Referred Judgements :-

STATE OF RAJASTHAN VS. KALKI [REFERRED TO]
STATE OF ANDHRA PRADESH VS. VEDDULA VEERA REDDY [REFERRED TO]
RAMCHAMREDDI CHENNA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BHAGWAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAM ANUP SINGH VS. STATE OF BIHAR [REFERRED TO]
YUNIS ALIAS KARIYA VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF RAJASTHAN VS. NATHU [REFERRED TO]
HARIJANA NARAYANA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SAHDEO VS. STATE OF UTTAR PRADESH [REFERRED TO]
ANIL SHARMA VS. STATE OF JHARKHAND [REFERRED TO]
JAI SHREE YADAV VS. STATE OF UTTAR PRADESH [REFERRED TO]
SEEMAN ALIAS VEERANAM VS. STATE [REFERRED TO]
SALIM SAHAB VS. STATE OF MADHYA PRADESH [REFERRED TO]
KULESH MONDAL VS. STATE OF WEST BENGAL [REFERRED TO]
D SAILU VS. STATE OF A P [REFERRED TO]
KAPILDEO MANDAL VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

R S DAHIYA; SHER SINGH; ANIL KUMAR VS. STATE (THROUGH NCT OF DELHI); GOVT OF NCT OF DELHI; STATE [LAWS(DLH)-2018-1-100] [REFERRED TO]
SURESH BABU @ BABU VS. STATE OF KERALA [LAWS(KER)-2023-2-17] [REFERRED TO]
SAROJ SEN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-82] [REFERRED TO]
SHIBU DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-2] [REFERRED TO]
BHAGAWAN BAG VS. STATE OF ODISHA [LAWS(ORI)-2022-7-45] [REFERRED TO]
NEELKANTH VS. STATE OF U P [LAWS(ALL)-2018-8-121] [REFERRED TO]
BOBY @ SUSHIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-9-36] [REFERRED TO]
DURGESH KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-5-219] [REFERRED TO]
RAMESH CHANDRA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-5-28] [REFERRED TO]
NACHAU SINGH VS. STATE OF U P [LAWS(ALL)-2017-9-305] [REFERRED TO]
HASMATULNISHA VS. STATE OF U P [LAWS(ALL)-2017-8-432] [REFERRED TO]
PAPPU @ SURENDRA KUMAR SONAR AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-263] [REFERRED TO]
BABBAN VS. STATE OF U.P. [LAWS(ALL)-2014-5-180] [REFERRED TO]
STATE OF GUJARAT VS. NIZAMUDDIN SHAHB UDDIN QURESHI & 3 ORS [LAWS(GJH)-2015-8-182] [REFERRED]
BHIMANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-2-390] [REFERRED TO]
ANIL NANA YELMAME VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-483] [REFERRED TO]
SUFIAR RAHAMAN @ SK SUFIAR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-7-5] [REFERRED TO]
DINESH SABAR VS. STATE OF ASSAM [LAWS(GAU)-2013-8-58] [REFERRED TO]
BAIDHAR MAHALIK VS. STATE OF ODISHA [LAWS(ORI)-2022-4-96] [REFERRED TO]
RAHUL & OTHERS VS. STATE [LAWS(UTN)-2017-7-153] [REFERRED TO]
GAURAV RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-102] [REFERRED TO]
SHIVAJI CHINTAPPA PATIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2021-3-8] [REFERRED TO]
NANDU SINGH VS. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) [LAWS(SC)-2022-2-150] [REFERRED TO]
SEKAR; RAVI; MURUGAN; SARAVANAN; PITCHAI; LATHA VS. STATE [LAWS(MAD)-2013-8-283] [REFERRED]
STATE OF KARNATAKA VS. RAVI C. K. [LAWS(KAR)-2022-5-134] [REFERRED TO]
B.W.JYOTHIKUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-8-166] [REFERRED TO]
SREEJU T.V. VS. STATE OF KERALA [LAWS(KER)-2024-8-7] [REFERRED TO]
DURGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-220] [REFERRED TO]
MAHAVIR PRASAD RATHORE VS. LACHCHHI RAM PATEL [LAWS(CHH)-2018-4-44] [REFERRED TO]
IDRISH VS. STATE OF U. P. [LAWS(ALL)-2020-6-171] [REFERRED TO]
AKHTAR VS. STATE OF U.P. [LAWS(ALL)-2019-2-310] [REFERRED TO]
AVADESH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-244] [REFERRED TO]
CHATTHOO CHERO VS. STATE OF U.P. [LAWS(ALL)-2022-2-90] [REFERRED TO]
PREM NATH YADAVA VS. STATE OF U.P. [LAWS(ALL)-2022-1-90] [REFERRED TO]
BHIKHAN AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-9-108] [REFERRED TO]
RAJENDRA ALIAS MUNNU VS. STATE OF U.P. [LAWS(ALL)-2017-3-157] [REFERRED TO]
SANJAI @ CHHOTEY VS. STATE OF U.P. [LAWS(ALL)-2017-11-321] [REFERRED TO]
SANTOSH SHUKLA @ SHIV MOHAN SHUKLA AND (3) ORS VS. STATE OF U P [LAWS(ALL)-2017-8-467] [REFERRED TO]
TULSI RAM AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-419] [REFERRED TO]
ASHOK SINGH VS. STATE [LAWS(DLH)-2012-7-200] [REFERRED TO]
BHOPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2013-1-29] [REFERRED TO]
NARESH KUMAR AND ORS. VS. STATE OF DELHI [LAWS(DLH)-2016-12-173] [REFERRED TO]
KABIRJAMAL VS. STATE [LAWS(DLH)-2019-1-378] [REFERRED TO]
DEEPAK BELDAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-7-65] [REFERRED TO]
SHEO SHANKAR SINGH VS. STATE OF JHARKHAND [LAWS(SC)-2011-2-24] [REFERRED TO]
RAMACHANDRAN VS. STATE OF KERALA [LAWS(SC)-2011-9-62] [REFERRED TO]
SAHABUDDIN VS. STATE OF ASSAM [LAWS(SC)-2012-12-44] [REFERRED TO]
DARBARA SINGH VS. STATE OF PUNJAB [LAWS(SC)-2012-9-17] [REFERRED TO]
GAJOO VS. STATE OF UTTARAKHAND [LAWS(SC)-2012-9-37] [REFERRED TO]
KHURSHID AHMED VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2018-5-65] [REFERRED TO]
SOMASHEKARA VS. VASANTHAKUMAR [LAWS(KAR)-2022-2-159] [REFERRED TO]
GANGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-195] [REFERRED TO]
AYODHYA SINGH VS. STATE OF H.P. [LAWS(HPH)-2015-4-19] [REFERRED TO]
SASTHI CHAKRABORTY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-11-3] [REFERRED TO]
KUNJIRAMAN VS. STATE OF KERALA REP BY PUBLIC PROSECUTOR [LAWS(KER)-2017-10-148] [REFERRED TO]
RAJ KISHOR BEHERA VS. STATE OF ODISHA [LAWS(ORI)-2022-8-91] [REFERRED TO]
VIKRAM RANA VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-1-330] [REFERRED TO]
KAMAL KUMAR VS. STATE [LAWS(DLH)-2018-7-10] [REFERRED TO]
JALESHWAR MAJHI VS. STATE [LAWS(DLH)-2017-12-203] [REFERRED TO]
DILDAR SINGH AND ORS VS. STATE OF U T CHANDIGARH AND ORS [LAWS(P&H)-2012-1-502] [REFERRED]
KAVITHA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-1478] [REFERRED TO]
ACHCHAY LAL SAROJ VS. STATE OF U.P. [LAWS(ALL)-2014-12-108] [REFERRED TO]
CHATTHOO CHERO VS. STATE OF U.P. [LAWS(ALL)-2022-4-32] [REFERRED TO]
VIDYA SAGAR DWIVEDI VS. STATE OF U.P. [LAWS(ALL)-2020-2-157] [REFERRED TO]
SURESH KUMAR MALLAH VS. STATE OF U.P. [LAWS(ALL)-2019-3-264] [REFERRED TO]
PRAMILA VS. STATE OF U P [LAWS(ALL)-2019-5-113] [REFERRED TO]
MAHESH VS. STATE OF U P [LAWS(ALL)-2017-9-258] [REFERRED TO]
RAM NATH SINGH AND (4) ORS VS. STATE OF U P [LAWS(ALL)-2018-1-349] [REFERRED TO]
KANHAIYA LAL AND AN OTHER VS. STATE OF U P [LAWS(ALL)-2018-1-347] [REFERRED TO]
VIJAI BAHADUR AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-317] [REFERRED TO]
SHEO MOHAN VS. STATE OF U P [LAWS(ALL)-2017-9-275] [REFERRED TO]
JAGAN NATH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-10-319] [REFERRED TO]
MUMTAZ VS. STATE OF U P [LAWS(ALL)-2016-5-347] [REFERRED]
RAM DULAR AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-5-15] [REFERRED TO]
NANDE @ TAPESHWARI PRASAD VS. STATE OF U P [LAWS(ALL)-2017-8-475] [REFERRED TO]
MOHD SHAMIM GHOSI & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-471] [REFERRED TO]
HAIDER ALI VS. STATE OF U P [LAWS(ALL)-2017-8-466] [REFERRED TO]
KAMLA PRASAD SINGH AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-7-346] [REFERRED TO]
PURNWASI VS. STATE OF U P [LAWS(ALL)-2017-5-544] [REFERRED TO]
SUNIL KUMAR GHOSH AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-8-58] [REFERRED TO]
AJAY TIWARI VS. STATE OF M.P. [LAWS(MPH)-2019-10-18] [REFERRED TO]
KRISHNA YADAV VS. STATE OF BIHAR [LAWS(PAT)-2024-9-15] [REFERRED TO]
VEDDEPALLY KRISHNA VS. STATE OF TELANGANA [LAWS(TLNG)-2023-12-25] [REFERRED TO]
TRILOCHAN SETHY VS. STATE OF ODISHA [LAWS(ORI)-2022-10-23] [REFERRED TO]
KRISHNAPPA VS. STATE OF KARNATAKA BY BABALESHWARA POLICE [LAWS(SC)-2012-7-63] [REFERRED TO]
PUTTASIDDAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-12-33] [REFERRED TO]
STATE OF KARNATAKA VS. BHASKAR [LAWS(KAR)-2022-1-147] [REFERRED TO]
ANWAR ALI AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2020-9-37] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2016-2-215] [REFERRED TO]
SHRI NATH VS. THE STATE [LAWS(DLH)-2019-4-303] [REFERRED TO]
MANJIL RAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-58] [REFERRED TO]
BANTU LALA VS. STATE OF U.P. [LAWS(ALL)-2016-1-111] [REFERRED TO]
ABBAS AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-6-113] [REFERRED]
RAJENDRA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-3-79] [REFERRED TO]
NANHEY @ RAJPATI MISHRA VS. STATE OF U P [LAWS(ALL)-2017-10-268] [REFERRED TO]
SHEO NATH AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-267] [REFERRED TO]
PRABHU AGED ABOUT 60 YEARS VS. THE STATE OF U.P. [LAWS(ALL)-2017-3-264] [REFERRED TO]
ANIL KUMAR AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-365] [REFERRED TO]
JHAPTI AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-270] [REFERRED TO]
KHURSHID VS. STATE OF U.P. [LAWS(ALL)-2018-1-14] [REFERRED TO]
RAM PRASAD @ PARSADDU VS. STATE OF U P [LAWS(ALL)-2017-8-446] [REFERRED TO]
MAHEY ALAM VS. STATE [LAWS(ALL)-2020-3-22] [REFERRED TO]
BADRI AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2018-9-121] [REFERRED TO]
INDERJEET SINGH VS. STATE [LAWS(DLH)-2014-5-119] [REFERRED TO]
MANOJ VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-2082] [REFERRED TO]
STATE BY MYSORE VS. SRI BHIRAVA @ BHIRAPPA [LAWS(KAR)-2022-1-78] [REFERRED TO]
STATE OF KARNATAKA VS. BASAVARAJU [LAWS(KAR)-2022-12-98] [REFERRED TO]
NAGASHETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-12-11] [REFERRED TO]
SANJEEV ATTRI VS. RUCHI ATTRI [LAWS(HPH)-2016-7-308] [REFERRED TO]
Nirgat Gond VS. State of Orissa [LAWS(ORI)-2010-7-47] [REFERRED TO]
MD KARI, SON OF LATE MD NAZIR VS. STATE OF BIHAR [LAWS(PAT)-2017-11-166] [REFERRED TO]
MANAS PRADHAN VS. STATE OF ODISHA [LAWS(ORI)-2022-8-44] [REFERRED TO]
ANWAR KHAN VS. STATE OF ODISHA [LAWS(ORI)-2021-7-5] [REFERRED TO]
NARENDRA ARYA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-10-12] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB [LAWS(SC)-2013-9-70] [REFERRED TO]
SHANMUGAM VS. STATE REP. BY INSPECTOR OF POLICE, T.NADU [LAWS(SC)-2013-9-24] [REFERRED TO]
ALLAM SUDHAKAR VS. STATE OF AP [LAWS(TLNG)-2023-1-57] [REFERRED TO]
MD. ANOWAR HUSSAIN VS. STATE OF ASSAM [LAWS(SC)-2022-10-19] [REFERRED TO]
SHANKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-3-47] [REFERRED TO]
RAM KISHAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-9-126] [REFERRED TO]
STATE OF U.P. VS. GOVIND PASI [LAWS(ALL)-2022-10-18] [REFERRED TO]
BHAGWATI SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-6-57] [REFERRED TO]
KRISHNA AND OTHERS VS. STATE OF U P [LAWS(ALL)-2018-8-110] [REFERRED TO]
S K TIWARI VS. H M B SINHA [LAWS(ALL)-2019-10-76] [REFERRED TO]
JAI PAL SINGH AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-270] [REFERRED TO]
RAM LAKHAN VS. STATE [LAWS(ALL)-2017-11-79] [REFERRED TO]
CHANDRA PRAKASH @ PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2017-10-318] [REFERRED TO]
SEWA SINGH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-424] [REFERRED TO]
RAMESH VS. STATE OF U P [LAWS(ALL)-2017-8-411] [REFERRED TO]
SHAMSAD ALI & OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-290] [REFERRED]
RAM MILAN AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-265] [REFERRED TO]
SHYAMOO @ PAPPU VS. STATE OF U P [LAWS(ALL)-2018-1-331] [REFERRED TO]
KALP NARAIN AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-5-13] [REFERRED TO]
RAM LAKHAN AND OTHERS VS. STATE OF U P [LAWS(ALL)-2016-5-512] [REFERRED]
BALJEET SINGH VS. STATE OF DELHI [LAWS(DLH)-2014-9-245] [REFERRED TO]
KARRI NAGESWARA RAO @ BUJJI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2016-2-68] [REFERRED TO]
SHEKARAPPA VS. STATE [LAWS(KAR)-2022-8-629] [REFERRED TO]
HARADHAN MAHATO & ORS VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-9-15] [REFERRED TO]
RANADIP BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-10-33] [REFERRED TO]
SHANTAWWA VS. STATE OF KARNATAKA THROUGH PSI [LAWS(KAR)-2018-2-215] [REFERRED TO]
STATE OF GUJARAT VS. BHARVAD SANGRAMBHAI JAKSHIBHAI AND ORS. [LAWS(GJH)-2016-3-157] [REFERRED TO]
SURESH ATMARAM INDORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-9-150] [REFERRED]
STATE OF KARNATAKA VS. BHEEMRAJU [LAWS(KAR)-2022-5-99] [REFERRED TO]
STATE OF KARNATAKA VS. KRISHNAMURTHY M. T. [LAWS(KAR)-2022-5-133] [REFERRED TO]
MOHAMMAD ALI AND ORS. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-1-36] [REFERRED TO]
AMARJEET ANAND VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-9] [REFERRED TO]
STATE OF MAHARASHTRA VS. SANTOSH MANOHAR CHAVAN [LAWS(BOM)-2011-10-19] [REFERRED TO]
A K JAYAKUMAR VS. STATE [LAWS(BOM)-2012-2-53] [REFERRED TO]
SK. ALAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-11-7] [REFERRED TO]
PORESH SOREN VS. STATE OF ASSAM [LAWS(GAU)-2022-6-97] [REFERRED TO]
RAM LAL AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-38] [REFERRED TO]
SHEO KUMAR @ BAGGAR VS. STATE OF U P [LAWS(ALL)-2017-9-267] [REFERRED TO]
VISHUN KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-469] [REFERRED TO]
SANTOSH KUMAR SHUKLA VS. STATE OF U P [LAWS(ALL)-2017-8-438] [REFERRED TO]
HIRA VS. STATE OF U.P. [LAWS(ALL)-2017-5-311] [REFERRED TO]
BHAGWAN DIN & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-368] [REFERRED TO]
JAGESHWAR VS. STATE OF U P [LAWS(ALL)-2017-8-420] [REFERRED TO]
SANDHYA SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-12-47] [REFERRED TO]
VAISAKH VS. STATE OF KERALA [LAWS(KER)-2021-10-124] [REFERRED TO]
MOHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-11-63] [REFERRED TO]
BIRJU SALLA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-570] [REFERRED TO]
STATE VS. SANGANNA [LAWS(KAR)-2022-3-188] [REFERRED TO]
DIPLAL RAI VS. STATE OF BIHAR [LAWS(PAT)-2024-10-8] [REFERRED TO]
SUDHAKAR @ SUDHARASAN VS. STATE [LAWS(SC)-2018-3-41] [REFERRED TO]
BHASKARRAO & ORS. VS. STATE OF MAHARASHTRA [LAWS(SC)-2018-4-153] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMLAL DEVAPPA RATHOD AND ORS. [LAWS(SC)-2015-9-155] [REFERRED TO]
SADDIK @ LALO GULAM HUSSEIN SHAIKH & ORS. VS. STATE OF GUJARAT [LAWS(SC)-2016-10-25] [REFERRED TO]
YOGESH SINGH VS. MAHABEER SINGH & ORS. [LAWS(SC)-2016-10-41] [REFERRED TO]
KULVINDER SINGH VS. STATE OF HARYANA [LAWS(SC)-2011-4-74] [REFERRED TO]
SHRI GHANASHYAM CHETTRI VS. STATE OF SIKKIM [LAWS(SIK)-2011-9-4] [REFERRED TO]
ASHOK KUMAR SINGH CHANDEL VS. STATE OF U.P. [LAWS(SC)-2022-11-16] [REFERRED TO]
PRABHU LAL AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-12-173] [REFERRED]
ANUSUYA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-800] [REFERRED TO]
STATE OF KARNATAKA VS. SANTHOSH [LAWS(KAR)-2022-11-943] [REFERRED TO]
PAMPAPATHI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-222] [REFERRED TO]
ASHOKSINH JORUBHA VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-351] [REFERRED TO]
SAMPATH KUMAR VS. STATE [LAWS(KAR)-2022-6-1468] [REFERRED TO]
BAIJU VS. STATE OF M.P. [LAWS(MPH)-2021-10-23] [REFERRED TO]
SUNIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2024-1-7] [REFERRED TO]
PIARE LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-4-67] [REFERRED TO]
GOVINDA NAYAK VS. STATE OF ODISHA [LAWS(ORI)-2024-1-62] [REFERRED TO]
VIKRAM NIRMALKAR VS. STATE OF C.G. [LAWS(CHH)-2018-10-260] [REFERRED TO]
VISHAL YADAV VS. STATE OF U.P. [LAWS(DLH)-2014-4-24] [REFERRED TO]
RAHISUDDIN VS. STATE [LAWS(DLH)-2013-9-396] [REFERRED TO]
RISHI TANDAN VS. STATE OF U P [LAWS(ALL)-2016-5-358] [REFERRED]
SUDESHPAL VS. STATE OF U P [LAWS(ALL)-2017-2-333] [REFERRED TO]
MAHESH & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-7-321] [REFERRED TO]
RAM CHARAN AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-4-10] [REFERRED TO]
MANJOOR AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-8-1] [REFERRED TO]
ANGANA VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-9-242] [REFERRED TO]
SHYAMA DEVI VS. STATE OF U P [LAWS(ALL)-2017-9-299] [REFERRED TO]
SAHUKAR AND ORS VS. STATE OF U P [LAWS(ALL)-2018-5-145] [REFERRED TO]
HARDAYAL SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2013-2-90] [REFERRED TO]
JALAL SIDDIQUI MULLA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-170] [REFERRED TO]
KOBBAD ALI VS. STATE OF ASSAM [LAWS(GAU)-2021-9-25] [REFERRED TO]
PREM SINGH VS. STATE OF NCT OF DELHI [LAWS(SC)-2023-1-3] [REFERRED TO]
GURUSWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-11-135] [REFERRED TO]
STATE OF KARNATAKA VS. SHEKHAPPA [LAWS(KAR)-2022-3-192] [REFERRED TO]
BABU VS. STATE OF KERALA [LAWS(SC)-2010-8-45] [REFERRED TO]
SULABH JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-6-71] [REFERRED TO]
SRI TAPAN MAJUMDER ALIAS PURA VS. STATE OF TRIPURA [LAWS(TRIP)-2019-1-5] [REFERRED TO]
RIKHI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-14] [REFERRED TO]
CHAND KISHORE VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-7-60] [REFERRED TO]
SANMAT KUMBHAR VS. STATE OF ODISHA [LAWS(ORI)-2022-10-24] [REFERRED TO]
LAKHIRAM HEMBROM VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-114] [REFERRED TO]
SUNIL KUMAR RATRE VS. STATE OF C.G. [LAWS(CHH)-2023-3-83] [REFERRED TO]
SATTAR VS. STATE OF U.P. [LAWS(ALL)-2024-12-2] [REFERRED TO]
SATTAR VS. STATE OF U.P. [LAWS(ALL)-2019-4-304] [REFERRED TO]
ZAHID VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-8-30] [REFERRED TO]
RAMJI YADAV VS. STATE OF U.P. [LAWS(ALL)-2021-11-50] [REFERRED TO]
OM PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2022-11-45] [REFERRED TO]
SALAUDDIN VS. STATE OF U.P. [LAWS(ALL)-2019-12-251] [REFERRED TO]
GURU PRASAD VS. STATE OF U P [LAWS(ALL)-2018-5-588] [REFERRED TO]
SHUKH DEV AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-312] [REFERRED TO]
SHEO RAM & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-430] [REFERRED TO]
RAM JAG VS. STATE OF U P [LAWS(ALL)-2017-9-292] [REFERRED TO]
DEV SHARAN VS. STATE [LAWS(DLH)-2023-5-174] [REFERRED TO]
KABIR VS. STATE [LAWS(DLH)-2019-1-468] [REFERRED TO]
AKASH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-11-388] [REFERRED TO]