Cited Judgements :-

NARINDER SINGH ARORA VS. STATE [LAWS(SC)-2011-12-29] [REFERRED TO]
LALIT KUMAR MODI VS. BOARD OF CONTROL FOR CRICKET IN INDIA [LAWS(SC)-2011-9-5] [REFERRED TO]
NARDEEP KUMAR MAHESHWARI VS. INDIAN OIL CORPORATION AND ORS. [LAWS(P&H)-2002-3-70] [REFERRED TO]
PRITAM GAJ KUMAR SHAH VS. NATIONAL COUNCIL OF TEACHER EDUCATION AND ANR. [LAWS(RAJ)-2002-12-40] [REFERRED TO]
NATIONAL TECHNOLOGICAL INSTITUTIONS VS. PRINCIPAL SECRETARY [LAWS(KAR)-2012-6-222] [REFERRED TO]
Jitendra Pandey VS. Bagar Sah [LAWS(PAT)-1978-4-2] [REFERRED TO]
LEKH RAJ NARINDER KUMAR VS. UNION BANK OF INDIA [LAWS(P&H)-2022-7-255] [REFERRED TO]
DR. RAJASRI BHATTACHARYYA VS. CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(P&H)-2017-9-251] [REFERRED TO]
ALLEN BERRY AND CO PRIVATE LTD VS. VIVIAN BOSE [LAWS(P&H)-1959-10-23] [REFERRED TO]
SUBRAMANIAN SWAMY VS. J JAYALALITHA [LAWS(MAD)-1993-11-37] [REFERRED TO]
GULABCHAND VS. LAND TRIBUNAL BHALKI [LAWS(KAR)-1976-12-3] [REFERRED TO]
S MUTHUMANICAKAM VS. STATE [LAWS(MAD)-1985-8-3] [REFERRED TO]
NATVARLAL PENUBHAI DECD VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1235] [REFERRED TO]
KIRAN DEVI (PRESIDENT, MAHALAXMI MAHILA VIKAS SAMITI) VS. THE STATE OF JHARKHAND & OTHERS [LAWS(JHAR)-2015-10-177] [REFERRED TO]
JAGRAM VERMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-3-74] [REFERRED TO]
M GANESA REDDIAR VS. C KRISHNASAMY RAJU [LAWS(MAD)-2008-4-22] [REFERRED TO]
VIJAYALAKSHMI SHANMUGAM VS. CHIEF SECRETARY [LAWS(MAD)-2011-12-52] [REFERRED TO]
JANAK DINKARBHAI DOSHI VS. RUPALBEN JANAKBHAI DOSHI [LAWS(GJH)-2009-11-301] [REFERRED TO]
DHANARAJU V B VS. CAUVERY GRAMEENA BANK [LAWS(KAR)-2001-10-1] [REFERRED TO]
NAGESHWAR VIDHYA TRUST VS. PANKAJBHAI HARISHCHANDRA JANI [LAWS(GJH)-2005-5-48] [REFERRED TO]
VIKRANT YOGENDRA ANAND AND OTHERS VS. DEALER SELECTION BOARD (AHMEDABAD) AND OTHERS [LAWS(GJH)-2005-7-99] [REFERRED TO]
RAMANLAL GOVINDRAM VS. AHMEDABAD MUNICIPAL CORPORATION [LAWS(GJH)-1968-11-1] [REFERRED]
MOHD RAFIQ VS. MOHAN LAL [LAWS(J&K)-2008-6-30] [REFERRED TO]
IKRAMUDDIN AND ANR. VS. U.P. INDUSTRIAL CO-OPERATIVE BANK LTD. AND ORS. [LAWS(ALL)-1968-1-25] [REFERRED TO]
MAHENDRA KUMAR JAISWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-2-21] [REFERRED TO]
MUMTAJ ALI VS. STATE OF ASSAM [LAWS(GAU)-2005-12-13] [REFERRED TO]
SATYA MEGHA INDUSTRIES (M/S) AND ANR. VS. PUNJAB NATIONAL BANK AND ORS. [LAWS(GAU)-2018-1-112] [REFERRED TO]
SK GOLAP VS. BHUBAN CHANDRA PANDA [LAWS(CAL)-1990-11-29] [REFERRED TO]
G S CHERRA VS. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED [LAWS(CAL)-1995-1-1] [REFERRED TO]
CHANDRA BHAN AND PARASHU RAM, BOTH SONS OF PALKI VS. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. [LAWS(ALL)-2005-12-275] [REFERRED TO]
K.K. AZAD VS. UNIVERSITY OF ALLAHABAD [LAWS(ALL)-1995-5-132] [REFERRED TO]
BAJRANG PRASAD SRIVASTAVA VS. U P PARIYOJANA PRABANDHAK [LAWS(ALL)-2000-5-36] [REFERRED TO]
WAINGANGA BAHUUDDESHIYA VIKAS SANSTHA VS. ANIL [LAWS(BOM)-2011-9-22] [REFERRED TO]
KINRI DHIR VS. VEER SINGH [LAWS(DLH)-2022-4-157] [REFERRED TO]
PATENT AND TRADE MARK AGENCIES EMPLOYEES UNION VS. WILLIAM FREDERIC DE PENNING [LAWS(CAL)-1963-7-7] [REFERRED TO]
MAHENDER YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2016-11-3] [REFERRED TO]
GURUDAS BISWAS VS. SIBASANKAR SEAL [LAWS(CAL)-1974-7-10] [REFERRED TO]
I V R CONSTRUCTIONS LIMITED VS. SUKDEVRAJ SHARMA AND BROS [LAWS(APH)-1998-9-21] [REFERRED TO]
HARENDRA NATH BOSE VS. JUDGE 2ND INDUSTRIAL TRIBUNAL [LAWS(CAL)-1957-11-6] [REFERRED TO]
SHEW SAKTI OIL MILLS LTD VS. JUDGE SECOND INDUSTRIAL TRIBUNAL [LAWS(CAL)-1960-1-3] [REFERRED TO]
M THAHA VS. DIRECTOR GENERAL NIRD [LAWS(APH)-1992-1-6] [REFERRED TO]
M GANGAPPA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1973-10-6] [REFERRED TO]
ARWACHIN BHARTI BHAWAN SCHOOL VS. DIRECTORATE OF EDUCATIONA [LAWS(DLH)-2000-3-9] [REFERRED]
H K L BHAGAT VS. STATE [LAWS(DLH)-1996-5-75] [REFERRED TO]
ASHOK RANKA VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-12-113] [REFERRED TO]
REVENUE BAR ASSOCIATION VS. UNION OF INDIA [LAWS(MAD)-2019-9-80] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [LAWS(SC)-2011-12-10] [REFERRED TO]
N K BAJPAI VS. UNION OF INDIA [LAWS(SC)-2012-3-43] [REFERRED TO]
BABULAL BADRIPRASAD VARMA VS. SURAT MUNICIPAL CORPORATION [LAWS(SC)-2008-5-215] [RELIED ON]
MOHAN LAL AGGRAWAL VS. BHUBANESWARI PRASAD MISHRA [LAWS(SC)-2001-9-25] [REFERRED]
DAVINDER SINGH AND AMAR SINGH AND ANR. VS. DEPUTY SECRETARY CUM SETTLEMENT COMMISSIONER AND ORS. [LAWS(P&H)-1964-2-25] [REFERRED TO]
USHA BELTRON LTD VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2000-7-45] [REFERRED TO]
SUNIL TUDU VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-4-25] [REFERRED TO]
PARTH RASAYAN PVT LTD VS. STATE APPELLATE FORUM [LAWS(MPH)-2004-9-50] [REFERRED TO]
STATE OF MADHYA PRADESH VS. VAYAM TECHNOLOGIES LTD [LAWS(MPH)-2014-4-27] [REFERRED TO]
M S POOJARI VS. REGISTRAR GENERAL HIGH COURT OF KARNATAKA [LAWS(KAR)-2010-3-73] [REFERRED TO]
AMUMIYAN PIRMIYAN KADRI VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-1991-12-12] [REFERRED TO]
PARMANAND G MAKHIJA DR VS. STATE OF GUJARAT [LAWS(GJH)-1981-3-24] [REFERRED]
STATE VS. JANAMOHAN DAS [LAWS(ORI)-1993-1-12] [REFERRED TO]
SRI JENAMANI SHAILENDRA KR. RAY VS. ORISSA STATE FINANCIAL CORPORATION AND 2 ORS. [LAWS(ORI)-2008-9-97] [REFERRED TO]
M MADHAVAN PILLAI VS. K A BALAN [LAWS(KER)-1978-12-22] [REFERRED TO]
REV. FR. PUNNEN THOMAS VS. MORAN MAR BASSALIOS [LAWS(KER)-1963-1-47] [REFERRED TO]
M GOPALAKRISHNAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2009-8-281] [REFERRED TO]
M S KARUPPUSWAMY VS. GANDHIGRAM RURAL INSTITUTE [LAWS(MAD)-2010-4-612] [REFERRED TO]
N SUBRAMANIAN VS. DISTRICT ELEMENTARY EDUCATIONAL OFFICER [LAWS(MAD)-2010-6-242] [REFERRED TO]
M N SRINIVASAN VS. ADDITIONAL DIRECTOR OF SUGAR CHENNAI [LAWS(MAD)-2011-12-9] [REFERRED TO]
FAROOQ AHMAD BANDEY VS. PRINCIPAL, REGIONAL ENGINEERING COLLEGE [LAWS(J&K)-1975-9-1] [REFERRED TO]
ADDITIONAL COLLECTOR OF CUSTOMS VS. SOHANLAL BAHL [LAWS(CAL)-1964-11-1] [REFERRED TO]
STANDARD LITERATURE CO PRIVATE LTD VS. UNION OF INDIA [LAWS(CAL)-1967-4-13] [REFERRED TO]
NAGPUR IMPROVEMENT TRUST VS. JAIN KALAR SAMAJ [LAWS(BOM)-2024-10-56] [REFERRED TO]
N. S. NAGALAKSHMI VS. VIDYA VARDHAKA SANGHA [LAWS(KAR)-2021-1-111] [REFERRED TO]
SIDDIVINAYAK REALTIES PRIVET LTD VS. TULIP HOSPITALITY SERVICES LIMITED [LAWS(BOM)-2006-9-86] [REFERRED TO]
SHRI MARIO COTTA PEREIRA KURTAKRAR REAL ESTATE VS. GORAKSHAWADI SHANTINAGAR GRAM VIKAS SAMITTEE [LAWS(BOM)-2007-3-22] [REFERRED TO]
DEBI SINGH AND ORS. VS. DY. DIRECTOR OF CONSOLIDATION AND ORS. [LAWS(ALL)-1960-2-21] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. SUBHASH PROJECTS AND MARKETING LTD [LAWS(GAU)-2006-7-3] [REFERRED TO]
SQN. LDR GYAN PRAKASH NARAYAN GUPTA VS. UNION OF INDIA (UOI) AND THREE ORS. [LAWS(GAU)-1995-3-39] [REFERRED TO]
MS. USHA BHANDARI VS. NEW GREEN FIELD SCHOOL & ORS. [LAWS(DLH)-2013-2-392] [REFERRED TO]
MAHESH GUPTA VS. STATE OF H.P. [LAWS(HPH)-2011-7-53] [REFERRED TO]
P V S V PRASADA RAO VS. ANDHRA UNIVERSITY [LAWS(APH)-2005-12-1] [REFERRED TO]
KHITISH CHANDRA RABIDAS VS. UNION OF INDIA [LAWS(CAL)-2004-9-3] [REFERRED TO]
ALI MAKIN NAQVI VS. U P SHIYA CENTRAL BOARD OF WAKF [LAWS(ALL)-2008-6-53] [REFERRED TO]
PROFESSOR G K RAI VS. CHANCELLOR UNIVERSITY OF ALLAHABAD [LAWS(ALL)-2004-5-67] [REFERRED TO]
SANJAY KUMAR PHILIP VS. STATE OF U.P. AND 5 ORS. [LAWS(ALL)-2020-1-483] [REFERRED TO]
THE MANAGING COMMITTEE VIDYA BHAWAN MAHAVIDYALAYA (SECONDARY SCHOOL) VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2006-3-274] [REFERRED TO]
RAM BILAS VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1989-5-38] [REFERRED TO]
CHANDRA KUMAR CHOPRA VS. UNION OF INDIA [LAWS(SC)-2012-5-31] [REFERRED TO]
STATE OF U P VS. SHEO SHANKER LAL SRIVASTAVA [LAWS(SC)-2006-2-53] [REFERRED TO]
BAREJA AUTOMOBILES PVT LTD VS. STATE OF HARYANA [LAWS(P&H)-2012-8-37] [REFERRED TO]
STATE OF UTTARAKHAND VS. KESHAVANAND JHALDIYAL [LAWS(UTN)-2014-9-25] [REFERRED TO]
NACHHATTER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-7-433] [REFERRED]
DEV SINGH AND ORS. VS. THE REGISTRAR, PUNJAB AND HARYANA HIGH COURT AND ORS. [LAWS(P&H)-1996-2-196] [REFERRED TO]
NARESH BHANSALI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-39] [REFERRED TO]
COMMERCIAL TAXES BAR ASSOCIATION VS. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR [LAWS(PAT)-2017-2-127] [REFERRED TO]
ZAHEERABEE VS. LAND TRIBUNAL [LAWS(KAR)-2012-11-66] [REFERRED TO]
PHILIPPOSE MAR THEOPHILUS VS. STATE OF KERALA [LAWS(KER)-1986-10-65] [REFERRED TO]
PHILIPS INDIA LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2022-7-884] [REFERRED TO]
A ABINASH VS. COMMISSIONER OF TECHNICAL EDUCATION [LAWS(MAD)-2010-8-9] [FOLLOWED ON]
BOARD OF TRUSTEES OF KPT & 1 ANR VS. NEW KANDLA SALT & CHEMICAL PVT LTD & 1 ANR [LAWS(GJH)-2013-12-316] [REFERRED TO]
MANUBHAI PARAGJI VASHI VS. UNIVERSITY OF BOMBAY [LAWS(BOM)-1993-1-36] [REFERRED TO]
KUMKUM PRAKASHAN VS. STATE OF GUJARAT [LAWS(GJH)-1989-2-4] [RELIED ON]
BALDEV SHARMA VS. REGISTRAR CO OP SOCIETIES [LAWS(J&K)-2001-12-3] [REFERRED TO]
B N SINHA VS. MEDICAL COUNCIL OF INDIA [LAWS(DLH)-1969-11-3] [REFERRED TO]
SHAMSHER RAI VS. STATE OF U P [LAWS(ALL)-1982-7-30] [REFERRED TO]
Goa Urban Co operative Bank LTD VS. Avelino Noronha AND Sons [LAWS(BOM)-2004-4-114] [REFERRED TO]
J. MADHUSUDHAN REDDY VS. GOVERNMENT OF A.P. [LAWS(APH)-2014-4-47] [REFERRED TO]
Y S VIJAYA VS. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME SHASTRI BHAVAN NEW DELHI [LAWS(APH)-2012-2-48] [REFERRED TO]
LATIKA CO OPERATIVE HOUSING SOCIETY LTD VS. COMMISSIONER CORPORATION OF CALCUTTA [LAWS(CAL)-1979-4-5] [REFERRED TO]
GALI MUDDU KRISHNAM NAIDU M L A PUTTUR CHITTOOR DISTRICT VS. GOVERNMENT OF A P [LAWS(APH)-1994-10-11] [REFERRED TO]
RAJ KUMARI KHARBANDA VS. THE STATE OF HIMACHAL PRADESH ETC. [LAWS(HPH)-1974-10-13] [REFERRED TO]
BALWANT RAI MAHAJAN VS. V.P. KHOSLA, DEPTY CONTROLLER (FORMS) AND ORS. [LAWS(HPH)-1978-9-7] [REFERRED TO]
RAJINDER SINGH ALIAS MANU VS. STATE OF W B [LAWS(CAL)-2004-5-27] [REFERRED TO]
STATE OF UTTAR PRADESH VS. TRILOKI NATH PANDEY H C C P 232 [LAWS(ALL)-2004-12-201] [REFERRED TO]
NANUKI PRASAD VS. UNION OF INDIA [LAWS(GJH)-2018-9-187] [REFERRED TO]
BHAVNEETA RAJESHKUMAR DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-3-5] [REFERRED TO]
DIVYA CHANDRA VS. VICE CHANCELLOR ROORKEE UNIVERSITY ROORKEE [LAWS(ALL)-1992-2-30] [REFERRED TO]
LALIT KUMAR MODI VS. BOARD OF CONTROL FOR CRICKET IN INDIA [LAWS(BOM)-2010-9-141] [REFERRED TO]
ADVANI BUILDERS PVT LTD VS. SLUM REHABILITATION AUTHORITY [LAWS(BOM)-2012-3-107] [REFERRED TO]
TRILOK SUDHIRBHAI PANDYA VS. UNION OF INDIA [LAWS(SC)-2011-10-30] [REFERRED TO]
DIBYA GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-5] [REFERRED TO]
UMED HIGHER SECONDARY SCHOOL JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-30] [REFERRED 38]
SATISH BABUSENAN VS. CHAIRMAN,KERALA STATE CHALACHITHRA ACADEMY [LAWS(KER)-2020-10-241] [REFERRED TO]
ANGELA RANGAD VS. STATE OF MEGHALAYA [LAWS(MEGH)-2013-5-12] [REFERRED TO]
DILIP KUMAR VS. UNION OF INDIA [LAWS(KAR)-2015-1-411] [REFERRED TO]
DR. A.K. BAKHSHI VS. PANJAB UNIVERSITY AND ORS. [LAWS(P&H)-1999-12-139] [REFERRED TO]
LALIT DAVE VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2010-11-84] [REFERRED TO]
ARUN KUMAR SHARMA AND 66 ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2010-11-199] [REFERRED TO]
RAJAPPA MENON VS. UNION GOVERNMENT RAILWAY ADMINISTRATION [LAWS(KER)-1964-7-10] [REFERRED TO]
JEEVA PANDIAN VS. M IYYASWAMY THEVAR [LAWS(MAD)-1987-9-12] [REFERRED TO]
G SURYANARAYANA RAJU VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-1990-3-48] [REFERRED TO]
PRAMOD KUMAR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-10-172] [REFERRED TO]
SYEDA AFSHANA BHAT VS. UNIVERSITY OF KASHMIR [LAWS(J&K)-2022-9-69] [REFERRED TO]
SUMINDRA PRASAD SINGH VS. COMMANDANT, C. I. S. F. [LAWS(KER)-1995-8-42] [REFERRED TO]
SAJI VS. DISTRICT COURT [LAWS(KER)-1999-12-7] [REFERRED TO]
AADYAARUSH POWER PROJECTS PVT. LTD. VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-55] [REFERRED TO]
LAMA NGAWANG NORBU VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2018-8-130] [REFERRED TO]
JITENDER GULERIA VS. HIMACHAL PRADESH VIDHAN SABHA [LAWS(HPH)-2017-8-12] [REFERRED TO]
KITIKU IMPORTS TRADE PRIVATE LIMITED VS. SAVITRI METALS LIMITED [LAWS(BOM)-1998-5-15] [REFERRED TO]
SANSAR CHAND VS. UNION OF INDIA [LAWS(HPH)-1980-9-12] [REFERRED TO]
NOBLE ENGINEERING WORKS VS. H P STATE ELECTRICITY BOARD [LAWS(HPH)-1993-12-2] [REFERRED TO]
KALIPADA ROY VS. DISTRICT CONTROLLER FOOD AND SUPPLIES HOOGHLY [LAWS(CAL)-1983-8-22] [REFERRED TO]
PURNENDU KISHORE CHAKRAVORTY VS. RASOMAY GANGULY [LAWS(CAL)-1980-2-5] [REFERRED TO]
KUNAL SAHA VS. WEST BENGAL MEDICAL COUNCIL [LAWS(CAL)-2003-4-1] [REFERRED TO]
CHANDRAKANT DAYALJI PATEL VS. JAYANT SANGHVI [LAWS(GJH)-2014-8-35] [REFERRED TO]
EHTESHAM ULLAH KHAN VS. CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(ALL)-2003-5-118] [REFERRED TO]
RAJVIR SINGH VS. COMMITTEE OF MANAGEMENT, KISAN DEGREE COLLEGE, SIMBHAOLI & OTHERS [LAWS(ALL)-2006-1-308] [REFERRED TO]
TARUN KATARIA VS. UNION OF INDIA [LAWS(DLH)-2024-2-331] [REFERRED TO]
PALRIWALA BROTHERS LIMITED VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1961-6-34] [REFERRED]
K VIJAYA BHASKAR REDDY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1995-9-15] [REFERRED TO]
M/S. PERNOD RICARD INDIA PRIVATE LIMITED VS. STATE OF GOA [LAWS(BOM)-2021-4-53] [REFERRED TO]
IN RE, MALEPATI SRIHARI RAO VS. STATE [LAWS(APH)-1962-1-32] [REFERRED TO]
M ARIFFUDDIN NIZAMI VS. D D CHITALE [LAWS(APH)-1972-8-7] [REFERRED TO]
R C PARTI VS. INDIAN AIRLINES CORPORATION [LAWS(DLH)-1995-8-13] [REFERRED TO]
MADHU RANI VS. ALIGARH MUSLIM UNIVERSITY AND ORS. [LAWS(ALL)-2016-4-47] [REFERRED TO]
IN RE: RAMESHWAR PRASAD GOYAL, ADVOCATE VS. STATE [LAWS(SC)-2013-8-84] [REFERRED TO]
KALPANA RANI VS. STATE OF BIHAR [LAWS(PAT)-2014-5-22] [REFERRED TO]
SUPERINTENDENT, KALIYAR ESTATE, KERALA VS. O. KURIAKKO AND ANOTHER [LAWS(KER)-1970-12-33] [REFERRED TO]
HERO CYCLES LIMITED VS. INTERNATIONAL CYCLE AND STRIPS LIMITED LUDHIANA [LAWS(P&H)-1999-5-34] [REFERRED TO]
KALPRAJ DHARAMSHI VS. KOTAK INVESTMENT ADVISORS LIMITED [LAWS(SC)-2021-3-36] [REFERRED TO]
ASHOK KUMAR JAIN & ORS. VS. RAJASTHAN FINANCIAL CORPORATION AND OTHERS [LAWS(RAJ)-1998-1-82] [REFERRED TO]
BABU RAM VS. STATE OF HARYANA [LAWS(P&H)-1994-4-33] [REFERRED TO]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [LAWS(SC)-1993-5-3] [RELIED ON]
G SARANA VS. UNIVERSITY OF LUCKNOW [LAWS(SC)-1976-7-3] [FOLLOWED 1957 SCR 575 :]
SAJJAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-485] [REFERRED TO]
RAMESHWAR SINGH VS. UNION OF INDIA [LAWS(MPH)-1962-3-8] [REFERRED TO]
KAMPHER MARK SWER VS. STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-8-3] [REFERRED TO]
Surendra Prasad Mishra VS. Kanhai Ram [LAWS(MPH)-1998-1-59] [REFERRED TO]
STATE OF PUNJAB VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AT CHANDIGARH [LAWS(P&H)-2020-11-6] [REFERRED TO]
SATUBHA K VAGHELA VS. MOOSA RAZA THE DISTRICT DEVELOPMENT OFFICER AHMEDABAD [LAWS(GJH)-1968-2-5] [REFERRED]
KAUSHIK SHUKLAL JAIN VS. I O C [LAWS(GJH)-2005-4-107] [REFERRED TO]
RAVI SHANKAR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2014-7-106] [REFERRED TO]
S RENGARAJAN VS. SRIRANGAM JANOPAKARA BANK LTD [LAWS(MAD)-1962-7-32] [REFERRED TO]
VALLIMAYIL AMMAL VS. THE COMMISSION OF INQUIRY (THE DISTRICT JUDGE) AND ANR. [LAWS(MAD)-1966-3-37] [REFERRED TO]
R MURALI VS. R KAMALAKKANAN [LAWS(MAD)-1999-10-4] [REFERRED TO]
KUNJAMMAL ALIAS P J ALEYAMMA VS. MARIAMMAL IYPE [LAWS(MAD)-2001-4-6] [REFERRED TO]
T.B. VENUGOPAL VS. THE TUMKUR MILK PRODUCERS CO-OPERATIVE SOCIETIES UNION LIMITED [LAWS(KAR)-2021-8-113] [REFERRED TO]
RAM LAKHAN VS. INCOME TAX OFFICER [LAWS(ALL)-1961-9-29] [REFERRED TO]
B.P. MAURYA VS. ELECTION TRIBUNAL AND ORS. [LAWS(ALL)-1963-11-35] [REFERRED TO]
SHAMRAO NARAYAN WANKHEDE VS. MUNICIPAL COUNCIL SAONER [LAWS(BOM)-2002-11-63] [REFERRED TO]
STATE VS. H C SANJIV MALIK [LAWS(DLH)-2019-7-368] [REFERRED TO]
S A HAKEEM VS. N T R UNIVERSITY OF HEALTH SCIENCES [LAWS(APH)-2000-8-74] [REFERRED TO]
ASHISHKUMAR ASHWINKUMAR DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-129] [REFERRED TO]
PRAKASH @ PAKO BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-11-255] [REFERRED TO]
AMAR NATH RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-4-31] [REFERRED TO]
HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED VS. RESERVE BANK OF INDIA [LAWS(CAL)-2009-9-46] [REFERRED TO]
RAMA KANT SHUKLA VS. UNION OF INDIA [LAWS(DLH)-2014-2-209] [REFERRED TO]
VIRENDRA KUMAR SHARMA VS. STATE OF U P [LAWS(ALL)-2006-5-234] [REFERRED TO]
DEEPAK KUMAR SHARMA VS. UNION OF INDIA [LAWS(GAU)-2010-5-34] [REFERRED TO]
M. AMARENDER REDDY VS. CANARA BANK [LAWS(APH)-2016-4-53] [REFERRED TO]
M VIVEKANANDA MURTHY VS. GOVERNMENT OF A P [LAWS(APH)-2008-6-68] [REFERRED TO]
PROF AMAR PRAKASH GARG VS. CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY, MEERUT [LAWS(ALL)-2015-5-257] [REFERRED TO]
UNION OF INDIA VS. B N JHA [LAWS(SC)-2003-3-29] [REFERRED]
EBRAMUSA VS. INDIAN BANK ASSET RECOVERY MANAGEMENT BRANCH [LAWS(MAD)-2019-9-126] [REFERRED TO]
VIPAN KUMAR JAIN VS. UNION OF INDIA [LAWS(P&H)-2001-5-29] [REFERRED TO]
SURINDER SINGH VS. UNION OF INDIA [LAWS(P&H)-2013-2-195] [REFERRED TO]
MY PALACE MUTUALLY AIDED CO­OPERATIVE SOCIETY VS. B. MAHESH [LAWS(SC)-2022-8-68] [REFERRED TO]
CAPSTAN METERS INDIA LIMITED VS. JUDGE LABOUR COURT JAIPUR [LAWS(RAJ)-1991-4-10] [REFERRED TO]
BALVINDER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-7-62] [REFERRED TO]
HIGH COURT OF KARNATAKA VS. JAI CHAITANYA DASA AND ORS. [LAWS(KAR)-2015-4-62] [REFERRED TO]
TIFFINS BARYTES VS. C SATYANARAYANA [LAWS(MAD)-2012-6-334] [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [LAWS(SC)-1994-7-97] [RELIED ON]
STATE OF WEST BENGAL VS. SHIVANANDA PATHAK [LAWS(SC)-1998-2-85] [RELIED ON]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. L K RATNA [LAWS(SC)-1986-10-10] [DISTINGUISHED]
SRIMATI PREMKANTA KUMARI JAIN VS. THE STATE OF BIHAR & OTHERS [LAWS(PAT)-1973-7-19] [REFERRED TO]
Bajaj Electricals Ltd. VS. Nandkishore Kanojia [LAWS(MPH)-1998-10-45] [REFERRED TO]
RAM CHANDRA BHAGWANJI VS. STATE OF BIHAR [LAWS(PAT)-2013-9-9] [REFERRED TO]
MAIDAN TOWN VS. STATE OF BIHAR [LAWS(PAT)-2017-2-101] [REFERRED TO]
S J SINGH VS. STATE OF GUJARAT [LAWS(GJH)-1992-8-4] [REFERRED TO]
BIDYA DEVI VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-10-11] [REFERRED TO]
RUPANWITA PANDA VS. STATE OF ORISSA [LAWS(ORI)-2022-5-125] [REFERRED TO]
BHAVIN JITENDRABHAI CHOLERA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-335] [REFERRED TO]
MIR IQBAL HUSAIN VS. STATE OF U.P. [LAWS(ALL)-1963-10-28] [REFERRED TO]
MAHESHKUMAR GORDHANDAS PRAJAPATI VS. GUJARAT PUBLIC SERVICE COMMISSION [LAWS(GJH)-2020-1-118] [REFERRED TO]
SUSME BUILDERS PRIVATE LIMITED VS. CHIEF EXECUTIVE OFFICER [LAWS(BOM)-2012-8-30] [REFERRED TO]
PEMA KHANDU AND ORS. VS. THE SPEAKER AND ORS. [LAWS(GAU)-2016-4-23] [REFERRED TO]
MADAPURAM MADDILETI NAIDU VS. THE STATE OF A.P. [LAWS(APH)-2014-10-29] [REFERRED TO]
D K KHANNA VS. UNION OF INDIA [LAWS(HPH)-1972-10-1] [REFERRED TO]
PHILIPS INDIA LIMITED VS. LD FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL [LAWS(CAL)-2003-8-64] [REFERRED TO]
COAL MINES OFFICERS ASSOCIATION OF INDIA VS. UNION OF INDIA [LAWS(CAL)-1995-3-11] [REFERRED TO]
RAM PADA NATH VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-1981-7-64] [REFERRED TO]
SUBAL CHANDRA MALLICK VS. STATE OF WEST BENGAL [LAWS(CAL)-1987-2-22] [REFERRED TO]
NIYAMAT JAHAN VS. STATE OF U P [LAWS(ALL)-2009-8-45] [REFERRED TO]
AMAR SINGH SHRI RAM BHAROSEY LAL VS. DISTRICT JUDGE [LAWS(ALL)-2005-5-249] [REFERRED TO]
THE FINANCIAL TIMES LTD. VS. THE TIMES PUBLISHING HOUSE LTD. [LAWS(DLH)-2016-10-46] [REFERRED TO]
SURRENDER KUMAR VS. UOI & ORS. [LAWS(DLH)-2016-7-253] [REFERRED TO]
RAVI CHANDRA PRAKASH VS. SUPREME COURT OF INDIA AND ANOTHER [LAWS(DLH)-2017-7-344] [REFERRED TO]
RADHIKA CONSTRUCTIONS VS. STATE OF U. P. [LAWS(ALL)-2023-3-123] [REFERRED TO]
GALADA POWER AND TELECOMMUNICATION LTD VS. UNITED INDIA INSURANCE CO LTD [LAWS(SC)-2016-7-114] [REFERRED TO]
JUSTICE P D DINAKARAN VS. HONBLE JUDGES INQUIRY COMMITTEE [LAWS(SC)-2011-7-22] [REFERRED TO]
LALU PRASAD @ LALU PRASAD YADAV VS. STATE OF JHARKHAND [LAWS(SC)-2013-8-13] [REFERRED TO]
BHARAT RATTAN DR. BABA SAHIB BHIM RAO AMBEDKAR COOPERATIVE TRANSPORT SOCIETY LTD. VS. STATE OF HARYANA [LAWS(P&H)-2005-1-83] [REFERRED TO]
ANIMISH PRADIP RAJE VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(TLNG)-2021-8-75] [REFERRED TO]
S MAHADEVAN VS. REGIONAL MANAGER [LAWS(MAD)-2008-9-101] [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [LAWS(SC)-1957-9-19] [REFERRED]
BADRIDASS KANHAIYALAL VS. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITYRAJASTHAN [LAWS(RAJ)-1959-4-15] [REFERRED TO]
R K VYAS VS. M D S UNIVERSITY AJMER [LAWS(RAJ)-2001-2-44] [REFERRED TO]
PUKH RAJ VS. MAGH RAJ [LAWS(RAJ)-2005-1-10] [REFERRED TO]
R KUMARAVEL VS. TAMIL NADU MARITIME BOARD [LAWS(MAD)-2011-8-247] [REFERRED TO]
JIWAN KUMAR LOHIA VS. DURGADUTT LOHIA [LAWS(SC)-1991-10-62] [RELIED ON]
V N NADGIR VS. UNION OF INDIA BY SECRETARY, MINISTRY OF HOME AFFAIRS; NEW DELHI [LAWS(KAR)-1969-7-22] [REFERRED]
RAVI VS. KARNATAKA UNIVERSITY [LAWS(KAR)-2006-7-13] [REFERRED TO]
AMARSINHBHAI BHILABHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2000-9-22] [REFERRED TO]
MUKESH RAO VS. HIGH COURT OF PUNJAB AND HARYANA [LAWS(P&H)-2012-12-74] [REFERRED TO]
JAGMOHANDAS JAGJIVANDAS MODY VS. STATE OF BOMBAY NOW GUJARAT [LAWS(GJH)-1961-7-10] [REFERRED]
DHARAMDAS S O MOTUMAL RAJPAL VS. RESIDENT DEPUTY COLLECTOR AMRAVATI [LAWS(BOM)-1996-11-3] [REFERRED TO]
MARIO COTTA PEREIRA VS. GORAKSHAWADI SHANTINAGAR GRAM VIKAS SAMIITTEE [LAWS(BOM)-2007-3-161] [REFERRED TO]
CHAMBA SINGH VS. STATE OF U P [LAWS(ALL)-1973-2-21] [REFERRED TO]
GURU GHASIDAS SAHITYA AVAM SANSKRITI ACADEMY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-64] [REFERRED TO]
P R NAYAK VS. UNION OF INDIA [LAWS(DLH)-1973-1-28] [REFERRED]
RAM MOHAN BASU VS. STATE OF WEST BENGAL [LAWS(CAL)-1957-5-15] [REFERRED TO]
SURENDRA KUMAR RAY CHOUDHURY VS. COLLECTOR OF CALCUTTA [LAWS(CAL)-1977-1-40] [REFERRED TO]
VIRAJ CHETAN SHAH VS. UNION OF INDIA [LAWS(BOM)-2024-4-129] [REFERRED TO]
B RAJA GOPAL VS. GENERAL MANAGER NIZAM SUGAR FACTORY LTD [LAWS(APH)-1995-11-49] [REFERRED TO]
PALAKURTI VENKATA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1959-3-10] [REFERRED TO]
MUKESH THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-51] [REFERRED TO]
RASHTRIYA ISPAT NIGAM LTD. VS. SPACE TECH EQUIPMENTS AND STRUCTURALS [LAWS(APH)-2020-5-61] [REFERRED TO]
NOBLE ENGINEERING WORKS ETC. VS. H.P. STATE ELECTRICITY [LAWS(HPH)-1993-12-14] [REFERRED TO]
UMESH CHAND BHILWAR VS. STATE OF U P [LAWS(ALL)-1998-11-111] [REFERRED TO]
KM DIVYA CHANDRA VS. VICE-CHANCELLOR ROORKEE UNIVERSITY ROORKEE [LAWS(ALL)-1992-2-76] [REFERRED TO]
PUNJAB NATIONAL BANK VS. R.P. PUSHKAR [LAWS(DLH)-2011-5-479] [REFERRED TO]
GUJARAT STATE COOPERATIVE MARKETING FEDERATION LTD. AND 1 VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2017-4-475] [REFERRED TO]
CHAUDHARY RAMESHBHAI DEVJIBHAI VS. AHMEDABAD MUNICIPAL CORPORATION [LAWS(GJH)-2019-3-30] [REFERRED TO]
HIMANSHU SINGH SABHARWAL VS. STATE OF M P [LAWS(SC)-2008-3-142] [REFERRED TO]
MADHU BAHUGUNA VS. UTTARAKHAND PUBLIC SERVICE COMMISSION [LAWS(UTN)-2020-1-63] [REFERRED TO]
R YISWANATHAN RUKN UL MULK SYED ABDUL WAJID R GAJAMBAL AMMAL RUKN UL MULK SYED ABDUL WAJID RUKN UL MULK SYED ABDUL WAJID VS. RUKN UL MULK SYED ABDUL WAJID:R YISWANATHAN:RUKN UL MULK SYED ABDUL WAJID:R GAJAMBAL AMMAL:V GAJAMBAL AMMAL [LAWS(SC)-1962-5-1] [RELIED ON]
DR. LOVEKESH KUMAR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1998-1-238] [REFERRED TO]
S D BALASUBRAMANIAM VS. DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY SERVICES CENTRAL OFFICE BUILDINGS [LAWS(MAD)-2009-7-593] [REFERRED TO]
KHANDAN KUMAR DAS VS. STATE OF ASSAM [LAWS(GAU)-2021-8-36] [REFERRED TO]
P V JOJO S/O VAREED VS. INDIA CEMENTS CAPITAL & FINANCE LTD [LAWS(KER)-2019-1-75] [REFERRED TO]
JAGATJIT COTTON TEXTILE MILLS LTD VS. INDUSTRIAL TRIBUNAL PATIALA [LAWS(P&H)-1959-3-12] [REFERRED TO]
MESSRS. J.B. MANGHARAM & CO., HYDERABAD VS. SHRI PARSHOTAM SARUP, DEPUTY CHIEF SETTLEMENT COMMISSIONER, NEW DELHI AND OTHERS [LAWS(P&H)-1962-5-28] [REFERRED TO]
DIWAN ISHWAR DASS AND ORS. VS. THE STATE OF PUNJAB AND ORS. [LAWS(P&H)-1968-9-33] [REFERRED TO]
SOHAN LAL VS. STATE OF HARYANA [LAWS(P&H)-1981-4-12] [REFERRED TO]
SIDDHARTH SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-83] [REFERRED TO]
S P THIYAGARAJAN PROF IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE TARAMANI VS. DR T SUNDARARAJ READER IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE [LAWS(MAD)-2000-4-106] [REFERRED TO]
S P SHENBAGAMOORTHY VS. MU KA STALIN [LAWS(MAD)-2002-7-67] [REFERRED TO]
R P SINGH VSM VS. UNION OF INDIA [LAWS(DLH)-2002-5-169] [REFERRED TO]
RAMESH RAI VS. CHAIRMAN S K G BANK [LAWS(ALL)-2005-2-188] [REFERRED TO]
HIRALAL SHAH VS. STATE OF ASSAM & ORS. [LAWS(CAL)-1983-9-37] [REFERRED TO]
NIAZ AHMAD VS. VIIITH ADDITIONAL DISTRICT JUDGE U P ALIGARH [LAWS(ALL)-1997-1-24] [REFERRED TO]
SHARVAN DEVELOPERS PRIVATE LIMITED VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [LAWS(BOM)-2011-12-9] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF DELHI [LAWS(DLH)-2007-10-24] [REFERRED TO]
GURUDAS BISWAS VS. CHARU PANNA SEAL [LAWS(CAL)-1974-7-2] [REFERRED TO]
SATYA RANJAN DHAR VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1976-4-18] [REFERRED TO]
PRADEEP SHARMA VS. AAI AND ORS. [LAWS(DLH)-2016-9-136] [REFERRED TO]
S.V. SHARMA VS. DIRECTOR OF EDUCATION AND OTHERS [LAWS(DLH)-2017-8-293] [REFERRED TO]
MALEPATI SRIHARI RAO VS. STATE [LAWS(APH)-1963-8-21] [REFERRED TO]
HYDERABAD ALLWYN METAL WORKS LTD VS. DEPUTY COMMISSIONER COMMERCIAL TAXES HYDERABAD DIVISION [LAWS(APH)-1970-12-4] [REFERRED TO]
M CHANDRASEKHARA REDDY VS. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES [LAWS(APH)-1992-12-35] [REFERRED TO]
G S HARNAL VS. UNION OF INDIA [LAWS(DLH)-1971-5-2] [REFERRED 16.]
K K BIRLA VS. PRESS COUNCIL OF INDIA [LAWS(DLH)-1975-9-23] [REFERRED]
BAIJ NATH SINGH VS. RAM NARAIN SINGH [LAWS(ALL)-1982-5-43] [REFERRED TO]
PEMA KHANDU VS. THE SPEAKER, ARUNACHAL PRADESH LEGISLATIVE ASSEMBLY [LAWS(GAU)-2016-3-26] [REFERRED TO]
ELVIS STEPHENSON VS. JERUSALEM MATHAI AND ORS. [LAWS(APH)-2015-6-78] [REFERRED TO]
ELVIS STEPHENSON VS. JERUSALEM MATHAI AND ORS. [LAWS(APH)-2015-6-78] [REFERRED TO]
G RAJESHEKAR REDDY VS. STATE OF A P [LAWS(APH)-2005-4-52] [REFERRED TO]
JHV STEEL LTD. VS. STATE OF U. P. [LAWS(ALL)-2023-3-93] [REFERRED TO]
HUSSAIN & ANR VS. UNION OF INDIA [LAWS(CAL)-2015-12-175] [REFERRED]
MOHD SHAFIQ VS. ASSTT DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2011-9-19] [REFERRED TO]
AMAR PRAKASH GARG VS. CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT AND ORS. [LAWS(ALL)-2015-5-453] [REFERRED TO]