Cited Judgements :-

RAM PRATAP SINGH VS. RAM PRATAP SINGH [LAWS(ALL)-2022-6-77] [REFERRED TO]
RAM GOPAL AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-2-319] [REFERRED TO]
ALTAF VS. STATE OF U P [LAWS(ALL)-2017-11-362] [REFERRED TO]
MENOKA MALIK VS. STATE [LAWS(CAL)-2004-6-65] [REFERRED TO]
MUJIBAR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-3-1] [REFERRED TO]
SABITRI BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-4-76] [REFERRED TO]
SH.VISHWA NATH MACHHAN S/O LATE SH. RAGHUBIR DASS VS. STATE [LAWS(HPH)-2016-10-54] [REFERRED TO]
KRISHNANKUTTY VS. STATE OF KERALA [LAWS(KER)-2004-12-27] [REFERRED TO]
CHAMAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-107] [REFERRED TO]
TRILOCHAN KHILO AND ANR. VS. KUSUNO KHORA AND ORS. [LAWS(ORI)-1989-5-18] [REFERRED TO]
MAHABIR MISTRY VS. STATE OF BIHAR [LAWS(PAT)-1989-8-13] [REFERRED TO]
REKHA SONI VS. GOPAL [LAWS(MPH)-2023-10-91] [REFERRED TO]
KARTAR SINGH VS. JOGA SINGH [LAWS(P&H)-1996-2-256] [REFERRED]
SAMA SUBHASH REDDY VS. S LALITHA ALIAS LALITHAMMA [LAWS(APH)-2009-9-67] [REFERRD TO [PARA 16]]
BADRI PRASAD GARHEWAL VS. MOHAN SURYAWANSHI [LAWS(CHH)-2016-1-20] [REFERRED TO]
MILAU VS. JAGDISH [LAWS(CHH)-2014-6-24] [REFERRED TO]
PADUM SONI VS. NAKCHHED PRASAD [LAWS(CHH)-2009-4-29] [REFERRED TO]
BALENDRA BHUSHAN SINGH VS. SHEKHAR SINGH AND (2) ORS. [LAWS(ALL)-2017-7-40] [REFERRED TO]
KRIPA SHANKER PANDEY VS. STATE OF U.P. [LAWS(ALL)-2019-11-150] [REFERRED TO]
JAGDISH VS. STATE OF U.P. [LAWS(ALL)-2019-7-336] [REFERRED TO]
RAJMANI VS. STATE OF U.P. [LAWS(ALL)-2019-10-12] [REFERRED TO]
SUNITA PURSHOTTAM TARKAR VS. VINCENT PAUL SUARES [LAWS(BOM)-1977-7-2] [REFERRED TO]
ZAKIA AHSAN JAFRI VS. SPECIAL INVESTIGATION TEAM - SIT [LAWS(GJH)-2017-10-47] [REFERRED TO]
ASHOK @ HASMUKH PUNAMCHAND CHHOVALA VS. STATE OF GUJARAT [LAWS(GJH)-2014-4-98] [REFERRED TO]
BANSI LAL VS. AB RASHID [LAWS(J&K)-2006-7-11] [REFERRED TO]
MADAN KUMAR AND ANR. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-260] [REFERRED TO]
BIDHI CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-72] [REFERRED TO]
SHRI RAJ KUMAR VS. SHRI SHAMSHER SINGH [LAWS(HPH)-2017-8-110] [REFERRED TO]
JAGDISH RAJ VS. DIWAN CHAND [LAWS(J&K)-2021-7-58] [REFERRED TO]
GOVINDI VS. DHARAMRAJ [LAWS(MPH)-2003-3-48] [REFERRED TO]
K RAMACHANDRAN VS. V N RAJAN [LAWS(SC)-2009-7-121] [REFERRED TO]
MAHABIR VS. STATE OF HARYANA [LAWS(SC)-2025-1-124] [REFERRED TO]
DHANANJAY YADAV VS. STATE OF BIHAR [LAWS(PAT)-2004-1-31] [REFERRED TO]
RAMDEO RAM VS. AKALU AHIR, [LAWS(PAT)-1969-10-7] [REFERRED TO]
SATYEADRA KUMAR ROY VS. KRIPAMAY MISHRA [LAWS(GAU)-1986-5-6] [REFERRED TO]
ANANDA TANTUBAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-9-35] [REFERRED TO]
COURT ON ITS OWN MOTION VS. DHANRAJ [LAWS(DLH)-2017-3-115] [REFERRED TO]
ABDUL WAHEED VS. STATE OF U.P. [LAWS(ALL)-2020-1-132] [REFERRED TO]
RAM PHOOL VS. STATE OF U.P. [LAWS(ALL)-2019-7-422] [REFERRED TO]
NATHOO VS. STATE OF U.P. [LAWS(ALL)-2015-9-255] [REFERRED TO]
BATUK NATH PATHAK VS. TRILOKI NARAYAN PANDEY [LAWS(ALL)-2019-10-166] [REFERRED TO]
KUSHAL PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-10-164] [REFERRED TO]
STATE OF U.P VS. DHARAMPAL SINGH [LAWS(ALL)-2019-11-168] [REFERRED TO]
PARMANAND VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-10-163] [REFERRED TO]
SHISHUPAL SINGH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2014-12-281] [REFERRED TO]
PAPPU DAS VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-143] [REFERRED TO]
BABITA VS. STATE [LAWS(DLH)-2019-7-107] [REFERRED TO]
RAJASHRI SUBHASH KAMBLE VS. SUBHASH BABANRAO KAMBLE [LAWS(BOM)-2007-3-4] [REFERRED TO]
BALDEV RAJ VS. CHANDER PRAKASH [LAWS(DLH)-2007-7-184] [REFERRED TO]
JAI SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-5-807] [REFERRED TO]
AJAY KUMAR SAINI VS. STATE OF HARYANA [LAWS(P&H)-2013-11-33] [REFERRED TO]
REEMA AGGARWAL VS. ANUPAM [LAWS(P&H)-2013-11-154] [REFERRED TO]
V KRISHNAMOORTHY VS. BHARATHI RAJA [LAWS(MAD)-2007-7-281] [REFERRED TO]
TARA DEVI VS. PREM CHAND AND OTHERS [LAWS(HPH)-2018-2-31] [REFERRED TO]
SHARDA DEVI VS. PRAVEEN ALIAS ANU AND OTHERS [LAWS(HPH)-2018-4-160] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-75] [REFERRED TO]
KULWINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-8-47] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-10] [REFERRED TO]
LAKSHMANAN SUNDARAM VS. STATE OF KERALA [LAWS(KER)-1989-2-14] [REFERRED TO]
SYED REYAZUDDIN VS. STATE OF BIHAR; MERAJ ALAM AND ORS [LAWS(PAT)-2011-12-170] [REFERRED]
BINDESHAWAR SAH VS. STATE OF BIHAR [LAWS(PAT)-2013-11-9] [REFERRED TO]
SURESH PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2013-12-48] [REFERRED TO]
SHILOK BHARDWAJ VS. RUNIKA BHARWAJ [LAWS(SC)-2014-8-95] [REFERRED TO]
SUNDARESAN VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2013-9-253] [REFERRED TO]
CHANDRA VS. RAMCHANDRAN [LAWS(MAD)-1997-3-102] [REFERRED TO]
VINEET BAFNA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-8-178] [REFERRED TO]
BIRMANI YADAV, SON OF LATE NAND KISHORE YADAV VS. STATE OF BIHAR [LAWS(PAT)-2018-6-25] [REFERRED TO]
RAMESH CHANDRA SRIVASTAVA VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2017-10-200] [REFERRED TO]
ABDUL WAHID VS. STATE OF U.P. [LAWS(ALL)-2017-2-116] [REFERRED TO]
ISTIYAQ AHAMAD VS. STATE OF U.P. [LAWS(ALL)-2019-11-129] [REFERRED TO]
PHOOLDALI VS. STATE OF U.P. [LAWS(ALL)-2019-11-62] [REFERRED TO]
SURESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-10-167] [REFERRED TO]
ASHIMA DEY VS. ABHIJIT DEY [LAWS(CAL)-2004-12-42] [REFERRED TO]
DINABANDU TALUKDAR VS. SANTOSH KUMAR HIMATSHINGKA [LAWS(GAU)-1986-8-27] [REFERRED TO]
SATYA NARAYAN VS. STATE OF U P [LAWS(ALL)-1997-8-114] [REFERRED TO]
MANJU VS. STATE AND ORS. [LAWS(DLH)-2016-1-94] [REFERRED TO]
SH. CHAMAN LAL VS. SH. BUDHI SINGH [LAWS(HPH)-2016-10-59] [REFERRED TO]
P.B. KOHLI VS. KESHAV VERMA [LAWS(J&K)-2021-1-19] [REFERRED TO]
STATE OF U. P. VS. JAGDAMBA PRASAD [LAWS(ALL)-2024-3-176] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-67] [REFERRED TO]
YADVINDER SINGH AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-106] [REFERRED TO]
MOHINDER SINGH AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-184] [REFERRED TO]
V G PAWAR ASST MANAGER PHAITAN VS. SHANTILAL MULOKCHAND DOSHI [LAWS(BOM)-1976-7-10] [REFERRED TO]
SHANMUGAM VS. KARUPPANNAN [LAWS(MAD)-1998-4-140] [REFERRED TO]
K SULOCHANA VS. SEKARALIASGUNASEKAR [LAWS(MAD)-2003-12-219] [REFERRED TO]
A BIHARI VS. STATE OF KARNATAKA [LAWS(KAR)-2003-12-57] [REFERRED TO]
RANI VS. STATE [LAWS(MAD)-1986-9-6] [REFERRED TO]
KRISHNAN VS. KUNHAMBU NAIR [LAWS(KER)-1984-2-28] [REFERRED TO]
KADIRESAN VS. KASIM [LAWS(MAD)-1986-7-14] [FOLLOWED ON]
MADAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(MPH)-2018-3-215] [REFERRED TO]
ISSAC @ KISHOR VS. RONALD CHERIYAN [LAWS(SC)-2018-1-31] [REFERRED TO]
SATYENDRA NATH DUTTA VS. RAM NARAIN [LAWS(SC)-1974-11-29] [RELIED ON]
VENKATESAN VS. RANI [LAWS(SC)-2013-8-37] [REFERRED TO]
EXECUTIVE ENGINEER VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2017-11-74] [REFERRED TO]
BHARDULI THAKUR VS. STATE OF BIHAR [LAWS(PAT)-1997-8-19] [REFERRED TO]
BHUWAL PRASAD VS. STATE OF BIHAR [LAWS(PAT)-1996-7-17] [REFERRED TO]
BALBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-12-38] [REFERRED TO]
JOHAR VS. MANGAL PRASAD [LAWS(SC)-2008-1-58] [REFERRED]
NIHERKANA SINGHA ROY VS. REKHA SINGHA ROY [LAWS(CAL)-2004-4-10] [REFERRED TO]
JONNALA CHINNA KISTAIAH VS. A RAMESH [LAWS(APH)-1992-12-36] [REFERRED TO]
SANTOSH KUMAR VS. STATE [LAWS(ALL)-2019-7-78] [REFERRED TO]
KAMLESH BAHADUR SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-1-99] [REFERRED TO]
RAM KHILARI VS. STATE [LAWS(ALL)-2015-2-186] [REFERRED TO]
RAGHUVEER SINGH & ANOTHER VS. STATE OF U.P. & ANOTHER [LAWS(ALL)-2016-8-343] [REFERRED TO]
RAM NARAIN AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2018-7-244] [REFERRED TO]
RAM DAS VS. STATE OF U.P. [LAWS(ALL)-2015-12-156] [REFERRED TO]
JANARTHANATN VS. ANANDA NAIDU [LAWS(MAD)-1998-9-154] [REFERRED TO]
DURGA DEVI VS. VINOD KUMAR [LAWS(DLH)-2005-3-35] [REFERRED TO]
BHOGI LAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1984-12-43] [REFERRED TO]
PALLAB DAS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2012-8-82] [REFERRED TO]
HIRA NAND SHASTRI VS. RAM RATTAN THAKUR AND ANOTHER [LAWS(HPH)-2016-7-29] [REFERRED TO]
R MADESH VS. STATE [LAWS(MAD)-2009-7-542] [REFERRED TO]
K JAGADISH VS. STATE OF KARNATAKA [LAWS(KAR)-2013-3-278] [REFERRED]
REYAZ VS. THE STATE OF BIHAR [LAWS(PAT)-2018-7-334] [REFERRED TO]
RUPA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-56] [REFERRED TO]
AKALU AHIR VS. RAMDEO RAM [LAWS(SC)-1973-5-25] [REFERRED TO]
MARY VS. DURAI ALIAS DURAIRAJ [LAWS(MAD)-2006-7-119] [REFERRED TO]
MURTI DEVI VS. STATE OF PUNJAB [LAWS(P&H)-2004-7-83] [REFERRED TO]
KARTAR SINGH VS. JOGA SINGH [LAWS(P&H)-2008-2-365] [REFERRED TO]
JAGDISH JUGTAWAT VS. MANJULATA [LAWS(RAJ)-2000-10-28] [REFERRED TO]
GURMAIL SINGH VS. BOGA SINGH [LAWS(P&H)-2004-11-39] [REFERRED TO]
HAKAM SINGH VS. BALWINDER SINGH [LAWS(P&H)-2003-2-140] [REFERRED TO]
BHAGWANT SINGH VS. SARDAR MANMOHAN SINGH [LAWS(DLH)-2007-7-162] [REFERRED TO]
MUNNI RAJAK VS. SUMIT BANERJEE [LAWS(CAL)-2002-1-8] [REFERRED TO]
SANTI DAS VS. STATE [LAWS(CAL)-1999-10-66] [REFERRED]
ARATI BARUI VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-84] [REFERRED TO]
SOMNATH MAJHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-1-118] [REFERRED TO]
ABDUL HAMEED WARSI VS. STATE OF U.P [LAWS(ALL)-2019-10-361] [REFERRED TO]
GUDARI RAM VS. STATE OF U.P. [LAWS(ALL)-2019-10-14] [REFERRED TO]
SURAJ PAL VS. STATE OF U.P [LAWS(ALL)-2019-10-345] [REFERRED TO]
PARMESHWAR DASS AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-8-145] [REFERRED TO]
AMAR SINGH VS. STATE OF U.P [LAWS(ALL)-2019-7-335] [REFERRED TO]
RAJ RANI VS. STATE OF U.P. [LAWS(ALL)-2019-11-368] [REFERRED TO]
NAVNITBHAI HARMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-54] [REFERRED TO]
NAVNITBHAI HARMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-54] [REFERRED TO]
BINDU KUMARI VS. STATE OF J & K [LAWS(J&K)-2021-7-62] [REFERRED TO]
STATE OF KERALA VS. SAJI [LAWS(KER)-2021-2-102] [REFERRED TO]
RUKHAMANI BAI VS. STATE OF C G [LAWS(CHH)-2005-6-21] [REFERRED TO]
CHANDGI RAM VS. RAM PHAL [LAWS(DLH)-1973-2-12] [REFERRED TO]
AZHAR HOSSAIN VS. STATE OF BIHAR [LAWS(PAT)-2013-11-39] [REFERRED TO]
KAPTAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(SC)-1997-4-26] [RELIED ON]
Shri Kaptan Singh VS. State of M.P. [LAWS(MPH)-1997-4-47] [REFERRED TO]
RAMAKANT RAM VS. STATE OF BIHAR [LAWS(PAT)-2018-5-108] [REFERRED TO]
SURINDER MOHAN BEHAL AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2018-5-40] [REFERRED TO]
JAGGAR SINGH VS. DARBARA SINGH [LAWS(P&H)-1983-8-75] [REFERRED TO]
BHAGWATI LAL SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-11-37] [REFERRED TO]
THANKAPPAN NADAR VS. GOPALA KRISHNAN [LAWS(SC)-2002-4-118] [REFFERED]
HARBHAGWANT SINGH ALIAS NOOPI VS. STATE OF PUNJAB [LAWS(P&H)-2009-1-9] [REFERRED TO]
JAGE RAM VS. HOSHIAR SINGH AND ORS. [LAWS(P&H)-2008-2-258] [REFERRED TO]
HARI RAM VS. SATBIR SINGH [LAWS(P&H)-2009-2-55] [REFERRED TO]
SADHU RAM VS. STATE OF HARYANA [LAWS(P&H)-2009-4-48] [REFERRED TO]
BHAJAN SINGH VS. STATE OF H P [LAWS(HPH)-2008-6-10] [REFERRED TO]
SANJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-33] [REFERRED TO]
MOOKAIAH VS. KANNIKA AND ORS [LAWS(MAD)-2010-10-551] [REFERRED]
VELLAIAMMAL VS. THIRUMAL ASARI [LAWS(MAD)-1986-2-1] [REFERRED TO]
SHER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-10-23] [REFERRED TO]
HUSAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-111] [REFERRED TO]
ABHILASHA VS. ASHOK DONGRE [LAWS(MPH)-2015-8-34] [REFERRED TO]
COURT ON ITS OWN MOTION VS. MAHENDER SINGH MANAN [LAWS(DLH)-2017-3-359] [REFERRED TO]
RAMESH YADAV VS. STATE OF U.P. [LAWS(ALL)-2019-10-82] [REFERRED TO]
KIRAN @ GHELABHAI SHAMJIBHAI VACHHANI VS. STATE OF GUJARAT [LAWS(GJH)-2014-5-35] [REFERRED TO]
CHHATTISGARH STATE ELECTRICITY BOARD VS. KRISHNA CHANDRA AND ORS. [LAWS(CHH)-2014-9-21] [REFERRED TO]
BIRENDRA KUMAR DAS VS. TULASI DEI AND ORS. [LAWS(ORI)-1978-9-6] [REFERRED TO]
ROSHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-5-101] [REFERRED TO]
SATISH KUMAR VS. CHANDER PARKASH [LAWS(P&H)-2009-3-63] [REFERRED TO]
RAM BILASH PRASAD VS. BINDA TANTI [LAWS(PAT)-1999-10-105] [REFERRED TO]
LAL KISHORE JHA VS. STATE OF JHARKHAND [LAWS(SC)-2011-5-94] [REFERRED TO]
SWAI RAM VS. GUDDU ALIAS DAWOOD AND OTHERS [LAWS(P&H)-2004-7-191] [REFERRED]
RAM JAS VS. STATE OF HARYANA [LAWS(P&H)-2004-8-65] [REFERRED TO]
NARENDRA RAI @ JYOT RAI AND OTHERS VS. STATE OF BIHAR [LAWS(PAT)-2018-6-519] [REFERRED TO]
COURT ON ITS OWN MOTION VS. BALWAN SINGH KHOKHAR S/O PURAN SINGH R/O WZ [LAWS(DLH)-2017-3-252] [REFERRED TO]
TALEWAR SHARMA VS. STATE [LAWS(DLH)-2012-11-253] [REFERRED TO]
RAMESH NARAYANRAO DEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-3-44] [REFERRED TO]
RAM PRAKASH VS. STATE N C T OF DELHI [LAWS(DLH)-2011-2-108] [REFERRED TO]
BALESHWAR GEHLOT VS. SIRI CHAND [LAWS(DLH)-2007-7-166] [REFERRED TO]
VIKKAR SINGH VS. STATE OF U P [LAWS(ALL)-2015-1-181] [REFERRED TO]
STATE VS. N K MALHOTRA & OTHER [LAWS(ALL)-2017-8-414] [REFERRED TO]
I.C.A. OF INDIA VS. D.K. AGRAWAL [LAWS(ALL)-2017-11-470] [REFERRED TO]
SHASHI BALA SHARMA VS. STATE OF U P [LAWS(ALL)-2016-9-70] [REFERRED]
SACHIN SHARMA VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-9-236] [REFERRED]
STATE OF U.P. VS. HUKUM SINGH [LAWS(ALL)-2019-11-78] [REFERRED TO]
RAM BAHADUR SINGH ALIAS LALOO VS. STATE OF U.P. [LAWS(ALL)-2019-11-126] [REFERRED TO]
RAM MURAT VS. STATE OF U.P. [LAWS(ALL)-2020-1-221] [REFERRED TO]
UMESH CHANDRA VS. STATE OF U P [LAWS(ALL)-2019-9-47] [REFERRED TO]
SARVESH CHATURVEDI AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-150] [REFERRED TO]
A SOMU THEVAR VS. SIVAKUMAR [LAWS(MAD)-1996-11-38] [REFERRED TO]
THE RAVIDAS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED VS. GURCHARAN SINGH AND ANOTHER [LAWS(P&H)-2008-2-324] [REFERRED TO]
DHARAMJIT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2009-1-11] [REFERRED TO]
BHOOP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-42] [REFERRED TO]
DHORA BHAGAT VS. STATE OF BIHAR [LAWS(PAT)-2004-2-54] [REFERRED TO]
Sanjay Tiwari VS. Hari Krishna Kaul [LAWS(MPH)-1992-9-31] [REFERRED TO]
BINDESHWARI PRASAD SINGH ALIAS B P SINGH VS. STATE OF BIHAR NOW JARKHAND [LAWS(SC)-2002-8-38] [REFERRED]
RAM PARTAP VS. RAJESH KUMAR AND OTHERS [LAWS(P&H)-2014-5-1008] [REFERRED]
OMI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-4-313] [REFERRED TO]
MUKESH MAHTO SON OF DINESH MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2018-4-30] [REFERRED TO]