Referred Judgements :-

GOMATHINAYAGAM PILLAI VS. PALANISWAMI NADAR [FOLLOWED]

Cited Judgements :-

SAMBHUNATH CHAKRAVARTY VS. SUSHAMA SINHA [LAWS(CAL)-1979-7-23] [REFERRED TO]
ARUN BATRA VS. BIMLA DEVI THRU LRS [LAWS(DLH)-2010-7-64] [REFERRED TO]
RAHAT JAN VS. HAFIZ MOHAMMAD USMAN DECEASED [LAWS(ALL)-1983-3-18] [REFERRED TO]
SIND BISCUITS MANUFACTURING COMPANY VS. DELIGHT ENGINEERING WORKS [LAWS(ALL)-1984-4-21] [REFERRED TO]
BABURAO KADU AHER VS. NIMBA NAGOO JADHAV [LAWS(BOM)-1998-5-12] [REFERRED TO]
NALIN VIRJEE SHAH VS. NARAYAN RAMCHANDRA MHATRE [LAWS(BOM)-2002-2-150] [REFERRED TO]
G. PREMJEE TRADING PRIVATE LIMITED VS. ABDUL KADER HAJI NOORMOHAMMED [LAWS(BOM)-2021-6-55] [REFERRED TO]
RAJESH KUMAR VS. MANOJ JAIN [LAWS(DLH)-1998-6-1] [REFERRED]
ARUN CHAUHAN VS. GEETA THAKUR [LAWS(HPH)-2014-8-68] [REFERRED TO]
INDIA STEAMSHIP COMPANY VS. BRIJ MOHAN DALMIYA [LAWS(CAL)-1989-6-58] [REFERRED TO]
INDIA CARBON LIMITED VS. GANESH PRASAD SINGH [LAWS(CAL)-2011-9-150] [REFERRED TO]
PADMAVATHI VS. E V SUBRAHMANYAM [LAWS(APH)-2005-8-149] [REFERRED TO]
INTI VEERA VENI VS. MAHADASA VARA LAKSHMI [LAWS(APH)-2004-12-21] [REFERRED TO]
NARAYAN SHARMA VS. DEVENDRA KUMAR SHARMA [LAWS(ALL)-2013-9-72] [REFERRED TO]
ANIL SHARMA VS. MAHESH DASS [LAWS(DLH)-2012-11-165] [REFERRED TO]
GURUVACHAN SINGH VS. MANJIT SINGH [LAWS(MPH)-1999-11-34] [REFERRED TO]
KALEESWARA MILLS LIMITED COIMBATORE VS. LAKSHMI STEELS [LAWS(MAD)-2006-5-27] [REFERRED TO]
P.S.MANI VS. S.M.A. JALEEL [LAWS(MAD)-2019-9-386] [REFERRED TO]
GUNVANTLAL RATANCHAND VS. RAMESHBHAI P PATEL [LAWS(GJH)-2000-9-92] [REFERRED TO]
SITA DEVI VS. CHANDRA SINGH [LAWS(CAL)-1996-8-33] [REFERRED TO]
DILIP KUMAR SARKAR VS. SK. ABDUL MALEQUE [LAWS(CAL)-1990-7-34] [REFERRED TO]
RAM NIHORE VS. AJAYAB LAL [LAWS(ALL)-2019-8-345] [REFERRED TO]
RAM NIHORE VS. AJAYAB LAL [LAWS(ALL)-2019-8-345] [REFERRED TO]
VEENA AGARWAL VS. UNJHA AYURVEDIC PHARMACY AND OTHERS [LAWS(ALL)-2018-5-197] [REFERRED TO]
SYED QUADRI VS. SYED MUJEEBUDDIN [LAWS(APH)-2009-7-82] [REFERRED TO]
E S RAJAN VS. R MOHAN [LAWS(KAR)-1994-12-21] [FOLLOWED ,FOLL.; 3.]
MATHURABAI VS. AMRESH [LAWS(BOM)-2023-4-142] [REFERRED TO]
ASHISH GUPTA VS. MONIKA DEVI KHETAN [LAWS(CHH)-2022-8-38] [REFERRED TO]
MAN KAUR VS. HARTAR SINGH [LAWS(P&H)-1999-10-153] [REFERRED TO]
SYED SHAFIULLAH VS. RAFIQ MAHMOOD [LAWS(MAD)-1990-6-47] [REFERRED TO]
JAMBAGALAKSHMI KRISHNAN VS. P C MARTIN [LAWS(MAD)-1994-4-62] [REFERRED TO]
HIMAYAM ENGINEERS AND BUILDERS VS. S RAVICHANDRAM [LAWS(MAD)-2012-3-279] [REFERRED]
GURUKRIPA SHASKIYA KARMACHARI SAHAKARI NIRMAM SANSTHA VS. RATANLAL S O SHEDMAL CHOMWAL [LAWS(BOM)-1988-4-40] [REFERRED TO]
BALAK GLASS EMPORIUM VS. UNITED INDIA INSURANCE CO LTD [LAWS(KER)-1993-7-42] [REFERRED TO]
N SREENIVASA VS. KUTTUKARAN MACHINE TOOLS LTD [LAWS(KAR)-2007-2-48] [REFERRED TO]
HARIKISHAN UDAISINGH VS. JASWANT SINGH [LAWS(MPH)-1991-10-10] [REFERRED TO]
V INDIRANI VS. P R BALAKRISHNAN [LAWS(MAD)-2018-8-355] [REFERRED TO]
THIRUGNANASAMBANDAM VS. KANNAN [LAWS(MAD)-2018-9-596] [REFERRED TO]
BABY @ VARGHESE VS. GOPAKUMAR [LAWS(KER)-2013-11-102] [REFERRED TO]
SUBHASH CHANDER KATHURIA VS. UMED SINGH [LAWS(DLH)-2006-1-29] [REFERRED TO]
NANAK BUILDERS AND INVESTORS PRIVATE LIMITED VS. VINOD KUMAR ALAG [LAWS(DLH)-1990-10-13] [REFERRED TO]
MOHAMMED ABDUL AZEEM AND ANOTHER VS. M/S. SOUTH INDIA PRIME TANNERY PVT. LTD., REP. BY ITS MANAGING DIRECTOR, H.ABDUL LATEEF [LAWS(APH)-2016-2-7] [REFERRED TO]
VED PRAKASH GUPTA VS. SHISHU PAL SINGH [LAWS(ALL)-1984-5-23] [REFERRED TO]
RABINDRA KUMAR PAUL VS. SATYENDRA KUMAR MOOKHERJEE [LAWS(CAL)-2005-7-45] [REFERRED TO]
PRAMOD BHAURAOJI MAHAJAN VS. RAJENDRA KISNAJI MAHAJAN [LAWS(BOM)-2024-6-153] [REFERRED TO]
SANJAY MAHESHWARI S/O LATE SATYANARAYAN MAHESHWARI VS. PUNARAM SAHU S/O LATE MEHATAR SAHU [LAWS(CHH)-2017-8-1] [REFERRED TO]
VIJAY THADANI VS. ITWARI [LAWS(CHH)-2017-8-128] [REFERRED TO]
PADAM CHAND KOTHARI AND ORS. VS. KRISHNA DEVI AND ORS. [LAWS(RAJ)-2014-2-199] [REFERRED TO]
RATHNAVATHI VS. KAVITA GANASHAMDAS [LAWS(SC)-2014-10-37] [REFERRED TO]
SARADAMANI KANDAPPAN VS. S RAJALAKSHMI [LAWS(SC)-2011-7-40] [REFERRED TO]
S K M MOHAMMED AMANULLAH VS. T C S RAMASANGU PANDIAN [LAWS(MAD)-1993-7-17] [REFERRED TO]
CHAND RANI VS. KAMAL RANI [LAWS(SC)-1992-12-38] [RELIED ON]
ASHISH GUPTA VS. KSHAMA DEVI KHETAN [LAWS(CHH)-2022-8-22] [REFERRED TO]
SANGEETA AGRAWAL VS. SANTOSH BHIMNANI [LAWS(CHH)-2024-4-36] [REFERRED TO]
YOGEN RATHOD S/O NARAYAN DHARAM RATHOD VS. PADMA BEN BHANUSHALI WIFE OF KANJI BHAI BHANUSHALI [LAWS(CHH)-2019-2-129] [REFERRED TO]
AVDEL TOOLS AND SERVICES VS. TRUFIT FASTENERS PRIVATE LIMITED [LAWS(BOM)-2008-10-73] [REFERRED TO]
VISHAL KUMAR NEMICHAND KAKAD VS. SHANKAR MAHADEO KUBDE [LAWS(BOM)-2008-1-82] [REFERRED TO]
PRABIR DAS VS. KINU RAM MONDAL [LAWS(CAL)-2022-4-18] [REFERRED TO]
BEEMANENI MAHALAKSHMI VS. GANGUMALLA APPARAO [LAWS(APH)-2007-8-73] [REFERRED TO]
P VIJAYA LAKSHMI VS. B BALAIAH [LAWS(APH)-2011-2-92] [REFERRED TO]
KAUSHIK TALUKDAR VS. SUDHIR CHANDRA DAS [LAWS(CAL)-2012-12-48] [REFERRED TO]
SURYADEVARA SATYANARAYANA VS. HIRACHAND [LAWS(APH)-2002-12-138] [REFERRED TO]
M/S DARVESH SAHKARI AVAS SAMITI LTD THROUGH SECRETARY VS. M/S DOCTORS SAHKARI GRAH IRMAN SAMITI LTD [LAWS(ALL)-2018-2-691] [REFERRED TO]
KANHAYALAL HUKUMATRAI BANAWANI VS. KESHAV SHANKAR RANADE [LAWS(KAR)-2002-2-46] [REFERRED TO]
MANGI LAL VS. MUNICIPAL BOARD, BALOTRA [LAWS(RAJ)-1991-4-85] [REFERRED]
BHAGWAN SINGH VS. TEJA SINGH ALIAS TEJA RAM [LAWS(P&H)-1994-1-87] [REFERRED TO]
LAKSHMI AMMA KAMALAMMA VS. AYYAPPAN KUNJOONJU [LAWS(KER)-2003-7-12] [REFERRED TO]
R. ARAVINDHAN VS. K.R.S. JANAKIRAMAN (A.K.A.) AND ORS. [LAWS(MAD)-2015-7-335] [REFERRED TO]
HINDUSTAN CLEANENERGY LIMITED VS. MAIF INVESTMENTS INDIA 2 PTE LIMITED [LAWS(DLH)-2022-1-240] [REFERRED TO]
RANJITHAM AMMAL VS. MARAGATHAMMAL [LAWS(MAD)-1998-11-165] [REFERRED TO]
K. NANJAPPAN AND ANOTHER VS. C. MANICKKAM AND ANOTHER [LAWS(MAD)-1996-11-87] [REFERRED TO]
SURESH RARAAKRISHNA MAHALE VS. SHANTIBAI KOM RAMAKANT [LAWS(KAR)-1997-9-31] [REFERRED TO]
SWARNAM RAMACHANDRAN VS. ARAVACODE CHAKUNGAL JAYAPALAN [LAWS(BOM)-2000-6-91] [REFERRED TO]
SHRUTI VS. BALDEV SINGH AND OTHERS [LAWS(HPH)-2017-5-130] [REFERRED TO]
MEENA BIBI ALIAS ANWARI BEGUM VS. HILDA GLADY SYLUS [LAWS(CAL)-2004-9-26] [REFERRED TO]
BABULAL HARCHAND BELDAR VS. SITARAM KATHU BORSE (DHOBI) [LAWS(BOM)-2016-6-61] [REFERRED TO]
YUVRANI HANSA DEVI VS. ZAFAR FAROOQ VOHRA [LAWS(BOM)-2011-8-37] [REFERRED TO]
PANKAJ ANANTRAI BHUWA VS. RAMKUMAR SHIVCHANDRAY AND SONS [LAWS(BOM)-2010-5-52] [REFERRED TO]
INTI VEERA VENI VS. MAHADASA VARA LAKSHMI [LAWS(APH)-2004-11-13] [REFERRED TO]
SRIDHAR NAGARAJAN PROPRIETOR SHREE VELAN PROPERTIES ALWARPET VS. INDIABULLS REAL ESTATE LIMITED [LAWS(MAD)-2022-11-330] [REFERRED TO]
Parmanand Soni VS. Radhakrishna Dharmartha Private Trust [LAWS(MPH)-2006-12-47] [REFERRED TO]
CHINNAKANNU NAIDU VS. CHINNAPPAN [LAWS(MAD)-2006-2-349] [REFERRED TO]
D. NARAYANA SURVE VS. PAPPU AMMAL [LAWS(KER)-1983-1-34] [REFERRED TO]
SURAJ SINGH VS. NATHI BAI [LAWS(MPH)-1989-8-49] [REFERRED TO]
KRISHNAJI S O VENKATESH SANE VS. SAROJ SCREENS PRIVATE LIMITED [LAWS(BOM)-1988-9-33] [REFERRED TO]
K A KUMARESAN VS. K S NANJUNDAN [LAWS(MAD)-2018-3-602] [REFERRED TO]
D SANGUPATHI VS. D SURIYAN [LAWS(MAD)-2017-6-188] [REFERRED TO]
S SAMBANDAM VS. P DAIVASIGAMANI [LAWS(MAD)-2010-6-125] [REFERRED TO]
R N BAKSHI VS. VARUN KUMAR DATT [LAWS(DLH)-2000-9-129] [REFERRED]
TAVELLEN AMARJIT SINGH VS. GENERAL MARKETING AND MANUGFACTURING COMPANY LIMITED [LAWS(DLH)-1984-6-11] [REFERRED TO]
MALINI V PARAB ALIAS PRABHU VS. PRAFULLAKUMAR R DESHPANDE [LAWS(BOM)-2008-6-184] [REFERRED TO]
DUDAKA SAROJINAMMA VS. VANNEPENTA RAMANAMMA [LAWS(APH)-2023-7-30] [REFERRED TO]
R.K.B.K. FISCAL SERVICES PVT. LTD. VS. ISHWAR DAYAL KANSAL [LAWS(DLH)-2014-4-25] [REFERRED TO]
ASHOK KUMAR AGRAWAL VS. BRIJ MOHAN TAPADIA [LAWS(ALL)-2018-8-288] [REFERRED TO]
MEENA RAJPOOT VS. RAM BHAROSE KATIYAR AND ORS. [LAWS(ALL)-2015-9-264] [REFERRED TO]
A K LAKSHMIPATHY VS. RAI SAHEB PANNALAL HIRALAL LAHOTI CHARITABLE TRUST [LAWS(APH)-2005-2-89] [REFERRED TO]
KOLLI SATYANARAYANA VS. VALLURIPALLI KESAVA RAO CHOWDARY [LAWS(APH)-2008-10-25] [REFERRED TO]
SAHIDA KHATOON BIBI VS. DEBILAL SHAW [LAWS(CAL)-2004-1-9] [REFERRED TO]
PHOOL SINGH SAHU VS. PREETAM DEWANGAN [LAWS(CHH)-2023-7-63] [REFERRED TO]
SURJEET SINGH SALUJA VS. GULAM RASOOL [LAWS(CHH)-2021-3-78] [REFERRED TO]
PRAGATI EDUCATIONAL AND WELFARE SOCIETY VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2008-4-68] [REFERRED TO]
PANDURANG S/O JAGANNATH KALE VS. DEOMAHARAJ GURU VASUDEO MAHARAJ [LAWS(BOM)-2022-8-96] [REFERRED TO]
SATISH KUMAR VS. RAM SINGH [LAWS(P&H)-2012-1-42] [REFERRED TO]
MUSHIR MOHAMMAD KHAN VS. SAJEDA BANO [LAWS(SC)-2000-3-193] [REFERRED 1977 2 SCR 877 =]
SHEIKH FARJAN MIAN VS. TEJU SAHU [LAWS(PAT)-1998-4-58] [REFERRED TO]
SITA RAM PRASAD VS. JAYAM [LAWS(PAT)-1997-10-9] [REFERRED TO]
GAJJALA RAMESH VS. G.VENKATESH [LAWS(TLNG)-2024-6-22] [REFERRED TO]
SHANKARI PANDIYAN VS. RAMACHANDRA MURTHY [LAWS(KAR)-2024-1-170] [REFERRED TO]
M. Bhujangaveni and others VS. C. Sarasa K.S. Reddy and others [LAWS(KAR)-2012-8-467] [REFERRED TO]
IMARTI BAI & OTHERS VS. PREM BAI & OTHERS [LAWS(MPH)-2016-5-149] [REFERRED]
HIMMATLAL AND OTHERS VS. RAJRATAN CONCEPT AND OTHERS [LAWS(MPH)-2018-7-24] [REFERRED TO]
SHAFIULLA VS. KRISHNAPPA AND ORS. [LAWS(KAR)-2015-9-371] [REFERRED TO]
KANHAIYA LAL VS. JHAMAT MAL [LAWS(RAJ)-1988-1-10] [REFERRED TO]
UMANARAYAN THAKUR PRASAD AWATHI VS. SANT KUMAR RADHELAL ARYA [LAWS(MPH)-2013-4-44] [REFERRED TO]
SHAKUNTLA DEVI VS. MOHANLAL AMRIT RAJ JAIN MARKET PALI [LAWS(RAJ)-1994-5-23] [RELIED ON]
VISWANATHAN VS. R LAKSHMI AMMAL DEED [LAWS(MAD)-1993-3-30] [REFERRED TO]
N SARASWATHI AMMAL VS. JAYARAM RAO [LAWS(MAD)-1998-8-51] [REFERRED TO]
RANGANATHA GOUNDER VS. SAHADEVA GOUNDER [LAWS(MAD)-2004-8-113] [REFERRED TO]
SHYAMABAI VS. RAMKISAN [LAWS(BOM)-2007-12-76] [REFERRED TO]
VOLITION INVESTMENT PRIVATE LIMITED VS. MADHURI JITENDRA MASHROO [LAWS(BOM)-2003-2-62] [REFERRED TO]
ARUN BATRA VS. BIMAL DEVI THRU [LAWS(DLH)-2010-7-422] [REFERRED TO]
C NAZEER AHMED VS. S JAHAN ARA [LAWS(KAR)-2000-7-47] [REFERRED TO]
KEHAR SINGH VS. PREM SHARMA [LAWS(HPH)-2012-10-34] [REFERRED TO]
PATEL ISHWARLAL SHIVRAM VS. RAJPUT ADAJI MEGHAJI HEIRS [LAWS(GJH)-2011-8-176] [REFERRED TO]
KRISHNA BAHADUR LAL SHRIVASTAVA VS. SUNIL KUMAR ARORA [LAWS(CHH)-2023-8-39] [REFERRED TO]
GOPAL JOHARI VS. ANUP DIWAN [LAWS(DLH)-2012-7-133] [REFERRED TO]
MUKESH KUMAR JAIN VS. AJAY PAL SINGH [LAWS(ALL)-2022-10-60] [REFERRED TO]
BASF INDIA LTD VS. LANDCOM PROPERTIES PVT LTD [LAWS(BOM)-2010-6-8] [REFERRED TO]
E BHAGWAN DAS VS. DILIP KUMAR [LAWS(APH)-1998-3-11] [REFERRED TO]
T JAGANNADHAM DIED PER L R VS. A RADHAKRISHNA [LAWS(APH)-1997-5-14] [FOLLOWED . (PARA 3) 2.]
NARAYANASWAMY L VS. B BIJARAJ [LAWS(KAR)-1991-2-6] [FOLLOWED ON]
GAIL INDIA LTD VS. PARAMOUNT LTD [LAWS(DLH)-2010-4-439] [REFERRED]
MOTILAL DAYALANI VS. ASHOK KUMAR GUHA [LAWS(CHH)-2022-9-95] [REFERRED TO]
SHARADA NANASAHEB PATIL VS. APPASO JIVAPPA CHOUGULE [LAWS(BOM)-2019-9-190] [REFERRED TO]
VIVEK GARG VS. Y.C KURELE [LAWS(DLH)-2013-9-86] [REFERRED TO]
DARVESH SAHKARI AVAS SAMITI LTD. VS. DOCTORS SAHKARI GRAH IRMAN SAMITI LTD. [LAWS(ALL)-2018-2-680] [REFERRED TO]
SYED M M RIZVI VS. SUBHASH SINGH [LAWS(ALL)-2014-4-169] [REFERRED TO]
SYED M M RIZVI VS. SUBHASH SINGH [LAWS(ALL)-2014-4-169] [REFERRED TO]
S SAMBANDAM VS. C PUSHPARANI [LAWS(MAD)-2010-6-134] [REFERRED TO]
INDIRA KAUR VS. SHEO LAL KAPOOR [LAWS(SC)-1988-3-40] [FOLLOWED IT MAY BE THAT WHERE RECIPROCAL PROMISE WAS MADE BY WAY OF A 'CONCESSION',THE COMPLIANCE WI]
SARASWATHI AMMAL VS. DILLI REDDIYAR (DIED) [LAWS(MAD)-2018-3-453] [REFERRED TO]
K JAYAKUMAR VS. ROBERT [LAWS(MAD)-2002-3-79] [REFERRED TO]
DARSHAN SINGH VS. SADH RAM [LAWS(HPH)-2024-1-102] [REFERRED TO]
RAJSHREE TEXTILES AND ORS VS. SARASWATHI DEVI AND ANR [LAWS(MAD)-2012-3-482] [REFERRED]
DURAISINGAM VS. S.R. JAGANNATHAN AND ORS. [LAWS(MAD)-2015-8-123] [REFERRED TO]
RASAMOY NAMASUDRA VS. PRANESH CHANDA [LAWS(GAU)-2014-5-39] [REFERRED TO]
CHANDRA KANT GUPTA VS. KRISHNA MANOHAR BHATWARA [LAWS(RAJ)-2004-5-25] [REFERRED TO]