LAWS(APH)-1995-12-23] [REFERRED TO]
DATLA SREERAMACHANDRA RAJU VS. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT [LAWS(APH)-1983-1-21] [REFERRED TO]
NEELAM SONKAR VS. BALI RAM [LAWS(ALL)-2011-10-83] [REFERRED TO]
SARO INTERNATIONAL FREIGHT SYSTEM VS. COMMISSIONER OF CUSTOMS [LAWS(MAD)-2015-12-321] [REFERRED TO]
PRASANTA KU. DAS VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2016-11-103] [REFERRED TO]
G DEVARAJEGOWDA VS. PRAJWAL REVANNA [LAWS(KAR)-2020-1-86] [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2018-12-32] [REFERRED TO]
TVL.SHANMUGAMARI TIMBERS VS. COMMERCIAL TAX OFFICER [LAWS(MAD)-2018-12-207] [REFERRED TO]
AMARJIT KAUR VS. CHANDI RAM [LAWS(P&H)-2015-1-413] [REFERRED TO]
MOHANLAL VS. KRISHAN LAL [LAWS(RAJ)-2002-11-18] [REFERRED TO]
ISSARDAS K BROTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-1980-5-16] [REFERRED]
DIBAKAR JENA VS. PRAFULLA KUMAR MOHAPATRA [LAWS(ORI)-1999-2-1] [REFERRED TO]
MANJIT KAUR VS. DEPUTY COMMISSIONER-CUM-ELECTION TRIBUNAL [LAWS(P&H)-2010-8-112] [REFERRED TO]
VENKATACHALA MOOPAR AND OTHERS VS. BALASUBRAMANIAN [LAWS(MAD)-2001-2-178] [REFERRED TO]
G VENKANNA VS. M C KULKARNI [LAWS(KAR)-1990-8-85] [FOLLOWED ON]
M MUNIYAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1998-8-95] [REFERRED TO]
GIRISH CHANDRA VS. COMMITTEE OF MANAGEMENT [LAWS(UTN)-2019-3-17] [REFERRED TO]
ATHUP LEPCHA VS. A K YADAV [LAWS(SIK)-1995-12-1] [REFERRED TO]
V C MISRA VS. RAJ KUMAR SANJAY SINGH [LAWS(ALL)-1985-5-10] [REFERRED TO]
SUKHNANDAN VS. DISTRICT INSPECTOR OF SCHOOLS MEERUT [LAWS(ALL)-1990-10-43] [REFERRED TO]
GLOBAL AVIATION SERVICES PRIVATE LIMITED VS. AIRPORT AUTHORITY OF INDIA A BODY CORPORATE CONSTITUTED BY CENTRAL GOVERNMENT UNDER AIRPORT AUTHORITY ACT, (55 OF 1994) [LAWS(BOM)-2018-2-345] [REFERRED TO]
CHANDER PARKASH VS. ELECTION COMMISSION OF INDIA & ORS [LAWS(J&K)-2016-3-33] [REFERRED]
HIRMATI VIRTE VS. FOOLKUNWAR MARAVI [LAWS(CHH)-2017-2-112] [REFERRED TO]
YASHWANT PANDHARINATH BAGAL VS. WAMAN RAGHUNATH INAMDAR [LAWS(BOM)-1991-11-37] [REFERRED TO]
SUVINA B REDKAR VS. GOVERNMENT OF GOA [LAWS(BOM)-1991-8-60] [REFERRED TO]
SHITLA PRASAD SONKAR VS. ARUN KUMAR NEHRU [LAWS(ALL)-1985-10-28] [REFERRED TO]
VIDUSHI WIRES PVT LTD VS. UNION OF INDIA [LAWS(BOM)-2002-11-6] [REFERRED TO]
ANANTRAO NARAYAN THOPTE VS. KASHINATH PARVATI KHUTWAD [LAWS(BOM)-2000-4-12] [REFERRED TO]
RAMAVATAR SURAJMAL MODI VS. MULCHAND SURAJ MODI [LAWS(BOM)-2004-1-29] [REFERRED TO]
K B HIDES VS. STATE OF U P [LAWS(ALL)-2003-12-60] [REFERRED TO]
PRATEEK MISHRA VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2016-4-217] [REFERRED TO]
RAKESH AGARWAL VS. ARUN KUMAR [LAWS(ALL)-2019-9-33] [REFERRED TO]
SHASTA FREIGHT SERVICES PVT. LTD. VS. PRL. COMMISSIONER OF CUSTOMS, HYDERABAD CUSTOMS COMMISSIONERATE [LAWS(APH)-2018-12-39] [REFERRED TO]
JAGDISH VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2013-1-165] [REFERRED TO]
VED PRAKASH GAUR VS. SUKHAN [LAWS(DLH)-1983-10-14] [REFERRED]
RAJENDRA SINGH J P GOYAL BISHAMBHAR NATH PANDE VS. USHA RANI:RAJ NARAIN:RAJ NARAIN [LAWS(SC)-1984-2-11] [RELIED ON]
MANISH VERMA VS. BHAGAT SINGH KOSHIYARI [LAWS(UTN)-2011-4-18] [REFERRED TO]
PURNA CHANDRA BEHERA VS. DIBAKAR BEHERA [LAWS(ORI)-2008-8-82] [REFERRED TO]
BINOD NAYAK VS. DASARATHI PADHI FB [LAWS(ORI)-1994-12-21] [REFERRED TO]
BHAGIRATH PRASAD VS. ELECTION COMMISSION OF INDIA [LAWS(MPH)-2010-9-72] [REFERRED TO]
GEORGE ELAMPLAKKADU@VAKKACHAN POWATHIL VS. A. V. MATHEW@SAMKUTTY VETTUPALAM [LAWS(KER)-2020-8-677] [REFERRED TO]
PUKHREM SHARATCHANDRA SINGH VS. MAIREMBAM PRITHVIRAJ [LAWS(MANIP)-2016-2-3] [REFERRED TO]
OMPRAKASH SONI VS. ASHOK KUMAR BHARGAVA [LAWS(MPH)-1995-3-58] [REFERRED TO]
GURSEWAK SINGH VS. SANDIP SINGH AND ORS. [LAWS(P&H)-2014-12-135] [REFERRED TO]
DINANATH SHARMA VS. TARUN PRASAD CHATTERJEE [LAWS(MPH)-2000-2-84] [REFERRED TO]
DR. ABRAHAM PATANI OF MUMBAI VS. STATE OF MAHARASHTRA [LAWS(SC)-2022-9-8] [REFERRED TO]
DINESH KALWAY VS. UNION OF INDIA [LAWS(MPH)-2023-6-98] [REFERRED TO]
SHAJI PURUSHOTHAMAN VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2020-3-186] [REFERRED TO]
SANATAN DHARAM SABHA VS. REGISTRAR FIRMS SOCIETIES AND CHITS [LAWS(ALL)-1989-2-13] [REFERRED TO]
NIRMAL VS. U P STATE ELECTION COMMISSION LUCKNOW [LAWS(ALL)-2000-10-40] [REFERRED TO]
COMMISSIONER OF C. EX. VS. MONNET ISPAT AND ENERGY LTD. [LAWS(CE)-2010-8-77] [REFERRED TO]
SOMASHEKARA DESAI VS. STATE OF KARNATAKA [LAWS(KAR)-1989-2-35] [REFERRED TO]
RAJASEKHAR VS. CHANDRAKANT VEERABHADRAPPA DESAI [LAWS(KAR)-1989-3-29] [FOLLOWED ON]
CHANDRAPAL SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-74] [REFERRED TO]
GOPAL PARSHAD SHASTRI VS. ARCHNA KUMAR [LAWS(DLH)-1983-8-16] [REFERRED]
MOHIT SAHNEY AND ANOTHER VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-4-332] [REFERRED TO]
TRIBHUWAN PRASAD VS. STATE OF UTTAR PRADESH AND 3 OTHERS [LAWS(ALL)-2018-5-763] [REFERRED TO]
CANTONMENT BOARD AGRA CANTT AND ORS. VS. PUSHPA RANI GUPTA AND ORS. [LAWS(ALL)-2020-5-110] [REFERRED TO]
RAJENDRA KUMAR VS. DIRECTOR GENERAL, COUNCIL OF SCIENCE AND TECHNOLOGY U. P. [LAWS(ALL)-2021-1-155] [REFERRED TO]
M/S. OTA FALLOONS FORWARDERS PVT. LTD. VS. UNION OF INDIA & ANR. [LAWS(CAL)-2018-6-245] [REFERRED TO]
SHREE AHINSA PRACHAR SAMITY VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(CAL)-2019-8-13] [REFERRED TO]
AHINSA PRACHAR SAMITY VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(CAL)-2019-8-183] [REFERRED TO]
DATLA SREERAMACHANDRA RAJU VS. DISTRICT COLLECTOR VISAKHAPATNAM DIST [LAWS(APH)-1986-1-22] [REFERRED TO]
SHARIF HOSSAIN VS. KALIMUDDIN SHAMS [LAWS(CAL)-1998-1-8] [REFERRED TO]
RETURNING OFFICER CUM PROJECT OFFICER KHAMMAM VS. VOOKA ABBAIAH [LAWS(APH)-1999-9-157] [FOLLOWED ON]
NORTHERN INDIA LIME MARKETING ASSOCIATION DEHRADUN VS. STATE OF U P [LAWS(ALL)-1983-3-3] [REFERRED TO]
VIKAS TRIVEDI VS. STATE OF U P [LAWS(ALL)-2013-4-174] [REFERRED TO]
PATIL AUTOMATION PRIVATE LIMITED VS. RAKHEJA ENGINEERS PRIVATE LIMITED [LAWS(SC)-2022-8-55] [REFERRED TO]
MAY GEORGE VS. SPECIAL TAHSILDAR [LAWS(SC)-2010-5-74] [REFERRED TO]
RAMESH KUMAR BUNGAND VS. STATE OF TELANGANA [LAWS(TLNG)-2023-9-49] [REFERRED TO]
M KARUNANIDHI R RANGASAMI A CHINNADURAI R PERIASAMY A CHINDRASEKHARAN VS. H V HANDE AND OTHRS:C R RAJAPPA:V PERUMAL NAINAR:T P K JAYARAJ:P S MANIAN [LAWS(SC)-1983-3-21] [DISTINGUISHED]
DHRUV NARAYAN SINGH VS. ARIF MASOOD [LAWS(MPH)-2024-8-1] [REFERRED TO]
PONNAMMAL VS. SUBBURAMAN [LAWS(MAD)-2003-8-114] [REFERRED TO]
GOLDEN GRANITES VS. K V SHANMUGAM [LAWS(MAD)-1997-10-5] [REFERRED]
V S SASIDHARAN VS. K KARUNAKARAN [LAWS(KER)-1987-11-24] [REFERRED TO]
MINI SREEDHARAN NAIR VS. VALSALAKUMARI [LAWS(KER)-1996-10-66] [REFERRED TO]
K K AHAMMED VS. P J ANTONY [LAWS(KER)-2005-9-21] [REFERRED TO]
MASTERSTROKE FREIGHT FORWARDERS PVT. LIMITED VS. THE COMMISSIONER OF CUSTOMS (IMPORTS) AND ORS. [LAWS(MAD)-2015-10-114] [REFERRED TO]
MASTERSTROKE FREIGHT FORWARDERS PVT. LIMITED VS. THE COMMISSIONER OF CUSTOMS (IMPORTS) AND ORS. [LAWS(MAD)-2015-10-114] [REFERRED TO]
PRAMOD KUMAR VS. UNION OF INDIA [LAWS(MAD)-2013-4-78] [REFERRED TO]
ANITHA RADHAKRISHNAN VS. PR. MANOHARAN [LAWS(MAD)-2013-9-130] [REFERRED TO]
MADANLAL VS. CHAMPALAL [LAWS(MPH)-1982-1-5] [REFERRED TO]
K. JAYARAMAN VS. UNION OF INDIA [LAWS(MAD)-2022-12-110] [REFERRED TO]
MOHD ASHRAF KHAN VS. MOHD MAQBOOL DAR [LAWS(J&K)-1985-1-3] [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE AND ORS. VS. BARCO ELECTRONICS SYSTEMS LTD. AND ORS. [LAWS(ALL)-2015-4-188] [REFERRED TO]
SHAHID TAMBOLI VS. DIVISIONAL JOINT REGISTRAR CO-OP. SOCIETIES [LAWS(BOM)-2023-7-730] [REFERRED TO]
SHIVNARAYAN AMARCHAND PALIWAL VS. VASNATRAO VITHALRAO GURJAR [LAWS(BOM)-1991-9-43] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U P [LAWS(ALL)-2012-1-215] [REFERRED TO]
EXECUTIVE ENGINEER U P S E B VS. PRESCRIBED AUTHORITY [LAWS(ALL)-2002-4-43] [REFERRED TO]
R C CHAUDHARY VS. VICE CHANCELLOR DR BHIM RAO AMBEDKAR UNIVERSITY AGRA [LAWS(ALL)-2003-4-262] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
RUDRANI CHATTERJEE VS. NABADWIP MUNICIPALITY [LAWS(CAL)-1990-3-40] [REFERRED TO]
P B KARUNAKAR AND OTHERS VS. STATE OF TELANGANA [LAWS(APH)-2018-2-10] [REFERRED TO]
TOPLINE SHOES LIMITED VS. CORPORATION BANK [LAWS(SC)-2002-7-73] [REFERRED]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
RAMDHAN VS. BHANWARLAL [LAWS(RAJ)-1983-5-8] [REFERRED TO]
INDEPENDENT SUGAR CORPORATION LTD VS. GIRISH SRIRAM JUNEJA [LAWS(SC)-2025-1-123] [REFERRED TO]
ADVOCATE GENERAL OF SIKKIM VS. ASHOK KUMAR SUBBA [LAWS(SIK)-1993-7-1] [REFERRED TO]
MITHILESH KUMAR PANDEY VS. BAIDYANATH YADAV [LAWS(SC)-1984-1-1] [RELIED ON]
SHAJI PURUSHOTHAMAN VS. UNION OF INDIA [LAWS(MAD)-2020-1-510] [REFERRED TO]
DINESH KUMAR JAIN VS. BAHADURSINGH CHOUHAN [LAWS(MPH)-2020-5-665] [REFERRED TO]
LILI BEHERA @ MANI GHOSH VS. PREMALATA MALLICK [LAWS(ORI)-2009-3-89] [REFERRED TO]
KIRANBALA ROUT VS. RASNAMAYEE ROY [LAWS(ORI)-2012-12-9] [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHENNAI III COMMISSIONERATE VS. M/S GANGADHARAM APPLIANCES PVT LTD [LAWS(MAD)-2011-8-377] [REFERRED TO]
KUMAR AMITABH VS. STATE OF BIHAR [LAWS(PAT)-2021-12-44] [REFERRED TO]
SURINDER KAUR VS. SUB-DIVISIONAL MAGISTRATE-CUM-CHIEF RETURNING OFFICER [LAWS(P&H)-2015-1-501] [REFERRED TO]
SATYANJAY TRIPATHI VS. BANARSI DEVI [LAWS(MPH)-2011-2-65] [REFERRED TO]
RASAL SINGH VS. ELECTION COMMISSION OF INDIA [LAWS(MPH)-2014-9-6] [REFERRED TO]
THOKCHOM MEINYA SINGH VS. M NARA SINGH, S/O (L) M TONA SINGH [LAWS(MANIP)-2017-8-10] [REFERRED TO]
M R GOPALAKRISHNAN VS. TACHADY PRABHAKARAN [LAWS(KER)-1992-1-19] [REFERRED TO]
GUNVANTLAL MAGANLAL PANDYA VS. PRANABKUMAR KAMDA KINKER MUKHARJEE [LAWS(GJH)-1982-12-21] [REFERRED]
C KANNAN VS. RETURNING OFFICER [LAWS(KAR)-1989-1-21] [FOLLOWED ON]
MOTI RAM VS. MOTI RAM [LAWS(HPH)-1990-12-7] [REFERRED TO]
JAYANTRA DEVI VS. STATE OF U. P. [LAWS(ALL)-2023-2-183] [REFERRED TO]
RAMSUKH VS. STATE OF U.P. [LAWS(ALL)-2020-1-354] [REFERRED TO]
SHAITAN SINGH VS. U.O.I. [LAWS(ALL)-2019-12-97] [REFERRED TO]
RATNAKAR D PATADE VS. SMITA PANDURANG DALVI [LAWS(BOM)-1995-8-24] [REFERRED TO]
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BHAJAN LAL VS. STATE OF HARYANA [LAWS(P&H)-2018-11-28] [REFERRED TO]
DEEPA VS. S.VIJAYALAKSHMI [LAWS(MAD)-2025-2-3] [REFERRED TO]
SAKTI STEEL TRADERS VS. ASHOK CHAKRABORTY [LAWS(CAL)-1991-9-13] [REFERRED TO]
ARTI VS. STATE OF U.P. [LAWS(ALL)-2017-5-82] [REFERRED TO]
SAROJ SANDESH NAIK BHOSALE VS. SURYAKANT VENKATRAO MAHADIK [LAWS(BOM)-1991-4-45] [REFERRED TO]
VINOD RAMCHANDRA GHOSALKA VS. SUNIT DATTATRAY TATKARE [LAWS(BOM)-1996-12-3] [REFERRED TO]
SMT. GULSHAAD SHABDAR KHAN VS. SMT. GANGA SAHU & OTHERS [LAWS(CHH)-2017-1-8] [REFERRED TO]
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BALAK RAM GUPTA VS. UNION OF INDIA [LAWS(DLH)-1987-5-24] [REFERRED 13]
KRIPAL PURI VS. DISTRICT CANE OFFICER [LAWS(ALL)-2002-8-16] [REFERRED TO]
RAM DHANI VS. STATE OF U.P. [LAWS(ALL)-2020-12-133] [REFERRED TO]
BABURAO SON OF DEORAO LAHANE VS. HONBLE SCHOOL TRIBUNAL [LAWS(BOM)-2008-4-355] [REFERRED]
VIJAY BAHADUR YADAV AND ANR. VS. HIGH COURT OF JUDICATURE AND ORS. [LAWS(ALL)-1985-1-66] [REFERRED TO]
CHIEF EXECUTIVE OFFICER MEGHALAYA BOARD OF WAKF SHILLONG VS. KISHAN CHANDRA BAHARWANI [LAWS(GAU)-2010-4-18] [REFERRED TO]
ARUP KR. MEDHI & ORS. VS. STATE OF ASSAM & ORS. [LAWS(GAU)-2018-9-153] [REFERRED TO]
K MURALEEDHARAN VS. V V RAGHAVAN [LAWS(KER)-1999-3-8] [REFERRED TO]
C PUTTASWAMY VS. PREMA FB [LAWS(KAR)-1992-2-23] [REFERRED TO]
RAJESAB VS. KARNATAKA STATE [LAWS(KAR)-2005-7-35] [REFERRED TO]
NOKIA INDIA PRIVATE LIMITED VS. MAHANAGAR TELEPHONE NIGAM LIMITED [LAWS(DLH)-2003-8-31] [REFERRED]
MAHARASHTRA HYBRID SEEDS CO LTD VS. UOI [LAWS(DLH)-2013-3-175] [REFERRED TO]
DEBAJIT GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2022-5-22] [REFERRED TO]