Referred Judgements :-

KUMARESAN V. AMEERAPPA [OVERRULED]
S.K.D. LAKSHMANAN FIREWORKS INDUSTRIES V. K.V. SIVARAMA KRISHNAN [OVERRULED]

Cited Judgements :-

KRISHNA KANTI TIWARY VS. STATE OF JHARKHAND AND ANOTHER [LAWS(JHAR)-2018-2-168] [REFERRED TO]
ANIL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2008-8-143] [REFERRED TO]
BALKISHAN VS. KUUSHAL SINGH [LAWS(MPH)-2000-8-85] [REFERRED TO]
A K DESAI VS. STATE OF PUNJAB [LAWS(P&H)-2008-3-21] [REFERRED TO]
B RAMAN VS. SHASUN CHEMICALS AND DRUGS LTD [LAWS(MAD)-2006-8-226] [REFERRED TO]
ADITYA NARAYAN PANDA VS. SARAT KUMAR BHUTT [LAWS(ORI)-2003-9-60] [REFERRED TO]
R Marimuthu VS. P Palaniammal [LAWS(MAD)-2004-10-140] [REFERRED TO]
PRUTHVISH B DAVE VS. STATE OF GUJARAT [LAWS(GJH)-1999-7-64] [REFERRED TO]
KRISHNA EXPORTS VS. RAJUDAS [LAWS(SC)-2004-9-153] [REFERRED TO]
DALMIA CEMENT BHARAT LIMITED VS. GALAXY TRADERS AND AGENCIES LIMITED [LAWS(SC)-2001-1-1] [REFERRED TO]
UNIPLAS INDIA LIMITED VS. STATE GOVERNMENT OF NCT OF DELHI [LAWS(SC)-2001-7-22] [REFERRED]
SANDEEP POLYMERS PVT LTD VS. BAJAJ AUTO LTD [LAWS(SC)-2007-7-38] [REFERRED TO]
K.J. COSMETICAL LTD. VS. STATE OF UTTARANCHAL [LAWS(UTN)-2008-1-8] [REFERRED TO]
NARESH KUMAR VS. STATE OF UTTARANCHAL [LAWS(UTN)-2009-8-6] [REFERRED TO]
PRASEN P NAITHANI VS. VINOD S THAKKAR [LAWS(BOM)-2009-1-200] [REFERRED TO]
RANI SAHA VS. DIPAK KUMAR SAHA [LAWS(GAU)-2006-8-21] [REFERRED TO]
MOHAMMAD JAKEER VS. CH KOTI REDDY [LAWS(APH)-2001-11-37] [REFERRED TO]
N.SURESH VS. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE [LAWS(APH)-2012-9-11] [REFERRED TO]
KULIK PAPER INDUSTRIES PVT LTD VS. SANJAY AGARWALA [LAWS(CAL)-1999-8-49] [REFERRED TO]
MOHD. YAHYA FAROOQUI @ FIROZ FAROOQUI VS. STATE OF U.P. [LAWS(ALL)-2021-3-29] [REFERRED TO]
R&P EXPORT VS. STATE OF U.P. [LAWS(ALL)-2017-3-196] [REFERRED TO]
DAVE PRUTHVISHKUMAR BHANUPRASAD VS. STATE OF GUJARAT [LAWS(GJH)-1999-7-49] [REFERRED]
ROSHAN, S/O. MAHADEV KOLVEKAR VS. RAMESH VITHAL SHET [LAWS(KAR)-2014-6-369] [REFERRED TO]
AMIT J BHALLA VS. RAJNEESH AGGARWAL [LAWS(HPH)-1999-8-5] [REFERRED TO]
JAYATUBHAI ABHALBHAI MAIDA VS. STATE OF GUJARAT [LAWS(GJH)-2011-12-322] [REFERRED TO]
MANJEET SINGH DHILLAN S/O DARSHAN SINGH DHILLAN VS. BALJINDER SINGH RAJPAL S/O LATE AVATAR SINGH RAJPAL [LAWS(CHH)-2024-1-93] [REFERRED TO]
MERCANTILE FINANCE HOUSE PRIVATE LIMITED VS. MAC ENTERPRISES [LAWS(BOM)-2006-10-186] [REFERRED TO]
CITY AUTOMOBILES VIJAYAWADA VS. J K INDUSTRIES LIMITED HYDERABAD [LAWS(APH)-2001-10-12] [REFERRED TO]
HPS INDIA P LTD VS. SREI INTERNATIONAL FINANCE LTD [LAWS(GAU)-2004-8-31] [REFERRED TO]
SABIKAR RAMCHANDER JI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2009-10-6] [REFERRED TO]
MARUTHI COLLEGE ENGINEERING AND TECHNOLOGY VS. MOHD SALAHUDDIN GHORI [LAWS(APH)-2006-6-85] [RELIED ON]
S HARPREET SINGH CHAWLA VS. CEAT LTD [LAWS(DLH)-2007-9-321] [REFERRED TO]
RIGA SUGAR CO. LTD VS. KESSELS ENGG. WORKS PVT. LTD [LAWS(DLH)-2008-3-207] [REFERRED TO]
KIRAN OVERSEAS EXPORTS LIMITED VS. AIR FORCE NAVAL HOUSING BOARD [LAWS(DLH)-1999-11-75] [REFERRED]
VIJAY KUMAR CHOPRA VS. SHAM LAL DEV RAJ [LAWS(P&H)-2002-8-68] [REFERRED TO]
SIL IMPORT USA VS. EXIM AIDES SILK EXPORTERS BANGALORE [LAWS(SC)-1999-5-114] [RELIED]
SATISH KUMAR VS. MOHAN SINGH GIDDA [LAWS(P&H)-2008-4-54] [REFERRED TO]
ENNORE PORT LIMITED VS. SKANSKA CEMENTATION INDIA LIMITED [LAWS(MAD)-2007-9-407] [REFERRED TO]
THIRUCHENGODE AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD VS. EMPLOYEES' STATE INSURANCE CORPN [LAWS(MAD)-2008-12-365] [REFERRED TO]
TAMEESHWAR VAISHNAV VS. RAMVISHAL GUPTA [LAWS(SC)-2010-1-99] [REFERRED TO]
INDRASENAN VS. JOINT REGISTRAR [LAWS(SC)-2009-1-9] [REFERRED TO]
MATHIAS PACKAGING LIMITED VS. HINDALCO INDUSTRIES LIMITED [LAWS(MAD)-2000-7-59] [FOLLOWED]
PRADYUT KUMAR MOHANTY VS. DILIP SINGH MEHETA [LAWS(ORI)-2001-3-14] [REFERRED TO]
SHASHI SHRIVASTAVA VS. JAGDISHSING KUSHWAH [LAWS(MPH)-2007-8-72] [REFERRED TO]
RAJESH SHARMA S/O SHRI GOKARNAJI SHARMA VS. SANJAY KUMAR JAIN [LAWS(MPH)-2007-9-141] [REFERRED]
KEY PEE BUILDTECH PVT. LTD. VS. SHAHJAHAN BEGUM [LAWS(RAJ)-2015-3-74] [REFERRED TO]
DEVENDER SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2002-9-3] [REFERRED TO]
ARIHANT FINANCE INDIA LIMITED VS. V LAKSHMI REDDY [LAWS(MAD)-2010-2-436] [REFERRED TO]
MRS LEATHERS VS. S. PALANIAPPAN [LAWS(SC)-2012-9-57] [OVERRULED]
NOWSHAD ALI VS. PANNEER SELVAM [LAWS(MAD)-2015-9-10] [REFERRED TO]
BIRANCHI NARAYAN DASH VS. TYRE CORPORATION OF INDIA LTD [LAWS(ORI)-2002-3-27] [REFERRED TO]
SUBODH KUMAR SINGH VS. STATE OF BIHAR & ANR. [LAWS(PAT)-2018-5-134] [REFERRED TO]
R.M. KUMAR VS. A.J. PRABHAKARAN [LAWS(MAD)-1998-8-129] [REFERRED TO]
SHRI G.KAKHAGAI KABUI VS. SHRI NONGTHOMBAM BOBO SINGH [LAWS(MANIP)-2016-9-10] [REFERRED]
GAURAV SINGH RATHORE VS. TAI-PAN TRADERS LTD [LAWS(P&H)-2008-4-60] [REFERRED TO]
PUSHPALATA VERMA VS. SANJAY KUMAR RAJWADE [LAWS(CHH)-2012-2-48] [REFERRED TO]
GUNDAPUNENI VANS VS. VULLI TULSI NARAYANA GUPTA [LAWS(APH)-2001-11-53] [REFERRED TO]
NUSUN GENETIC RESEARCH LTD AND OTHERS VS. THE STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2015-12-49] [REFERRED TO]
SAUMITRA SANKAR DUTTA VS. BISWAJIT PAUL [LAWS(GAU)-2004-6-27] [REFERRED TO]
PRANJAL PRATIM DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2012-4-35] [REFERRED TO]
DOT SYSTEMS VS. UNION OF INDIA [LAWS(APH)-2013-4-4] [REFERRED TO]
A CHAKRAPANI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-4-85] [REFERRED TO]
O P CHIRANIA VS. DIRECTOR OF LOTTERIES [LAWS(DLH)-2008-8-140] [REFERRED TO]
T R V ELECTRONICS CO PVT LTD VS. M G ELECTRONICS LTD [LAWS(DLH)-2006-2-128] [REFERRED TO]
UMESH TANDON VS. INDIAN TECHNOLOGICAL PRODUCT [LAWS(DLH)-2007-5-261] [REFERRED TO]
RAM CHANDRA SABHARWAL VS. SATISH CHANDRA SABHARWAL [LAWS(DLH)-2007-9-344] [REFERRED TO]
DSA ENGINEERS BOMBAY VS. U E M INDIA PRIVATE LIMITED [LAWS(DLH)-1999-5-22] [REFERRED]
D K GOEL VS. KAMAL SUJIT [LAWS(DLH)-2001-7-94] [REFERRED]
GANGADHAR VS. RAGHUNATHASA [LAWS(KAR)-2007-11-10] [REFERRED TO]
INDUMATI BANSILAL SHAH VS. ANANT GIRDHARLAL SHAH [LAWS(GJH)-2005-10-37] [REFERRED TO]
KAIRALI MARKETING AND PROCESSING VS. PULLENGADI SERVICE CO OPERATIVE [LAWS(KER)-2006-10-55] [REFERRED TO]
T N UNNIKRISHNAN VS. T K RAMANKUTTY [LAWS(KER)-2006-5-44] [REFERRED TO]
BANK OF BARODA VS. BHILIP THOMAS [LAWS(KER)-2006-6-64] [REFERRED TO]
MAHESH KUMAR VS. ADI NATH EXPORT [LAWS(MAD)-2008-9-453] [REFERRED TO]
SUNIL KUMAR CHOUBEY VS. PRAMOD CHANDRA PURI [LAWS(ORI)-2004-3-44] [REFERRED TO]
SURINDER KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2003-8-37] [REFERRED TO]
K V ABDUL MAJEED VS. A PERUMAL [LAWS(KER)-2002-5-8] [REFERRED TO]
PARMESHWAR LAL VS. MOHAN SINGH AND ANOTHER [LAWS(RAJ)-2013-7-342] [REFERRED TO]
ANIL KUMAR SHRIVASTAVA VS. MUKESH CHAND SAXENA [LAWS(RAJ)-2013-8-43] [REFERRED TO]
MALHAN CONSTRUCTION VS. N.K. GUPTA [LAWS(RAJ)-2009-3-35] [REFERRED TO]
SUNANDA RAIPURIA VS. JITENDRA SHARMA [LAWS(MPH)-2013-7-462] [REFERRED]
SMT. SHASHI SHRIVASTAVA VS. JAGDISHSING KUSHWAH [LAWS(MPH)-2007-8-178] [REFERRED TO]
MOHAR SINGH VS. LAKHAN SINGH [LAWS(MPH)-2006-5-54] [REFERRED TO]
SUNRISE OLEO CHEMICALS LTD VS. K M ENTERPRISES [LAWS(APH)-2003-1-59] [REFERRED TO]
MANIBHADRA MARKETING PVT LTD VS. CHANDRAKANT MANILAL KOTHARI [LAWS(BOM)-2007-1-101] [REFERRED TO]
VIJAY SINGH VS. HINDUSTAN ANTIBIOTICS LTD [LAWS(DLH)-2013-1-278] [REFERRED TO]
A K MAHESHWARY VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-12-16] [REFERRED TO]
T R V ELECTRONICS CO PVT LTD VS. M G ELECTRONICS LTD [LAWS(DLH)-2007-2-146] [REFERRED TO]
SUNDARLAL BANSIDHAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-383] [REFERRED TO]
AMIT BIRENDRAKUMAR SINHA VS. VARSANA ISPAT LTD AND ANOTHER [LAWS(GJH)-2012-4-333] [REFERRED TO]
P.K. KOYAKUTTY VS. STATE OF KERALA AND MOITHEEN [LAWS(KER)-2013-7-246] [REFERRED TO]
VMC SYSTEMS LTD. AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-194] [REFERRED TO]
P. SURENDRA KUMAR VS. VARKEYS RETAIL VENTURES PVT. LTD. [LAWS(KAR)-2015-4-227] [REFERRED TO]
RANGARAJ URS VS. J.T. MUNIRAJU [LAWS(KAR)-2014-10-88] [REFERRED TO]
PREM CHAND VIJAY KUMAR VS. YASH PAL SINGH [LAWS(SC)-2005-5-55] [REFERRED TO]
OM PRAKASH SRIVASTAVA VS. UNION OF INDIA [LAWS(SC)-2006-7-16] [REFERRED TO]
AJUDIYA SUGAR MILLS VS. ALCOBEX METALS LTD [LAWS(RAJ)-2004-3-4] [REFERRED TO]
MSR LEATHERS VS. S.PALANIAPPAN [LAWS(SC)-2013-9-39] [REFERRED TO]
I.B.MISHRA VS. NAGAR PANCHAYAT SOHAGPUR [LAWS(MPH)-2013-9-140] [REFERRED TO]
CARRARA MARBLES AND GRANITE INDUSTRIES VS. SIMPLEX ENTERPRISES [LAWS(DLH)-2015-11-145] [REFERRED TO]
JACOB CHERIAN VS. T G RAMACHANDRAN [LAWS(KER)-2009-9-18] [REFERRED TO]
KUNHAMU VS. ARUN KUMAR [LAWS(KER)-2010-7-73] [REFERRED TO]
R KALA VS. USHA SAMPATH [LAWS(MAD)-2003-4-139] [REFERRED TO]
K M ABDUL AZIZ VS. VENKATACHALAM [LAWS(MAD)-1999-4-84] [REFERRED TO]
GOVIND KANDELWAL VS. R S SOMANI [LAWS(MPH)-2000-8-87] [REFERRED TO]
RAMESH BANSAL ISPAT UDYOG PVT. LTD. AND ORS. VS. MADHAV ALLOYS PVT. LTD. [LAWS(P&H)-2015-9-32] [REFERRED TO]
ANNANT PAL SINGH, S/O DAULAT SINGH VS. SUMER SINGH, S/O RAGHUNATH SINGH [LAWS(RAJ)-2016-12-74] [REFERRED TO]
ATMA TUBE PRODUCTS LTD VS. TATA STEEL LTD [LAWS(P&H)-2008-5-12] [REFERRED TO]
SUNIL KUMAR VS. YOG RAJ [LAWS(P&H)-2002-4-84] [REFERRED TO]
NITIN ANAND VS. STATE OF UT [LAWS(P&H)-2014-7-315] [REFERRED TO]
GAUTAMCHAND VS. NISHIKANT SON OF NARAYAN SHASTRI [LAWS(BOM)-2012-7-237] [REFERRED TO]
BRUSHMAN INDIA LTD VS. STANDARD CHARTERED BANK [LAWS(DLH)-2011-12-212] [REFERRED TO]
VETERAN COMPANY PVT LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2003-9-48] [REFERRED TO]
K J COSMETICAL LTD VS. STATE OF UTTARANCHAL [LAWS(ALL)-2008-1-9] [REFERRED TO]
COTEX VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-12] [REFERRED TO]
SANJAY SITARAM KHAMKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-1-128] [REFERRED TO]
MANINDER SINGH NARULA VS. PAWAN KUMAR RALLI [LAWS(DLH)-2013-1-158] [REFERRED TO]
M K UMAMAHESWARAN KOTESWARAN VS. UNION BANK OF INDIA [LAWS(APH)-2008-11-103] [REFERRED]
MAKARAND PATANKAR VS. SUJIT SAHA [LAWS(GAU)-2011-3-83] [REFERRED TO]
GOPAL MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2009-8-4] [REFERRED TO]
KAILASH KUMAR VS. MANOJ KUMAR [LAWS(J&K)-2018-11-18] [REFERRED TO]
THOKCHOM LOKESHWAR SINGH VS. THANGJAM MOHENDRO SINGH [LAWS(MANIP)-2018-6-7] [REFERRED TO]
KOCHE MUNDA VS. PAULUS SURIN AND OTHERS [LAWS(JHAR)-2017-5-76] [REFERRED TO]
A RAJESHKUMAR VS. J RAVICHANDRAN [LAWS(MAD)-2018-4-697] [REFERRED TO]
N G SOMASHEKAR VS. S V SHIVAPRASAD [LAWS(KAR)-2002-10-28] [REFERRED TO]
M C GUPTA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2011-8-16] [REFERRED TO]
D VINOD SHIVAPPA VS. NANDA BELLIAPPA [LAWS(SC)-2006-5-13] [REFERRED TO]
KUMUDRAI JAYANTILAL JOSHI VS. STATE OF GUJARAT [LAWS(SC)-2013-8-113] [REFERRED TO]
S L CONSTRUCTIONS VS. ALAPATI SRINIVASAN RAO [LAWS(SC)-2008-10-104] [REFERRED TO]
ASHOK KUMAR VS. KAILASH CHANDRA [LAWS(RAJ)-2002-7-27] [REFERRED TO]
M/S. ANCHOR MARINE SERVICE VS. MR. PRAKASH H. MEHTANI [LAWS(MAD)-2017-11-69] [REFERRED TO]
VAYUVIDYUT PROJECTS VS. SHANGHAI ELECTIC WIND POWER [LAWS(MAD)-2013-4-162] [REFERRED TO]
VOICE SOCIETY VS. GODREJ CONSUMER PRODUCTS LTD [LAWS(MAD)-2013-1-599] [REFERRED]
S V RAMANA VS. DISTRICT COLLECTOR [LAWS(APH)-2006-6-167] [REFERRED]
Chakrapani VS. State of A P [LAWS(APH)-2003-4-1] [REFERRED TO]
SANJAI MAKKAR VS. SARASWATI INDUSTRIAL SYNDICATE LIMITED [LAWS(ALL)-1998-12-26] [REFERRED]
N. A. ORGANIC WORKS VS. S. DASGUPTA & ASSOCIATES [LAWS(CAL)-2023-8-109] [REFERRED TO]
RANJAN KUMAR SINGH VS. ANGOORI SINGH [LAWS(DLH)-2010-3-17] [REFERRED TO]
SH. ARUN JAITLY VS. ISHWAR INDUSTRIES AND ORS. [LAWS(DLH)-2009-7-480] [REFERRED TO]
SHROFF PUBLISHER AND DISTRIBUTORS PVT LTD VS. SPRINGER INDIA PVT LTD [LAWS(DLH)-2007-8-141] [REFERRED TO]
GURU SWARUP SRIVASTAVA VS. NATIONAL AGRICULTURAL COOP MARKETING FEDERATION [LAWS(DLH)-2008-1-36] [REFERRED TO]
V K GUPTA VS. DIMENSION AND DESIGNERS P LTD [LAWS(DLH)-2006-7-173] [REFERRED TO]
NIMESH SHUKLA VS. VIKAS KUMAR [LAWS(CHH)-2012-3-55] [REFERRED TO]
NIMESH SHUKLA VS. VIKAS KUMAR [LAWS(CHH)-2012-4-30] [REFERRED TO]
DUSHYANT DANG VS. JAIRAM DAS VERMA [LAWS(CHH)-2017-12-4] [REFERRED TO]
PATEL PARESH ATMARAM VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-149] [REFERRED TO]
NARAYAN CHAKRABORTY VS. THE STATE OF JHARKHAND AND ASHOK KUMAR SINGH [LAWS(JHAR)-2013-11-90] [REFERRED TO]
S V MUTHYE VS. STATE [LAWS(DLH)-2002-2-95] [REFERRED]
CHARASHNI KUMAR TALWANI VS. M/S MALHOTRA POULTRIES, NARAINGARH ROAD, BARWALA [LAWS(P&H)-2013-10-91] [REFERRED TO]
VATAKARA CO-OPERATIVE AYURVEDA HOSPITAL LTD VS. PUTHALATH THAZHA KUNIYIL AYISHA [LAWS(KER)-2018-3-277] [REFERRED TO]
ABRAHAM CHACKO AND CO MADRAS VS. KALLEPPURAM METALS KOCHI [LAWS(KER)-1998-11-19] [REFERRED]
JOHNSON VS. PREMJITH [LAWS(KER)-2007-8-66] [REFERRED TO]
S DEVAN CINE ARTIST VS. C KRISHNA MENON SOWPARNIKA [LAWS(KER)-2010-4-2] [REFERRED TO]
NITIN ANAND AND ORS. VS. STATE OF U.T., CHANDIGARH AND ORS. [LAWS(P&H)-2013-7-981] [REFERRED TO]
JOTHI SAREES VS. PON MURUGANATHAM [LAWS(MAD)-2006-2-274] [REFERRED TO]
S HARPREET SING CHAWLA VS. CEAT LTD [LAWS(DLH)-2006-9-171] [RELIED ON]
TIDE WAQTER OIL CO INDIA LTD VS. GREASEOIL INDIA [LAWS(DLH)-2007-2-159] [REFERRED TO]
ASHOK BISWAL VS. MOHD JAFFAR [LAWS(DLH)-2010-9-2] [REFERRED TO]
CANBANK MUTUAL FUND VS. STATE OF DELHI [LAWS(DLH)-2009-7-80] [REFERRED TO]
MRIUTHYUNJAYA AGRICULTURE STORE VS. KAVERY DISTRIBUTORS PVT LTD [LAWS(DLH)-2009-7-223] [REFERRED TO]
ALOK MUNSHI VS. SATINATH MUKHERJEE [LAWS(CAL)-2007-3-53] [REFERRED TO]
PGM SPINNING LTD VS. APSFC HYDERABAD [LAWS(APH)-1999-4-63] [REFERRED TO]
CONSOLIDATED CHEMEQUIP MFR CORAPORATION VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-11-36] [REFERRED TO]
BEVERAGES VENTURE LIMITED VS. PRASHANT PANDURANG KAVADE [LAWS(BOM)-2006-9-221] [REFERRED TO]
PATEL BACHUBHAI RAMJIBHAI VS. PARSOTTAMBHAI P RAMI [LAWS(GJH)-2016-6-298] [REFERRED TO]
SURANS TRADERS VS. TTK TANTEX LIMITED [LAWS(MAD)-2011-7-375] [REFERRED TO]
DEVDATT BHARADWAJ VS. SANTOSH VERMA [LAWS(MPH)-2015-11-2] [REFERRED TO]
HARPREET HOSIERY REHARI VS. NITU MAHAJAN [LAWS(J&K)-1999-10-6] [REFERRED TO]
CHEMOX LABORATORIES LIMITED VS. GUJARAT NARMADA VALLEY FER COMPANY LIMITED [LAWS(GJH)-2002-9-39] [REFERRED]
SRI DATTATRAYA VS. SHARANAPPA [LAWS(SC)-2024-8-18] [REFERRED TO]
GOPI NATH TRADING CO. VS. VINOD KUMAR GUPTA [LAWS(RAJ)-2014-10-49] [REFERRED TO]
A K SONI VS. PAWITTAR SINGH [LAWS(P&H)-2010-1-422] [REFERRED TO]
BALWANT SINGH VS. STATE OF BIHAR [LAWS(PAT)-2007-1-58] [REFERRED TO]
PRABIN KUMAR AGARWALLA VS. ANIL KUMAR KEDIA [LAWS(ORI)-2002-3-50] [REFERRED TO]
K P MURALI VS. VITAN DEPARTMENTAL STORES [LAWS(MAD)-2008-12-203] [REFERRED TO]
SHASHI SHRIVASTAVA VS. JAGDISHSINGH KUSHWAH [LAWS(MPH)-2008-8-66] [REFERRED TO]
NAROTTAM DAMODARDAS CHARADVA VS. STATE OF GUJARAT [LAWS(GJH)-1999-7-44] [REFERRED TO]
DEVI PACKAGING INDUSTRIES VS. BAZARGAON PAPER AND PULP MILLS PVT LTD [LAWS(BOM)-2009-4-72] [REFERRED TO]
ROZY KUKREJA VS. FINANCE ASSOCIATES [LAWS(J&K)-2004-2-6] [REFERRED TO]
ANIYAN THOMAS CHACKO VS. THEVARVELIL BANKERS [LAWS(KER)-2006-8-69] [REFERRED TO]
DEVAN S VS. KRISHNA MENON C [LAWS(KER)-2010-4-8] [REFERRED TO]
AMIT BIRENDRAKUMAR SINHA VS. VARSANA ISPAT LTD [LAWS(GJH)-2011-11-157] [REFERRED TO]
CHIKKACHOWDAPPA VS. S.M. SEETHARAM [LAWS(KAR)-2013-6-4] [REFERRED TO]
M PRAKASH VS. MURUGARAJENDRA CO OPERATIVE BANK LTD [LAWS(KAR)-2012-8-213] [REFERRED TO]
R. LAKSHMINARASIMHA VS. GOUTHAMCHAND [LAWS(KAR)-2015-4-83] [REFERRED TO]
H N SUDESH KUMAR VS. BEARDSELL LIMITED [LAWS(KAR)-2016-3-439] [REFERRED]
GOPAL RAO VS. MANAGER [LAWS(KAR)-2017-5-55] [REFERRED TO]
ANIL KUMAR SHUKLA VS. STATE OF U P [LAWS(ALL)-2007-12-83] [REFERRED TO]
PIJUSH KANTI DASGUPTA VS. STATE OF W B [LAWS(CAL)-2005-4-64] [REFERRED TO]
BINAYAK PAUL VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2002-5-86] [REFERRED]
VETERAN COMPANY PRIVATE LIMITED VS. STATE [LAWS(CAL)-2003-9-7] [REFERRED TO]
YOGENDRA VISHWAKARMA ALIAS PURU VISHWAKARMA VS. STATE OF U P [LAWS(ALL)-2010-8-8] [REFERRED TO]
TRADEMAN INTERNATIONAL PVT LTD VS. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD [LAWS(ALL)-2012-9-168] [REFERRED TO]
S L CONSTRUCTUIONS NAGPUR MAHARASHTRA VS. ALPATI SRINIVASA RAO [LAWS(APH)-2006-6-19] [REFERRED TO]
KATTA ANNAJI RAO VS. NEMANI KRISHNARAJU SEKHAR [LAWS(APH)-2004-3-61] [REFERRED TO]
INDRAPURAM HABITAT CENTRE PVT. LTD. AND ANR. VS. STUP CONSULTANTS PVT. LTD. [LAWS(DLH)-2011-3-535] [REFERRED TO]
BANDI PANDU VS. KOLA BALAJI VARMA [LAWS(APH)-2002-8-45] [REFERRED TO]
GUJRAL TOURS AND TRAVELS P LTD VS. ANUP GULATI [LAWS(DLH)-2009-12-66] [REFERRED TO]
DHIMANT MEHTA VS. M/S. RAMDIL RESORTS P . LTD. [LAWS(BOM)-2016-9-17] [REFERRED TO]
K.S. GUPTA VS. ASHOK SHALIGRAM GUPTA AND ORS. [LAWS(BOM)-2015-11-58] [REFERRED TO]
V V CIRCUITS LIMITED VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2000-6-10] [REFERRED TO]
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