STATE OF UTTAR PRADESH Vs. MOHAMMAD NOOH
LAWS(SC)-1957-9-19
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on September 30,1957

STATE OF UTTAR PRADESH Appellant
VERSUS
MOHAMMAD NOOH Respondents





Cited Judgements :-

SAMIR RANJAN BARMAN VS. DISTRICT MAGISTRATE AND COLLECTOR [LAWS(GAU)-1976-6-3] [REFERRED TO]
STATE OF NAGALAND VS. UCO BANK [LAWS(GAU)-2004-1-6] [REFERRED TO]
HIMANGSHU SEKHAR CHAKRAVORTY VS. TAX RECOVERY OFFICER [LAWS(GAU)-1986-4-5] [REFERRED TO]
P ANJAMMA VS. ANDHRA PRADESH HOUSING BOARD [LAWS(APH)-2011-11-112] [REFERRED TO]
V. RAJA SEKHAR VS. N. UGRAPPA [LAWS(APH)-2016-4-48] [REFERRED TO]
WABCO INDIA LIMITED, REP BY ITS CHIEF FINANCIAL OFFICER, R S RAJA GOPAL SASTRY VS. DEPUTY COMMISSIONER OF INCOME-TAX [LAWS(MAD)-2018-8-18] [REFERRED TO]
MANAGEMENT VS. P.RAJA GOUNDER [LAWS(MAD)-2019-11-179] [REFERRED TO]
GUPTA HARDWARE STORE VS. UNION OF INDIA [LAWS(HPH)-2025-1-6] [REFERRED TO]
M/S. RADHA KRISHAN INDUSTRIES VS. STATE OF H.P. [LAWS(HPH)-2021-1-2] [REFERRED TO]
TIMBER PVT LTD VS. ASSISTANT COLLECTOR, JAMMU [LAWS(J&K)-1970-10-2] [REFERRED TO]
DEEN DAYAL YADAV VS. DEPUTY INSPECTOR GENERAL OF POLICE, C R P F [LAWS(J&K)-1973-12-10] [REFERRED]
EAST INDIA HOTEL LTD VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II TIS HAZARI [LAWS(DLH)-2006-10-103] [REFERRED TO]
NILESHKUMAR BHUPENDRABHAI SHAH VS. UNION OF INDIA [LAWS(GJH)-2021-3-301] [REFERRED TO]
AB RAHIM RATHER VS. SPECIAL TRIBUNAL, J&K [LAWS(J&K)-2009-4-60] [REFERRED TO]
SURINDER KUMAR VS. HOTEL CORPORATION OF INDIA [LAWS(J&K)-2004-4-25] [REFERRED TO]
GIAN CHAND RAMJI DAS VS. SALES TAX OFFICER WARD NO 33 NEW DELHI [LAWS(DLH)-1985-3-20] [REFERRED TO]
KUNWAR SURAJ AUTAR VS. CHANCELLOR ROHILKHAND UNIVERSITY AND OTHERS [LAWS(ALL)-1980-9-88] [REFERRED TO]
RAM JIWAN MISRA VS. RAM JANKI [LAWS(ALL)-1959-7-2] [REFERRED TO]
GULAB SINGH VS. STATE [LAWS(ALL)-1959-8-1] [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE, ALLAHABAD VS. V. D. MISRA AND ANOTHER [LAWS(ALL)-1962-10-20] [REFERRED TO]
BRIGHT MARKETERS VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-1-388] [REFERRED TO]
AROKIAMARY VS. DISTRICT EDUCATIONAL OFFICER [LAWS(MAD)-2019-7-382] [REFERRED TO]
PENTAFOUR PRODUCTS LIMITED VS. ASSISTANT COMMISSIONER OF LABOUR [LAWS(MAD)-2019-9-201] [REFERRED TO]
PRAFULLA KUMAR SAHOO VS. STATE OF ORISSA [LAWS(ORI)-2002-11-10] [REFERRED TO]
INDIAN CHARGE CHROME LIMITED VS. UNION OF INDIA [LAWS(ORI)-1999-1-1] [REFERRED TO]
Tuhin Ranjan Das Managing Partner of M/s.Kalinga Synthetic Industry VS. Presiding Officer [LAWS(ORI)-2006-5-59] [REFERRED TO]
DAGGER DIE CUTTING VS. COMMISSIONER OF CENTRAL EXCISE II COMMISSIONERATE [LAWS(MAD)-2010-4-186] [REFERRED TO]
ASHOK KUMAR PADHY VS. STATE OF ODISHA [LAWS(ORI)-2014-12-12] [REFERRED TO]
KALA VIKASH KENDRA VS. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS. [LAWS(ORI)-2015-12-25] [REFERRED TO]
MESSRS. VEMCO LABORATORIES, BHATINDA VS. THE STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1962-1-37] [REFERRED TO]
PUNJAB STATE VS. RAM SINGH [LAWS(P&H)-1966-11-8] [REFERRED TO]
HAR DEVI VS. RAM JAS [LAWS(P&H)-1974-3-46] [REFERRED]
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION LTD VS. DELHI ADMINISTRATION [LAWS(DLH)-1970-3-21] [REFERRED TO]
UMESH S NAIK VS. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED BANGALORE [LAWS(KAR)-1992-3-30] [REFERRRED TO]
MANJUNATHA TALKIES VS. DISTRICT MAGISTRATE RAICHUR [LAWS(KAR)-1997-6-28] [REFERRED TO]
M. Ramachandra Prabhu VS. The State of Karnataka and others [LAWS(KAR)-2001-4-73] [REFERRED TO]
SUMARLIN WANKHAR VS. SECRETARY KHADC [LAWS(MEGH)-2019-10-1] [REFERRED TO]
A.SENGAN VS. MANAGING DIRECTOR [LAWS(MAD)-2022-2-60] [REFERRED TO]
MANAGER ST MICHAELS COLLEGE VS. V S ANDREWS [LAWS(KER)-2005-5-22] [REFERRED TO]
MUNICIPAL COMMITTEE VS. SHAH RAISI HIRJI AND CO [LAWS(MPH)-1959-10-4] [REFERRED TO]
GANGADHAR LALLIRAM VS. NIRVACHAN ADHAKARI MARKITING SOCIETY VIJAYAPUR [LAWS(MPH)-1970-1-3] [REFERRED TO]
MUNNI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2021-3-77] [REFERRED TO]
NAZEEMA BEGUM VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2019-9-147] [REFERRED TO]
MANOJ KUMAR BANSAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-8-25] [REFERRED TO]
GOPI LAL TELI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-3-2] [REFERRED TO]
EMBASSY PROPERTY DEVELOPMENTS PVT. LTD. VS. STATE OF KARNATAKA [LAWS(SC)-2019-12-5] [REFERRED TO]
STATE OF ANDHRA PRADESH (NOW STATE OF TELANGANA) VS. A.P. STATE WAKF BOARD [LAWS(SC)-2022-2-24] [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1990-11-221] [REFERRED]
DHANI RAM AND OTHERS VS. PEPSU ROAD TRANSPORT CORPORATION, PATIALA THROUGH ITS DEPOT MANAGER, KAPURTHALA AND OTHERS [LAWS(P&H)-1990-3-101] [REFERRED TO]
K. VENKATESH PRABHU VS. JOINT DIRECTOR [LAWS(MAD)-2014-7-109] [REFERRED TO]
ANDHRA SCIENTIFIC COMPANY LIMITED VS. A SESHAGIRI RAO [LAWS(SC)-1960-12-17] [REFERRED]
SANJANA M WIG VS. HINDUSTAN PETRO CORPORATION [LAWS(SC)-2005-9-44] [REFERRED TO]
HAJI ESMAIL NOOR MOHAMMAD AND CO HAJI ESMAIL NOOR MOHAMMAD AND CO HAJI ESMAIL NOOR MOHAMMAD AND CO VS. COMPETENT OFFICER LUCKNOW:COMPETENT OFFICER LUCKNOW [LAWS(SC)-1967-3-3] [REFERRED]
SRIKANT UPADHYA VS. UNION OF INDIA [LAWS(PAT)-1960-8-9] [REFERRED TO]
PIONEER CO OPERATIVE HOUSING SOCIETY LTD VS. STATE OF BIHAR [LAWS(PAT)-1966-5-3] [REFERRED TO]
ANIL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-1979-10-10] [REFERRED TO]
ANITA KUMARI VS. STATE OF BIHAR [LAWS(PAT)-1997-2-66] [REFERRED TO]
GURDEV KAUR VS. GRAM PANCHAYAT BALAD KALAN [LAWS(P&H)-2008-9-82] [REFERRED TO]
CHAMARU VS. KHAZAN SINGH [LAWS(HPH)-1977-9-3] [REFERRED TO]
MARY CHACKO VS. OUSEPH [LAWS(KER)-1961-2-31] [REFERRED TO]
LAKSHMI AMMA VS. KUNKICHI [LAWS(KER)-1965-11-21] [REFERRED TO]
RAJAPPA MENON VS. UNION GOVERNMENT OF INDIA [LAWS(KER)-1965-9-25] [REFERRED TO]
VARGHESE K P VS. INCOME TAX OFFICER [LAWS(KER)-1970-4-7] [REFERRED TO]
STATE OF KERALA VS. THALAYAR TEA COMPANY LTD [LAWS(KER)-1981-12-13] [REFERRED TO]
STATE BANK OF INDIA VS. WORKMENS COMPENSATION COMMISSIONER [LAWS(KER)-1983-1-21] [REFERRED TO]
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(APH)-2002-3-21] [REFERRED TO]
DUNLOP INDIA LIMITED VS. ASSISTANT CST [LAWS(KER)-1988-2-52] [REFERRED TO]
GOVINDA PILLAI VS. MADHAVAN PILLAI [LAWS(KER)-1988-7-42] [REFERRED TO]
KURUVILA JOHN VS. PLANT MANAGER M R F LTD [LAWS(KER)-2003-4-66] [REFERRED TO]
MANOJ KUMAR VS. ADDL. DISTRICT JUDGE, COURT NO. 11 [LAWS(ALL)-2013-10-227] [REFERRED TO]
SANT RAM VS. STATE OF U P & ORS [LAWS(ALL)-2014-4-397] [REFERRED TO]
PARESH YADAV VS. STATE OF U P [LAWS(ALL)-2014-8-68] [REFERRED TO]
SHIRPUR SHETKARI SAHAKARI SAKHAR KARKHANA LTD THROUGH ITS CHAIRMAN M A PATIL VS. THE REGIONAL PROVIDENT FUND COMMISSIONER II NASIK AND ANOTHER [LAWS(BOM)-2016-12-193] [REFERRED TO]
NIKETAN LAND AND ESTATE PVT. LTD. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-36] [REFERRED TO]
SURESH KUMAR VERMA VS. U.P. AVAS EVAM VIKAS PARISHAD AND OTHERS [LAWS(ALL)-1992-11-133] [REFERRED TO]
ACHHEY LAL VS. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH [LAWS(ALL)-1992-4-19] [REFERRED TO]
AGRA BEVERAGES CORPORATION PRIVATE LIMITED VS. INCOME TAX APPELLATE TRIBUNAL [LAWS(ALL)-1995-8-120] [REFERRED TO]
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED VS. UNION OF INDIA [LAWS(JHAR)-2021-11-15] [REFERRED TO]
MADAN LAL VS. RENT CONTROL AND EVICTION OFFICER [LAWS(ALL)-1987-2-32] [REFERRED TO]
BANGALORE TURF CLUB LTD. VS. UNION OF INDIA [LAWS(KAR)-2014-9-350] [REFERRED TO]
TAJDIN JAVERBHAI MAVANY VS. UNION TERRITORY OF GOA, DAMAN AND DIU [LAWS(BOM)-1967-4-8] [REFERRED]
VELAYUDHAN KUTTAPAN NAIR VS. S K BEDEKAR [LAWS(BOM)-1968-4-10] [REFERRED TO]
SUNLIGHT HOUSING DEVELOPMENT PVT. LTD VS. DIRECTORATE OF ENFORCEMENT [LAWS(BOM)-2021-8-186] [REFERRED TO]
PILANI INVESTMENT CORPORATION LTD VS. INCOME TAX OFFICER [LAWS(CAL)-1966-7-21] [REFERRED TO]
SATYA RANJAN DHAR VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1976-4-18] [REFERRED TO]
S.V. SHARMA VS. DIRECTOR OF EDUCATION AND OTHERS [LAWS(DLH)-2017-8-293] [REFERRED TO]
ANEUSER BUSCH INBEV INDIA LIMITIED VS. COMMISSIONER (EXCISE [LAWS(DLH)-2019-12-174] [REFERRED TO]
P N BALASNBRAMANIAN CHAIRMAN and MANAGING DIRECTOR BARIUM CHEMICALS LIMITED VS. INCOME TAX OFFICER KHAMMAM [LAWS(APH)-1975-10-25] [REFERRED TO]
VBC FOODS PRIVATE LIMITED VS. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD [LAWS(APH)-1991-4-39] [REFERRED TO]
L C OBULESU VS. A P MEDICAL COUNCIL [LAWS(APH)-1996-8-62] [REFERRED TO]
MESSRS MANEK CHEMICALS PVT LTD & 1 ANOTHER VS. UNION OF INDIA & 1 ANOTHER [LAWS(GJH)-2015-10-300] [REFERRED]
THE LD. REGISTRAR GENERAL, HIGH COURT AND ORS. VS. ANANYA BANDYOPADHYAY AND ORS. [LAWS(CAL)-2015-11-26] [REFERRED TO]
BENGAL INVESTMENTS LIMITED VS. ASSISTANT COMMISSIONER(TARC) SERVICE TAX-I & ORS [LAWS(CAL)-2015-9-86] [REFERRED TO]
BANASREE SAHA VS. SUMAN SAHA [LAWS(CAL)-2019-3-161] [REFERRED TO]
AMIRKHAN F PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-1965-10-18] [REFERRED]
BOARD OF TRUSTEES KANDLA PORT TRUST VS. MULRAJ ASHOKKUMAR MATHREJA [LAWS(GJH)-1985-8-25] [REFERRED]
BHARAT CHEMICAL WORKS VS. GUJARAT STATE FINANCIAL CORPORATION [LAWS(GJH)-1995-2-13] [REFERRED TO]
PATINA TRADING CO PVT LTD VS. DIPAKBHAI BABULAL PAREKH [LAWS(GJH)-2007-6-1] [REFERRED TO]
REKHA MISHRA VS. HINDUSTAN PETROLEUM CORPORATION LTD. [LAWS(ALL)-2023-9-73] [REFERRED TO]
RAM BHAROSE MAIKU LAL INTER COLLEGE VS. STATE OF U.P. [LAWS(ALL)-2024-10-22] [REFERRED TO]
RAGHUPATI ISPAT VS. UNION OF INDIA [LAWS(CHH)-2016-9-28] [REFERRED]
TRIBHUWAN SINGH VS. STATE OF U P & ORS [LAWS(ALL)-2005-12-337] [REFERRED]
HINDUSTAN AUTOMOBILES VS. CHIEF ELECTION OFFICER OF U.P.LUCKNOW [LAWS(ALL)-2020-2-266] [REFERRED TO]
WASEEM ULLAH BEG VS. CHAIRMAN U.P. [LAWS(ALL)-2020-3-23] [REFERRED TO]
CHANDRASEKARAN VS. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE [LAWS(MAD)-2007-3-275] [REFERRED TO]
CHANDRASEKARAN VS. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE [LAWS(MAD)-2007-3-275] [REFERRED TO]
P JANAKIRAMAN VS. N UMA DEVI [LAWS(MAD)-1998-10-91] [REFERRED TO]
DAILY DESHER KATHA TRUST VS. STATE OF TRIPURA [LAWS(TRIP)-2020-8-41] [REFERRED TO]
NEERMAHAL GAS AGENCY VS. STATE OF TRIPURA [LAWS(TRIP)-2021-8-28] [REFERRED TO]
ANUKAMPA AVAS VIKAS PVT. LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-9-44] [REFERRED TO]
BHAGWAN HIRANANDANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-52] [REFERRED TO]
MADHU BAHUGUNA VS. UTTARAKHAND PUBLIC SERVICE COMMISSION [LAWS(UTN)-2020-1-63] [REFERRED TO]
OM PRAKASH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-8-4] [REFERRED TO]
UNION OF INDIA AND 3 ORS VS. RAJENDRA KUMAR MISHRA AND ANR [LAWS(ALL)-2018-5-237] [REFERRED TO]
BINNI INFRASTRUCTURE PVT.LTD.THRU AUTHORIZED SIGNATORY VS. STATE OF U.P. [LAWS(ALL)-2020-2-131] [REFERRED TO]
SOVA SOLAR LTD. VS. COMMR. OF CUS., C. EX. AND S.T., DURGAPUR [LAWS(CAL)-2016-7-169] [REFERRED TO]
SHIV RAM VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2010-1-346] [REFERRED TO]
GUJARAT FISHERIES CENTRAL CO OP ASSOCIATION LIMITED VS. UNION OF INDIA [LAWS(GJH)-2003-4-61] [REFERRED 11.]
NAZIR AHMAD DALAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(J&K)-2016-4-57] [REFERRED TO]
SHIVSHANKAR S PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-1997-3-30] [REFERRED]
MADHUSUDAN DHARSHIBHAI TANK VS. M ANWAR [LAWS(GJH)-2000-2-43] [REFFERED TO]
COMMISSIONER OF INCOME TAX VS. EAST COAST MARINE PRODUCTS P LIMITED [LAWS(APH)-1989-2-37] [REFERRED TO]
S PAPI REDDY CONTRACTOR HYDERABAD VS. IN RE [LAWS(APH)-1976-7-21] [REFERRED TO]
YEDLAPATI VENKATESWARLU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1977-12-39] [REFERRED TO]
RAJESH SUNDERDAS VASWANI VS. C.P. MEENA - DEPUTY COMMISSIONER OF INCOME TAX [LAWS(GJH)-2016-6-476] [REFERRED TO]
QUIPPO ENERGY LTD. VS. UNION OF INDIA [LAWS(GJH)-2016-7-399] [REFERRED TO]
ABRAHAM VS. RETURNING OFFICER [LAWS(KER)-1993-2-14] [REFERRED TO]
GEORGE VS. CIRCLE INSPECTOR OF POLICE [LAWS(KER)-1990-3-11] [REFERRED TO]
PRADEEP VS. KANDANASSERY PANCHAYAT [LAWS(KER)-1996-7-24] [REFERRED TO]
U.P. RAJYA HATHKARGHA NIGAM LTD VS. UNION OF INDIA [LAWS(ALL)-2013-4-12] [REFERRED TO]
PYARE LAL VS. STATE OF U P [LAWS(ALL)-2014-1-118] [REFERRED TO]
SIDDHARTH SAHIB SINGH VS. APEX COUNCIL OF DDCA [LAWS(DLH)-2023-7-33] [REFERRED TO]
RAM BRICH MUCHI VS. COAL INDIA LTD [LAWS(CAL)-2004-5-25] [REFERRED TO]
Peico Electronics and Electricals LTD VS. Deputy Commissioner of Income tax [LAWS(CAL)-2004-8-28] [REFERRED TO]
SB YADAV VS. STATE [LAWS(DLH)-2012-1-556] [REFERRED TO]
PRADIP KUMAR CHATTERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-1995-6-13] [REFERRED TO]
JENSON AND NICHOLSON INDIA LIMITED VS. UNION OF INDIA [LAWS(CAL)-1997-5-7] [REFERRED TO]
RAMENDRA NATH GHOSH VS. COMMISSIONER OF INCOME TAX [LAWS(CAL)-1967-3-15] [REFERRED TO]
KANTILAL KHODABHAI PATEL VS. CHIBA BAVA BHANDARI [LAWS(BOM)-1965-10-1] [REFERRED TO]
LEOFRED LOBO VS. STATE [LAWS(BOM)-1966-10-14] [REFERRED]
COMMISSIONER OF INCOME TAX VS. JAYA HIND INDUSTRIES P LIMITED [LAWS(BOM)-1992-11-94] [REFERRED TO]
PREM CHANDRA AND VS. COLLECTOR FAIZABAD [LAWS(ALL)-1998-4-67] [REFERRED TO]
U P AVAS EVAM VIKAS PARISHAD VS. KANAK [LAWS(ALL)-1998-5-36] [REFERRED TO]
RAM CHANDRA GUPTA VS. STATE OF U P [LAWS(ALL)-1999-4-70] [REFERRED TO]
MAHENDRA SINGH VS. COLLECTOR GORAKHPUR [LAWS(ALL)-1999-4-197] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. PREM SINGH [LAWS(DLH)-2006-8-160] [REFERRED TO]
MAH HOUSING AND AREA DEVELOPMENT AUTHORITY VS. MAHESH JAGGUMAL SACCHANI [LAWS(BOM)-2007-8-276] [REFERRED]
WASP PUMP PVT LTD VS. UNION OF INDIA [LAWS(BOM)-2008-1-35] [REFERRED TO]
SURAJ BHAN VS. YATRI KAR ADHIKARI [LAWS(ALL)-1984-12-14] [REFERRED TO]
ALTAFUR RAHMAN FAZLUR RAHMAN VS. COLLECTOR CENTRAL EXCISE ALLAHABAD [LAWS(ALL)-1960-1-4] [REFERRED TO]
ABUL HASAN VS. WORKS MANAGER NORTHERN RAILWAY LUCKNOW [LAWS(ALL)-1960-4-10] [REFERRED TO]
BABU RAM ASHOK KUMAR VS. ANTARIM ZILA PARISHAD [LAWS(ALL)-1964-2-5] [REFERRED TO]
RAM NARAIN SHARMA VS. V ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD [LAWS(ALL)-1976-7-23] [REFERRED TO]
POLLACHI SARVODAYA SANGH VS. ASSISTANT COMMISSIONER OF LABOUR [LAWS(MAD)-2019-10-109] [REFERRED TO]
M.K.HASSAN VS. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE [LAWS(MAD)-2018-12-172] [REFERRED TO]
RAJESH KUMAR PATIYAL VS. STATE OF H.P. [LAWS(HPH)-2019-10-220] [REFERRED TO]
STATE OF KERALA VS. VASU [LAWS(KER)-1963-1-44] [REFERRED TO]
VASUDEVAN VS. CHOYIKUTTY [LAWS(KER)-1964-8-7] [REFERRED TO]
HANUMAN VYAS VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2007-12-14] [REFERRED TO]
MANGALAGIRI TEXTILE MILLS PVT LTD VS. STATE BANK OF INDIA [LAWS(APH)-2022-2-15] [REFERRED TO]
STATE OF PUNJAB VS. KARAM CHAND [LAWS(P&H)-1958-4-23] [REFERRED]
PURAN CHAND GOPAL CHAND VS. STATE OF PUNJAB [LAWS(P&H)-1962-5-11] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. STATE OF BIHAR [LAWS(PAT)-2006-4-13] [REFERRED TO]
JALABI SAHA VS. FOOD CORPORATION OF INDIA [LAWS(ORI)-2015-2-53] [REFERRED TO]
BASANTI MOHANTY AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2016-3-1] [REFERRED TO]
SHEEBA PHILOMINAL MERLIN VS. REPATRIATES CO OP FINANCE AND DEVELOPMENT BANK LTD [LAWS(MAD)-2010-8-590] [FOLLOWED TO [PARAS 18,36]]
PEPSICO RESTAURANTS INTERNATIONAL INDIA PRIVATE LIMITED NEW DELHI VS. CORPORATION OF CITY OF BANGALORE [LAWS(KAR)-1995-11-37] [REFERRED TO]
GUJARAT STATE FINANCIAL CORPORATION LTD VS. INDIA SME ASSETS RECONSTRUCTION COMPANY LIMITED [LAWS(GJH)-2022-7-1397] [REFERRED TO]
KALINGA CEMENT LTD VS. UNION OF INDIA [LAWS(ORI)-1995-4-15] [REFERRED TO]
G K T BUS SERVICE PALANI VS. S T A TRIBUNAL MADRAS [LAWS(MAD)-1986-6-2] [REFERRED TO]
PRINCIPAL MEDICAL COLLEGE PONDICHERRY VS. M J VINCENT [LAWS(MAD)-1969-12-16] [REFERRED TO]
JAGDAMBA RICE MILL VS. BANK OF INDIA [LAWS(ORI)-2008-9-2] [REFERRED TO]
M/S. GODREJ & BOYEE MANUFACTURING CO. LIMITED VS. UNION OF INDIA [LAWS(P&H)-2017-3-130] [REFERRED TO]
RELIABLE ART PRINTERY (AHMEDABAD) PVT. LTD. VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-183] [REFERRED TO]
HUKAM SINGH VS. INDRI [LAWS(J&K)-1959-3-4] [REFERRED TO]
RAJA ALIAS MOHAMMED ALI ISMAIL SAIT VS. KERALA STATE WAKF BOARD [LAWS(KER)-2024-7-144] [REFERRED TO]
MAHESH KUMAR KANSKAR VS. MANDLA BALAGHAT KSHETRIYA GRAMIN BANK MANDLA [LAWS(MPH)-2001-11-47] [REFERRED TO]
JAY ENGINEERING WORKS LTD VS. INDUSTRY FACILITATION COUNCIL [LAWS(MPH)-2004-12-26] [REFERRED TO]
DAYA WANTI VS. YADVINDRA PUBLIC SCHOOL [LAWS(P&H)-1995-9-68] [REFERRED TO]
BOMBAY ELECTRIC AND GENERAL AGENCIES VS. INCOME TAX OFFICER [LAWS(RAJ)-1976-6-1] [REFERRED TO;]
STERLITE INDUSTRIES (INDIA) LIMITED VS. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE [LAWS(MAD)-2011-4-690] [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [LAWS(SC)-1961-4-32] [REFERRED TO]
A.JANAKIRAMAN VS. RAILWAY EMPLOYEES CO-OPERATIVE [LAWS(MAD)-2020-6-318] [REFERRED TO]
RATIRAM DURGAPRASAD SAINI VS. REGIONAL SETTLEMENT COMMISSIONER [LAWS(MPH)-1959-9-9] [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1965-12-10] [REFERRED TO]
DADABHOYS NEW CHIRIMIRI PONRI HILL COLLIERY CO PRIVATE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1966-12-8] [REFERRED TO]
SUKHLAL SEN VS. COLLECTOR DIST SATNA [LAWS(MPH)-1968-11-11] [REFERRED TO]
MADHUMILAN SYNTEX PVT LTD VS. UNION OF INDIA [LAWS(MPH)-1984-11-13] [REFERRED TO]
J C MILLS LTD VS. PAYMENT OF WAGES INSPECTOR [LAWS(MPH)-1997-8-24] [REFERRED TO]
AHMAD ASHFAQUE KARIM VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2014-3-75] [REFERRED TO]
ANANT KUMAR JAIN VS. STATE OF BIHAR [LAWS(PAT)-2019-8-162] [REFERRED TO]
BANSAL ALLOYS AND METALS (P.) LTD VS. COMMISSIONER OF CUSTOMS [LAWS(P&H)-2009-7-174] [REFERRED TO]
BALWINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2013-3-207] [REFERRED TO]
MOHD YUNUS KHAN VS. STATE OF UP [LAWS(SC)-2010-9-104] [REFERRED TO]
STAR PAPER MILLS LTD VS. STATE OF U P [LAWS(SC)-2006-9-71] [REFERRED TO]
FAIZAN SHOES PRIVATE LTD. VS. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION [LAWS(MAD)-2019-9-199] [REFERRED TO]
SUSHIL JOSEPH VS. DEPUTY COMMISSIONER OF LABOUR-II [LAWS(MAD)-2019-9-394] [REFERRED TO]
AHUJA VAISHNO DHABA VS. STATE OF HARYANA [LAWS(P&H)-2003-4-40] [REFERRED TO]
S. ALWINDERPAL SINGH PAKHOKE VS. UNION OF INDIA [LAWS(P&H)-2004-8-113] [REFERRED TO]
SOCIETY OF INDIAN AUTOMOBILE MANUFACTURERS VS. STATE OF KERALA [LAWS(KER)-2016-6-140] [REFERRED TO]
PACIFIC EXPORTS, KATNI VS. UNION OF INDIA [LAWS(MPH)-2020-2-96] [REFERRED TO]
KANHAIYALAL AND COMPANY VS. INDIAN OIL CORPORATION LIMITED [LAWS(MPH)-2022-10-13] [REFERRED TO]
PHOOSA RAM VS. STATE [LAWS(RAJ)-2001-4-65] [REFERRED TO]
PHOOSA RAM VS. STATE [LAWS(RAJ)-2001-4-77] [REFERRED TO]
NAGAR MOHAN RAO AND VS. COLLECTOR OF CENTRAL EXCISE BANGALORE [LAWS(KAR)-1960-4-9] [REFERRED TO]
MANOHAR VINAYAK KUDTARKAR VS. COLLECTOR CENTRAL EXCISE BANGALORE AND [LAWS(KAR)-1960-6-11] [REFERRED TO]
L B SHIRAGUPPI VS. DEPUTY SUPDT OF POLICE MERCARA [LAWS(KAR)-1977-4-5] [REFERRED TO]
J. JAYALALITHA VS. THE COMMISSIONER, CORPORATION OF CHENNAI "RIPON BUILDINGS" CHENNAI-3 [LAWS(MAD)-1997-9-141] [REFERRED TO]
ZACHARIAS N S VS. JOINT DIRECTOR OF SCHOOL EDUCATION SECONDARY [LAWS(MAD)-1999-1-50] [REFERRED TO]
M R F EMPLOYEES UNION VS. MANAGEMENT OF MRF LTD [LAWS(MAD)-2002-6-88] [REFERRED TO]
M S MUNIVENKATAPPA VS. STATE BANK OF INDIA [LAWS(MAD)-2007-1-59] [REFERRED TO]
MOHD. SAGIR VS. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD. [LAWS(ALL)-2014-5-100] [REFERRED TO]
KISHAN LAL SINGHANIA VS. INDIA CITY PROPERTIES LTD. [LAWS(ALL)-2013-11-106] [REFERRED TO]
ARCHANA MISHRA AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-10-30] [REFERRED TO]
U.P. RAJKIYA NIRMAN NIGAM LTD. (UPRNNL) VS. C & C CONSTRUCTION LTD. AND ANR. [LAWS(ALL)-2018-10-120] [REFERRED TO]
SAUD AKHTAR VS. STATE OF U P AND 3 ORS [LAWS(ALL)-2018-3-41] [REFERRED TO]
KRISHNA BALI SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-12-235] [REFERRED TO]
MANSUKHLAL TRIBHOVAN JOSHI VS. NAGARWALA J D INSPECTOR-GENERAL OF POLICE [LAWS(GJH)-1966-7-9] [REFERRED TO]
ASHIKA BUSINESS PVT. LTD VS. UNION OF INDIA [LAWS(GAU)-2024-5-95] [REFERRED TO]
LEGAL HEIRS OF DEBA KUMAR BORA VS. INDIAN OIL CORPORATION LTD [LAWS(GAU)-2024-10-14] [REFERRED TO]
DISTRICT PANCHAYAT JAMNAGAR VS. NARSINHDAS HARIDAS KANANI [LAWS(GJH)-1992-9-24] [REFERRED TO]
P D WAGHELA VS. G C RAIGER DEPUTY I G P [LAWS(GJH)-1993-8-14] [RELIED ON]
SIZERALI MOHAMEDALI LODHIA VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-2000-5-4] [REFERRED TO]
ANURADHA CHAUDHURI VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2021-1-7] [REFERRED TO]
INDRA PRASTHA CHEMICALS P LTD VS. COMMISSIONER OF INCOME TAX [LAWS(ALL)-2004-8-132] [REFERRED TO]
RAMPUR DISTILLERY VS. COMPETENT AUTHORITY [LAWS(ALL)-2006-1-248] [REFERRED TO]
DINESH SHARMA VS. ADDITIONAL DISTRICT JUDGE COURT NO 1 LUCKNOW [LAWS(ALL)-2007-5-140] [REFERRED TO]
S.K. TRADERS VS. ADDITIONAL COMMISSIONER [LAWS(ALL)-2007-7-238] [REFERRED TO]
RAMA DAIRY PRODUCTS LTD VS. SECRETARY U P KRISHI UTPADAN MANDI SAMITI [LAWS(ALL)-2003-4-97] [REFERRED TO]
SUNIL KUMAR JAIN S O SRI SURESH CHANDRA JAIN VS. INCOME TAX OFFICER THE COMMISSIONER OF INCOME TAX AND THE [LAWS(ALL)-2004-11-230] [REFFERED TO]
GABS AND ORS. VS. STATE BANK OF PATIALA AND ORS. [LAWS(DLH)-2015-3-326] [REFERRED TO]
SB YADAV VS. STATE [LAWS(DLH)-2012-1-534] [REFERRED TO]
SARAJIT COOMER MAZUMDER VS. CALCUTTA DOCK LABOUR BOARD [LAWS(CAL)-1987-12-25] [REFERRED TO]
MOYNUL HAQUE ALIAS MOYNUL HAQUE CHOWDHURY VS. THE STATE OF WEST BENGAL [LAWS(CAL)-1996-7-58] [REFERRED TO]
PHILIPS INDIA LIMITED VS. LD FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL [LAWS(CAL)-2003-8-64] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA LTD VS. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT [LAWS(CAL)-2007-7-59] [REFERRED TO]
JOHNSON AND JOHNSON LIMITED VS. GAUTAM HARI VEDI [LAWS(BOM)-2000-9-58] [REFERRED TO]
KRUSHNARAO VITTHALRAO GOLLAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-10-33] [REFERRED TO]
MBASHA AND VS. CSULTAN BEIG [LAWS(KAR)-1958-6-3] [REFERRED TO]
MAHESH KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-1983-7-37] [REFERRED TO]
ILAHI BUX VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1984-5-52] [REFERRED TO]
DEEPAK SHIVRAJ YADAV VS. UNION OF INDIA [LAWS(BOM)-2008-1-66] [REFERRED TO]
KANCO ENTERPRISES LIMITED VS. AUTHORISED OFFICER OF STATE BANK OF INDIA [LAWS(GJH)-2015-5-67] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. ASSITANT PROVIDENT FUND COMMISSIONER - SUB REGIONAL [LAWS(GJH)-2016-7-247] [REFERRED TO]
ENGINEERING PROFESIONAL CO. PVT LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) [LAWS(GJH)-2020-1-12] [REFERRED TO]
MITHAN LAL VS. THANA [LAWS(ALL)-1963-4-12] [REFERRED TO]
JAWAHIR LAL HIRA LAL COMMISSION AGENTS VS. COLLR OF C EX , ALLAHABAD [LAWS(ALL)-1966-1-39] [REFERRED]
KUNWAR BAHADUR VS. UNION OF INDIA [LAWS(ALL)-1967-4-5] [REFERRED TO]
DISTRICT MAGISTRATE AND ORS. VS. PARAS NATH SHUKLA [LAWS(ALL)-1967-5-30] [REFERRED TO]
OM PRAKASH VS. DIVISIONAL SUPERINTENDENT, NORTHERN RLY. [LAWS(ALL)-1970-1-38] [REFERRED TO]
MOHD AFAQ VS. COMMISSIONER ALLAHABAD DIVISION [LAWS(ALL)-1974-4-32] [REFERRED TO]
DIRECTOR DIRECTORATE OF ECONOMICS AND STATISTICS GOVERNMENT OF NCT OF DELHI VS. SHAHID KHAN [LAWS(DLH)-2002-8-88] [REFERRED TO]
RAM PRATAP SINGH VS. CHANCELLOR PURVANCHAL UNIVERSITY [LAWS(ALL)-1989-9-3] [REFERRED TO]
UNIVERSITY OF CALICUT VS. MOHAMED SAJID T. [LAWS(KER)-2022-7-171] [REFERRED TO]
SOHAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-3-113] [REFERRED TO]
COMMITTEE OF MANAGEMENT LAL BAHADUR SHASTRI SMARAK DEGREE COLLEGE VS. GORAKHPUR UNIVERSITY [LAWS(ALL)-1999-2-3] [REFERRED TO]
S P KOCHHAR VS. CHIEF JUDICIAL MAGISTRATE DEHRADUN [LAWS(ALL)-1985-2-43] [REFERRED TO]
PRASAD NAIK VS. GOA COASTAL ZONE MANAGEMENT AUTHORITY [LAWS(BOM)-2020-7-149] [REFERRED TO]
DULORIN BAI SAHU VS. COLLECTOR [LAWS(CHH)-2004-12-3] [REFERRED TO]
DHANESHWAR DEVANGAN VS. STATE OF CG [LAWS(CHH)-2005-12-20] [REFERRED TO]
MANEK CHEMICALS (P.) LTD. VS. UNION OF INDIA [LAWS(GJH)-2015-10-160] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. PC FINANCIAL SERVICES PRIVATE LIMITED [LAWS(DLH)-2022-10-165] [REFERRED TO]
OM PRAKASH VS. GURU NANAK INSTITUTE OF MANAGEMENT AND INFORMATION TECHNOLOGY [LAWS(DLH)-2024-3-251] [REFERRED TO]
M A NARAYANA SETTY VS. DIVISIONAL MANAGER and DISCIPLINARY AUTHORITY LIC OF INDIA CUDDAPAH [LAWS(APH)-1989-8-12] [REFERRED TO]
ANDHRA PRADESH SCHEDULED TRIBES EMPLOYEES ASSOCIATION VS. ADITYA PRATAP BHANJ DEV [LAWS(APH)-2001-11-85] [REFERRED TO]
PROBODH CHANDRA ROY VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1977-2-17] [REFERRED TO]
CALCUTTA CHEMICAL CO LTD VS. ASSISTANT COLLECTOR OF CUSTOMS [LAWS(CAL)-1958-7-18] [REFERRED TO]
BAL KISSEN KEJRIWAL VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1961-9-16] [REFERRED TO]
SHEO NATH SINGH VS. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL RANGE [LAWS(CAL)-1966-10-4] [REFERRED TO]
JAY ENGINEERING WORKS LIMITED; INDIAN OXYGEN LIMITED; BENGAL ENAMEL WORKS VS. STATE OF WEST BENGAL [LAWS(CAL)-1967-12-19] [REFERRED]
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) VS. COMPETITION COMMISSION OF INDIA AND ORS. [LAWS(DLH)-2016-3-171] [REFERRED TO]
NAMDEO APPARAO CHATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-708] [REFERRED TO]
ORISSA MINERAL DEVELOPMENT CO VS. COMMISSIONER OF SALES TAX [LAWS(ORI)-1959-9-7] [REFERRED TO]
DIRECTOR OF HANDLOOMS AND TEXTILES OFFICE OF THE DIRECTOR OF HANDLOOMS AND TEXTILES MADRAS 108 VS. K VENKATESAN [LAWS(MAD)-1988-3-42] [REFERRED TO]
ANAND RATH DIRECTOR OF PUBLIC VS. HIGHER EDUCATION [LAWS(ORI)-1983-10-12] [REFERRED TO]
JANARDAN KAR VS. STATE OF ORISSA [LAWS(ORI)-1972-1-29] [REFERRED]
BHASKAR PANDA VS. STATE OF ORISSA [LAWS(ORI)-1986-8-18] [REFERRED TO]
INDULAL NAUTAMLAL and CO VS. COLLECTOR CENTRAL EXCISE and CUSTOMS [LAWS(ORI)-1987-3-5] [RELIED ON]
GORLE RAMU VS. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF A P [LAWS(APH)-2002-8-22] [REFERRED TO]
NANDLALL AND SONS TEA INDUSTRIES P LTD VS. STATE OF ASSAM [LAWS(GAU)-2007-3-22] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GOURISHANKAR KHATUWAL AND BROS [LAWS(GAU)-1989-11-6] [REFERRED TO]
A. VENKATA NARASU BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-9-20] [REFERRED TO]
LAKSHMI S T MINING AND LEASING LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2003-1-41] [REFERRED TO]
MOHAMMAD ABDUL KAREEM CHIKALGUDA VS. ANDHRA PRADESH STATE WAKF BOARD [LAWS(APH)-2004-2-30] [REFERRED TO]
DIVYA SAKTHI SERVICES VS. COMMERCIAL TAX OFFICER [LAWS(APH)-2013-8-108] [REFERRED TO]
NARENDRA MOHAN ARYA VS. UNITED INDIA INSURANCE CO LTD [LAWS(SC)-2006-4-69] [REFERRED TO]
B S GORAYA VS. U T OF CHANDIGARH [LAWS(SC)-2007-7-43] [REFERRED TO]
SHANTI STEELS VS. EAST CENTRAL RAILWAY [LAWS(PAT)-2009-8-24] [REFERRED TO]
STATE OF PUNJAB VS. BACHITTAR SINGH LAL SINGH [LAWS(P&H)-1971-9-4] [REFERRED TO]
DESA VS. SADHU RAM [LAWS(P&H)-1981-7-1] [REFERRED TO]
ORISSA MANGANESE AND MINERALS PVT. LTD. AND ANOTHER VS. ASSISTANT PROVIDENT FUND COMMISSIONER [LAWS(ORI)-2016-11-35] [REFERRED TO]
BABITA PADHY VS. STATE OF ODISHA [LAWS(ORI)-2014-12-13] [REFERRED TO]
DEBENDRA RAM VS. FOOD CORPORATION OF INDIA [LAWS(ORI)-2015-2-59] [REFERRED TO]
N B SWAMI VS. PRIMARY CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD [LAWS(KAR)-2009-7-25] [REFERRED TO]
SRIMATI PREMKANTA KUMARI JAIN VS. THE STATE OF BIHAR & OTHERS [LAWS(PAT)-1973-7-19] [REFERRED TO]
GOVIND SARAN AND SONS VS. STATE OF BIHAR [LAWS(PAT)-1982-11-21] [REFERRED TO]
KALIKA FASHIONS VS. COMMISSIONER [LAWS(MAD)-2019-11-158] [REFERRED TO]
S RAMAR VS. ASSISTANT COMMISSIONER EXCISE AND LICENSING OFFICER TUTICORIN [LAWS(MAD)-1998-12-108] [REFERRED TO]
R.K. ANGANGBI SINGH VS. COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ORS. [LAWS(MEGH)-2015-8-12] [REFERRED TO]
R.K. ANGANGBI SINGH VS. COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ORS. [LAWS(MEGH)-2015-8-12] [REFERRED TO]
MASALKHAN S/O KALANDAR KHAN VS. CUSTODIAN OF EVACUEE PROPERTY [LAWS(MPH)-1958-11-9] [REFERRED TO]
J HARIMAL OIL MILLS VS. ASSISTANT COLLECTORCENTRAL EXCISE [LAWS(MPH)-1960-9-12] [REFERRED TO]
SUBHASH CHANDRA SARKAR VS. UNION OF INDIA [LAWS(MPH)-1971-7-11] [REFERRED TO]
MAA DURGA ENTERPRISES VS. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS. [LAWS(PAT)-2015-7-61] [REFERRED TO]
PUSKUR VICKRAMM VS. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, MANCHERIAL AND ORS. [LAWS(TLNG)-2019-11-91] [REFERRED TO]
G.T.C. INDUSTRIES LTD (NOW KNOWN AS GOLDEN TOBACCO LIMITED) THR. MANAGER LEGAL VS. COLLECTOR OF CENTRAL EXCISE [LAWS(SC)-2023-2-15] [REFERRED TO]
SHRIMANTH BALASAHEB PATIL VS. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY [LAWS(SC)-2019-11-46] [REFERRED TO]
GENPACT INDIA PRIVATE LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(SC)-2019-11-72] [REFERRED TO]
S.P.S. RATHORE VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-1998-10-111] [REFERRED TO]
RAMDHAN VS. KANMAL [LAWS(RAJ)-1981-2-34] [REFERRED TO]
PARKASH KAUR VS. STATE OF PUNJAB [LAWS(P&H)-1990-12-3] [REFERRED TO]
RAM EDU. SOCIETY VS. S.S. KHARA, EXEC [LAWS(P&H)-1996-11-73] [REFERRED TO]
SUKHDIP SINGH MAAN VS. UNION OF INDIA [LAWS(P&H)-1997-11-137] [REFERRED]
RAGHAVA MENON VS. INSPECTOR GENERAL OF POLICEKERALA [LAWS(KER)-1960-10-16] [REFERRED TO]
THYCATTUSERI CHURCH VS. SICILLYAMMA [LAWS(KER)-1962-9-22] [REFERRED TO]
SUNIL KUMAR KHARE VS. M P STATE ELECTRICITY BOARD AND ANOTHER [LAWS(MPH)-2013-7-395] [REFERRED]
HCL INFOSYSTEMS LIMITED VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-60] [REFERRED TO]
XCELL AUTOMATION VS. STATE OF PUNJAB [LAWS(P&H)-2006-11-120] [REFERRED TO]
STATE OF UTTAR PRADESH VS. POOSU:1 NAGAU 2 RAMESHWAR PRASAD [LAWS(SC)-1976-4-1] [DISTINGUISHED]
COLLECTOR OF CUSTOMS CALCUTTA VS. EAST INDIA COMMERCIAL CO LTD [LAWS(SC)-1962-4-7] [DISTINGUISHED]
ARJUN CHAUBEY VS. UNION OF INDIA [LAWS(SC)-1984-3-27] [RELIED ON]
S S RATHORE VS. STATE OF MADHYA PRADESH [LAWS(SC)-1988-2-52] [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [LAWS(SC)-1996-3-70] [CONSIDERED]
UNION OF INDIA VS. ASSOCIATIONS OF CLASS I OFFICER [LAWS(UTN)-2020-1-64] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF UTTARAKHAND & ORS [LAWS(UTN)-2021-2-23] [REFERRED TO]
SANJAY SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-3-103] [REFERRED TO]
PADMA AGARWAL VS. DEEPAK KUMAR YADAV [LAWS(ALL)-2013-12-136] [REFERRED TO]
IRCON INTERNATIONAL LTD., NEW DELHI VS. STATE OF U P [LAWS(ALL)-2014-7-134] [REFERRED TO]
ABHA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2020-1-515] [REFERRED TO]
KALAWATI VS. CIVIL JUDGE JUNIOR DIVISION BAHRAICH [LAWS(ALL)-2015-3-109] [REFERRED TO]
KAMIL VS. STATE OF U.P. & ORS. [LAWS(ALL)-2016-4-176] [REFERRED TO]
BAI CHANCHAL WIDOW OF CHHAGANBHAI JIBHAI VS. BAI SURAJ WIDOW OF RANCHHODBHAI CHHAGANBHAI [LAWS(GJH)-1962-9-1] [REFERRED TO]
A S RAZVI VS. DIVISIONAL ENGINEER TELEGRAPHS AHMEDABAD [LAWS(GJH)-1963-9-6] [REFERRED]
GOPIMAL KHANOOMAL VS. SURESH KUMAR COLLECTOR AND SETTLEMENT COMMISSIONER BHAVNAGAR [LAWS(GJH)-1992-2-39] [RELIED ON]
PATINA TRADING CO PVT LTD VS. DIPAKBHAI BABULAL PAREKH [LAWS(GJH)-2007-6-15] [REFERRED TO]
MORIROKU UT INDIA PVT. LTD VS. STATE OF U.P. [LAWS(ALL)-2007-4-400] [REFERRED TO]
SHYAM PADA DAS VS. BOARD OF PRACTICAL TRAINING EASTERN REGION [LAWS(CAL)-2014-9-47] [REFERRED TO]
M/S. SOVA SOLAR LTD. & ANR VS. THE COMMISSIONER OF CUSTOMS [LAWS(CAL)-2016-7-6] [REFERRED TO]
GOPAL KRISHAN BHASIN VS. STATE BANK OF PATIALA AND ORS. [LAWS(DLH)-2015-3-423] [REFERRED TO]
SUBHASH CHANDRA AGARWAL VS. VICE CHANCELLOR CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY [LAWS(ALL)-2003-4-237] [REFERRED TO]
MOHAN LAL PANDIT VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1994-11-14] [REFERRED TO]
THE SAMSING PLANTATION & INDUSTRIES LTD. & ANR. VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-1988-8-41] [REFERRED TO]
KAMAL KUMAR GHOSH VS. THE UNIVERSITY OF CALCUTTA & ORS. [LAWS(CAL)-1989-2-67] [REFERRED TO]
ORISSA CONCRETE & ALLIED INDUSTRIES LTD. AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-2000-4-72] [REFERRED TO]
PAWAN TRADING COMPANY VS. LIEUTENANT GOVERNOR [LAWS(CAL)-2011-4-60] [REFERRED TO]
LOKESH NAG VS. UNION OF INDIA [LAWS(CAL)-2012-10-63] [REFERRED TO]
FLEMINGO DFS PRIVATE LIMITED VS. COMMISSIONER OF CUSTOMS [LAWS(APH)-2010-12-100] [REFERRED TO]
CABLE CORPORATION OF INDIA LIMITED VS. A.P. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(APH)-2012-12-45] [REFERRED TO]
VARUN TECH INDUSTRIES VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-11-25] [REFERRED TO]
MONISIKHA BARUA VS. HINDUSTAN FERTILIZER CORPN. LTD [LAWS(GAU)-1997-5-34] [REFERRED TO]
BABULALDAS VS. STATE OF ASSAM [LAWS(GAU)-2004-3-46] [REFERRED TO]
THE ASSISTANT DIRECTOR VS. T.T.V. DINAKARAN [LAWS(MAD)-2017-2-317] [REFERRED TO]
CHURCH OF SOUTH INDIA TRUST ASSOCIATION VS. JOHN DORAI [LAWS(MAD)-2018-12-124] [REFERRED TO]
RAJENDRA PRASAD GOND VS. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR [LAWS(ALL)-1990-2-33] [REFERRED TO]
COMMITTEE OF MANAGEMENT OF RASHTRIYA KISSAN COLLEGE SHYAMLI MUZAFFARNAGAR VS. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT AND ANOTHER [LAWS(ALL)-1997-10-52] [REFERRED TO]
COMMITTEE OF MANAGEMENT MAHATMA GANDHI SALNIK INTER COLLEGE ETAWAH VS. U P SECONDARY EDUCATIONSERVICE COMMISSION ALLAHABAD [LAWS(ALL)-1997-2-21] [REFERRED TO]
NIRMAL BEHARI LAL VS. U P EXPORT CORPORATION LTD [LAWS(ALL)-1998-9-93] [REFERRED TO]
UNION OF INDIA VS. IVTH A C M M KANPUR NAGAR [LAWS(ALL)-2001-3-14] [REFERRED TO]
HERO CYCLES LIMITED VS. UNION OF INDIA [LAWS(BOM)-2009-6-109] [REFERRED TO]
ISPAT INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(BOM)-2010-4-262] [REFERRED TO]
SURESH CHANDRA DAM VS. UNION OF INDIA [LAWS(CAL)-1958-7-20] [REFERRED TO]
RATAN LAL SINGH VS. GEZER BROS P LTD [LAWS(CAL)-1971-5-11] [REFERRED TO]
J. STONE EMPLOYEES ASSOCIATION VS. J. STONE AND COMPANY (PVT.) LTD. [LAWS(CAL)-1974-3-38] [REFERRED TO]
YUSUF ABDULLA PATEL VS. R.N. SHUKLA [LAWS(BOM)-1969-4-18] [REFERRED TO]
MANCHARRAO NARSINGRAO HEBLE VS. UNION OF INDIA [LAWS(BOM)-1983-9-18] [REFERRED TO]
JSW STEEL LTD. VS. KAMLAKAR V. SALVI [LAWS(BOM)-2021-10-6] [REFERRED TO]
JOSHI TECHNOLOGIES INTERNATIONAL, INC-INDIA PROJECTS VS. UNION OF INDIA [LAWS(GJH)-2016-6-121] [REFERRED TO]
OM PRAKASH VS. DIVISIONAL SUPERINTENDENT NORTHERN ELY [LAWS(ALL)-1970-12-14] [REFERRED TO]
COMMITTEE OF MANAGEMENT, LAL BAHADUR SHASTRI BALIKA INTER COLLEGE, MUGALSARAI, VARANASI AND ANOTHER VS. JOINT DIRECTOR EDUCATION (WOMEN) EDUCATION DIRECTORATE, U.P. ALLAHABAD AND OTHERS [LAWS(ALL)-1982-4-107] [REFERRED TO]
UNION OF INDIA (UOI) AND ANR. VS. JEUT SINGH [LAWS(ALL)-1985-11-58] [REFERRED TO]
RAMRAKH R BOHRA HARVEST DEAL SECURITIES LTD VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(BOM)-1998-11-115] [REFERRED TO]
SHAMRAO NARAYAN WANKHEDE VS. MUNICIPAL COUNCIL SAONER [LAWS(BOM)-2002-11-63] [REFERRED TO]
UNION OF INDIA VS. AUTO IGNATION LIMITED [LAWS(BOM)-2002-2-61] [REFERRED TO]
RAJA BAHADUR MOTILAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-7-70] [REFERRED TO]
SANDVIK ASIA LTD VS. COMMISSIONER OF INCOME TEX [LAWS(BOM)-2004-1-97] [REFERRED TO]
KELLOGG INDIA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-2005-10-111] [REFERRED TO]
BHAGWAT PRASAD JOSHI VS. STATE OF DELHI [LAWS(DLH)-2004-1-30] [REFERRED TO]
R P CHHABRA VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2004-7-16] [REFERRED TO]
ANUPAM INDUSTRIES LTD. VS. STATE LEVEL INDUSTRY FACILITATION COUNCIL [LAWS(GJH)-2022-12-684] [REFERRED TO]
DEBA NAND NAITHANI VS. JAYA NAND AND OTHERS [LAWS(ALL)-1961-7-19] [REFERRED TO]
LAXMI NARAIN VS. STATE OF U P [LAWS(ALL)-1963-1-13] [REFERRED TO]
BHARAT KUMAR VS. REGIONAL TRANSPORT AUTHORITY [LAWS(KAR)-2017-6-211] [REFERRED TO]
S RENGARAJAN VS. SRIRANGAM JANOPAKARA BANK LTD [LAWS(MAD)-1962-7-32] [REFERRED TO]
TECHSPAN INDIA PRIVATE LIMITED VS. INCOME TAX OFFICER WARD NEW DELHI [LAWS(DLH)-2006-2-84] [REFERRED TO]
SATYABADI PRADHAN VS. TAHASILDAR [LAWS(ORI)-1979-2-2] [REFERRED TO]
M/S MILK SPECIALTIES LTD. VS. UNITED BANK OF INDIA [LAWS(P&H)-2018-7-230] [REFERRED TO]
SATISH MOTILAL BIDRI VS. UNION OF INDIA. [LAWS(KER)-2024-6-64] [REFERRED TO]
MOHD ATAUR RAHMAN VS. STATE OF BIHAR [LAWS(PAT)-1988-12-7] [REFERRED TO]
MOHD ATAUR RAHMAN VS. STATE OF BIHAR [LAWS(PAT)-1988-12-7] [REFERRED TO]
JAGANNATH MISHRA VS. STATE [LAWS(PAT)-1989-4-2] [REFERRED TO]
MUNA PANI VS. STATE OF ODISHA [LAWS(ORI)-2022-11-111] [REFERRED TO]
MUNA PANI VS. STATE OF ODISHA [LAWS(ORI)-2022-11-111] [REFERRED TO]
SIDHESHWAR PRASAD VS. BIHAR STATE ROAD TRANSPORT CORPORATION [LAWS(PAT)-2003-4-156] [REFERRED TO]
SENTHIL ENTERPRISES VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(MAD)-2019-10-131] [REFERRED TO]
P.PRIYA VS. DHARMAPURI COOP TOWN BANK LTD [LAWS(MAD)-2019-4-649] [REFERRED TO]
Y. CHAKRAVARTHI VS. MANAGING DIRECTOR, THE COTTON CORPORATION OF INDIA LTD. [LAWS(MAD)-2019-7-543] [REFERRED TO]
HISSAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED HISAR VS. S.L. SHARMA [LAWS(P&H)-2001-3-116] [REFERRED TO]
BIMAL SAHIS VS. STATE BANK OF INDIA [LAWS(ORI)-2017-7-7] [REFERRED TO]
GOPALA KRISHNA BELUR VS. B S YEDDIYURAPPA [LAWS(KAR)-2010-10-31] [REFERRED TO]
J.K. TYRE & INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(RAJ)-2017-3-101] [REFERRED TO]
MARUDHAR HOTELS PRIVATE LIMITED VS. ASSISTANT COMMISSIONER OF INCOME [LAWS(RAJ)-2018-3-156] [REFERRED TO]
ARRUN KUMAR SHARMA AND OTHERS VS. PUNJAB NATIONAL BANK AND ANOTHER [LAWS(P&H)-2016-7-150] [REFERRED TO]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [LAWS(SC)-1993-5-3] [RELIED ON]
SAURAV KUMAR SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2021-6-34] [REFERRED TO]
HDFC BANK LIMITED VS. GOVERNMENT OF INDIA [LAWS(PAT)-2021-6-89] [REFERRED TO]
M. LAXMINARSIMHA REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2023-6-9] [REFERRED TO]
BIVA RANI DEB VS. LIFE INSURANCE CORPORATION OF INDIA LTD [LAWS(TRIP)-2014-1-13] [REFERRED TO]
BIMLA BAI VS. BAIJNATH SINGH CHANDEL [LAWS(MPH)-2000-3-50] [REFERRED TO]
KALPANA RANI VS. STATE OF BIHAR [LAWS(PAT)-2014-5-22] [REFERRED TO]
DURGA SINGH VS. STATE OF M.P. [LAWS(MPH)-1992-6-32] [REFERRED TO]
MAJOR SUBHASH CHANDRA SARKAR VS. UNION OF INDIA [LAWS(MPH)-1971-3-1] [REFERRED TO]
KRISHNADATT AWASTHY VS. STATE OF M.P. [LAWS(SC)-2025-1-119] [REFERRED TO]
SATHYA JEWELLERY VS. PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI - VII [LAWS(MAD)-2021-4-188] [REFERRED TO]
GYAN DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1978-7-36] [REFERRED TO]
VIVEK PRAKASH MATHUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-5-6] [REFERRED TO]
KRISHNA LIME WORKS VS. PRESIDING OFFICER/WORKMENS COMPENSATION [LAWS(RAJ)-1988-9-83] [REFERRED TO]
KALPRAJ DHARAMSHI VS. KOTAK INVESTMENT ADVISORS LIMITED [LAWS(SC)-2021-3-36] [REFERRED TO]
NEW KERALA BUS TRANSPORT VS. REGIONAL TRANSPORT AUTHORITY CANNANORE [LAWS(KER)-1958-12-22] [REFERRED TO]
VARGHESE VS. CHACKO [LAWS(KER)-1960-6-38] [REFERRED TO]
NARAYANAN VS. REGIONAL TRANSPORT AUTHORITY CANNANORE [LAWS(KER)-1975-3-13] [REFERRED TO]
SRESAHYLA INDUSTRIES EMPLOYEES UNION VS. STATE BANK OF INDIA [LAWS(KAR)-1983-6-1] [REFERRED TO]
ANAIMALAI NATIONAL ESTATEWORKERS UNION VS. PLANTERS ASSOCIATIONOF TAMIL NADU [LAWS(MAD)-2002-3-72] [REFERRED TO]
V. SELLADURAI VS. CHIEF CIT [LAWS(MAD)-2006-12-311] [REFERRED TO]
PRAMOD KUMAR PATHAK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-11-20] [REFERRED TO]
GANESH SHANKAR MISRA VS. STATE OF U P [LAWS(ALL)-1998-9-124] [REFERRED TO]
AMOD KOMAR SRIVASTAVA, AND OTHERS VS. CHIEF JUSTICE, HIGH COURT ALLAHABAD AND OTHERS [LAWS(ALL)-1992-3-83] [REFERRED TO]
SECRETARY BOARD OF SECONDARY EDUCATION VS. CONTROLLING AUTHORITY, PAYMENT OF GRATUITY [LAWS(CHH)-2021-2-112] [REFERRED TO]
FAKIRE LAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-2-37] [REFERRED TO]
VODAFONE INDIA SERVICE PVT. LTD VS. UNION OF INDIA [LAWS(BOM)-2013-9-107] [REFERRED TO]
AMARSINHJI STATIONERY IND LTD VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-24] [REFERRED TO]
RAM KR TEWARI VS. ASSTT GENERAL MANAGER CCR BANK OF BARODA [LAWS(CAL)-1996-8-10] [REFERRED TO]
EASTERN COLFIELDS LTD VS. KHOGEN BOURI [LAWS(CAL)-2001-5-27] [REFERRED TO]
ESTATE OFFICER GOVERNMENT OF INDIA VS. LAKSHMI KANTA CHATTERJEE [LAWS(CAL)-2011-8-145] [REFERRED TO]
M/S SURYA INTERNATIONAL PVT. LTD. VS. UNION OF INDIA [LAWS(ALL)-2014-2-8] [REFERRED TO]
A K CHAKRABARTY VS. GOVERNMENT BODY JAGANNATH KISHORE COLLEGE PURULIA [LAWS(CAL)-1982-4-14] [REFERRED TO]
NARENDER KHANNA VS. CVC [LAWS(DLH)-2022-10-69] [REFERRED TO]
MATHERAN MUNICIPAL COUNCIL VS. ASSISTANT PROVIDENT FUND COMMISSIONER [LAWS(BOM)-2024-2-49] [REFERRED TO]
NAMDEO APPARAO CHATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-82] [REFERRED TO]
PALRIWALA BROTHERS LIMITED VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1961-6-34] [REFERRED]
SHRI SHIV LAL VS. INCOME TAX OFFICER [LAWS(CAL)-1967-5-25] [REFERRED TO]
ZILEH SINGH SAGAR VS. UNION OF INDIA [LAWS(JHAR)-2007-4-29] [REFERRED TO]
BOMBAY GAS PUBLIC LTD VS. PAPA AKBAR [LAWS(BOM)-1989-9-57] [REFERRED TO]
INTELSYS TECHNOLOGIES PVT LTD & ANR VS. UNION OF INDIA & ORS [LAWS(CAL)-2018-7-70] [REFERRED TO]
THE LD. REGISTRAR GENERAL, HIGH COURT AND ORS. VS. ANANYA BANDYOPADHYAY AND ORS. [LAWS(CAL)-2015-12-116] [REFERRED TO]
RAM GOPAL AGARWALA & ORS VS. PRASUN GUHA [LAWS(CAL)-2016-10-29] [REFERRED]
BHALCHANDRA VS. STATE OF GUJARAT [LAWS(GJH)-1963-2-6] [REFERRED]
CHATRASINH MANSINH MAHIDA VS. INDRAVADAN RATILAL PATEL [LAWS(GJH)-1985-8-19] [REFERRED]
GUJARAT ELECTRICITY BOARD VS. M P SINHA OR SUCCESSOR REGIONAL P F COMMISSIONER [LAWS(GJH)-1999-7-27] [REFERRED TO]
SHREE CEMENT LIMITED VS. COMPETITION COMMISSION OF INDIA [LAWS(DLH)-2014-5-245] [REFERRED TO]
BELA RANI BHATTCHARYYA VS. UNION OF INDIA [LAWS(DLH)-2014-7-13] [REFERRED TO]
M P RAMACHANDRA REDDY VS. CHAIRMAN, VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM [LAWS(APH)-1999-6-120] [REFERRED]
KAMLAKAR R. SHENOY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-9-120] [REFERRED TO]
INDULAL NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2004-2-3] [REFERRED TO]
U P FOREST CORPORATION VS. INCOME TAX APPELLATE TRIBUNAL [LAWS(ALL)-2003-5-261] [REFERRED TO]
SOPHIA GIRLS SCHOOL VS. CANTONMENT BOARD [LAWS(ALL)-2003-9-46] [REFERRED TO]
SHAHNAZ AYURVEDICS VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(ALL)-2004-1-28] [REFERRED TO]
KRISHNA KUMAR DIVAULIYA AND OTHERS VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2006-1-306] [REFERRED TO]
BRISHTI VINIMAY PVT LTD VS. COMMISSIONER OF CENTRAL EXCISE & ORS [LAWS(CAL)-2013-8-124] [REFERRED TO]
VIJAY SHANKAR TRIPATHI AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. [LAWS(ALL)-2007-6-69] [REFERRED TO]
UMA BRICKS INDUSTRIES VS. STATE OF TRIPURA [LAWS(GAU)-2005-5-29] [REFERRED TO]
U.M. RAMESH RAO VS. UNION BANK OF INDIA (FORMERLY CORPORATION BANK) [LAWS(KAR)-2021-1-11] [REFERRED TO]
K V L N VARA PRASADA RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2002-4-101] [REFERRED TO]
NOBLE IMPORT PRIVATE LIMITED VS. UNION OF INDIA, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE) AND ORS. [LAWS(APH)-2015-12-10] [REFERRED TO]
T. CHIRANJEEVI AND ORS. VS. TSRTC AND ORS. [LAWS(APH)-2015-8-42] [REFERRED TO]
YEERAVALLI (VEERAVALLI) VARALAKSHMI DEVI VS. GUNTUR MUNICIPAL CORPORATION & OTHERS [LAWS(APH)-2018-10-7] [REFERRED TO]
SUPERINTENDENT OF POLICE MIRZAPUR VS. RAM MURAT SINGH [LAWS(ALL)-1958-12-4] [REFERRED TO]
UNION CONSTRUCTION CO PRIVATE LTD VS. CHIEF ENGINEER EASTERN COMMAND LUCKNOW [LAWS(ALL)-1959-7-1] [REFERRED TO (V 45) : 1958 SCR 595, 15,16 (58)]
YAGYA DUTT VS. KAMTA [LAWS(ALL)-1959-8-7] [REFERRED TO]
SARJUDEI VS. RAMPATI KUNWARI [LAWS(ALL)-1961-11-37] [REFERRED TO]
KHURJAWALA BUCKLES MANUFACTURING CO VS. COMMISSIONER OF SALES TAX U P [LAWS(ALL)-1965-4-14] [REFERRED TO]
RADHA D AGARWAL VS. UNION BANK OF INDIA [LAWS(BOM)-2002-3-49] [REFERRED TO]
MAJ RETDBABU THOMAS VS. GOA SHIPYARD LIMITED [LAWS(BOM)-2003-11-93] [REFERRED TO]
MALKHAN SINGH VS. UNION OF INDIA [LAWS(DLH)-1981-2-38] [REFERRED]
RAVEENDRAN NAIR VS. STATE CO-OPERATIVE ELECTION COMMISSION [LAWS(KER)-2020-3-619] [REFERRED TO]
PAWAN KUMAR TIBREWAL VS. STATE OF BIHAR [LAWS(PAT)-2008-4-63] [REFERRED TO]
M/S. R.C. ENTERPRISES VS. ASST. P.F. COMMISSIONER (COMPLIANCE E.P.F.O, ROURKELA) [LAWS(ORI)-2017-4-34] [REFERRED TO]
KOTKAPURA BUS SERVICE PRIVATE LTD. VS. THE EXCISE AND TAXATION OFFICER AND ORS. [LAWS(P&H)-1964-1-24] [REFERRED TO]
SUVENDU KUMAR MOHANTA VS. UNION OF INDIA [LAWS(ORI)-2014-4-28] [REFERRED TO]
ORISSA MANGANESE AND MINERALS PVT LTD AND ANOTHER VS. REGIONAL PROVIDENT FUND COMMISSIONER-II/OIC, ROURKELA [LAWS(ORI)-2017-1-105] [REFERRED TO]
MADHYA PRADESH CRICKET ASSOCIATION VS. B.S. SOLANKI [LAWS(MPH)-2013-10-36] [REFERRED TO]
ADARSH KHANDSARI UDHYOG VS. DEBT RECOVERY TRIBUNAL-II, AHMEDABAD [LAWS(GJH)-2023-1-1933] [REFERRED TO]
BINAPANI DEI VS. STATE OF ORISSA [LAWS(ORI)-1964-5-6] [REFERRED TO]
SHIVAJI A KAWALE VS. STATE OF KARNATAKA [LAWS(KAR)-2017-6-180] [REFERRED TO]
METHALA BALARAMA VEETIL VANNATHAN VEETIL PATHOOTY UMMA PALLOR MAHE VS. ADMINISTRATOR MAHE APPELLATE AUTHORITY UNDER MAHE LAND REFORMS ACT [LAWS(MAD)-1985-2-31] [REFERRED TO]
AMARNATH INDUSTRIES, KATHUA, JAMMU VS. UNION OF INDIA AND ANOTHER [LAWS(P&H)-2018-5-56] [REFERRED TO]
AMITI GUPTA VS. STATE BANK OF INDIA [LAWS(P&H)-2019-4-330] [REFERRED TO]
D V DMONTE VS. CENTRAL GOVERNMENT [LAWS(KER)-1975-7-23] [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU VS. SUNIL KUMAR SHARMA [LAWS(KAR)-2024-1-120] [REFERRED TO]
T. MANO THANGARAJ VS. DEPUTY SECRETARY TO GOVERNMENT OF INDIA [LAWS(MAD)-2012-10-307] [REFERRED TO]
JOINT COMMISSIONER OF INCOME TAX VS. KALANITHI MARAN [LAWS(MAD)-2014-7-20] [REFERRED TO]
BRAJ NATH RAI VS. UNION OF INDIA AND OTHERS [LAWS(PAT)-1974-12-8] [REFERRED TO]
SURENDRA SINGH VS. STATE OF BIHAR [LAWS(PAT)-1990-9-21] [REFERRED TO]
POONAMRAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1959-3-17] [REFERRED TO]
M/S GODREJ SARA LEE LTD. VS. THE EXCISE AND TAXATION OFFICERCUM-ASSESSING AUTHORITY [LAWS(SC)-2023-2-1] [REFERRED TO]
KRISHNADATT AWASTHY VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-4-8] [REFERRED TO]
PHR INVENT EDUCATIONAL SOCIETY VS. UCO BANK [LAWS(SC)-2024-4-37] [REFERRED TO]
TRIVENI ALLOYS LTD VS. ASSISTANT COMMISSIONER OF CENTRAL EXCISE [LAWS(MAD)-2019-1-344] [REFERRED TO]
MANAGEMENT NO.1565, PALACE NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED VS. P.RAJA GOUNDER [LAWS(MAD)-2019-11-730] [REFERRED TO]
S.ALIM BASHA VS. DEPUTY REGISTRAR/MANAGING DIRECTOR [LAWS(MAD)-2019-7-460] [REFERRED TO]
SOHAN SINGH VS. REGIONAL TRANSPORT AUTHORITY KOTA [LAWS(RAJ)-1968-1-2] [REFERRED TO]
COL. B.S. GORAYA VS. U.T. CHANDIGARH [LAWS(P&H)-1998-9-95] [REFERRED TO]
BHOJMAL VS. DISTRICT TRANSPORT OFFICER [LAWS(RAJ)-1993-11-26] [REFERRED TO]
RAVINDER SINGH VS. NAYVELI LIGNITE CORPORATION [LAWS(RAJ)-1994-2-39] [REFERRED TO]
RAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-3-45] [REFERRED TO]
UMED HIGHER SECONDARY SCHOOL JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-30] [REFERRED 40]
LAXMAN SINGH VERMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-11-34] [REFERRED TO]
P. SUDALAIMUTHU VS. UNION BANK OF INDIA (A GOVT. OF INDIA UNDERTAKING), REP. BY ITS SENIOR MANAGER, FIELD GENERAL MANAGERS OFFICE, NO.139, BROADWAY, CHENNAI 600 108 [LAWS(MAD)-2016-12-66] [REFERRED TO]
M/S. INFINITAS ENERGY SOLUTIONS PVT. LTD. VS. INDIAN BANK [LAWS(MAD)-2017-10-17] [REFERRED TO]
ANGEL MATRICULATION SCHOOL VS. DEPUTY DIRECTOR [LAWS(MAD)-2019-9-97] [REFERRED TO]
SHITAL FIBRES LIMITED VS. STATE OF PUNJAB [LAWS(P&H)-2006-11-48] [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [LAWS(SC)-1983-4-27] [DISTINGUISHED]
BALOTRA WATER POLLUTION CONTROL & RESEARCH FOUNDATION TRUST (BWPCRT) VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-10-3] [REFERRED TO]
NIHARIKA JAIN VS. UNION OF INDIA [LAWS(RAJ)-2019-7-352] [REFERRED TO]
J K UDAIPUR UDYOG LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-3-46] [REFERRED TO]
MANAGEMENT OF M G R HIGHER SECONDARY SCHOOL KODAMBAKKAM MADRAS VS. NAG BALAJI SINGH [LAWS(MAD)-1998-8-105] [REFERRED TO]
ANDREW YULE AND COMPANY LIMITED VS. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL I CHENNAI [LAWS(MAD)-2005-3-187] [REFERRED TO]
MECON LTD. VS. JHARKHAND MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(JHAR)-2022-8-127] [REFERRED TO]
TARKESHWAR RAY VS. STATE OF BIHAR [LAWS(PAT)-2022-2-75] [REFERRED TO]
RAMPYARI BHAGWAN AGHARIA VS. ISHWAR DIRIP SINGH [LAWS(MPH)-1975-3-14] [REFERRED TO]
KANIRAM LACHMAN GARI VS. REGIONAL SETTLEMENT COMMISSIONER [LAWS(MPH)-1961-4-14] [REFERRED TO]
NORTH EASTERN ELECTRIC POWER VS. COMMISSIONER OF INCOME TAX [LAWS(MEGH)-2018-10-9] [REFERRED TO]
D.V. RAVI VS. DIRECTORATE OF ENFORCEMENT SOUTHERN REGIONAL OFFICE GOVERNMENT OF INDIA [LAWS(MAD)-2023-7-10] [REFERRED TO]
P. JAYAMANICKAM VS. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. [LAWS(MAD)-2022-11-185] [REFERRED TO]
AMBATTU GOPALAKRISHNAN VS. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES GENERAL PALAKKAD [LAWS(KER)-1997-7-43] [REFERRED]
SAJI VS. DISTRICT COURT [LAWS(KER)-1999-12-7] [REFERRED TO]
THRESSIAMMA VS. UNION OF INDIA [LAWS(KER)-1999-6-16] [REFERRED TO]
ULTRA SCIENTIFIC ANIMAL HEALTHCARE LTD VS. NEDUMGADI BANK LTD [LAWS(KER)-2002-7-91] [REFERRED TO]
SRI MAHANTH RAMASHRAY DAS SNAKOTTAR MAHAVIDYALAYA VS. STATE OF U.P [LAWS(ALL)-2021-11-95] [REFERRED TO]
MUKHTAR HASAN VS. HORI LAL [LAWS(ALL)-2013-7-105] [REFERRED TO]
MUNESHRA DEVI VS. CHANDRAWATI DEVI @ CHANDRA DEVI [LAWS(ALL)-2013-9-112] [REFERRED TO]
M/S UNIWORD TELECOM LTD. VS. STATE OF U.P. [LAWS(ALL)-2014-1-8] [REFERRED TO]
MD. AMIR HOSSAIN VS. STATE OF WEST BENGAL & OTHERS [LAWS(CAL)-2002-5-69] [REFERRED TO]
Gouranga Dhar VS. State of West Bengal [LAWS(CAL)-1995-8-2] [REFERR]ED TO]
LOHIA JUTE PRESS P LTD VS. NEW INDIA ASSURANCE CO LTD [LAWS(CAL)-2002-9-34] [REFERRED TO]
V.K. KAPOOR VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(CA)-2014-11-11] [REFERRED TO]
SERAJUDDIN AND CO VS. STATE OF ORISSA [LAWS(CAL)-1973-9-14] [REFERRED TO]
SHYAMAPADA CHOUDHURY VS. SAHA CHOUDHURY [LAWS(CAL)-1975-8-6] [REFERRED TO]
SARDAR CHAND SINGH VS. COMMISSIONER BURDWAN DIVISION [LAWS(CAL)-1958-4-15] [REFERRED TO]
EAST INDIA COMMERCIAL LTD VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1959-7-2] [REFERRED TO]
MARWARI MILLS STORES CO VS. A K BANDOPADHYAY [LAWS(CAL)-1961-9-7] [REFERRED TO]
JAGANNATH AGARWALA VS. B N DUTTA [LAWS(CAL)-1962-3-5] [REFERRED TO]
GOVIND POSLYA GAVIT VS. COMPETENT AUTHORITY [LAWS(BOM)-2023-8-563] [REFERRED TO]
GANGADHAR NARSINGDAS AGRAWAL VS. ASSISTANT COLLECTOR OF CUSTOMS [LAWS(BOM)-1968-4-25] [REFERRED]
PRABHAKAR RAMCHANDRA BHAVE VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-1977-2-15] [REFERRED TO]
SHANTILAL AMBALAL MEHTA VS. M A RANGASWAMY [LAWS(BOM)-1977-4-32] [REFERRED]
SIDDHIVINAYAK REALTIES PVT. LTD VS. V.HOTELS LIMITED [LAWS(BOM)-2021-4-23] [REFERRED TO]
BIJENDER KR GUPTA VS. CORPORATION BANK OF INDIA [LAWS(DLH)-2013-11-185] [REFERRED TO]
RAJ KUMARI KHARBANDA VS. THE STATE OF HIMACHAL PRADESH ETC. [LAWS(HPH)-1974-10-13] [REFERRED TO]
JAGRAJ SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1977-11-7] [REFERRED TO]
K.N. TRADING CO. VS. MASONIC FRATERNITY OF SIMLA [LAWS(HPH)-1982-5-13] [REFERRED TO]
SIKKIM AYURVEDIC PVT LTD VS. PYARI TAMANGNI [LAWS(HPH)-1994-6-1] [REFERRED TO]
SIDDHARTH SABHARWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-102] [REFERRED TO]
NUKALA SEETA RAMAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1961-11-2] [REFERRED TO]
HYDERABAD ALLWYN METAL WORKS LTD VS. COLLECTOR OF CENTRAL EXCISE HYDERABAD [LAWS(APH)-1977-10-24] [REFERRED TO]
RELIANCE INDUSTRIES LTD. VS. UNION OF INDIA [LAWS(GJH)-2015-10-132] [REFERRED TO]
SITARAM SUGARS AND ALLIED INDUSTRIES LTD VS. BARODA CENTRAL CO OPERATIVE BANK LTD [LAWS(GJH)-2015-9-133] [REFERRED TO]
SITARAM SUGARS AND ALLIED INDUSTRIES LTD VS. BARODA CENTRAL COOPERATIVE BANK LTD & 1 ORS [LAWS(GJH)-2015-9-212] [REFERRED]
SHRI DEHATI STAPANA NYAS (TLHPDF) REPRESENTED THROUGH ITS TRUSTEE CUM AUTHORISED PERSON SHRI LAL HEMENDRA PRATAP DEHATI SON OF LATE PATAIT PHANENDRANATH SHAHI RESIDENT OF VILLAGE KHANDWAN, POST PARSODIH, PS BHAWANATHPUR, DIST GARHWA, JHARKHAND VS. THE DIRECTORATE OF ENFORCEMENT [LAWS(JHAR)-2016-7-105] [REFERRED TO]
T V SUNDARAM IYENGAR VS. CANNORE DISTRICT WHOLESALE CO OP CONSUMER STORES LTD [LAWS(KER)-1990-10-38] [REFERRED TO]
MODI RUBBER LIMITED MODIPURAM MEERUT VS. NAGAR MAHAPALIKA MEERUT [LAWS(ALL)-1994-4-37] [REFERRED TO]
SIZERALI MOHAMEDALI LODHIA VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-2000-4-120] [REFERRED TO]
RELIANCE COMMUNICATIONS LTD. AND ORS. VS. THE UNION OF INDIA AND ORS. [LAWS(CAL)-2016-3-74] [REFERRED TO]
SHIB CHARAN SINGH VS. UNION OF INDIA [LAWS(CAL)-2013-8-97] [REFERRED TO]
PRABHASH CHANDRA MISHRA VS. UNION OF INDIA [LAWS(ALL)-2003-5-105] [REFERRED TO]
GURUCHARAN SINGH VS. NATIONAL THERMAL POWER CORPORATION LTD [LAWS(ALL)-2004-1-175] [REFERRED TO]
KHUSHAL ARJUN RATHOR VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-4-96] [REFERRED TO]
MANOJKUMARSAH VS. BIHAR STATE ROAD TRANSPORT CORPORATION [LAWS(PAT)-1995-1-24] [RELIED ON]
PREM PRAKASH ARYA VS. BIHAR STATE CO OPERATIVE LAND DEVLOPMENT BANK LTD [LAWS(PAT)-1997-9-2] [REFERRED TO]
PROGRESSIVE ALUMINIUM INDUSTRIES VS. STATE OF ORISSA [LAWS(ORI)-2009-3-57] [REFERRED TO]
KABITA SWAIN VS. STATE OF ORISSA [LAWS(ORI)-2013-12-1] [REFERRED TO]
MADAN GOPAL RUNGTA THE TATA IRON STEEL CO LIMITED VS. SECRETARY TO GOVERNMENT OF ORISSA :SECRETARY TO GOVERNMENT OF ORISSA [LAWS(SC)-1962-3-18] [REFERRED]
STATE OF MADRAS VS. MADURAI MILLS CO LIMITED [LAWS(SC)-1966-10-39] [REFERRED]
S PARTHASARATHI VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1973-9-19] [RELIED ON]
GOJER BROS PRIVATE LIMITED VS. RATAN LAL SINGH [LAWS(SC)-1974-5-9] [LIMITED]
COMMISSIONER OF INCOME TAX VS. CHHABIL DASS AGARWAL [LAWS(SC)-2013-8-23] [REFERRED TO]
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-194] [REFERRED TO]
MARWAR MUSLIM EDUCATIONAL & WELFARE SOCIETY VS. STATE OF RAJASTHAN THROUGH SECRETARY MINISTRY OF MINORITY AFFAIRS [LAWS(RAJ)-2017-8-192] [REFERRED TO]
ADDITIONAL INCOME TAX OFFICER VS. PONKUNNAM TRADERS [LAWS(KER)-1973-2-20] [REFERRED TO]
KARNATAKA EMTA COAL MINES LIMITED VS. KARNATAKA POWER CORPORATION LIMITED [LAWS(KAR)-2023-9-127] [REFERRED TO]
YOHANNAN VS. THOMAS [LAWS(KER)-1977-8-5] [REFERRED TO]
M O CHERIAN VS. KERALA STATE [LAWS(KER)-1959-1-3] [REFERRED TO]
R K V MOTORS AND TIMBERS LTD VS. REGIONAL TRANSPORT AUTHORITYTRIVANDRUM [LAWS(KER)-1959-4-8] [REFERRED TO]
T S KRISHNAMOORTHY IYER VS. GEORGE VADAKKEL [LAWS(KER)-1962-9-10] [REFERRED TO]
M/S. ALM ENTERPRISES NO. 134/63, 2ND FLOOR SHAIK MAISTRY STREET ROYAPURAM, CHENNAI VS. THE COMMISSIONER OF CUSTOMS (IMPORTS) NO. 60, RAJAJI SALAI, CUSTOMS HOUSE, CHENNAI [LAWS(MAD)-2017-1-173] [REFERRED TO]
SADANANDAN VS. REGIONAL MANAGER STATE BANK OF INDIA [LAWS(KER)-1983-12-17] [REFERRED TO]
O. P. KUMARAN VS. THE MARINE PRODUCTS EXPORTS DEVELOPMENT AUTHORITY [LAWS(KER)-1983-2-31] [REFERRED TO]
DEV SINGH AND ORS. VS. THE REGISTRAR, PUNJAB AND HARYANA HIGH COURT AND ORS. [LAWS(P&H)-1996-2-196] [REFERRED TO]
UNION TERRITORY OF LADAKH VS. JAMMU AND KASHMIR NATIONAL CONFERENCE [LAWS(SC)-2023-9-23] [REFERRED TO]
RAMCO INDUSTRIES LTD VS. BIHAR STATE POLLUTION CONTROL BOARD [LAWS(PAT)-2017-3-117] [REFERRED TO]
NARAIN SINGH VS. BOARD OF REVENUE [LAWS(MPH)-1961-10-35] [REFERRED TO]
THANIKACHALAM M VS. M A P C M SOCIETY [LAWS(MAD)-2000-10-20] [REFERRED TO]
GAURI SHANKAR INDANE SERVICE KUCHAIKOTE VS. INDIAN OIL CORPORATION LTD [LAWS(PAT)-2021-1-3] [REFERRED TO]
SONALIKA RANI VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(PAT)-2021-3-11] [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [LAWS(SC)-2005-7-17] [REFERRED TO]
SURYADEO SINGH VS. STATE OF BIHAR [LAWS(PAT)-2010-5-142] [REFERRED TO]
TRISOLE INDIA PHARMACEUTICALS VS. UNITED COMMERCIAL BANK [LAWS(PAT)-2011-3-90] [REFERRED TO]
GANGA RAM BHATIA VS. UNION OF INDIA [LAWS(P&H)-1959-4-11] [REFERRED TO]
M/S. SARADA MINES PVT. LTD. VS. STATE OF ORISSA [LAWS(ORI)-2017-4-44] [REFERRED TO]
SECRETARY VS. V MOGALINGAM [LAWS(MAD)-2010-8-75] [REFERRED TO]
FORWARD LEATHER COMPANY VS. INSPECTOR GENERAL OF REGISTRATION [LAWS(MAD)-2008-12-198] [REFERRED TO]
SUJANA UNIVERSAL INDUSTRIES LTD VS. DEPUTY COMMERCIAL TAX OFFICER [LAWS(MAD)-2008-9-499] [REFERRED TO]
S SHIVASHANKAR VS. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE [LAWS(KAR)-1994-7-1] [FOLLOWED ON]
C SHIVANNA VS. C NARAYANA GOWDA [LAWS(KAR)-1995-1-24] [RELIED ON]
BPL SANYO UTILITIES AND APPLIANCES VS. UNION OF INDIA [LAWS(KAR)-1999-3-60] [REFERRED TO]
A.VELUSAMY VS. ADDITIONAL DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2019-2-323] [REFERRED TO]
J.JAYASUDHA VS. CHIEF MANAGER [LAWS(MAD)-2019-4-365] [REFERRED TO]
P.MUTHUKRISHANAN VS. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. [LAWS(MAD)-2019-7-495] [REFERRED TO]
A.KAMAKSHI MENON VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2018-12-204] [REFERRED TO]
TVL DEVI CONSTRUCTIONS, REPRESENTED BY ITS PROPRIETOR VS. ASSISTANT COMMISSIONER (ST), SALEM TOWN (NORTH) CIRCLE [LAWS(MAD)-2018-7-289] [REFERRED TO]
HYUNDAI MOTOR INDIA LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX TRANSFER PRICING OFFICER [LAWS(MAD)-2018-7-437] [REFERRED TO]
GREENPEACE INDIA SOCIETY AND OTHERS VS. DISTRICT REGISTRAR, CHENNAI CENTRAL REGISTRATION DISTRICT AND OTHERS [LAWS(MAD)-2018-7-1473] [REFERRED TO]
ST. MICHAELS HIGHER SECONDARY SCHOOL VS. ASSISTANT PROVIDENT FUND COMMISSIONER [LAWS(MAD)-2018-7-1721] [REFERRED TO]
DALBIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2002-9-2] [REFERRED TO]
WIND WORLD INDIA LTD. VS. SHREE TEBHADA GRAM PANCHAYAT [LAWS(GJH)-2022-9-452] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. REJINA BEGUM [LAWS(GAU)-2005-1-1] [REFERRED TO]
AIR CMDER MRIGENDRA SINGH, VSM VS. UNION OF INDIA [LAWS(GAU)-2013-2-52] [REFERRED TO]
SEZOTO CHAKHESANG VS. STATE OF NAGALAND [LAWS(GAU)-2016-6-10] [REFERRED TO]
RAJBHADUR KHARE VS. MADHYA PRADESH GRAMIN BANK PRADHAN KARYALAYA [LAWS(MPH)-2012-9-268] [REFERRED TO]
INDIA CEMENTS LTD VS. CHAIRMAN APSERC [LAWS(APH)-2011-7-20] [REFERRED]
A.B. MAURI INDIA PVT. LTD. VS. THE DEPUTY COMMERCIAL TAX OFFICER AND ORS. [LAWS(APH)-2015-12-27] [REFERRED TO]
B N JHA VS. UNION OF INDIA [LAWS(DLH)-1999-1-68] [REFERRED]
JAIN EXPORTS PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-1984-12-8] [REFERRED TO]
LAXMI INDUSTRIES AND COLD STORAGE COMPANY PRIVATE LIMITED VS. INCOME TAX OFFICER [LAWS(ALL)-1970-5-3] [REFERRED TO]
SHYAM KISHAN DHAON VS. STATE OF U P [LAWS(ALL)-1983-4-41] [REFERRED TO]
RAVINDRA SUBRARIA KAMAT VS. MAMLATDAR AND ADMINISTRATOR OF DEVALAYAS [LAWS(BOM)-2001-6-45] [REFERRED TO]
GULAB AND CO VS. SUPERINTENDENT OF CENTRAL EXCISE PREVENTIVE TRICHY [LAWS(MAD)-1974-8-23] [REFERRED TO]
MAJOR GENERAL A.K. LAL VS. UNION OF INDIA [LAWS(RAJ)-2008-11-54] [REFERRED TO]
DILIP MEHTA VS. DECD. MANAKCHAND THROUGH LRS. MOTILAL [LAWS(MPH)-2025-1-7] [REFERRED TO]
SOM DISTILLERIES AND BREWERIES LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-5-58] [REFERRED TO]
CENTRAL POLLUTION CONTROL BOARD VS. UNION OF INDIA [LAWS(ALL)-2023-3-18] [REFERRED TO]
RAJEEV SINHA VS. UNION OF INDIA [LAWS(ALL)-2024-2-43] [REFERRED TO]
PRASHANT CHANDRA VS. COMMISSIONER OF INCOME TAX-1 AND ORS. [LAWS(ALL)-2015-3-226] [REFERRED TO]
AGARWAL BROTHERS VS. INDIAN OIL CORP. LTD. [LAWS(ALL)-2019-11-298] [REFERRED TO]
GYAN PRAKASH NIGAM VS. F.C.I.THR. M.D. [LAWS(ALL)-2019-3-350] [REFERRED TO]
UNION OF INDIA VS. SAHADEO SINGH [LAWS(CAL)-1995-6-7] [REFERRED TO]
PIJUSH KANTI DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-5-97] [REFERRED TO]
PAWAN SINGH VS. RAMESHWAR PRASAD SHIVHARE [LAWS(ALL)-2012-9-259] [REFERRED TO]
SHERNAZ FAROUKH LAWYER & ANR VS. MANEK DARA SUKHADWALLA & ORS [LAWS(BOM)-2018-12-145] [REFERRED TO]
V RANGARAJU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1963-9-3] [REFERRED TO]
P SREERAMULU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1969-4-21] [REFERRED TO]
BALASUBRAMANIAN P N VS. INCOME TAX OFFICER [LAWS(APH)-1975-10-21] [REFERRED TO]
COROMANDEL FERTILIZERS LTD VS. PRESIDING OFFICER LABOUR COURT GUNTUR [LAWS(APH)-1977-12-1] [REFERRED TO]
ANDHRA SCIENTIFIC CO LTD VS. A SESHAGIRI RAO [LAWS(APH)-1959-8-3] [REFERRED TO]
K SEETHARAMA DASS VS. SIKILE MOSES [LAWS(APH)-1999-4-62] [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. DOULIS GARMENTS [LAWS(CE)-2008-5-175] [REFERRED TO]
ADDITIONAL COLLECTOR OF CUSTOMS VS. SOHANLAL BAHL [LAWS(CAL)-1964-11-1] [REFERRED TO]
BRIJ BALA KAPUR VS. DIRECTORATE OF ENFORCEMENT SURAT SUB ZONAL UNIT [LAWS(DLH)-2024-2-322] [REFERRED TO]
KHAHINDRA CHANDRA BARUA VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-1962-5-4] [REFERRED TO]
N. S. NAGALAKSHMI VS. VIDYA VARDHAKA SANGHA [LAWS(KAR)-2021-1-111] [REFERRED TO]
ASSOCIATED AUTO SERVICE VS. COMMERCIAL TAX OFFICER VIJAYAWADA [LAWS(APH)-2005-4-83] [REFERRED TO]
CLASSIC MICROTECH PVT LTD VS. UNION OF INDIA [LAWS(GJH)-2012-4-253] [REFERRED TO]
RAMRAO LAXMIKANT SHIRKHEDKAR VS. ACCOUNTANT GENERAL MAHARASHTRA [LAWS(BOM)-1962-7-20] [REFERRED TO]
BHANUDAS @ SURYABHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-11-57] [REFERRED TO]
IQBAL SIDDIQUI VS. SMT. KISHWAR JAHAN [LAWS(ALL)-1990-8-77] [REFERRED TO]
SANJEEV KUMARS VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-1-15] [REFERRED TO]
SUBODH KUMAR TRIVEDI VS. STATE OF U P [LAWS(ALL)-2000-11-116] [REFERRED TO]
NAVSARI PEOPLES CO-OPERATIVE BANK LTD. VS. NATIONAL STOCK EXCHANGE OF INDIA LTD. [LAWS(BOM)-2010-3-294] [REFERRED TO]
VINOD HINIGORANI VS. THE SECURITIES & EXCHANGE BOARD OF INDIA AND ORS. [LAWS(BOM)-2015-3-52] [REFERRED TO]
EAST INDIA CO VS. OFFICIAL LIQUIDATOR RAJRATNA MILLS LIMITED [LAWS(GJH)-1969-6-2] [REFERRED]
MAHENDRAKUMAR VEERABHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-1990-9-1] [REFERED TO]
RAJKUMAR RAJINDER SINGH VS. LIEUTENANT GOVERNOR [LAWS(HPH)-1964-12-2] [REFERRED TO]
ARUN KUMAR MAHESHWARI VS. INCOME TAX OFFICER [LAWS(ALL)-2004-12-237] [REFERRED TO]
GODFREY PHILIPS INDIA LIMITED VS. DIRECTOR MANDI PARISHAD KRISHI UTPADAN MANDI SAMITI [LAWS(ALL)-2005-4-99] [REFERRED TO]
NICCO CORPORATION LTD VS. COMMISSIONER OF SERVICE TAX [LAWS(CAL)-2013-10-64] [REFERRED TO]
MRS. S.V. SHARMA VS. DIRECTOR OF EDUCATION AND ORS. [LAWS(DLH)-2013-8-418] [REFERRED TO]
R.R. KABEL LIMITED VS. M/S. INCAB INDUSTRIES LTD. [LAWS(DLH)-2014-4-56] [REFERRED TO]
Ajanta Pharma LTD VS. Assistant Commissioner of Income Tax [LAWS(BOM)-2003-11-55] [REFERRED TO]
SHREEPRAKASH SHIVRAM PODDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-1-112] [REFERRED TO]
LAXMI CHAND AGARWAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1960-11-5] [REFERRED TO]
UROOJ ABBAS VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1971-9-24] [REFERRED TO]
PRATAP CHANDRA VS. INCOME TAX OFFICER [LAWS(ALL)-1974-4-35] [REFERRED TO]
HAMMER METAL KARMCHARI UNION VS. METAL INDIA PRODUCTS [LAWS(ALL)-1975-2-7] [REFERRED TO]
UNION OF INDIA VS. PRABHU NARAIN [LAWS(ALL)-1975-2-26] [REFERRED TO]
V.K.ROCKS PVT .LTD VS. STATE OF KERALA [LAWS(KER)-2020-12-238] [REFERRED TO]
DAYASHANKAR CHANDRASHEKHAR TIWARI VS. MUNICIPAL CORPORATION OF THE CITY OF NAGPUR [LAWS(BOM)-2003-5-14] [REFERRED TO]
JAYANTILAL THAKKAR and COMPANY VS. UNION OF INDIA [LAWS(BOM)-2005-3-104] [REFERRED TO]
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY VS. MAHESH JAGGUMAL SACCHANI [LAWS(BOM)-2007-4-313] [REFERRED]
BALIRAM BUDDULALJI KAMALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-115] [REFERRED TO]
UNIFIED AGRO INDUSTRIES INDIA LIMITED VS. DEBTS RECOVERY TRIBUNAL NEW DELHI [LAWS(DLH)-2000-7-122] [RELIED ON]
D P MAHAJAN VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2004-2-10] [REFERRED TO]
DATA ACCESS INDIA LTD VS. MAHANAGAR TELEPHONE NIGAM LTD [LAWS(DLH)-2005-12-39] [RELIED ON]
IHI CORPORATION VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-222] [REFERRED TO]
MADHUSREE COMPUTERS SOCIETY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-8-122] [REFERRED TO]
LARSEN AND TOUBRO LTD. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-9-16] [REFERRED TO]
ATTIQNE ULLAH VS. EXCISE & TAXATION COMMISSIONER, JAMMU [LAWS(J&K)-1958-10-7] [REFERRED TO]
R K KAW VS. STATE OF J&K [LAWS(J&K)-1958-3-1] [REFERRED TO]
PETROL TAXATION OFFICER VS. KR DIWARKAR SINGH [LAWS(J&K)-1972-7-2] [REFERRED TO]
MSP SPONGE IRON LTD VS. STATE OF ORISSA [LAWS(ORI)-2011-9-58] [REFERRED TO]
GOBINDA CHANDRA PATTNAIK VS. PRESIDING OFFICER DEBT RECOVERY [LAWS(ORI)-2009-5-3] [REFERRED TO]
KALYAN MAHANTY VS. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL CUTTACK [LAWS(ORI)-2009-5-5] [REFERRED TO]
Lingaraj Rice Mill VS. State Bank of India, Sambalpur [LAWS(ORI)-2012-9-16] [REFERRED TO]
UNION OF INDIA AND ANOTHER VS. SHANKAR SINGH [LAWS(P&H)-1965-10-23] [REFERRED TO]
YOUNG MENS INDIAN ASSOCIATION REGD VS. JT COMMERCIAL TAX OFFICER HARBOUR DN II [LAWS(MAD)-1962-11-6] [REFERRED TO]
M N SRINIVASAN VS. ADDITIONAL DIRECTOR OF SUGAR CHENNAI [LAWS(MAD)-2011-12-9] [REFERRED TO]
SECRETARY ST JUDES COLLEGE THOOTHOOR KANYAKUMARI DISTRICT VS. S ROBERT [LAWS(MAD)-2007-8-164] [REFERRED TO]
V LIONAL SINGH VS. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION MADURAI [LAWS(MAD)-2008-8-147] [REFERRED TO]
COMMISSIONER OF POLICE VS. V P KALAIRAJAN [LAWS(MAD)-2008-9-72] [REFERRED TO]
MANOJ VASUDEV SOMPURA VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-75] [REFERRED TO]
O K DEVAKI VS. STANDARD CHARIERED BANK [LAWS(KAR)-2008-6-63] [REFERRED TO]
BABA BALBIR SINGH VS. RAM KISHAN [LAWS(P&H)-2003-2-12] [REFERRED TO]
P.GOVINDARAJU VS. MANONMANIAM SUNDARANAR UNIVERSITY [LAWS(MAD)-2020-1-560] [REFERRED TO]
M R ARJUNA VS. UNION OF INDIA [LAWS(RAJ)-1970-4-3] [REFERRED TO]
STATE OF RAJASTHAN VS. KEDAR NATH [LAWS(RAJ)-1983-6-1] [REFERRED TO]
N K SARADA THAMPATTY VS. SECRETARY TO GOVERNMENT OF KERALA [LAWS(KER)-1960-6-14] [REFERRED TO]
PROCESS EQUIPMENTS INDIA VS. H.P. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(HPH)-2014-5-4] [REFERRED TO]
MOHD MAHMUDUL HASAN VS. STATE OF BIHAR [LAWS(PAT)-1997-10-54] [REFERRED TO]
ASHA GUPTA VS. YAS PAUL [LAWS(HPH)-2000-8-6] [REFERRED TO]
SITA RAM VS. BANK OF INDIA [LAWS(HPH)-2007-5-79] [REFERRED TO]
RASANTESHWAR SINGH DHARIWAL VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2017-12-244] [REFERRED TO]
ASHOKA ENTERPRISES VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-2019-5-401] [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [LAWS(SC)-1985-5-14] [RELIED ON]
VIVEK KUMAR VS. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY [LAWS(PAT)-2012-2-96] [REFERRED TO]
U P STATE SPINNING CO LTD VS. R S PANDEY [LAWS(SC)-2005-9-27] [REFERRED TO]
SHREE NARAYAN YADAV VS. STATE OF BIHAR [LAWS(PAT)-2007-8-126] [REFERRED TO]
VIKRAM CEMENT VS. COMMISSIONER OF COMMERCIAL TAX [LAWS(MPH)-2010-9-35] [REFERRED TO]
CENTRAL HOMEOPATHIC VS. STATE OF M P [LAWS(MPH)-2013-2-136] [REFERRED TO]
RAVINDER PAL SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-10-278] [REFERRED TO]
P.SANGILIPANDI VS. GENERAL MANAGER [LAWS(MAD)-2022-2-64] [REFERRED TO]
R. JAGADEESAN VS. MANAGING DIRECTOR [LAWS(MAD)-2022-7-315] [REFERRED TO]
SRI LAXMAN DEBBARMA VS. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER AND SECRETARY, HOME (JAIL) DEPARTMENT AND THE INSPECTOR GENERAL OF PRISONS [LAWS(TRIP)-2014-5-34] [REFERRED TO]
CHAVDA DHARMENDRA RAVJIBHAI VS. GUJARAT ENERGY TRANSMISSION CORPORATION [LAWS(GJH)-2018-4-164] [REFERRED TO]
M/S NORTH EASTERN ELECTRIC POWER CORPORATION VS. PRINCIPAL COMMISSIONER OF INCOME TAX & ANR [LAWS(MEGH)-2019-3-4] [REFERRED TO]
SURSARI PRASAD VS. STATE [LAWS(MPH)-1961-9-29] [REFERRED TO]
ALOK PAPER INDUSTRIES VS. COMMISSIONER OF INCOME TAX [LAWS(MPH)-1981-1-1] [REFERRED TO]
PANAMA CHEMICAL WORKS VS. UNION OF INDIA [LAWS(MPH)-1992-7-12] [REFERRED TO]
LAKSHMI CEMENT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-7-20] [REFERRED TO]
SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT CASES), VS. ANAND SWAROOP SHARMA [LAWS(RAJ)-2013-5-174] [REFERRED TO]
NARESH KUMAR SONKAR VS. STATE OF U.P. [LAWS(ALL)-2008-7-329] [REFERRED TO]
VIRENDRA KUMAR GUPTA VS. STATE OF U P [LAWS(ALL)-2003-12-83] [REFERRED TO]
UNION OF INDIA VS. BALRAMPUR CHINI MILLS LTD [LAWS(ALL)-2003-5-128] [REFERRED TO]
T S RABARI VS. GOVERNMENT OF GUJARAT [LAWS(GJH)-1991-8-3] [REFERRED]
GUJARAT RAJYA KAMDAR SANGH VS. STATE OF GUJARAT [LAWS(GJH)-1995-8-2] [REFERRED TO]
M. S. RAJA VS. ANDAMAN AND NICOBAR ADMINISTRATION [LAWS(CAL)-2024-4-154] [REFERRED TO]
CHANDRAWATI DEVI VS. ADDITIONAL COMMISSIONER STAMPS MEERUT [LAWS(ALL)-1999-8-180] [REFERRED TO]
SHIV PRATAP SINGH VS. DISTRICT MAGISTRATE ADDITITIONAL DISTRICT MAGISTRATE ETAWAH [LAWS(ALL)-1999-9-176] [REFERRED TO]
CORE HEALTHCARE LTD. VS. STANDARD CHARTERED BANK [LAWS(GJH)-2001-1-77] [REFERRED TO]
SENAPATI SINGH VS. STATE OF U P [LAWS(ALL)-1993-1-65] [REFERRED TO]
PADAM SINGH VERMA VS. DISTRICT INSPECTOR OF SCHOOLS ETAH [LAWS(ALL)-1994-2-13] [REFERRED TO]
PRADEEP KUMAR TRIPATHI VS. TELECOM DISTRICT MANAGER [LAWS(ALL)-1994-4-46] [REFERRED TO]
SIMBHAOLI SUGAR MILLS LIMITED VS. STATE OF U P [LAWS(ALL)-1996-3-48] [REFERRED TO]
S N PANDEY VS. STATE OF U P [LAWS(ALL)-1998-11-155] [REFERRED TO]
RAJENDRA NATH TEWARI VS. BOARD OF REVENUE U P AT ALLAHABAD [LAWS(ALL)-1972-3-25] [REFERRED TO]
BHAGWAT SARAN AND OTHERS VS. RAM KUMAR [LAWS(ALL)-1979-5-61] [REFERRED TO]
RAMASHRAYA YADAV VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1981-12-54] [REFERRED TO]
MAHARAJA PATESHWARI PRASAD SINGH VS. ADITYA PRASAD [LAWS(ALL)-1962-10-13] [REFERRED TO]
GYAN CHAND BHATIA VS. RENT CONTROL AND EVICTION OFFICER [LAWS(ALL)-1965-5-5] [REFERRED TO]
PRABHAT RANJAN DEO VS. UNION PUBLIC SERVICE COMMISSION [LAWS(DLH)-2020-7-6] [REFERRED TO]
SHIVANI SAXENA VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2022-3-15] [REFERRED TO]
RASHMI CEMENT LIMITED VS. ENFORCEMENT DIRECTORATE [LAWS(DLH)-2017-8-271] [REFERRED TO]
NARAYAN THUNAJI VS. MAHADEO RAGHO [LAWS(BOM)-1974-9-22] [REFERRED TO]
HAL OFFSHORE LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-60] [REFERRED TO]
NAMDEV MAHADU JAMBHULKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-142] [REFERRED TO]
JAGADISH CHANDRA SAHOO VS. SANTOSH KUMAR NAYAK [LAWS(CAL)-1972-7-40] [REFERRED TO]
ADDL COLLECTOR OF CUSTOMS VS. TOOLISIDAS JEWRAJ [LAWS(CAL)-1975-2-13] [REFERRED TO]
RITZ THEATRE VS. INCOME TAX OFFICER [LAWS(DLH)-2010-8-329] [REFERRED TO]
LARSEN TUBRO LTD VS. UNION OF INDIA [LAWS(GJH)-2011-9-300] [REFERRED TO]
KARSHANBHAI SHAMALBHAI NAGAR VS. GANPATBHAI MADHABHAI PARMAR [LAWS(GJH)-2012-8-242] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. FIROZE M MOGAL [LAWS(GJH)-2013-12-109] [REFERRED TO]
AUTOMOBILE ASSOCIATION OF EASTERN INDIA VS. BOARD OF TRUSTEES OF THE PORT OF KOLKATA [LAWS(CAL)-2008-6-53] [REFERRED TO]
DHANI RAM VS. CHIEF ENGINEER [LAWS(ALL)-2013-5-47] [REFERRED TO]
GULARIA CHINI MILLS, GULARIA VS. UNION OF INDIA [LAWS(ALL)-2013-7-18] [REFERRED TO]
PAWAN SINGH VS. RAMESHWAR PRASAD SHIVHARE [LAWS(ALL)-2013-9-94] [REFERRED TO]
VINA ARVINDLAL SISWAWALA AND 2 ORS VS. STATE OF MAHARASHTRA AND 2 ORS [LAWS(BOM)-2018-11-108] [REFERRED TO]
HLMABINDU CHEMICALS P LTD VS. JOINT COLLECTOR E G [LAWS(APH)-1996-7-116] [REFERRED TO]
KAIRA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD. VS. DY. COMMISSIONER OF INCOME TAX [LAWS(GJH)-2015-10-124] [REFERRED TO]
RAJENDRA PRASAD UPADHYAYA VS. STATE OF U P THROUGH PRIN SECY IRRIGATION LKO [LAWS(ALL)-2012-3-19] [REFERRED TO]
MANJU MITTAL AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-2-435] [REFERRED TO]
MANGLESHWAR PRASAD VS. STATE OF U.P [LAWS(ALL)-2023-10-31] [REFERRED TO]
B. K. GUPTA VS. JUDGE SMALL CAUSE COURT, AGRA [LAWS(ALL)-2023-9-75] [REFERRED TO]
SREEDHARAIAH VS. DIST SUPDT OF POLICE ANANTAPUR [LAWS(APH)-1959-12-4] [REFERRED TO]
KRISHNA COCONUT AND CO AMBAJIPETA VS. COMMERCIAL TAX OFFICER AMALAPURAM [LAWS(APH)-1964-11-28] [REFERRED TO]
ORIENTAL SELECT GRANITES P LTD VS. DIRECTOR OF MINES and GEOLOGY [LAWS(APH)-1995-12-115] [REFERRED TO]
M KRISHNA RAO VS. UNION OF INDIA [LAWS(APH)-1998-10-68] [REFERRED TO]
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SWASHRAYI MAHILA SEVA SANGH VS. U O I [LAWS(DLH)-2005-2-56] [REFERRED TO]
PARMANAND VS. STATE OF J&K [LAWS(J&K)-1958-10-2] [REFERRED TO]
PANKAJ VAID VS. STATE [LAWS(J&K)-1993-10-8] [REFERRED TO]
FAROOQ AHMED DAR S O WALI MOHAMMAD DAR R O DANA MAZAR SAFAKADAL SRINAGAR VS. STATE OF J and K [LAWS(J&K)-2004-4-13] [REFERRED TO]
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YARIAGADDA VENKATESWARA RAO VS. GOVERNMENT OF ANSHRA PRADESH [LAWS(APH)-2007-1-65] [REFERRED TO]
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HRT BUILDERS VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2020-4-3] [REFERRED TO]
ANNAPOORNA FINANCIERS VS. STATE OFANDHRA PRADESH [LAWS(APH)-2021-10-66] [REFERRED TO]
HRT BUILDERS VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-2-88] [REFERRED TO]
DHARAM CHAND VS. UNION OF INDIA MINISTRY OF REHABILITION [LAWS(DLH)-1973-4-21] [REFERRED TO]
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-110] [REFERRED TO]
MADAN IRON STORES VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1970-10-27] [REFERRED]
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RADHA BAI VS. SHASHIKALA [LAWS(KAR)-1997-8-57] [REFERRED TO]
JAGADISHGOUDA VS. VYAVASAYA SEVA SAHAKARI SANGHA LIMITED [LAWS(KAR)-1999-10-16] [REFERRED TO]
R.MANIVANNAN VS. MANAGING DIRECTOR [LAWS(MAD)-2019-7-363] [REFERRED TO]
P.LALITHA VS. DEPUTY REGISTRAR/MANAGING DIRECTOR [LAWS(MAD)-2019-7-461] [REFERRED TO]
GOPAL SINGH JANIA VS. STATE OF PUNJAB [LAWS(P&H)-2004-7-92] [REFERRED TO]
AMARAVATHI EXPORTS PVT LTD VS. COMMERCIAL TAX OFFICER [LAWS(MAD)-2018-7-282] [REFERRED TO]
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SOUTH INDIAN SUGAR VS. UNION OF INDIA [LAWS(MAD)-2019-2-390] [REFERRED TO]
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CHOUDHARY MURLI MANOHAR PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2008-3-27] [REFERRED TO]
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S SHANMUGAVEL NADAR VS. STATE OF TAMIL NADU [LAWS(SC)-2002-9-104] [REFERRED TO]
MS. HUAWEI TELECOMMUNICATIONS INDIA CO. PVT. LTD. VS. THE STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2017-7-266] [REFERRED TO]
SARASWATI KNITWEARS PVT LTD VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2018-5-44] [REFERRED TO]
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COCHIN DEVASWOM BOARD VS. AKHILESWARA IYER [LAWS(KER)-1960-12-2] [REFERRED TO]
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KEWAL KISHAN TALWAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-8-13] [REFERRED TO]
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SURYA SERVICE STATION PALLOOR MAHE VS. COMMERICAL TAX OFFICER MAHE [LAWS(MAD)-2000-8-138] [REFERRED TO]
DINESH KUMAR SINGH VS. STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2013-5-126] [REFERRED TO]
JOHARI FORTS and PALACES PVT LTD VS. MAHARAJA NARENDRA SINGH [LAWS(RAJ)-2001-3-30] [REFERRED TO]
SITA RAM VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2003-10-50] [REFERRED TO]
TILOKA RAM VS. BOARD OF REVENUE [LAWS(RAJ)-2009-5-88] [REFERRED TO]


JUDGEMENT

- (1.)This is an appeal filed under a certificate of fitness granted by the High Court of Judicature at Allahabad under Arts. 132 (1) and 133(1) (c) of the Constitution. It is directed against the judgment and order of a Division Bench of the said High Court pronounced on March 10, 1952, in Civil Misc. Writ no. 7376 of 1951 quashing the departmental proceedings against the respondent and the orders passed therein, namely the order for his dismissal passed by the District Superintendent of Police on December 21, 1948, the order of the Deputy Inspector General of Police passed on June 7, 1949 dismissing his appeal against the order of his dismissal and the order of the Inspector General of Police dated April 22, 1950 rejecting his application for revision. The judgment of the High Court also directed that, if it were desired to proceed against the respondent, the trial should be presided over by a person other than the District Superintendent of Police who gave evidence in the case and also passed the order of dismissal against the respondent and that it should be in strict conformity with the relevant Police Regulations.
(2.)The respondent was a constable in the Uttar Pradesh Police Force and was, at the material time, officiating as a Head Constable and posted in the District of Fatehpur. In December, 1947, sixty candidates had to be selected from the Police Force for training at the Police Training College, Moradabad. The respondent was sent up for selection from the District of Fatehpur. He, however, failed in the Hindi test and was not selected and sixty other candidates were selected for the training.
(3.)On December 8, 1947 a letter, purporting to have been issued from Lucknow, was received in the U. P. Police Head Office at Allahabad intimating that the respondent had been selected for training at the Police Training College. As there were only sixty vacancies and as sixty candidates had already been selected, the Head Office people were led to make enquiries as to how this letter came to be issued from Lucknow. The letter having been placed before the Inspector General of Police, Lucknow, he declared it to be a forgery. As the letter was ostensibly for the benefit of the respondent, it was naturally suspected that it must have been sent by or at his instance.


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